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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(3)(a) in The West Bengal Special Economic Zone Act, 2003.

(a)to supervise and monitor compliance of the terms and conditions of approval, clearance, consent, permission, licence and any other authorisation granted or issued by him;