Patna High Court - Orders
Neetu Kumari vs The State Of Bihar on 19 October, 2022
CATEGORY-A
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.16214 of 2019
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1. Md. Ataur Rahman S/O Md. Afzal R/O Village and P.O.- Purkhauli, P.S.-
Lalganj, District- Vaishali- 844121, presently posted as Block Teacher (Class
6 to 8) at U.M.S. Rikhar, Lalganj, Vaishali.
2. Lalan Kumar Ram S/O Munga Ram R/O Village- Anjnakot Bathna, P.O.-
Anjnakot, P.S.- Motipur, District- Muzaffarpur- 843111, presently posted as
Block Teacher (Class 6 to 8), at Upgrade Middle School, Vishnunpur
Jagdish Naya Tola, Bochahan, Muzaffarpur.
3. Deenbandhu Kumar S/O Sushil Kumar Sah R/O Village and P.O.- Purkhauli
via Lalganj, District- Vaishali- 844121, presently posted as Block Teacher
(Class 6 to 8) at U.M.S. Samaspura, Panchayat- Purkhauli, Block- Lalganj,
Vaishali.
4. Ramadhar Sah S/O Madan Sah R/O Village Parari, P.O. Rampur Bakhari via
Parsauni, Block- Dumra, District- Sitamarhi- 843325, presently posted as
Block Teacher (Class 6 to 8) at M/s Madanpura Purvi, Panchayat-
Madanpur, Block- Parsauni, District- Sitamarhi- 843325.
5. Asdur Rahman C/O Ahmedullah Khan R/O Village Pandri, P.O.- Jamua, via-
Dhaka, District- East Champaran- 7091672885, presently posted as Block
teacher (Class 6 to 8) at M.S. Kawahi Gachhi, P.O.- Jamua, via Bairgania,
Sitamarhi.
6. Soni Kumari W/O Pramendra Kumar R/O Village- Mahadeva, P.O.-
Khurahiya, via- Ghora Sahan, District- East Champaran- 845303, presently
posted as Block Teacher (Class 6 to 8), at Upgraded Middle School, Chikni,
Block- Raxaul, District- East Champaran.
7. Navita Kumari D/o Moti Chand Sah R/O Village Naraipur, P.O. and P.S.
Naraipur and Bagaha, District- West Champaran- 845105, presently posted
as Block Teacher (Class 6 to 8), at U.M.S. Jhankaul, Block- Bagaha- 2,
District- West Champaran.
8. Swati Chaturvedi D/O Virendra Kumar Chaube R/O Village Hemja, P.O.-
Kurhama, P.S.- Obra, District- Aurangabad- 824124, presently posted as
Block Teacher (Class 6 to 8), at U.M.S. Semra, Mali Tola, P.O.- Vishunpur
Patti, Sahebganj, Muzaffarpur.
9. Shambhawi Kumari D/O Arvind Kumar Mishra, W/O Prabha Shankar
Mishra R/O Village Mohabat Chhapra, P.O. and P.S.- Mehsi, District- East
Champaran- 845426, presently posted as Block Teacher (Class 6 to 8), at
GMS Patti (Mahatma), Block- Kotwa, District- East Champaran.
10. Nirupma Kumari W/O Moti Prasad R/O Village Chaupar Madan, P.O.-
Sanathi, P.S. Bochahan, District- Muzaffarpur- 843103, presently posted as
Block Teacher (Class 6 to 8), at M/S Chaupar, Bolhachan, Muzaffarpur.
11. Neha Kumari Nagwanshi D/O late Prem Kumar Nagwanshi R/O Village
Chhata Bazar, Garib Asthan Road, P.O.- HPO, Block- Mushari, District-
Muzaffarpur- 842001, presently posted as Block Teacher (Class 6 to 8),
U.M.S. Prakhand Mukhalaya, Block- Mushari, District- Muzaffarpur.
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12. Prema Kumari W/O Ravi Shankar Pandey R/O at Mohalla- Bawan Bigha,
Road No. 07, near Shiv Mandir, Kanhauli, Bishundat, P.O.- Ramna, District-
Muzaffarpur- 842002, presently posted as Block Teacher (Class 6 to 8), at
Upgraded Middle School, Budhnagra, Block- Mushahari, District-
Muzaffarpur.
13. Samta Kumari W/O Santosh Kumar R/O Village and P.O.- Kalwari, P.S.-
Kanti, District- Muzaffarpur, presently posted as Block Teacher (Class 6 to
8), at U.M.S. Bharathi, P.O.- Simri, Block- Singhwara, District- Darbhanga,
Bihar.
14. Shilpa Kumari D/O Ramswaroop Prasad R/O Village Mirzapur Dhobah,
P.O.- Mathurapur, P.S. Sheohar, District Sheohar- 843329, present posted as
Block Teacher (Class 6 to 8), at Idal Middle School- Dheohar, P.O., P.S. and
District- Sheohar.
15. Rinki Kumari D/o Ranjeet Singh R/O Village Plot No. C/16, Prabhunath
Nagar, Chapra, Saran, presently posted as Block Teacher (Class 6 to 8), at
Affour Middle School, Block- Nagara, District- Chapra.
16. Mohammad Inzmam Akhtar S/O Mohammad Ishaque Ansari R/O Village
Usri, P.O.- Sohilpatti, P.S. Basantpur, District- Siwan- 841406, presently
posted as Block Teacher (Class 6 to 8) at U.M.S., Kumkumpur Siva Tola,
Kumkumpur, Basantpur, Siwan.
17. Nishant Kumar Satyam S/O Srilal Ram R/O Village Musaheb Singh Tola,
P.O. and P.S.- Sahebpur Kamal, District- Begusarai- 851217, presently
posted as Block Teacher (Class 6 to 8), at Rajkiya Jalpa Middle School,
Laufa, P.O.- Laufa, Block- Lakhnour, District- Madhubani.
18. Sunil Kumar Suman S/o Binda Ram R/O Village Ruphari, P.O. Kapor
Pakari, P.S.- Sikarganj, District- East Champaran, presently posted as Block
Teacher (Class 6 to 8), at G.M.S. Kapoor Pakari, District- East Champaran.
19. Birendra Baitha S/O Late Mevalal Baitha R/O Village and P.O. Karsahiya,
Via- Dhaka, P.S.- Dhaka, District- East Champaran, presently posted as
Block Teacher (Class 6 to 8), at G.M.S. Ruphara, Village and P.O.- Ruphara,
Via- Dhaka, P.S.- Shikarganj, Block- Chiraiya, District- East Champaran.
20. Sanjeev Kumar S/o Birendra Sahani R/O Village Bachhuman, P.O.-
Garhuan, P.S.- Kurhani, Via- Goraul, District- Muzaffarpur, presently posted
as Block Teacher (Class 6 to 8), at Government Middle School, Mohanpur
Bara, Village- Mohanpur, P.O.- Kishunpur Madhuvan, Via- Turki, District-
Muzaffarpur.
21. Rashmi Mishra W/O Abhishek Kumar Pandey R/O Village and P.O.-
Bediban Mudhuban, Block- Chakia, P.S.- Pipra, District- East Champaran,
presently posted as Block Teacher (Class 6 to 8), at U.M.S. Sirsiya
Maharani, P.S.- Pipra, Block- Chakia, District- East Champaran.
22. Anamika Kumari D/O Sri Rajendra Rai Village- Lachhuchhapar, Pokharia
Rai, Chanpatia, West Champaran, presently posted as Block Teacher (Class
6 to 8), at Government Basic School, Srinagar, P.O. and P.S.- Chanpatia,
District- West Champaran.
23. Ganga Kumari D/O Shivjee Prasad R/O Village and P.O.- Chuhari, District-
West Champaran, presently posted as Block Teacher (Class 6 to 8), at
Government Basic School, Lagunaha, Chanatia, P.O.- Chuhari, P.S.-
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Chanpatia, District- West Champaran.
24. Premshila Singh W/O Pramod Kumar R/O Hariwatika Chowk near Pragya
Gas Agency, P.O.- Bettiah, District- West Champaran, presently posted as
Block Teacher (Class 6 to 8), at Government Middle School, Paras Pakri,
P.O.- Mahanagani, P.S.- Majhauliya, District- West Champaran.
25. Shifat Ansari D/O Iqbal Ahmad Ansari R/O Mohalla- Dargah, St. Teresa
School Road, Opposite Ex- MP Dr. Faiyazul Azam, P.O. and P.S.- Bettiah,
District- West Champaran, presently posted as Block Teacher (Class 6 to 8),
at U.M.S. Lal Saraiya Colony, Block- Majhaulia, District- West Champaran.
26. Poonam Kumari W/O Santosh Kumar C/O Sri Baijnath Prasad Sah, R/O
Village and P.O.- Gamhariya, Block- Sour Bazar, P.S. Sour Bazar, District-
Saharsa, presently posted as Block Teacher (Class 6 to 8) at Middle School,
Khajur, Block- Sour Bazar, District- Saharsa.
27. Kalpana Kumari W/O Phuleshwar Kumar Mandal P.O. Lalbagh, P.S. Laheria
Sarai, District- Darbhanga, presently posted as Block Teacher (Class 6 to 8),
at Middle School, Nimaithi, Village and P.O.- Nimaithi, P.S. Baheri, Block-
Baheri, Darbhanga.
28. Kumari Anshu W/O Sumeet Kumar R/O Village- Mukhi Sadan, Old Post
Office Road Samastipur- 848101, presently posted as Block Teacher (Class 6
to 8), at U.M.S. Ekdwari, Warisnagar, Samastipur.
29. Rajesh Kumar Sharma S/O Radheshyam Sharma R/O Village at Mahua, P.O.
and P.S.- Mahua, District- Vaishali, presently posted as Block Teacher (Class
6 to 8), at U.M.S. Tajpur Buzurg, Block- Mahua, District- Vaishali.
30. Amrita Kumari D/O Shree Hareshwar Ray R/O Village and P.O.- Lalu
Chhapra, P.S.- Paroo, District- Muzaffarpur, presently posted as Block
Teacher (Class 6 to 8), at M.S. Lalu Chhapra, Paroo, Muzaffarpur.
31. Kamlesh Kumar S/O Madan Ram R/O Village Maidan, Anchal- Sursand,
District- Sitamarhi, presently posted as Block Teacher (Class 6 to 8), at
Middle School, Pipradhi, Sursand, Sitamarhi.
32. Pinki Kumari C/O Lalji Prasad Gupta R/O Village Sikahar, P.O.-
Baragendhar, P.S.- Muffasil, District- Gaya, presently posted as Block
Teacher (Class 6 to 8), at M.S. Pindra, Block- Amas, Gaya.
33. Kumari Rimshi D/O Raj Kumar Prasad R/O Village Barafdish, P.O.-
Baragandhar, P.S.- Muffasil, District- Gaya, presently posted as Block
Teacher (Class 6 to 8), at Middle School Amra, Block- Manpur, District-
Gaya.
34. Alka D/O Ramesh Chandra Sinha R/O Village Bishunpur Saraiya, P.O. and
P.S.- Deoria, District- Muzaffarpur, presently posted as Block Teacher (Class
6 to 8), at U.M.S. Chak Mahmad, Block- Desri, District- Vaishali.
35. Sudhakar Pandey S/O Ramchandra Pandey R/O- Semra Khas, P.O.- Semra
Hat, P.S.- Turkaulia, District- East Champaran, presently posted as Block
Teacher (Class 6 to8), at G.M.S. Pakraridyal (Girl), Block- Pakaridyal,
District- East Champaran.
36. Bhushan Gaurav S/o Sant Lal Sah R/O Village Kahatarawa, P.O.-
Mathurapur, P.S. and District- Sheohar, presently posted as Block Teacher
(Class 6 to 8), at Middle School, Parrahi, Village and P.O.- Parrahi, P.S. and
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District- Sheohar.
... ... Petitioner/s
Versus
1. The Union of India through the Human Resources Department, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shashtri Bhawan,
New Delhi.
5. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
6. The Principal Secretary, Education Department, Government of Bihar.
7. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
8. The District Education Officer, Vaishali.
9. The District Education Officer, Muzaffarpur.
10. The District Education Officer, Sitamarhi.
11. The District Education Officer, Gaya.
12. The District Education Officer, Samastipur.
13. The District Education Officer, Darbhanga.
14. The District Education Officer, East Champaran.
15. The District Education Officer, West Champaran.
16. The District Education Officer, Sheohar.
17. The District Education Officer, Siwan.
18. The District Education Officer, Madhubani.
19. The District Education Officer, Saharsa.
20. Baba Saheb Bhim Rao Ambedkar Bihar University, Muzaffarpur, through its
Registrar, B.R.A. Bihar, University, Muzaffarpur- 842001
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 8346 of 2019
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1. Parmanand Pintu S/o Sri Upendra Narayan Sahu R/o Ward No.-2, Near
Pond, Nawada, Madhepur District- Madhubani, Presently working as
Prakhand Teacher in Govt. Adarsh Rajput Samaj Middle School, Block-
Madhepur, District- Madhubani.
2. Govind Kumar Thakur S/o Sri Rameshwar Thakur R/o Village and P.O.-
Karnpur, P.S.- Rudrapur District Madhubani Presently working as Prakhand
Teacher in Elevated Middle School Chichodhva Thathi, Block- Laukahi,
District- Madhubani.
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... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Humen Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Bihar, Patna.
8. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
9. The Secretary, Primary Education, Education Department, Bihar, Patna.
10. The Director, Research and Training, Education Department, Bihar, Patna.
11. The Chancellor of Universities of Bihar, Raj Bhawan, Patna.
12. The Principal Secretary, Office of Chancellor of Universities of Bihar, Raj
Bhawan, Patna.
13. B.R.A. Bihar University, Muzaffarpur represented through its Registrar.
14. The Vice Chancellor, B.R.A. Bihar University, Muzaffarpur.
15. The Registrar, B.R.A. Bihar University, Muzaffarpur.
16. The Director, Directorate of Distance Education, B.R.A. Bihar University,
Muzaffarpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8984 of 2020
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1. Kajal Kumari D/o Sri Kedar Pandey, R/o At and P.O.- Panditpur, P.S.
Paharpur, District - East Champaran.
2. Ashique Ilahi, S/o Shamsul Hoda, R/o At and P.O. - Chiutaha, P.S. - Semra,
District West Champaran.
3. Ravikesh Uraon, S/o Hiralal Mahto, R/o Village - Bharvaliya, P.O. - Semra
Medraul, P.S. - Semra, District West Champaran.
