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State of Madhya Pradesh - Section

Section 72 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

72. Register of estimates and allotments.

- All estimates and allotments shall be maintained in such form as may be prescribed by the Director. When a revised estimate is sanctioned, the entry relating to the original estimate shall be nearly scored through in red ink and entries pertaining to the revised estimate made.