Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 15 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 15. [ Amendments. [All the Rules 14, 15 & 16 substituted by item 7, amending rules vide Notification S.O. 118, Published in Rajasthan Gazette Extraordinary Part IV-C(1), dated 1-9-1981 page 295 (1) 46.] - Amendments may be moved of the motion of thanks in such form as may be considered appropriate by the Speaker.]