... ... Petitioner/s
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Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
4. The District Magistrate, West Champaran, District - West Champaran.
5. The District Education Officer, West Champaran, District - West
Champaran.
6. The District Programme Officer, Establishment (Education), West
Champaran, District - West Champaran.
7. The Block Development Officer-cum-Secretary, Block - Teacher
Employment Committee, Bagha - 2, Block - Bagha - 2, District - West
Champaran.
8. The Block Education Officer, Bagha - 2, Block-Bagha - 2, District - West
Champaran.
9. The Panchayat Secretary-cum-Secretary, Panchayat Teacher Employment
Committee, Gram Panchayat Raj Bairati Bariarwa, Block-Bagha -2, District
- West Champaran.
10. The Panchayat Secretary-cum-Secretary, Panchayat Teacher Employment
Committee, Gram Panchayat Raj - Paikwalia, Maryadpur, Block - Bagaha -
2, District - West Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 31 of 2021
======================================================
PRABHAT KUMAR Son of Sunil Kumar Singh Resident of Ward no. 5,
Balgudar, Police Station and Block and District- Lakhisarai, Presently
working as Panchayat Teacher in Primary School Gangta, Block- Lakhisarai,
District- Lakhisarai
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar
2. The Director, Primary Education, Bihar, patna
3. The District Education Officer, Lakhisarai
4. The District Programme Officer (Establishment) Lakhisarai
5. The Block Education Officer, Lakhisarai
6. The Headmaster Primary School, Gangra, Block and District- Lakhisarai
... ... Respondent/s
======================================================
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with
Civil Writ Jurisdiction Case No. 1880 of 2021
======================================================
Pragya daughter of Anil Kumar Dwivedi resident of Mohalla - Radha Krishna
Nagar (Vijay Nagar), Patliputra Station Road, Rukanpura, Police Station-
Rupaspur, District- Patna, presently posted as nagar Panchayat Teacher,
Prathmik Vidyalaya, Gangati under Nagar Panchayat Koath, Block Dawath,
P.S. -Dawath, District- Rohtas.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, New Secretariat, Government of Bihar, Patna.
2. The Principal Secretary, Department of Education, New Secretariat,
Government of Bihar, Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Magistrate, Rohtas at Sasaram.
5. The District Education Officer, Rohtas at Sasaram.
6. The District Programme Officer (Establishment), Rohtas at Sasaram.
7. The Director, Education, National Institute of Open Schooling, A-24-25,
Institutional Area, Sector A-201 308 (U.P.
8. The National Institute of Open Schooling through its Regional Director,
Lalit Bhawan, Bailey Road, Patna.
9. The Regional Director, National Institute of Open Schooling (NIOS),
Department of Education, Lalit Bhawan, Bailey Road, Patna.
10. The Additional Secretary-cumconducting officer, National Institute of Open
Schooling (NIOS) Department of Education, Lalit Bhawan, Bailey Road,
Patna.
11. The Bihar School Examination Board, through its Secretary, Budha Marg,
Patna.
12. The Chairman, Bihar School Examination Board, Budha Marg, Patna.
13. The Secretary, Bihar School Examination Board, Budha Marg, Patna.
14. The Bihar State Council of Educational Research and Training, Mahendru,
Patna through its Director.
15. The Secretary, Bihar State Council of Educational Research and Training,
Mahendru, Patna.
16. The Director, Bihar State Council of Educational Research and Training,
Mahendru, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2525 of 2021
======================================================
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Rajesh Kumar Roushan Son of Late Nageshwar Mahto Resident of Village-
Mirzapur, Post Office and Police Station Rosera, District-Samastipur, Pin
Code-848210, Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar represented through the Principal Secretary, Education
Department, Govt. of Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The District Magistrate, Samastipur.
4. The District Education Officer, Samastipur,
5. The District Programme Officer (Establishment), Samastipur,
6. The Block Education Officer, Rosera, Distirct Samastipur, and
7. The Panchayat Secretary, Gram Panchayat Raj, Rahua, Block Rosera,
Distirct-Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2605 of 2021
======================================================
Rajiv Kumar Son of Baleshwar Chaudhary Resident of Village- Daulatpur,
Daulatpur Deoria Urf Daulatpur, P.S. and District- Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat Patna
3. The District Magistrate, Vaishali Vaishali.
4. The District Education Officer, Vaishali. Vaishali.
5. The District Programme Officer (Establishment), Vaishali. Vaishali.
6. The Block Development Officer, Hajipur, Vaishali. Vaishali.
7. The Block Education Officer, Hajipur, Vaishali. Vaishali.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2607 of 2021
======================================================
1. Deepak Kumar Son of Sri Mahavir Sharma @ Mahavir Sharma @ Mahavir
Prasad Sharma resident of Village and P.O. -0 Bela Naubad, Police Station-
Beldour, District- Khagaria.
2. Kiran Devi Wife of Mahavir Sharma @ Mahawir Sharma @ Mahavir Prasad
Sharma resident of Village and P.O. -0 Bela Naubad, Police Station-
Beldour, District- Khagaria.
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... ... Petitioner/s
Versus
1. The Union of India through the Human Resources Department, New Delhi.
2. The Secretary Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India Shastri Bhawan, New
Delhi.
5. The State of Bihar through the Principal Secretary Education Department,
Government of Bihar, Patna.
6. The Principal Secretary, Education Department, Government of Bihar,
Patna.
7. The Director, Primary Education, Education department, Government of
Bihar, Patna.
8. The district Education officer, Khagaria.
9. The Block Education Officer, Beldour.
10. The Chairman, Bihar School Examination Board, Patna.
11. The Secretary Bihar School Examination Board, Patna.
12. The Headmaster Primary School Chhoti Bharna Gram Panchayat Raj
Pachaut, Block Beldour, District Khagaria.
13. The Headmaster Primary School Purbi Telihar Gram Panchayat Raj Telihar,
Block Beldour, District- Khagaria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3469 of 2021
======================================================
1. ARVIND KUMAR S/o Dindayal Yadav R/o vill- Raghunia, Kumar Khand,
Ward no. 7, P.s.- Kumarkhand, Distt.- Madhepura
2. Ramchandra yadav S/o Lt. Munilal Yadav R/o vill- Panchayat Dharamganj,
Ward no. 13, P.s.- Palasi, Distt.- Araria
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary, Education Department, Govt. of
Bihar, New Secretariat, Patna
2. The Director (Primary Education) Govt. of Bihar, New Secretariat, Patna
3. The District Magistrate, Madhepura
4. The Chief Executive Officer, Zila Parishad, Madhepura
5. The District Magistrate, Araria
6. The District Education Officer, Madhepura
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7. The District Education Officer, Araria
8. The District Programme Officer (Establishment) Madhepura
9. The District Programme Officer (Establishment) Araria
10. The Block Development Officer, Araria, Araria
11. The Block Education Officer, Araria, Araria
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4115 of 2021
======================================================
MITHU KUMAR son of late Manoj Kumar @ Manoj Kumar Ram R/O-
Village- Dhanauti, P.O.- Rampur Bheriahi, P.S. Kathaiya, District-
Muzaffarpur working as Prakhand Teacher in Govt. Elevated Middle School
Kuriya, Block- Motipur, District- Muzaffarpur
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna
3. The Secretary, Primary Education, Education Department, Bihar Patna
4. The Director, Primary Education, Education Department, Bihar Patna
5. The District Education Officer, Muzaffarpur
6. The District Programme Officer, Establishment, Muzaffarpur.
7. The Secretary cum Block Development Officer, Prakhand Niyojan Unit,
Motipur Block, Muzaffarpur
8. The Block Education Officer, Motipur, Muzaffarpur
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5494 of 2021
======================================================
Subhchandra Jha Son of Parmanand Jha Resident of Village and P.O. -
Cheriya Bariyarpur, P.S. - Cheriya Bariyarpur, District- Begusarai
... ... Petitioner/s
Versus
1. The Union of India Through the Secretary, Department of School Education
and Literacy, Ministry of Human Resource Development, New Delhi
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2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development New Delhi
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi New Delhi
4. The Additional Secretary, Department of School Education and Literacy
Ministry of Human Resource Development, New Delhi
5. The National Council of Teachers Education, New Delhi Represented
through its Director
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa
7. The State of Bihar Through the Principal Secretary, Education Department,
Government of Bihar, Patna
8. The Principal Secretary, Education Department, Government of Bihar Patna
9. The Director, Primary Education, Government of Bihar Patna
10. The District Education Officer, Begusarai, District- Begusarai
11. The District Programme Officer, Establishment (Education), Begusarai
District- Begusarai
12. The Block Education Officer, Cheriya Bariyarpur, Begusarai District-
Begusarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5602 of 2021
======================================================
Soni Kumari W/o Gopal Kumar Mishra R/o Village and P.O. Ghorbanki, P.S.-
Basopatti, Distt.- Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar Through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education) Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate Madhubani.
4. The District Education Officer Madhubani.
5. The District Programme Officer (Establishment) Madhubani.
6. The Block Development Officer Harlakhi, Madhubani.
7. The Block Education Officer Harlakhi, Madhubani.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6223 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
12/631
Raju Kumar Mahto, S/o Gopal Mahto, R/o Village-Bhagirathpur, P.O.-
Navranga, P.S.-Kalyanpur, District-Samastipur.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Samastipur, District-Samastipur.
11. The District Education Officer, Samastipur, District-Samastipur.
12. The District Programme Officer, Establishment (Education), Samastipur,
District-Samastipur.
13. The Block Development Officer-cum-Secretary, Block Teachers
Employment Unit, Kalyanpur, District-Samastipur.
14. The Block Education Officer, Kalyanpur, District-Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6748 of 2021
======================================================
1. Abida Nomani @ Avida Nomani, Doughter of Taffajul Hussain, resident of
Village-Dakhai, P.O.-Bharfori, P.S. Andhramath, District-Madhubani.
2. Md. Kamal RAhi, son of Late Abdul Hamid Farhad, resident of Village-
Dakhai, P.O.-Bharfori, P.S. Andhramath, District-Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
13/631
2. The Director Primary Education, Government of Bihar, Patna.
3. The District Education Officer, Madhubani.
4. The District Programme Officer (Establishment), Madhubani.
5. The Block Education Officer, Block-Loukahi, District-Madhubani.
6. Panchayat Secretary Gram Panchayat Raj, Dharhara, Block-Loukahi,
District-Madhubani.
7. Mukhiya Gram Panchayat Raj, Dharhara, Block-Loukahi, District-
Madhubani.
8. The Headmaster Nav Srijit Primary School, Dharhara Punarwash Tola, P.S.-
Loukahi, District-Madhubani.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7174 of 2021
======================================================
Ajay Kumar Gupta Son of Late Prabhu Narayan Gupta Resident of Village-
Narhi, P.O.-Mahadeomath, P.S.-Andhramath, Distirct-Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secreary, Education Department, of
Bihar. Patna.
2. The Director Primary Education, Government of Bihar, Patna.
3. The District Education Officer, Madhubani.
4. The District Programme Officer (Establishment), Madhubani.
5. The Block Education Officer, Block0Loukhi, District-Madhubani.
6. The Headmaster Rajkiya Middle School Mahadeomath, Loukhi, Madhubani.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9167 of 2021
======================================================
Mahjabeen Khatoon W/o-Nadimul Islam, R/o Mohalla-VIP Colony,
Madhopara, P.S.-Khajanchi Hat, District-Purnia.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
14/631
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi, represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Purnia, District-Purnia.
11. The District Education Officer, Purnia, District-Purnia.
12. The District Programme Officer, Establishment (Education) Purnia, District-
Purnia.
13. The Block Education Officer, Block -Sadar, District-Purnia.
14. The Nagar Teacher Employment Committee, Purnia, District-Purnia,
through its Executive Officer, Nagar Nigam, Purnia.
15. The Municipal Commissioner, Municipal Corporation (Nagar Nigam),
Purnia, District-Purnia.
16. The Executive Officer, Nagar Nigam, Purnia, District-Purnia.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9924 of 2021
======================================================
1. Subodh Kumar S/o Shankar Mandal R/o Village - Potri, P.O. - Majhua, P.S. -
Forbesganj, District- Araria.
2. Pinki Kumari D/o Ram Prakash Singh R/o Village - Narsinghpur, P.O. -
Tamghatti, P.S. - Bounsi Basaiti, District- Araria.
3. Md. Manauwar Hussain S/o Md. Islam Ansari R/o Village- Ashabhag, P.O. -
Ashabhag Batraha, P.S. - Sonamani Gudam, Kursa Kanta, District- Araria.
4. Randhir Prasad Singh S/o Late Shiv Narayan Singh R/o Village and P.O. -
Parsahat, P.S. - Raniganj, District- Araria.
5. Bindhyawasini Singh D/o Jaihind Singh R/o Village - Narsinghpur, P.O. -
Tamghatti, P.S. - Bounsi Basaiti, District- Araria.
6. Birbal Kumar Paswan S/o Ganga Paswan R/o Village - Madarganj, P.O. -
Simraha, P.S. - Simraha, District- Araria.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
15/631
2. The Director, Primary Education Department, Govt. of Bihar, Patna.
3. The District Education Officer, Araria.
4. The District Programme Officer (Establishment), Araria.
5. The Block Education Extension Officer, Raniganj, District- Araria.
6. Panchayat Shikshak Niyojan Samittee, Pahunsara Gram Panchayat, Block-
Raniganj, District- Araria.
7. Mukhiya, Pahunsara Gram Panchayat, Block- Raniganj, Dist- Araria.
8. The Panchayat Secretary, Pahunsara Gram Panchayat, Block - Raniganj,
District- Araria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13424 of 2021
======================================================
1. Purnendu Pandey Son of Late Dhanpal Pandey Resident of Village-
Songhatta, Post Office- Sakaddi, P.S.- Koilwar, District- Bhojpur- 802160.
2. Abhishek Kumar Son of Sri Maheshwar Singh Permanent resident of Village
and P.O.- Bichhiawan, P.S.- Sandesh, District- Bhojpur, present resident of
Mohalla- Mission Road, Pakari, P.O.- Pakari, Ara, P.S.- Nawada Thana,
District- Bhojpur- 802301.
3. Maya Saroj Daughter of Late Birendra Prasad Verma Resident of Village-
Bara Basantpur, P.O.- Daulatpur, P.s.- Muffasil, District- Bhojpur- 802313.
4. Farjan Khatoon Daughter of Md. Abdul Hamid, Wife of Ansar Ahmad
Resident of Village- Panwari Mathiya, P.O.- Panwari, P.S.- Sikarhatta,
District- Bhojpur.
