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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Uttar Pradesh - Subsection

Section 64(a) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(a)If there is not dispute and the Bhumi Prabandhak Samiti agrees that particular land is graveyard or cremation ground, still that is not recorded such as in revenue papers, after the satisfaction of the Sub-Divisional Officer, that land is actually grave-yard or cremation ground, necessary entries in relevant papers should be made that said land is graveyard or cremation ground.