5. Ali Hasan Son of Late Md. Yunus Resident of Village- Rahat Bind Toli,
P.O.- Chouk Ara, P.S.- Ara Town, District- Bhojpur- 802301.
6. Dinesh Kumar Son of Late Basistha Prasad @ Late Bashishth Prasad
Resident of Village- Bishunpura, P.O.- Bampali, P.S.- Udawant Nagar,
District- Bhojpur- 802312.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Chief Secretary, Government of Bihar,
Patna.
2. The Principal Secretary Human Resources Development Department,
Government of Bihar, Patna.
3. The Director, Primary Education Human Resources Development
Department, Government of Bihar, Patna.
4. The District Magistrate Bhojpur.
5. The Deputy Development Commissioner Bhojpur.
6. The District Education Officer Bhojpur.
7. The District Programme Officer, Establishment Bhojpur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
16/631
8. The Block Education Officer Udwant Nagar, Bhojpur.
9. The Panchayat Secretary Gram Panchayat Nawadaben, Udwant Nagar,
Bhojpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16854 of 2021
======================================================
Rajeev Kamal S/o Pasupati Nath Shahi, R/o-Village-Dasai Ward No-14, P.O.-
Tikauli, P.S.-Runni Saidpur, District-Sitamarhi at Present Posted as Block
Teacher at Middle School, Bhalni Madan, P.O.-Saunda, Block-Bajpatti,
District-Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar Patna.
4. The District Magistrate, Sitamarhi, District-Sitamarhi.
5. The District Education Officer, Sitamarhi, District-Sitamarhi.
6. The District Programme Officer, Establishment (Education) Sitamarhi,
District-Sitamarhi.
7. The Block Development Officer, Block-Bajpatti, District-Sitamarhi.
8. The Block Education Officer, Block-Bajpatti, District-Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16937 of 2021
======================================================
Pushpak Kumar, Son of Mahendra Choudhary, resident of Village Gauripur,
P.S. Bihpur, District-Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, Secondary Education, Bihar, Patna.
3. The District Education Officer, Bhagalpur.
4. The District Programme Officer (Estab.), Bhagalpur.
5. The Block Development Officer, Bihpur Block, District-Bhagalpur.
6. The Block Education Officer, Bihpur Block, District-Bhagalpur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
17/631
7. The Head Master, Government Middle School, Narkatiya, Bihpur, District-
Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17375 of 2021
======================================================
Savita Kumari W/o Vishwajeet Srivastav R/o Village Sahara India, Shree
Krishnapuri, Boring Road, P.S.- Krishnapuri, District- Patna, at present
working as Block Teacher at the Government Middle School Telkap, Block-
Rohtas, District- Sasaram at Rohtas.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Magistrate Rohtas, District- Rohtas.
5. The District Education Officer, Rohtas, District- Rohtas.
6. The District Programme Officer, Establishment (Education) Rohtas, District-
Rohtas.
7. The Block Development Officer-Cum- Secretary, Block Teachers
Employment Unit, Rohtas, District- Rohtas.
8. The Block Education Officer, Rohtas, District- Rohtas.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19825 of 2021
======================================================
1. Navin Kumar Son of Surendra Nath Vishwakarma Resident of Village -
Gour Bigha, P.O. - Malikpur, P.S. - Rajgir, District- Nalnda (Biharsharif).
2. Chandan Kumar Son of Ashok Kumar Resident of Village - Gaway, P.S.
Sheikhpura, District- Sheikhpura.
3. Punita Kumari Ranjan W/o Late Sunil Raot Resident of Village -
Chathiyara, P.S. Sheikhpura, District- Sheikhpura.
4. Modassir Barkat Son of Md. Kalam Uddin Resident of Mohalla - Sakumat,
P.S. Sheikhpura, District- Sheikhpura.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
18/631
2. The Principal Secretary, Department of Education, Government of Bihar,
Patna.
3. The Secretary, Department of Education, Government of Bihar, Patna.
4. The Deputy Secretary, Department of Education, Government of Bihar,
Patna.
5. The Director, The State Council of Educational Research and Training,
Mahendru, District- Patna.
6. The Regional Deputy Director of Education, Munger.
7. The District Education Officer, Sheikhpura.
8. The District Programme Officer (Establishment), Sheikhpura.
9. The Block Development Officer - cum- Secretary, Prakhand Teacher
Niyojan Unit, Sheikhpura.
10. The Block Development Officer - cum- Secretary, Prakhand Teachers
Niyojan Unit, Chewara, District- Sheikhpura.
11. The Block Development Officer - cum- Secretary, Prakhand Teachers
Niyojan Unit, Ariyari, District- Sheikhpura.
12. The Block Education Officer, Sheikhpura.
13. The Block Education Officer, Chewara, District Sheikhpura.
14. The Block Education Officer, Ariyari, District Sheikhpura.
15. The Block Education Officer, Shekhopur Sarai, District - Sheikhpura.
16. The Panchayat Secretary - cum- Panchayat Niyojan Unit, Nimi, District-
Sheikhpura.
17. The Headmaster, Primary School, Wahikatta, Anchal - Shekhopur Sarai,
District- Sheikhpura.
18. The Headmaster, Middle School, Lodipur, Anchal and District - Sheikhpura.
19. The Headmaster, Primary School, Kewali, Anchal Chewara, District-
Sheikhpura.
20. The Headmaster, Middle School, Far Par, Anchal - Ariyari, District -
Sheikhpura.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20123 of 2021
======================================================
Pranesh Kumar Son of Late Jagjeevan Das Resident of Village Bishanpur
Jichho, P.S. Lodipur, District Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, Secondary Education, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
19/631
3. The District Education Officer, Bhagalpur.
4. The District Programme Officer, (Estab.) Bhagalpur.
5. The Block Development Officer, Gauradih Block, District Bhagalpur.
6. The Block Education Officer, Gauradih Block, District Bhagalpur.
7. The Head Master, Government Middle School, Bishanpur Jichho, Block -
Gauradih, District Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5452 of 2022
======================================================
Punam Kumari D/o Shridhar Yadav, R/o Village- Sondiha, P.O.- Chutia, P.S.-
Shambhuganj, District- Banka at present working as Panchayat Teacher
posted at New Primary School Daka, Block- Shambhuganj, District- Banka.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The State of Bihar Through the Principal Secretary, Education Department,
Government of Bihar, Patna.
4. The Principal Secretary Education Department, Government of Bihar, Patna.
5. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
6. The District Education Officer, Banka, District- Banka.
7. The District Programme Officer, (Establishment) Education, Banka, District-
Banka.
8. The Block Education Officer, Shambhuganj, District- Banka.
9. The Panchayat Secretary-Cum- Member Secretary Panchayat Teacher
Employment Unit, Gram Panchayat Raj- Mirzapur, Block- Shambhuganj,
District- Banka.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6571 of 2022
======================================================
Punam Kumari W/o Satyajit Kumar Sharma R/o Vill Bhuwalpur, P.O.
Fatahpur, P.S. Nathnagar, District Bhagalpur.
... ... Petitioner/s
Versus
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
20/631
1. The State of Bihar through Principal Secretary, Education Department, Govt.
of Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Education Department, Govt. of Bihar,
New Secretariat, Patna.
3. The District Magistrate, Bhagalpur.
4. The District Education Officer, Bhagalpur.
5. The District Programme Officer (Establishment), Bhagalpur.
6. The Block Development Officer, Pirpainti, Bhagalpur.
7. The Block Education Officer, Pirpainti, Bhagalpur.
8. The Panchayat Secretary, Gram Panchayat Rifatpur Simanpur, Pirpainti,
Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6611 of 2022
======================================================
1. Md Akhtar Hussain Son of Kafiluddin, Resident of Village - Bahura, Ward
no. - 11, P.S.- Amour District- Purnia. Presently working as Panchayat
Teacher in Primary School Marwa Gram Panchayat Bara Istambrar, P.S. -
Jokihat District- Araria.
2. Tabrez Alam, Son of Rafique Alam, Resident of Village - Jalkar, Bochgaon,
P.S. - Jalalgarh, District - Purnia. Presently working as Panchayat Teacher in
Primary School Ufrail Bochgaon P.S.- Jalalgarh, District - Punea.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department, Govt. of Bihar.
2. The Director Primary Education Department, Govt. of Bihar.
3. The District Education Officer Araria, District- Araria.
4. The District Programme Officer (Established) Araria, District- Araria.
5. The District Education Officer Purnea, District- Purnea.
6. The District Programme Officer (Established) Purnia District- Purnia.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6863 of 2022
======================================================
Murshid Alam Son of Rahmuddin Resident of Village- Khawaspur, P.O.-
Khawas Pur, P.S.- Basantpur, District- Siwan.
... ... Petitioner/s
Versus
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
21/631
1. The State of Bihar through Principal Secretary, Department of Human
Resource, Government of Bihar, Patna.
2. The District Education Officer, Siwan.
3. The District Programme Officer, Siwan.
4. The District Magistrate, Siwan.
5. The Block Education Officer, Lakari, Nabiganj, District- Siwan.
6. The Headmaster, Govt. Middle School Sikatia.
7. The Director, Primary Education, Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8601 of 2022
======================================================
Narendra Kumar S/o Rajdev Singh, resident of Village-Madhubani, P.S.-
Chiraiya, District-East Champaran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The District Education Officer, East Champaran, Motihari.
4. The District Programme Officer (Estb.), East Champaran, Motihari.
5. The Regional Director, National Institute of Open Schooling, Patna Centre,
Lalit Bhawan, Baily Road, Patna.
6. The Block Education Officer, Block-Chiraiya, District-East Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10409 of 2022
======================================================
Vinay Kumar Chaudhary @ Vinay Chaudhary son of Late Surya Narayan
Chaudhary, Resident of Village-Ishakchak, Pasi Tola, Block and Police
Station-Jagdishpur, District-Bhagalpur, at present working as Nagar
Panchayat Teacher, Primary School Baikatpur, P.S. and Block-Sultanpur,
District-Bhagalpur.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
22/631
3. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
4. The National Council of Teachers Education New Delhi represented through
its Director.
5. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
6. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
7. The Principal Secretary, Education Department, Government of Bihar,
Patna.
8. The Director, Primary Education, Government of Bihar, Patna.
9. The State Council for Education Research and Training, Bihar, Mahendru,
Patna through its Director.
10. The Director, State Council for Education Research and Training, Bihar,
Patna.
11. The Bihar School Examination Board Patna through its Secretary.
12. The Chairman, Bihar School Examination Board, Patna.
13. The Secretary, Bihar School Examination Board, Patna.
14. The District Education Officer Bhagalpur, District-Bhagalpur.
15. The District Programme Officer, Establishment (Education) Bhagalpur,
District-Bhagalpur.
16. The Executive Officer, Nagar Panchayat, Sultanpur, District-Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10605 of 2022
======================================================
Dinesh Paswan S/o Ramkhelawan Paswan, R/o Village- Mahammadpur
Katsari, Ward No.- 03, P.S.- Shyampur Bhatha, District- Sheohar, at present
posted as Panchayat Teacher at Government Primary School Mahammadpur
Katsari, Badhai Tola, Block- Dumri Katsari, District- Sheohar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education, Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna, through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council for Educational Research and Training, Mahendru, Patna,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
23/631
through its Director.
8. The Director, State Council for Educational Research and Training,
Mahendru, Patna.
9. The District Magistrate, Sheohar, District- Sheohar.
10. The District Education Officer, Sheohar, District- Sheohar.
11. The District Programme Officer, Establishment (Education), Sheohar,
District- Sheohar.
12. The Block Education Officer, Dumri Katsari, District Sheohar.
13. The Panchayat Secretary Cum- Secretary, Panchayat Teacher Employment
Unit, Gram Panchayat Raj, Mahamadpur Katsari, Block- Dumri Katsari,
District- Sheohar.
14. The Principal/Incharge Principal, Thakur Ramanandan Singh District
Institute For Education and Training (In Short DIET), Sheohar, District
Sheohar.
15. The Headmaster, Government Primary School Mahammadpur Katsari,
Badhai Tola, Block- Dumri Katsari, District- Sheohar.
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 16214 of 2019)
For the Petitioner/s : Mr.Vagisha Pragya Vacaknavi
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 8346 of 2019)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Madhaw Prasad Yadav (Gp20)
(In Civil Writ Jurisdiction Case No. 8984 of 2020)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 31 of 2021)
For the Petitioner/s : Mr.Arun Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 1880 of 2021)
For the Petitioner/s : Mr.Pramod Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 2525 of 2021)
For the Petitioner/s : Mr.Kumar Ravish
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2605 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2607 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 3469 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4115 of 2021)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
24/631
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5494 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 5602 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kish9ore ( Ag )
(In Civil Writ Jurisdiction Case No. 6223 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 6748 of 2021)
For the Petitioner/s : Mr.Ambrish Kumar Jha
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 7174 of 2021)
For the Petitioner/s : Mr.Ambrish Kumar Jha
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 9167 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 9924 of 2021)
For the Petitioner/s : Mr.Purushottam Kumar Jha
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 13424 of 2021)
For the Petitioner/s : Mr.Girish Pandey
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
(In Civil Writ Jurisdiction Case No. 16854 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 16937 of 2021)
For the Petitioner/s : Mr.Ajay Kumar Jain
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 17375 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga12 )
(In Civil Writ Jurisdiction Case No. 19825 of 2021)
For the Petitioner/s : Mr.Pramod Kumar
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 20123 of 2021)
For the Petitioner/s : Mr.Rajendra Kumar Jain
For the Respondent/s : Mr.Kameshwar Kumar ( Gp17 )
(In Civil Writ Jurisdiction Case No. 5452 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 6571 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 6611 of 2022)
For the Petitioner/s : Mr.Md. Ziaul Quamar
For the Respondent/s : Mr.Jitendra Kumar Roy 1 ( Sc 13 )
(In Civil Writ Jurisdiction Case No. 6863 of 2022)
For the Petitioner/s : Mr.Shakil Ahmad Khan
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
25/631
For the Respondent/s : Mr.Madan Jeet Kumar ( Gp 20 )
(In Civil Writ Jurisdiction Case No. 8601 of 2022)
For the Petitioner/s : Mr.Sanjay Kumar
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 10409 of 2022)
For the Petitioner/s : Mr.Rajeev Ranjan
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 10605 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Jitendra Kumar Roy 1 ( Sc 13 )
======================================================
CATEGORY-B
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2211 of 2021
======================================================
Ram Lakhindra Ram @ Lakhindra Ram Son of Late Shiv Deni Ram,
Resident Singhorwa, Sheikhpura, P.S. Rampur Gangauli, District Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The principal Secretary, Education Department, Government of Bihar, Patna.
3. The Director, Primary Education, Bihar, Patna.
4. The Regional Deputy Director of Education, Tirhut Division, Muzaffarpur.
5. The District Education Officer, Sheohar.
6. The District Programme Officer, Establishment, Sheohar.
7. The District Treasury Officer, Sheohar.
8. The Block Educaton Officer, Block Purnahia, District-Sheohar.
9. The Regional Director No.5 Lalit Bhawan, Patna.
10. The Chairman, N.I.O.S. Government of India, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2349 of 2021
======================================================
1. SADAB ANWAR Late Ashfaque Alam /o At Makiyarpur, Ward no. 2, P.o.-
Kamaldaha, P.s.- Araria R.S., District- Araria
2. Md. Zafar Alam S/o Late Md. Atiqur Rahman R/o At Purandaha, Ward No.
4, P.o.- Doriasonpur, P.s.- Simraha, District- Araria
3. Bibi Rubi Khatoon W/o Md. Manjar Alam R/o At- Kharaiya Basti, Nagar
Parishad, Kamat Tola, Ward No. 11, P.o. and P.s.- Araria, District- Araria
... ... Petitioner/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
26/631
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi
3. The Director (Evaluation) National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida-201308 (U.P.)
4. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Bailey Road, Patna
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna
6. The Additional Secretary-cum-Conducting Officer, National Institute of
Open Schooling (NIOS), Department of Education, Bihar, patna
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna
8. The Principal Secretary, Education Department, Government of Bihar, Patna
9. The Director, Primary Education, Government of Bihar, Patna
10. The District Magistrate, Araria, District- Araria
11. The District Education Officer, Araria, District- Araria
12. The District Programme Officer, Establishment (Education), Araria, District-
Araria
13. The Block Development Officer-cum-Secretary, Block Teacher Employment
Committee/Unit, Narpatganj, Block- Narpatganj, District- Araria
14. The Block Development Officer, Forbesganj, Block- Forbesganj, District-
Araria
15. The Block Development officer-cum-Secetary, Block Teacher Employment
Committee/Unit, Kursa Kanta, Block- Kursa Kanta, District- Araria
16. The Block Education Officer, Narpatganj, District- Araria
17. The Block Education Officer, Forbesganj, District- Araria
18. The Block Education Officer, Kursa Kanta, District- Araria
19. The Panchayat Secretary-cum-Secretary, Panchayat Teacher Employment
Committee, Gram Panchayat Raj Rahikpur Thila - Mohan, Block-
Forbesganj, District- Araria
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2611 of 2021
======================================================
1. Md. Waqar Alam S/o Md. Shahnawaz R/o Village- Bhagwanpur Shekhra
Tola, P.S.- Jokihat, District- Araria.
2. Bibi Shamima Khatoon D/o Md. Nezam Uddin R/o Village- Chandradai,
Ward No.-2, P.S.- Araria R.S., District- Araria.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. Bibi Shama Shahid W/o Md. Shakil Uddin Shahid R/o Village- Bansbari,
P.S. and District- Araria.
4. Shakera Begam W/o Md. Shamil Reza R/o Village- Chilhania, Ward No.-
10, P.S.- Mahalgaon, District- Araria.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida- 201308 (U.P.).
4. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Education Officer, Araria, District- Araria.
11. The District Programme Officer, Establishment (Education), Araria, District-
Araria.
12. The Block Development Officer, Araria, District- Araria.
13. The Block Development Officer, Jokihat, District- Araria.
14. The Block Education Officer, Araria, District- Araria.
15. The Block Education Officer, Jokihat, District- Araria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3021 of 2021
======================================================
Sita Kumari W/o Late Sanjeev Kumar, R/o At Vyapar Mandal, Purvi Mohan
Vigha, Ward No. 15, P.O.- Dehri, P.S. Dalmiyanagar, District - Rohtas at
Sasaram.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Govt. of India, Central Secretariat, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
28/631
2. The Secretary, Ministry of Human Resources, Govt. of India, Central
Secretariat, New Delhi.
3. The Director (Evaluationa) National Institute of Open Schooling, A- 24-25,
Institutional Area, Sector - 62, Noida - 201308 (U.P.).
4. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Rohtas, District - Rohtas at Sasaram.
11. The District Education Officer, Rohtas, District - Rohtas at Sasaram.
12. The District Programme Officer, Establishment (Edcuation), Rohtas, District
- Rohtas at Sasaram.
13. The Block Education Officer, Dihri District - Rohtas at Sasaram.
14. The Nagar Teacher Employment Committee, of the Nagar Parishad, Dihri
Dalmiyanagar, P.S. Dalmiyanagar, District - Rohtas at Sasaram through its
Executive officer-cum-Secretary.
15. The Chairman, Nagar Teacher Employment Committee, Nagar Parishad,
Dihari, Dalmiyanagar, P.S. Dalmiyanagar, District - Rohtas at Sasaram.
16. The Executive Officer-cum-Secretary- Nagar Teacher Employment
Committee, Nagar Parishad, Dihri, Dalmiyanagar, P.S. - Dalmiyanagar,
District - Rohtas at Sasaram.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3157 of 2021
======================================================
1. Ram Kumar S/o Hari Prasad Mehta, R/o Village - Paharpur, P.S. -
Shourbazar, District - Saharsa.
2. Nadeem Ahmad, S/o Abdur Rahman, R/o Village - Batashpur, P.O. Barna,
P.S - K. Asthan, District - Darbhanga.
3. Bibi Rozi Khatoon, W/o Md. Parvez, D/o Md. Yahya, R/o Village - Barbatta,
P.S. Amour, District - Purnea.
4. Md. Mansoor Alam, S/o Haji Abdul Jabbar, R/o Village - Damka, P.S. -
Purnea Sadar, District - Purnea.
5. Moti Kumari, D/o Ashok Kumar Singh, R/o Village - Phulaut, P.S. - Chousa,
District - Madhepura.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
29/631
6. Gangesh Kumar, S/o Ramcharitra Ram, R/o Village- Bihariganj, P.S.
Bihariganj, District - Madhepura.
7. Rakesh Kumar, S/o Saheb Singh, R/o At and P.O. - Fulvariya, P.S. Gogri,
District - Khagaria.
8. Chandan Kumar, S/o Vijay Paswan, R/o Village - Khaskhori, P.S. -
Makhdumpur, District - Jehanabad.
9. Soni Kumari, W/o Ajay Prasad, R/o Village - Saidpur, P.S. - Ghosi, District -
Jehanabad.
10. Shah Jahan Khatoon, W/o Abdul Gaffar Khan, R/o Village -Khawaspur, P.S.
Basantpur, District - Siwan.
11. Sandeep Kumar, S/o Samful Mahto, R/o Village - Bagahan, P.S. - Basantpur,
District - Siwan.
12. Md. Akbar Khan, S/o Md. Ahmad Khan, R/o Village - Bhabhua, P.S. -
Bhabhua, District - Kaimur at Bhabhua.
13. Noorjahan Khatoon, W/o Meraj Alam, R/o At and P.O. - Ramgarhwa, P.S.
Ramgarhwa, District - East Champaran.
14. Madina Khatoon, W/o Md. Kutubuddin, R/o Village - Mansagar, P.S.
Charpokhari, District - Bhojpur at Arah.
15. Saroj Devi, W/o Shashi Kant Yadav, R/o Village - Dhanichha, P.S.
Durgawati, District - Kaimur at Bhabua.
16. Prem Kumar, S/o Vijay Pandit, R/o Village- Teghra, P.S. Teghra, District -
Begusarai.
17. Manju Kumari, W/o Surendra Singh, R/o Village Maharath, P.S. Halsi,
District - Lakhisarai.
18. Shiv Narayan Rishidev, S/o Amrit Rishidev, R/o Village- Hulas, P.S. -
Raghopur, District - Supaul.
19. Shaira Bano, W/o Md. Ismail, R/o Village - Idgah Tola Supaul, P.S. and
District - Supaul.
20. Md. Fasihul Haque, S/o Md. Samiul Haque, R/o At and P.O. - Ganeshpur,
P.S. Marauna, District - Supaul.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institute of Open Schooling, A - 24-25,
Institutional Area, Sector - 62, Noida - 201308 (U.P.).
4. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary-cum-Conducting Officer, National School of Open
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
30/631
Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Education Officer, Saharsa, District - Saharsa.
11. The District Education Officer, Darbhanga, District - Darbhanga.
12. The District Education Officer, Purnea, District - Purnea.
13. The District Education Officer, Madhepura, District - Madhepura.
14. The District Education Officer, Khagaria, District - Khagaria.
15. The District Education Officer, Jehanabad, District - Jehanabad.
16. The District Education Officer, Siwan, District -Siwan.
17. The District Education Officer, Kaimur, District - Kaimur at Bhabhua.
18. The District Education Officer, East Champaran, District - East Champaran.
19. The District Education Officer, Bhojpur, District - Bhojpur at Arah.
20. The District Education Officer, Begusarai, District - Begusarai.
21. The District Education Officer, Lakhisarai, District - Lakhisarai.
22. The District Education Officer, Supaul, District - Supaul.
23. The District Programme Officer, Establishment (Education), Saharsa,
District - Saharsa.
24. The District Programme Officer, Establishment (Education), Darbhanga,
District - Darbhanga.
25. The District Programme Officer, Establishment (Education), Purnea, District
- Purnea.
26. The District Programme Officer, Establishment (Education), Madhepura,
District - Madhepura.
27. The District Programme Officer, Establishment (Education), Khagaria,
District - Khagaria.
28. The District Programme Officer, Establishment (Education), Jehanabad,
District - Jehanabad.
29. The District Programme Officer, Establishment (Education), Siwan, District
- Siwan.
30. The District Programme Officer, Establishment (Education), Kaimur,
District - Kaimur at Bhabhua.
31. The District Programme Officer, Establishment (Education), East
Champaran, District - East Champaran.
32. The District Programme Officer, Establishment (Education), Bhojpur,
District - Bhojpur at Arah.
33. The District Programme Officer, Establishment (Education), Begusarai,
District - Begusarai.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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34. The District Programme Officer, Establishment (Education), Lakhisarai,
District - Lakhisarai.
35. The District Programme Officer, Establishment (Education), Supaul, District
- Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3162 of 2021
======================================================
Archana Chaudhary W/o Manoj Kumar Presently posted as Panchayat
Teacher, at Navsrijit Primary School, Bakarpur (Shivmandir), Anchal- Hajipur
(West), District- Vaishali, Permanently R/O Vill- Chhoti Madai, (Ramrajaya
Hospital), P.O.- Hazipur, P.S.- Town Hazipur, District- Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar.
3. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
4. The District Education Officer, Vaishali.
5. The District Program Officer, (Establishment), Vaishali, Hazipur.
6. The Block Development Officer, Vaishali, Hazipur.
7. The Executive Officer, Nagar Parishad, Hazipur.
8. The Block Education Officer, Hazipur (West), Vaishali.
9. The Panchayat Secretary-cum- Member Secretary, Panchayat Employment
Samittee, Gadai Sarai, Block- Hazipur, Vaishali.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3590 of 2021
======================================================
1. Rizwana Khatoon S/o- Md. Sadre Alam Resident of Village- Ward No.- 15
Badarbaanna, P.S.- Bahera, District- Darbhanga.
2. Lalita Kumari W/o- Bijendra Prasad Resident of Village- Ward No.- 5, Pipra
Tola, District- Madhubani.
3. Jyoti Kumari W/o- Uttim Lal Mahra Resident of Village- Ward No- 06,
Selra, Silra, P.S.- Jai Nagar, District- Madhubani.
4. Munindra Prasad Prabhakar S/o- Ramnath Yadav Resident of Village- Ward
No.- 3, Korahiya Dih, tol Near Mobile Tower, P.S.- Jai Nagar, District-
Madhubani.
5. Md. Irfanul Haque S/o- Md. Ekramul Haque Resident of Village- Sakra
Faidpur, P.O.- Dholi, Dist- Muzaffarpur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
32/631
6. Rakesh Kumar Singh S/o- Sri Krishna Bihari Singh Resident of Village-
Ward No- 04, Jai Nagar Basti Rajputana Tola, P.S.- Jai Nagar, District-
Madhubani.
7. Kiran Kumari W/o- Rajdev Yadav Resident of Village- Marhiya, Ward No.-
04, Via- Basopatti, Dist- Madhubani.
8. Veena Wala W/o- Kaleshwar Thakur Resident of Village- Bahasi Saidpur,
P.S.- Jandaha, District- Vaishali.
9. Mamta Kumari W/o- Sri Kunkun Kumar Resident of Village- Shankar
Bindwara, P.O.- Karneji, District- Vaishali.
10. MD. Tabrez S/o- MD. Anwarul Haq Resident of Village- Dostiya, P.O.-
Gurhanwa, P.S.- Kundwa Chainpura, District- East Champaran.
11. Vibha Kumari W/o- Devendra Kumar Resident of Village- Ward No.- 06,
Baijalpur Kalyanpur, Dist- Muzaffarpur.
12. Gausia Firdos D/o- Saud Alam Ansari Resident of Village- Ajmer Nawadih,
P.S.- Aurangabad, Dist- Aurangabad.
13. Nilam Bharti W/o- Bhikho Bharti Resident of Village- Parsama, P.O.-
Goddaekn Singh, Dist.- Darbhanga.
14. Jibachi Devi D/o- Dhaneshwar Paswan Resident of Village- Fakirna, P.O.-
Birauli, Dist- Darbhanga.
15. Shiv Kumari W/o- Shiv Nath Mandal Resident of Village- Dagarsaam, P.O.-
Kamchati, Dist- Darbhanga.
16. Pankaj Kumar S/o- Rajeshwar Mishra Resident of Village- Ward No.- 10,
Kailashpuri, Dumri, Dist- Sitamarhi.
17. Rajendra Prasad Mandal S/o- Late Chhotan Mahto Resident of Village-
Dhapri, P.O.- Fatehpur, Dist- Jamaui.
18. Babli Upadhyay W/o- Brajesh Upadhyay Resident of Village- Pitath, P.O.-
Pitath, Dist- Bhojpur.
19. Arati Devi W/o- Amarjeet Vishwas Resident of Village- Nadai, P.O.- Gora
Mansingh, Dist- Darbhanga.
... ... Petitioner/s
Versus
1. Union of India Through Secretary HRD Govt. of India, New Delhi.
2. The Secretary Human Resources Department, Govt. of India, New Delhi.
3. The National Institute of Open Schooling through its Regional Director,
Lalit Bhawan Bailey Road, Patna.
4. The Regional Director, NIOS, Lalit Bhawan Bailey Road, Patna.
5. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
6. The Additional Chief Secretary, Education Department, Govt. of Bihar,
Patna.
7. The Bihar School Examination Board through Chairman, Patna.
8. The Chairman Bihar School Examination Board, Patna.
9. The Director, Primary Education Govt. of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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10. The Director State Council of Educational Research Training Patna.
11. The District Education Officer, Darbhanga.
12. The District Program Officer (Estd.), Darbhanga.
13. The District Education Officer, Madhubani.
14. The District Programme Officer (Estd.) Madhubani.
15. The District Education Officer, Vaishali.
16. The District Programme Officer (Estd.) Vaishali.
17. The District Education Officer, Muzaffarpur.
18. The District Programme Officer (Estd.) Muzaffarpur.
19. The District Education Officer, Gaya.
20. The District Programme Officer (Estd.) Gaya.
21. The District Education Officer, Jamui.
22. The District Programme Officer (Estd.) Jamui.
23. The District Education Officer, Bhojpur.
24. The District Programme Officer (Estd.) Bhojpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3660 of 2021
======================================================
1. Md. Sabir Hussain, S/o Md. Noor Alam, R/o Village-Nawadih Gulni, P.O.-
Tetarhat, P.S.-Halsi, District-Lakhisarai.
2. Sabana Naz, W/o Md. Belal, R/o At and P.O.-Balgudar, P.S. and District-
Lakhisarai.
3. Nitu Kumari W/o Sanjay Kumar, R/o Village-Naya Bazar, Ward No. 25,
P.O.-Lakhisarai, P.S.-Kabaiya Road, District-lakhisarai.
4. Nilofer D/o-Md. Ashique, R/o Village and P.O. and P.S.-Asthawan, District-
Lakhisarai.
5. Ishrat Perween, D/o Md. Salahuddin, R/o Village and P.O. Rasaunk, P.S.-
Morkhai, District-Khagaria, Posted as Nagar Teacher in the District-
Lakhisarai.
6. Shobha Kumari W/o Pankaj Kumar Mishra R/o Village-Sahjadpur, P.O.-
Lakshmipur, P.S.-Barhiya, District-Lakhisarai.
7. Nisha Devi W/o-Hari Narayan Singh R/o Village and P.O. Parsama, P.S.
Ramgarh Chok, District-Lakhisarai
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secrerary, Education Department,
Government of Bihar, patna.
2. The Principal Secretry, Education Department, Government of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna, through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council For Education Research and Training, BIhar, Mehendru,
Patna thorugh its Director.
8. The Director, State Council for Education Research and Training, Bihar,
Patna.
9. The District Magistrate, Lakhisarai, District-Lakhisarai.
10. The District Education Officer, Lakhisarai, District-Lakhisarai.
11. The District Programme Officer, Establishment (Education), Lakhisarai,
District-Lakhisarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3780 of 2021
======================================================
1. Md. Muntazir Alam S/o Noor Uddin resident of Ward No. 01 Nishandra,
bahadurganj, Kishanganj, Bihar- 855101, Presently Posted in N.P.S. Sangat
Tola Betbari Bahadurganj, Kishanganj.
2. Md. Tanzim Reza S/o Md. Siddik Alam resident of Siktihar, P.O. - Sontha,
P.S. - Bahadurganj, District - Kishanganj, Pin - 855115, Presently Posted in
P.S. Betbari (B.E.P.), Block - Bahadurganj, Kishanganj.
3. Sant Lal Singh S/o Uchit Lal Singh resident of Haribhasa Rupni,
Bahadurganj, Kishanganj-855101, Presently Posted in N.P.S. Belbari
Tangtangi, Bahadurganj, Kishanganj
4. Md. Ishtyaque Alam S/o Md. Naiyar Alam resident of Ward no. 03, Village-
Tangtangi Bahadurganj, Kishanganj-855101, Presently Posted in N.P.S.
Gulwan Tola Nishandra Bahadurganj, Kishanganj
5. Nilam Kumari W/o Mithilesh Kumar Gupta Resident of Village-
Shukhashan Chakla Ward no. 11, P.o.- Shukhashan Chakla, Block-
Madhepura, District- Madhepura, Presently Posted in N.P.S. Burjtola,
Islampur, Bahadurganj, Kishanganj
6. Naseha Begam D/o Late Safruddin resident of village- Guwaltoli Dahgaon,
P.o.- Bhatabari, Bahadurganj, Kishanganj, Presently Posted in P.S. Janta
Tola, Baigna, Bahadurganj, Kishanganj
7. Mehnaz Begum W/o Abrar Alam resident of village- Satal Istamrar, Ward
No. 15, P.o. and P.s.- Bahadurganj, Kishanganj 855101, Presently Posted in
N.P.S. Guwabari, Bahadurganj, Kishanganj
8. Farzana Nazli W/p Abdul Malik resident of Baigna Ward 14, Trhagachh,
Kishanganj - 855101, Presently posted in P.s.- Belbari Tangtangi,
Bahadurganj, Kishanganj
9. Md. Shahzad Alam S/o Irfan Alam resident of Gargaon Millik Ward no. 07,
Bahadurganj, Kishanganj-855101, Presently posted in P.S. Jamshed Nagar
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Naditola Gargaon, Bahadurganj, Kishanganj
10. Amiruddin Ansari S/o Kamal Uddin resident of Desiatoli, P.o.- Meharganj,
bahadurganj, Kishanganj-855108, Presently posted in P.s. Belbari,
Bahadurganj, Kishanganj
11. Ishrat parween W/o Imran Alam resident of Bhoradah Ward no. 09,
Bahadurganj, Kishanganj-855101, Presently posted in N.P.S. Paschim
Altabari, Bahadurganj, Kishanganj
12. Ronaque Aftab S/o Sabir Hussain resident of Chirah, P.o.- Chirah, Jokihat,
Araria-854311 presently posted in P.s. Birpur Nazir Tola, Bahadurganj,
Kishanganja
13. Naushin Ara W/o Md. Shad Hussain resident of Jhilihili Ward no. 04,
Bahadurganj, Kishanganj-855101, Presently posted in N.P.S. Kharitola
Dahgaon, Bahadurganj, Kishanganj
14. Husne Rena Naz D/o Tanwirul Islam resident of Palasmani, Bahadurganj,
Kishanganj-855101 presently posted in UMS Palasmani, Bahadurganj,
Kishanganj
15. Shaheen Perween D/o Anwer Shah resident of Gangihat, Bahadurganj,
Kishanganj-855107 Presently posted in N.P.S. Bada Altabari, Bahadurganj,
Kishanganj
16. Iqubal Jahan W/o Absarul Haque resident of Kishanganj, Nagar Ward no.
02, Presently posted in U.M,S.Siktihar Ward No. 15, Bahadurganj,
Kishanganj
17. Zaman Rahmani S/o Rais Alam resident of Sontha, Sundarbari,
Kochadhaman, Kishanganj-855115, Presently posted in N.P.S.
Mahadeodighi Tihaku tola, Bahadurganj, Kishanganj
18. Bonita Sinha W/o Chandan Kumar Sinha resident of Baisa, Bahadurganj,
Kishanganj-855101, Presently posted in P.S. Bochagari, Bahadurganj,
Kishanganj
19. Talat Jabin W/o Md. Amanullah resdient of Desia Toli, P.o.- Meharganj,
Bahadurganj, Kishanganj-855108, Presently posted in N.P.S. Dulali Tola,
Bahadurganj, Kishanganj
20. Amrawati Kumari W/o Ramakant Mandal Resident of Ward no. 03,
Paschimpali, Kishanganj-855108, Presently Posted in N.P.S. Banku Tola,
Birnia, Bahadurganj, Kishanganj
21. Rehana Begam W/o Mohammad Mahmood Madini resident of Jagir
Dahibhat, Ward no. 02, P.o. and Block - Dighalbank, Kishanganj, 855101,
Presently posted in P.s.- Chargharia Bhatabari, Bahadurganj, Kishanganj
22. Shaheeda Khatoon W/o Md. Shahnawaz Alam resident of Lohagara Hat,
Bahadurganj, Kishanganj-855101, Presently posted in P.S. Jamshed Nagar
Jhantibasti Fulwan, Bahadurganj, Kishanganj
23. Ism Ara W/o Manovar Husen resident of Kuwari Kairi, Birpur,
Kochadhaman, Kishanganj-855101, Presently posted in P.S. Bochagari,
Bahadurganj, Kishanganj
24. Parmila Devi, W/o Rishikesh Ganesh, resident of Takia Sameshwar,
Bahadurganj, Kishanganj-855101, presently posted in N.P.S. Gurgaon Ward
NO. 08, Bahadurganj, Kishanganj.
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25. Nazmin Jahan, W/o Naim Akhtar, resident of Asura, P.O.-Singhari,
Kochadhaman, Kishanganj-855115, presently posted in U.M.S. Baisa,
Bahadurganj, Kishanganj.
26. Sarwari Begum, D/o Abdul Hafiz, resident of Laucha, Ward No. 04,
Bahadurganj, Kishanganj, presently posted in M.S. Maheshbatha,
Bahadurganj, Kishanganj.
27. Parwat Lal Harijan, S/o Late Amarnath Harijan, resident of Gargaon,
Bahadurganj, Kishanganj-855101, presently posted in P.S. Bishanpur,
Bahadurganj, Kishanganj.
28. Kiran Kumari, D/o Chhedi Sah, resident of Ward No. 07, Bahadurganj,
Kishanganj-855101, presently posted in P.S. College, Chowk Palasmani,
Bahadurganj, Kishanganj.
29. Md. Aslam, S/o Ziyaul Haque, resident of Bauria Tola Khirdaha, Panchayat
Simaria, Ward No. 13, Khirdaha Joki Hat Araria-854329 presently posted in
U.M.S. Nishandra, Bahadurganj, Kishanganj.
30. Md. Anayat Hussain, S/o Abul Khair, resident of Birnia Nagar Panchayat
Ward No. 1, P.O. Sameshwar, P.S.-Bahadurganj, Kishanganj-855101,
presently posted in U.M.S. Birnia Chargharia, Bahadurganj, Kishanganj.
31. Dharmendra Prasad Singh, S/o Buchi Lal Singh, resident of Birnia
Sameshwar Bahadurganj, Kishanganj-855101, presently posted in N.P.S.
Khari Tola Dahgaon Bahadurganj, Kishanganj.
32. Sayesta Begum, W/o Md. Naugir Alam, resident of Sameshwar,
Bahadurganj, Kishanganj-855101, presently posted in N.P.S. Dilar Rakib
Tola, Bahadurganj, Kishanganj.
33. Somal Jha, W/o Suman Saurabh, resident of Ruidhasa Kishanganj-855107,
presently posted in M.S. Khagra Nagar, Kishanganj.
34. Waseela Khatoon, W/o Md. Mustak Alam, resident of Mushera Jhunki,
Terhagachh, Kishanganj-855101, presently posted in N.P.S. Sharma Toli
Bhaura, Terhagachh, Kishanganj.
35. Nainsi Begam, W/o Shamsad Alam, resident of Kairibirpur, Bishanpur,
Kochadhaman, Kishanganj-855101, presently posted in M.S. Terhagachh,
Block Terhagachh, Kishanganj.
36. Puran Devi, W/o Shyam Sundar Harijan, resident of Hawakol, Gamaria,
Terhagachh, Kishanganj-854333, presently posted in M.S. Gamharia,
Terhagachh, Kishanganj.
37. Nirmala Kumari, C/o Ramakant Paswan, resident of Bhelaguri, VTC Kalpir,
P.O.-Bibiganj, Terhagachh, Kishanganj-855101, presently posted in U.M.S.
Bhelgauri, Terhagachh, Kishanganj.
38. Sagarwati Devi, W/o Mahendra Prasad Mandal, resident of Hawakol
Gamharia, Terhagachh, Kishanganj-854333, presently posted in U.M.S.
Hawakol.
39. Shahanshah Perween, W/o Sohel Akhtar, resident of Tegharia, Ward No. 07,
Laucha, Bahadurganj, Kishanganj-855101, presently posted in U.M.S.
Chilhania, Terhagachh, Kishanganj.
40. Anita Devi, W/o Umesh Lal Manjhi, resident of Harharia, Dakpokhar, P.O.-
Matiyari, Ward No. 09, Terhagachh, Kishanganj-855101, presently posted in
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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N.P.s. Sirnia.
41. Shams Ara Begam, W/o Baharuddin, Dudh Anti Jirangach, Thakurganj,
Kishanganj-855116, presently posted in U.M.S. Amal Jhari, Thakurganj,
Kishanganj.
42. Afsera Begam, D/o Meer Kashim, AT Kharna, Thakurganj, Kishanganj-
855116, presently posted in P.S. Maulani Thakurganj, Kishanganj.
43. Santosh Kumar, S/o Ram Vilas Paswan, resident of Galgalia, Darbhangia
Tola Bhatgaon, Thakurganj, Kishanganj, presently posted in M.S. Galgalioa
Thakurganj, Kishanganj.
44. Kumari Sudha Bharti, W/o Dinesh Biswas, resident of Kharhia, Baisi,
Purnea-854315, presently posted in U.M.S. Lodha Thakurganj, Kishanganj.
45. Sharda Bharti, W/o Bindeshwari Singh, resident of Thakurganj, Block Road,
Thakurganj, Kishanganj-855116, presently posted in U.M.S. Burhnia,
Thakruganj, Kishanganj.
46. Mumtaz Begum, D/o Sayeedur Rahman, resident of Manikpur Ward No. 17,
Kanakpur, Thakurganj, Kishanganj-855116, presently posted in N.P.S.
Maalbasti Siya Denga, Thakurganj, Kishanganj.
47. Roshan Jahan, W/o Mojibur Rahman, resident of Chhattargachh Baksa,
Kishanganj-855117, Presently posted in N.P.S. Kharibasti, Thakurganj,
Kishanganj.
48. Zeba Rosy, W/o Md. Manzar Alam, resident of Bholmari Bholmara,
Thakurganj, Kishanganj-855108, presently posted in U.M.S. Bholmara,
Kishanganj.
49. Robi Firdos, W/o Ataur Rahman, resident of Saray Kuri, Thakurganj,
Kishanganj-855108, presently posted in U.M.S. Tikonia Hat, Thakurganj,
Kishanganj.
50. Farhana Ansari, W/o Md. Manzoor Alam, resident of Gilhabari, VTC
Jiapokhar Thakurganj, Kishanganj-855108, presently posted in N.P.S.
Paschim Tola Dumaria, Thakurganj, Kishanganj.
51. Vijay Rajak S/o Basu Rajak resident of Ward No. 32, Khagra, Durgamandir,
Kishanganj - 855108, Presently Posted in U.M.S. Kharudaha, Thakurganj,
Kishanganj.
52. Minhaj Begam D/o Gul Mohammad, resident of Kasibari Ruidhasa
Thakurganj, Kishanganj - 855116, Presently Posted in U.M.S. Bhatgaon- 1,
Thakurganj, Kishanganj.
53. Manoj Kumar S/o Naval Kishor Yadav resident of Ward No. 06, Bariyahi
Jitpur, Mahepura - 852114, Presently Posted in U.M.S. Balubari,
Thakurganj, Kishanganj.
54. Darakshan Noori W/o Zunnun Alam resident of Punhar, P.O. - Sontha,
Kochadhaman, Kishanganj - 855145, Presently Posted in U.M.S. Bairagpur,
Kochadhaman, Kishanganj.
55. Vivha Kumari W/o Sukdev Lal Harijan resident of At and P.O. and P.S.
Kochadhaman, Kishanganj - 855115, Presently Posted in N.P.S. Kabaiya
Tola, Boheta (Kochadhaman, Kishanganj).
56. Nishant Fatmi W/o Iftekhar Alam resident of Haldikhora Kochadhaman,
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Kishanganj- 855115, Presently Posted in U.M.S. Rasni, Kochadhaman,
Kishanganj.
57. Rizwana Parween W/o Noushad Alam resident of Tena, P.O. and P.S. and
Block - Kochadhaman, Kishanganj - 855115, Presently Posted in U.M.S.
Tena, Kochadhaman, Kishanganj.
58. Azmat Ara W/o Md. Mahboob Alam resident of Masjid Garh, P.O. Bagalbari
Kochadhaman, Kishanganj- 855107, Presently Posted in U.M.S. Masjid
Garh, Kishanganj.
59. Nazneen Begam Firdoshi D/o Mofiz Ahmad resident of Bhagal, P.O. - Angar
Hat, P.S. - Kochadhaman, Kishanganj - 855115, Presently Posted in U.M.S.
Hasan Dumaria, Kishanganj.
60. Hajrun Nisha D/o Vipat Ali resident of Panchayat Tegharia, Kochadhaman,
Kishanganj- 855107, Presently Posted in N.P.S. Purab Tola, Haruwadanga,
Kochadhaman, Kishanganj.
61. Md. Farukh Helal S/o Mujahid Alam resident of Kairi Birpur,
Kochadhaman, Kishanganj - 855101, Presently Posted in U.M.S., Kuwari
Kairi, Kochadhaman, Kishanganj.
62. Zubeda Khatoon W/o Ilyas, resident of of Sahpur, P.O. - Angar Hat,
Kochadhaman, Kishanganj- 855115, Presently Posted in N.P.S. Shatab Tola
Sahpur, Kochadhaman, Kishanganj.
63. Suresh Paswan S/o Ramji Paswan resident of Khanka Tola Bhagal, P.O. -
Angar Hat, Kochadhaman, Kishanganj - 855115 Presently Posted in P.S.
Khanka Tola Bhagal Kochadhaman, Kishanganj.
64. Shabana Perween W/o Mahboob Alam resident of Dhanpatganj, Sehangaon,
Kochadhaman, Kishanganj - 855115, Presently Posted in P.S. Sahengaon,
Kochadhaman, Kishanganj.
65. Shahin Kausar W/o Manuwar Hussain resident of Sontha, P.O. - Sontha,
Kochadhaman, Kishanganj- 855115, Presently Posted in P.S. Kakshin Tola,
Majgama, Kochadhaman, Kishanganj.
66. Shagufta Rose W/o Md. Wasim Akhtar resident of GAngi Hat, bahichakutti,
Kochadhaman, Kishanganj- 855107, Presently Posted in U.M.S. Sarakpura,
Kochadhaman, Kishanganj.
67. Urmila Devi W/o Kishan Lal Harijan resident of P.O. and Baigana Block
Terhagachh, Kishanganj- 855101, Presently Posted in U.M.SD. Mahuwa,
Block - Terhagachh, Kishanganj.
68. Kalawati Devi W/o Krishnabala resident of Ramesh Narmada Bhawan,
Linepara, Near Bajrangbali Mandir Linepara, Kishanganj - 855108,
Presently Posted in U.M.S. Phulbarya, Terhagachh, Kishanganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Department of School Education
and Literacy, Ministry of Human Resources Development, New Delhi.
2. The National council of Teachers Education through its Regional Director
Eastern Region Committee, 15 Nilkanth Nagar, Nayapalli, Bhuvaneshwar,
Orissa.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. The State of Bihar through the Principal Secretary, Education Department,
Bihar, Patna.
4. The Director, Primary Education, Bihar, Patna.
5. The Director, Research and Training, Education Department, Bihar, Patna.
6. The District Magistrate, Kishanganj.
7. The District Education Officer, Kishanganj.
8. The District Programme Officer (Establishment), Kishanganj.
9. The Bihar School Examination Board through its Secretary, Patna - 17.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3997 of 2021
======================================================
1. Sita Kumari W/o Anil Kapur R/o Village- Kajha Kothi, Hatbari, P.S.- K.
Nagar, District- Purnea.
2. Rajesh Paswan S/o Late Umesh Paswan R/o Village- Saidpur, P.S.-
Gopalpur, District- Bhagalpur.
3. Bijli Khatoon W/o Late Hasiboor Rahman R/o Village- Dhamaikol, P.S.-
Azamnagar, District- Katihar.
4. Husn Ara W/o Md. Azad R/o Village- Baidhnathpur, P.S.- Amdabad,
District- Katihar.
5. Sultana Khatoon D/o Habibur Rahman R/o Village- Balrampur, P.S.-
Amdabad, District- Katihar.
6. Hena Ara W/o Mahafuj Alam R/o Village- Ghasiya Ghat, P.S.- Amdabad,
District- Katihar.
7. Md. Akhtar S/o Abdul Mannan R/o Village- Amirabad Katakosh, P.S.-
Manihari, District- Katihar.
8. Krishna Deo Mandal S/o Premlal Mandal R/o Village- Panikamla, P.S.-
Amdabad, District- Katihar.
9. Tabsera Khatoon W/o Tabrej Ali R/o Village- Baidhnathpur, P.S. Amdabad,
District- Katihar.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
40/631
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The Bihar School Examination Board, Patna, through its Secretary.
11. The Chairman, Bihar School Examination Board, Patna.
12. The Secretary, Bihar School Examination Board, Patna.
13. The State Council For Education Research and Training, Bihar, Mahendru,
Patna, through its Director.
14. The Director, State Council For Education Research and Training, Bihar,
Patna.
15. The District Magistrate, Katihar, District- Katihar.
16. The District Education Officer, Katihar, District- Katihar.
17. The District Programme Officer, Establishment (Education), Katihar,
District- Katihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4203 of 2021
======================================================
1. Md. Ashfaque Alam, Son of Late Abdul Quddus, Resident of Village-
Phensaha, Post-Office-Ghordaur, Police Station-Saklhua, District-Saharsa.
2. FATMA ZAMA AHSANUL HODA VILLAGE KUSMIHI, P.O. SARBELA,
P.S. SALKHUA
3. Fatma Zama Wife of Ahsanul Hoda. Resident of Village-Kusmihi, Post
Office-Sarbela, Police Station Salkhua, District-Saharsa.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, Govern of India, New Delhi.
2. The Additional Secretary, Ministry of Human Resources, New Delhi.
3. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government, Government of India, Shastri
Bhawan, New Delhi.
4. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
5. The Principal Secretary, Education Department, Government of Bihar,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Patna.
6. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
7. The District Education Officer, Saharsa.
8. The Block Education Officer, Simri Bakhtiyarpur Block, Saharsa.
9. The Block Education Officer, Banma itahri Block, Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4297 of 2021
======================================================
1. Sadhana Kumari, W/o Sudhanshu Shekhar, R/o Village Bangaon South
Bishahari Sthan, P.S.-Bangaon, District-Saharsa.
2. Manju Kumari, W/o Sanjeev Kumar Singh, R/o Village-Badia, P.S.-
Bhagwanpur, District-Begusarai.
3. Sunita Devi, W/o Late Yugal Kishor Mandal, R/o Village-Simra, P.S.
Tikapatti, District-Purnea.
4. Roshan Kumar, S/o Lakhan Lal Manda, R/o Village-Raghunathpur, P.s.
Saurbazar, District-Saharsa.
5. Farhat Naz, W/o Md. Shamim Ahmad, R/o Village Mirzapur Kothi, P.S.
Simraha, District -Araria.
6. Punam Devi, W/o Late Madan Ram, R/o Village-Naya Tola, Banjariya
Pandal, P.s. Dhaka, District-East Champaran.
7. Puja Kumari, W/o Santosh Kumar, R/o Village-Manichak, P.S.-Masaurhi,
District-Patna.
8. Shambhu Chaudhary, S/o Ramnagina Choudhary, R/o Village-Sapullah
Ganj, P.O. and P.S.-Sasaram, District Rohtas at Sasaram.
9. Jay Kumar, S/o Meghnath Ram, R/o Village-Jigna, P.S. Agrer, District
-Rohtas at Sasaram.
10. Sunita Devi, W/o Kamlesh Kumar, R/o Village-Hemradih, P.S.-Nasriganj,
District-Rohtas at Sasaram.
11. Chandrakala Kumari, W/o Ravindra Paswan, R/o Village-Mathurapur, P.S.
Sanjhauli, District Rohtas at Sasaram.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
42/631
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida-201308 (U.P.)
8. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
9. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
10. The Additional Secretary-cum-Conducting Officer, National Institute of
Open Schooling (NIOS) Department of Education, Bihar, Patna.
11. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
12. The Principal Secretary, Education Department, Government of Bihar,
Patna.
13. The Director, Primary Education, Government of Bihar, Patna.
14. The District Education Officer, Saharsa, District-Saharsa.
15. The District Education Officer, Muzaffarpur, District-Muzaffarpur.
16. The District Education Officer, Purnea, District -Purnea.
17. The District Education Officer, Madhepura, District-Madhepura.
18. The District Education Officer, Araria, District-Araria.
19. The District Education Officer, Jehanabad, District -Jehanabad.
20. The District Education Officer, East Champaran, District-East Champaran.
21. The District Education Officer, Rohtas, District Rohtas at Sasaram.
22. The District Progamme Officer, Establishment (Education), Saharsa,
District-Saharsa.
23. The District Programme Officer, Establishment (Education), Muzaffarpur,
District-Muzaffarpur.
24. The District Programme Officer, Establishment (Education), Purnea,
District-Purnea.
25. The District Programme Officer, Establishment (Edcuation), Madhepura,
District-Madhepura.
26. The District Programme Officer, Establishment (Education), Araria, District-
Araria.
27. The District Programme Officer, Establishment (Education), Jehanabad,
District-Jehanabad.
28. The District Programme Officer, Establishment (Education), East
Champaran, District-East Champaran.
29. The District Programme Officer, Establishment (Education), Rohtas, District
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Rohtas at Sasaram.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4298 of 2021
======================================================
Azima Khatoon wife of Jalfekar Ali resident of Village- Shekh Parsa, P.S.-
Majha, District- Gopalganj, Presently posted as Panchayat Teacher (Class 1 to
5) at Rajkiya Prathmik School, Kamanpura, Panchayat Raj- Safapur, Block
and P.S.- Majha, District- Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India through Human Resources Department, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shastri Bhawan,
New Delhi.
5. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
6. The Principal Secretary, Education Department, Government of Bihar.
7. The Director, Primary Education, Government of Bihar, Patna.
8. The District Education Officer, Gopalganj.
9. The District Program Officer, Gopalganj.
10. The Block Education Officer, Majha.
11. The Chairman, National Institute of Open Schooling, NOIDA Distt. Gautam
Budh Nagar, Uttar Pradesh- 201 309.
12. The Controller of Examination, National Institute of Open Schooling,
NOIDA Distt. Gautam Budh Nagar, Uttar Pradesh- 201 309.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4387 of 2021
======================================================
1. Geeta Kumari Wife of Om Prakash, Resident of Village- Bariyarpur, P.S.-
Darpa, District-Motihari (East Champaran)
2. Gajla Firdosh, wife of Md. Sahanullah, Resident Village-Kundwa
Sheikhtoli, P.S. Keshariya, District-Motihari (East Champaran)
3. Wajul Haque, son of Md. Ishlam Ansari, Resident of village- Pakrideyal P.S.,
Pakrideyal, District- Motihari (East Champaran)
4. Hazara Khatoon wife of Sajad Ansari, Resident of Village- Siswa Bazar, P.S.
Paharpur, District- Motihari (East champaran)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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5. Gayatri Kumari, daughter of Gopaljee Das, R/o Village- Rupphara, P.S.
Shikarganj, District-Motihari (East Champaran)
6. Nurul Imam, son of Md. Yunus, Resident of Village- Nunia Dih, P.S.
Nakardei District-Motihari (East Champaran)
7. Menka Gandhi, wife of Rajesh Kumar Yadav, Resident of Village-
Laxmipur, P.S. Sugauli, District- Motihari (East Champaran)
8. Deepmala Kumari, wife of Ramakant Mahto R/o Village- Purshottampur,
P.S. Chauradano, District-Motihari (East Champaran)
9. Hariom Prasad, son of Ganesh Prasad Sah, Resident of Village-
Chintamanpur, P.S. Malahi, District-Motihari (East Champaran)
10. Intekhab Ansari, son of Md. Mobin Ansari, Resident of Village- Miskaut,
P.S. Motihari Nagar District-Motihari (East Champaran)
11. Afshana Khatoon, wife of Meraj Hussain, Resident of Village- Kritpur Sah
Nagar, P.S. Harsidhi, District-Motihari (East Champaran)
12. Sushma Kumari, wife of Keshav Pd. Singh, Resident of Village- Marpa
Mohan Deokuliya, P.S. Fehnhara, District-Motihari (East Champaran)
13. Anil Rumar Rai, son of Jawahar Rai, Resident of Village- Gulriya Ahir Toli,
P.S. Muffasil Motihari, District-Motihari (East Champaran)
14. Meena Devi, wife of Ramnaresh Chaudhary, Resident of Village- Parsauni
Deojeet, P.S. Meshi, District-Motihari (East Champaran)
15. Lalmuni Devi, wife of Anil Ram, Resident of Village- Lachumanwa, P.S.-
Ramgardhwa, District-Motihari (East Champaran)
16. Durgawati Devi, wife of Shyama kant Pandey Resident of village-
Hosiyapur, P.S. Sangrampur, District-Motihari (East Champaran)
17. Runa Devi, daughter of Late Sukhari Mahara, Resident of Village- Siswania,
P.S. -Ramgardhawa, District-Motihari (East Champaran)
18. Shabana Praveen, wife of Faiyaz Hussain, Resident of village-Jharwa, P.S.
Harsidhi, District-Motihari (East Champaran)
19. Shajadi Alam Ara, wife of Md. Sadik Khoda, Resident of Village- Ward no.
14 Nagar Motihari, P.S. Nagar Motihari, District-Motihari (East Champaran)
20. Baby Shahjadi wife of Farooque Ajam, Resident of Village- Chatiya
Chintamanpur, Malahi, District-Motihari (East Champaran)
21. Upendra Kumar, son of Binda Ram, Resident of Village- Machhargawan,
P.S Kotwa District-Motihari (East Champaran)
22. Anand Kumar Ravi, son of Ramashish Prasad, R/o-Village- Barwa kala,
Kachahari tola, P.S. -Ghorasahn, District-Motihari (East Champaran)
23. Lalbabu Manjhi, son of Gaya Hajra, Resident of Village- Mungraha, P.S.-
Manjhagarh, District- Gopalganj.
24. Saista Praveen, wife of Ijhar Hussain, Resident of Village-Kesharia, P.S.
Kesharia, District-Motihari (East Champaran)
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Education Department
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Government of Bihar, Patna.
2. The Principal Secretary Education Department, Government of Bihar, Patna.
3. The Director, Primary Education, Government of Bihar, Patna
4. The Bihar School Examination Board, Patna through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. State Council for Education Research and Training, Bihar Mahendru, Patna
through its Director.
8. The Director, State Council for Education Research and Training Bihar,
Patna.
9. The District Magistrate East Champaran, (Motihari)
10. The District Education 0fficer, East Champaran,(Motihari)
11. The District Programme Officer, Establishment (Education) East Chamapran
(Motihari).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4457 of 2021
======================================================
Sunaina Wife of Late Satyadev Prasad Singh Resident of Village- Pach
Pakari, Police Station- Kanti, District- Muzaffarpur. At present posted and
working as an Assistant Teacher in Govt. Basic School, Madhopur Govind,
Anchal- Kalyanpur, District- East Champaran at Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum- Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The Director State Council of Educational Research and Training (SCERT),
Patna.
5. The Regional Deputy Director of Education, Tirhut Division, Muzaffarpur.
6. The District Education Officer, East Champaran at Motihari.
7. The District Programme Officer (Establishment), East Champaran at
Motihari.
8. The Union of India through the Human Resources Development
Department, New Delhi.
9. The Secretary, Human Resources Development Department, New Delhi.
10. The Additional Secretary, Ministry of Human Resources, New Delhi.
11. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Bhawan, New Delhi.
12. The Secretary, Bihar School Examination Board, Patna.
13. The Controller of Examination, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4764 of 2021
======================================================
1. Savita Kumari Wife of Jitendra Kumar, Resident of Mohalla -
Nizamuddinpur, P.O. and P.S. - Jehanabad, District - Jehanabad presently
working as Prakhand Teacher at Upgraded Middle School Mudia Bigha,
under Modangan, Block of Jehanabad, District - Jehanabad.
2. Hriday Narayan, Son of Rambali Sharma, resident of Village and Post office
- Tej Bigha, District - Jehanabad, presently working as Assistant Teacher
(Regular) at Primary School, Lilia Bigha, Block - Kako, District -
Jehanabad.
... ... Petitioner/s
Versus
1. The State of Bihar through the Addl. Principal Secretary, Department of
Education, Government of Bihar, Patna.
2. The Director, Primary Education, Government of Bihar, Patna.
3. The District Education Officer, Jehanabad.
4. The District Programme Officer (Establishment)m, Jehanabad.
5. The Block Education Officer Modanganj, District - Jehanabad.
6. The Chairman, Bihar School Examination Board, Bihar, Patna.
7. The Secretary, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5035 of 2021
======================================================
Kavita Singh W/o Shailesh Singh R/o Village- Sundarpatti, P.S.-Gopalganj,
District-Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Department
New Delhi.
2. The Additional Secretary, Ministry of Human Resources New Delhi.
3. The Secretary Department of School Educartion and Literacy Ministry, the
Human Resources Department, Govt. of Bihar, Sastri Bhawan, New Delhi.
4. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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5. The Principal Secretary, education Department, Govt. Of Bihar, Patna.
6. The Director Primary Education Department, Govt. of Bihar, Patna.
7. The District Education Officer, Gopalganj.
8. The District Programme Officer, Gopalganj.
9. The Block Education Officer, Thawe, Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5595 of 2021
======================================================
1. Sabita Devi, W/o Surendra Thakur, R/o Village-Madhubani kala, P.O.-
Madhubani, P.S.-Chiraiya, District-East Champaran at Motihari.
2. Usha Kumari, W/o Late Umesh Kumar, R/o Village-Yoga Kharaicha, P.O.-
Purahara, P.S.-Chauri, District-Bhojpur at Arah.
3. Taranmum Parween, W/o Md. Shamshad, R/o Village-Garhiya, P.O.
Jhitkahiya, P.S.-Dhaka, District-East Champaran at Motihari.
4. Sabirun Khatoon, D/o Sahadat Husain, R/o Village-Saharsa Basti, P.O. and
P.S.-Saharsa, District-Saharsa.
5. Alok Kumar Jha, S/o Ramanand Jha, R/o Village-Tarapur, Tarbanna, P.O.
Madhubani, P.S.-K. Hat, District-Purnea.
6. Rajesh Kumar, S/o Satish Prasad Singh, R/o Village-Rahimpur Panchkhutti,
Ward No. 12, P.O. Rahimpur Panchmukhi, P.S. Mufasil, District-Khagaria.
7. Alok Kumar, S/o Jaynath Prasad Singh, R/o Village and P.O.-Dihpar, P.S.
Birpur, District-Begusarai.
8. Shailesh Sharma, S/o Late Birendra Sharma, R/o Village Bihta, P.O.
Hulasganj, P.S.-Hulasganj, District jehanabad.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Institutional Area, Sector-62 Noida-201308 (U.P.)
8. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
9. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
10. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
11. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
12. The Principal Secretary, Education Department, Government of Bihar,
Patna.
13. The Director, Primary Education, Government of Bihar, Patna.
14. The District Education Officer, East Champaran, District East Champaran at
Motihari.
15. The District Education Officer, Bhojpur, District-Bhojpur at Arah.
16. The District Education Officer, Saharsa, , District-Saharsa.
17. The District Education Officer, Purnea,, District Purnea.
18. The District Education Officer, Khagaria,, District-Khagaria.
19. The District Education Officer, Jehanabad, , District-Jehanabad.
20. The District Programme Officer, Establishment (Education), East
Champaran, District East Champaran at Motihari.
21. The District Programme Officer, Establishment (Education) Bhojpur,
District-Bhojpur at Arah.
22. The District Programme Officer, Establishment (Education) Saharsa,
District-Saharsa.
23. The District Education Officer, Establishment (Education) Purnea, District-
Purnea.
24. The District Programme Officer, Establishment (Education) Khagaria,
District-Khagaria.
25. The District Programme Officer, Establishment (Education) Jehanabad,
District-Jehanabad
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5770 of 2021
======================================================
1. Nilam Kumari, Wife of Prabhunath Manjhi, Resident of Village-Godhi
Kushahar, P.S. Kesharia, District-Motihari (East Champaran).
2. Isteshak Ahmad, S/o Sekh Jmaludin, Resident of Village-Kathmali, P.S.
Shikarganj, District-Motihari (East Champaran).
3. Ramnarayan Ram, Son of Gonaur Ram, Resident of Village-Sinhasni, P.S.
Pakrideyal, District-Motihari (East Champaran).
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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4. Sima Kumari, Wife of Heeralal Ram, Resident of Village-Arjun Chapra, P.S.
Kesharia, District-Motihari (East Champaran).
5. Meera Kumari, daughter of Pitambar Ram, Resident of Village-Tajpur
Pathkhauliya, P.S. Kesharia, District-Motihari (East Champaran).
6. Reena Prasad, daughter of Kanhaiya Prasad, Resident of Village-Tan Lane
Road near Chhoti Masjid Bikrampur, P.S. Nagar, District-Bhaghalpur.
7. Babita Kumari, Wife of Pramod Prasad Singh, Resident of Village-Surya
Lok Colony, P.S. Babarganj, District-Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar, through the Principal Secretary Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. State Council for Education Research and Training, Bihar Mahendru, Patna
through its Director.
8. The Director, State Council for Education Research and Training, Patna.
9. The District Magistrate East Champaran (Motihari).
10. The District Education Officer, East Champaran (Motihari).
11. The District Programme Officer, Establishment (Education), Bhagalpur.
12. The District Magistrate, Bhagalpur.
13. The District Education Officer, Bhagalpur.
14. The District Programme Officer, Establishment (Education), Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5898 of 2021
======================================================
Md. Shakil Ahmad Son of Late Abdus Shakur resident of village- Jogiya,
Police Station- Alouli, District- Khagariya
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Human Resource
Development Department, Govt. of Bihar, patna
2. The Director, Primary Education, Bihar, Patna
3. The District Magistrate, Khagaria
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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4. The District Education Officer, Khagaria
5. The District Programme Officer,, Establishment, Khagaria
6. The Block Education Officer, Alouli Block, Khagaria
7. The Mukhiya Gram Panchayat Raj Sahsi, Block Alouli, Distict- Khagaria
8. The Panchayat Secretary, Gram Panchayat Raj Sahsi, Block Alouli, Distict-
Khagaria
9. The National Institute of Open Schooling through is Secretary, A-24-25,
Institutional Area, Sector-62, Noida-201309, Uttar Prasdesh
10. The Diector, National Institute of Open Schooling , A-24-25, Institutional
Area, Sector-62, Noida-201309, Uttar Prasdesh
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5987 of 2021
======================================================
1. Khusbun Nisha Daughter of Masood and Wife of Islam Ansari, Resident of
Duhauna, P.S.- Kateya, District - Gopalganj.
2. Awadhesh Kumar Das, Son of Kamala Ram, Resident of Barwa Birt, P.O. -
Nechuwa Jalalpur, P.S.- Kuchaikot, District - Gopalganj.
3. Md. Shamshad Alam, Son of Md. Nijamuddin, Resident of Gopalpur, P.O. -
Ameya, P.S. - Kateya, District - Gopalganj.
4. Sima Kumar, Wife of Subhash Singh, Resident of Village and Post Sarsar,
District - Siwan.
5. Rajeshwar Kumar, Daughter of Havaldar Manjhi, Resident of Village and
Post - Karariya, District - Gopalganj.
6. Nasreen Parween, Daughter of Zahrul Haque, Resident of Koreya, Post -
Dubey Jigina, P.S. - Bhore, District - Gopalganj.
7. Pinkil Devi, Daughter of Dudhnath Singh, Resident of Gulaura, Post -
Karwatahi, District - Gopalganj.
8. Khalda Khatoon, Daughter of Safi Ahmad, Resident of Lakhnaura, Post -
Kishunpura, District - Gopalganj.
9. Shanti Devi, Daughter of Ram Parti Ravidas, Resident of Hata Kodra, P.O.-
Chainpur Hata, P.S. - Mirganj, District - Gopalganj.
10. Nahida Akhtar, Son of Akhtar Ali, Resident of Takiya Yakub, P.O., P.S. and
District - Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, Govt. of India, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Human Resources Development Government of India, Shashtri Bhawan,
New Delhi.
5. The Principal Secretary, Education Department, Government of Bihar,
Patna.
6. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
7. The Secretary, Bihar School Examination Board, Patna.
8. The Director, State Council of Educational Research and Training (SCERT),
Mahandru, Patna - 6
9. The District Education Officer, Gopalganj.
10. The District Program Officer, Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6073 of 2021
======================================================
1. Kailash Choudhary S/o Ramrishi Choudhary, R/o Village - Bathua Mahua
Tola, P.S. - Manjhagarh, District - Gopalganj.
2. Jamaluddin Ahamed, S/o Late Tafazul Hussain, R/o Village- Churamanchak,
P.S. Phulawariya, District - Gopalganj.
3. Sudarshan Manjhi, S/o Murat Manjhi, R/o Village- Kotawam, P.S. Barauli,
District - Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Department
New Delhi.
2. The Additional Secretary, Ministry of Human Resources New Delhi.
3. The Secretary Department of School Education and Literacy Ministry, the
Human Resources Department, Govt. of Bihar, Sastri Bhawan, New Delhi.
4. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
5. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
6. The Director Primary Education Department, Govt. of Bihar, Patna.
7. The District Education Officer, Gopalganj.
8. The District Programme Officer, Gopalganj.
9. The Block Education Officer, Barauli, Gopalganj.
10. The Block Development Officer, Barauli, Gopalganj.
11. The Block Education Officer, Phulwariya.
12. The Block Development Officer, Phulwariya.
... ... Respondent/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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======================================================
with
Civil Writ Jurisdiction Case No. 6137 of 2021
======================================================
1. Munni Devi W/o Amod Paswan R/o Village- Siswa Patna, P.O.- Siswa Patna
(Ward no.-8), P.S.- Kesaria, District- East Champaran at Motihari.
2. Krishna Devi W/o Kamlesh Kumar R/o Village- Majhaura, P.O.- Majhaura,
P.S.- Sursand, District- Sitamarhi.
3. Lalita Kumari W/o Shyam Paswan R/o Village and P.O.- Shoraut, P.S.-
Pupri, District- Sitamarhi.
4. Rashda Khatoon W/o Aslam Azad R/o Village- Chainpur, Dhaka, P.O.-
Dhaka, P.S.- Dhaka, District- East Champaran.
5. Noor Jahan Begam W/o Md. Nausad Alam R/o Mohalla Ward no. 11,
Kesariya, P.O. and P.S.- Kesariya, District- East Champaran.
6. Lalita Devi W/o Surendra Baitha R/o Village and P.O.- Pitaujhiya, P.S.-
Runisaidpur, District- Sitamarhi.
7. Rakesh Kumar S/o Ram Kishor Chaudhary R/o Village- Chhota Bariyarpur,
P.O.- Motihari Court, P.S.- Motihari, District- East Champaran at Motihari.
8. Sikandar Paswan S/o Mahesh Paswan R/o Village- Garahiya Tola, P.O. and
P.S.- Dumra, District- Sitamarhi.
9. Ajay Kumar S/o Rajendra Mahto R/o Village- Virata Musharaniya, P.O.-
Musharaniya, P.s.- Sonbarsa, District- Sitamarhi.
10. Sunita Kumari W/o Arvind Kumar Pandey R/o Village and P.O.- Sutihara,
P.S.- Sursand, District- Sitamarhi.
... ... Petitioner/s
Versus
1. The Union of India Represented through the Secretary, Department of
School Education and Literacy, Ministry of Human Resource Development,
New Delhi.
2. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education New Delhi represented through
its Director.
6. The Regional Director National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Director (Evaluation) National Institute of Open Schooling, A-24/25
Institutional Area, Sector-62, Noida- 201308 (U.P.)
8. National Institute of Open Schooling Through its Regional Director, Lalit
Bhawan Bailey Road, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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9. The Regional Director National Institute of Open Schooling, Lalit Bhawan
Bailey Road, Patna.
10. The Additional Secretary-cum- Conducting Officer National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
11. The State of Bihar Through the Principal Secretary, Education Department,
Government of Bihar, Patna.
12. The Principal Secretary Education Department, Government of Bihar, Patna.
13. The Director Primary Education, Government of Bihar, Patna.
14. The District Education Officer East Champaran, District- East Champaran at
Motihari.
15. The District Education Officer Sitamarhi, District- Sitamarhi.
16. The District Programme Officer Establishment (Education), East
Champaran, District- East Champaran at Motihari.
17. The District Programme Officer Establishment (Education), Sitamarhi,
District- Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6168 of 2021
======================================================
1. Maheru Nesha @ Maheru Nisha Wife of Imtyza and Daughter of Manzoor
Alam Resident of Jalalpur, P.O. - Jalalpur, District- Siwan.
2. Lal Bihari Ram Son of Ramnath Ram Resident of Karanpura, P.S. -
Kuchaikot, District- Gopalganj.
3. Sheela Devi Daughter of Awadh Kishore Singh and Wife of Madan Bhagat
Resident of Arna, P.S. - Uchkagaon, District- Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, Govt. of India, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shashtri Bhawan,
New Delhi.
5. The Principal Secretary, Education Department, Government of Bihar,
Patna.
6. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
7. The Secretary, Bihar School Examination Board, Patna.
8. The Director, State Council of Educational Research and Training (SCERT),
Mahandru, Patna- 6.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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9. The District Education Officer, Gopalganj.
10. The District Program Officer, Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6245 of 2021
======================================================
Noortara Khatun Daughter of Akhatar Ali and Wife of Mohammad Alauddin
Resident of Sangrampur Raimal, P.O. and P.S. - Phulwariya, District-
Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, Govt. of India, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shashtri Bhawan,
New Delhi.
5. The National Institute of Open Schooling, A-24/25, Institutional Area
Sector- 62, NOIDA, Gautam Buddha Nagar, UP - 201309.
6. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
7. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
8. The Director, State Council of Educational Research and Training (SCERT),
Mahandru, Patna- 6.
9. The District Education Officer, Gopalganj.
10. The District Program Officer, Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6489 of 2021
======================================================
1. Nirmala Devi Wife of Shailendra Singh Resident of Village and P.O. -
Sarsar, P.S. - Mufassil, District- Siwan.
2. Shanti Devi Daughter of Shiv Mangal Ram and Wife of Sharda Kumar Ram
Resident of Village - Bhagwanpur, P.O. - Bathuwa Bazar, District-
Gopalganj.
3. Sujeet Kumar Dube Son of Janardan Dube Resident of Narayanpur, P.S. -
Kuchaikot, District- Gopalganj.
4. Subhwati Kumari @ Subhawti Deiv @ Subhawati Devi Daughter of
Bishwanath Singh Resident of Bhagwanpur, Nimuiya, P.s. - Kateya, District-
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Gopalganj.
5. Eshrat Jahan Daughter of Sahabuddin Resident of Kapilaspur, P.S. - Thawe,
District- Gopalganj.
6. Kumari Mamta Rai @ Mamta Rai Daughter of Krishna Pratap Rai Resident
of Rajapur, P.O. and P.s. - Gopalpur, District- Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India the Secretary, Human Resources Development
Department, Govt. of India, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shashtri Bhawan,
New Delhi.
5. The National Institute of Open Schooling, A-24/25, Institutional Area,
Sector- 62, NOIDA, Gautam Buddha Nagar, UP - 201309.
6. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
7. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
8. The Director, State Council of Educational Research and Training (SCERT),
Mahandru, Patna- 6.
9. The District Education Officer, Gopalganj.
10. The District Program Officer, Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6619 of 2021
======================================================
1. Kumari Rubi Wife of Ajay Paswan, Resident of Village and Post Office-
Dumri, Police Station- Govindpur, District-Nawdah Presently Posted as
Panchayat Teacher in Primary School, Karanpur, Anchal-Roh, District-
Nawada.
2. Asha Sharma Wife of Sunil Thakur, Resident of Village Singhna Post
Office-Rupow, Police Station and Block-Rupow, District-Nawdah Presently
Posted as Panchayat Teacher in Primary School, Rupow (Saosrit), District-
Nawada.
3. Sarita Kumari Wife of Vimal Kumar Resident of Village and Post Office-
Kumar, Police Station- Sikandra, District-Jamui, Presently Posted as Block
Teacher in Upgraded Middle School, Bajitpur, Pakribarawan, District-
Nawada.
4. Ranju Kuamri Wife of Prabhat Kumar , Resident of Rabio Beldari, Post
Office-Bargaon, Police Station and Block-Sirdala, District-Nawdah
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Presently Posted as Panchayat Teacher in Primary School, Berri, Block-
Sirdala,District-Nawada.
5. Ranjana Kumari Wife of Bharat Prasad Resident of Village Kasiadih,Post
Office and Police Station Sirdala, District-Nawdah Presently Posted as
Panchayat Teacher in Primary School, Kewal, Anchal-Sirdala, District-
Nawada.
6. Anita Singh Daughter of Banaras Singh Resident of Village and Post Office-
Paharpur, Police Station- Akbarpur,, District-Nawdah Presently Posted as
Panchayat Teacher in Primary School, Dayalibigha, Block-Nardiganj,
District-Nawada.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The District Education Officer, Nawadah.
4. The District Programme Officer, (Estab), Nawadah.
5. The Director, Distance Education Directorate, State Council of Educational
Research and Training (SCERT), Mahendru, Patna-6.
6. The Bihar School Examination Board through its Secretary having its Office
at Sinha Library Road, Patna.
7. The Chairman, Bihar School Examination Board, Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7064 of 2021
======================================================
1. Bibi Wajeda Tabassum W/o Md. Masabur D/o Dr. Wasim Akhatar, Resident
of Village- Musahara, P.S.-Terhagachh, District-Kishanganj at Present
Posted in Primary School Doma Tola Shalguri, Miyapur Panchayat, District-
Araria.
2. Bibi Rubeda Khatoon W/o Abdul Sattar, Resident of Village- Dhangawana,
P.S.-Palasi, District-Araria, Presently Posted in UMS Nunu Lal Mandal Tola
Dhangawana, Majlishpur Panchayat, District-Araria.
3. Sima Kumari W/o Sanjay Mandal Resident of Village- Pakri, P.S.-Palasi,
District-Araria, Presently Posted in Navsrijit Primary School Mundmala
Garari, Palasi, Araria.
4. Semi Laddi W/o Zafirul Hussan, Resident of Chanaur, Chandwar Milik,
P.S.-Bahadurganj, District-Kishangaj, Presently Posted in Primary School
Tappu Tola, Baluwa, Kaliyaganj, Panchayat, Araria.
5. Suresh Prasad Biswas S/o Mohan Lal Biswas, Resident of Village-Dwar
Goan, P.S.-Palasi, District-Araria Presently Posted in Nawsrijit Primary
School, Dhangawa, Majlispur Panchayat, District-Araria.
6. Nirmala Das, W/o Sri Manoj Kumar Ram Resident of Village-Baluwa
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Deorhi, P.S.-Plasi, District-Araria, Presently Posted in Primary School
Bhima, Bhikhea Panchayat, District-Araria.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Department of School Education
and Literacy, Ministry of Human Resources Development, New Delhi.
2. The National Council of Teachers Education through its Regional Director
Eastern Region Committee, 15 Nilkanth Nagar, Nayapalli, Bhuvaneshwar,
Orissa.
3. The State of BIhar through the Principal Secretary, Education Department
Bihar, Patna
4. The Director, Primary Education, Bihar, Patna.
5. The Director, Research and Training, Education Department, Bihar, Patna.
6. The District Magistrate, Araria.
7. The Districrt Education Officer, Araria.
8. The District Programme Officer (Establishment), Araria.
9. The Bihar School Examination Board through its Secretary, Patna-17.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7622 of 2021
======================================================
Dilip Kumar S/o Late Kishori Ram Resident of Village- Andi, P.O.- Andi,
District- Nalanda.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Addl. Chief Secretary Education department, Govt. of Bihar, Patna.
3. The Director Primary Education, Bihar, Patna.
4. The District Magistrate Vaishali at Hajipur.
5. The District Education Officer Vaishali at Hajipur.
6. The District Programme Officer (Estab.) Vaishali at Hajipur.
7. The Block Education Officer Raghopur (Vaishali).
8. The Headmaster Middle School Terasiya, Raghopur (Vaishali).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8924 of 2021
======================================================
Meenu Rani Daughter of Janardan Prasad, Wife of Alok Kumar Resident of
Ashopur, PS- Khagaul, District- Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources
Development, New Delhi.
2. The Secretary, Ministry of Human Resources Development Department,
New Delhi.
3. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shastri Bhavan, New
Delhi.
4. The Addl. Secretary, Department of School Education and Literacy, Ministry
of Human Resources Development, Government of India, Shastri Bhavan,
New Delhi.
5. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
6. The Principal Secretary, Government of Bihar, Patna.
7. The Director, Primary Education, Government of Bihar, Patna.
8. The Director, State Council of Educational Research and Training, Bihar,
Patna.
9. The District Education Officer, Patna.
10. The District Programme Officer (Establishment), Patna.
11. The Block Education Officer, Naubatpur, Patna.
12. The Mukhiya, Deora Gram Panchayat, Naubatpur, Patna.
13. The Panchayat Secretary, Deora Gram Panchayat, Naubatpur, Patna.
14. The Principal, District Institute for Education and Training, Bikram, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10182 of 2021
======================================================
1. Rinku Kumari W/o Late Rakesh Paswan R/o at ward no 19, Helajot, Pawan
Tola, P.o. and P.s.- Jhajha, District- Jamui
2. Harinandan Singh S/o Ramdeo Singh R/o Village- Abgil Rampur, P.o.-
Paharpur, P.s.- Mednichauki, District- Lakhisarai
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Delhi
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi
5. The National Council of Teachers Education, New Delhi represented
through its Director,
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar , Orissa
7. The Director (Evaluation) National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida-201308 (U.P.)
8. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna
9. The Regional director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna
10. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna
11. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, patna
12. The Principal Secretary, Education Department, Government of Bihar, patna
13. The Director, Primary Education, Government of Bihar, Patna
14. The District Education Officer, Jamui, District- Jamui
15. The District Programme Officer Establishment (Education), Jamui, District-
Jamui
16. The Block Development Officer-cum-Secretary, Block Employment Unit,
Jhajha, District- Jamui
17. The Block Education Officer, Jhajha, District- Jamui
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11739 of 2021
======================================================
Sangeeta Devi W/o Sri Nil Mohan Yadav, D/o Sri Babulal Yadav, resident of
Village - Laxmipur, P.O. and P.S. - Korhobadi, District - Kishanganj,
Presently Posted in Primary School Mandir Tola Palsa, Block - Dhighalbank,
District - Kishanganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Department of School Education
and Literacy, Ministry of Human Resources Development, New Delhi.
2. The National Council of Teachers Education through its Regional Director
Eastern Region Committee, 15 Nilkanth Nagar, Nayapalli, Bhuvaneshwar,
Orissa.
3. The State of Bihar through the Principal Secretary, Education Department,
Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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4. The Director, Primary Education, Bihar, Patna.
5. The Director, Research and Training, Education Department, Bihar, Patna.
6. The District Magistrate, Kishanganj.
7. The District Education Officer, Kishanganj.
8. The District Programme Officer (Establishment), Kishanganj.
9. The Bihar School Examination Board through its Secretary, Patna - 17.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12217 of 2021
======================================================
Nandini Kumari W/o Sudhanshu Choudhary Resident of Village- Amarpur,
P.O.- Amarpur, P.S.- Bihpur, District- Bhagalpur, Pin Code- 853201, presently
working and posted at Middle School, Latipur, District Bhagalpur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Department of School Education
and Literacy, Ministry of Human Resource Development, New Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council for Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Bihar, Patna.
8. The Principal Secetary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
9. The Secretary, Primary Education, Education Department of Bihar, Patna.
10. The Director, Primary Education, Education Department of Bihar, Patna.
11. The Director, Research and Training, Education Department, Bihar, Patna.
12. The District Education (Establishment) Officer, Bhagalpur.
13. The Chairman, Bihar School Examination Board, Budh Marg, Patna.
14. The Secretary, Bihar School Examination Board, (Senior Secondary), Budh
Marg, Patna.
15. The Deputy Secretary, Bihar School Examination Board, (Senior
Secondary), Budh Marg, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12266 of 2021
======================================================
1. Nutan Devi D/o Shri Meghnath Rajak, Resident of Village - Belwa Tiwari
Tola, P.S.- Turkolia, District - East Champaran Motihari.
2. Rubi Kumari, D/o Mahatma Singh, Resident of Village- Jaitapur, P.S.-
Palanwa, District - East Champaran, Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Education Department,
Government of Bihar, Patna.
2. The Principal Secretary Education Department, Government of Bihar, Patna.
3. The Director, Pirmary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. State Council for Education Research and Training, Bihar Mahendru, Patna
through its Director.
8. The Director, State Council for Education Research and Training Bihar,
Patna.
9. The District Magistrate East Champaran, (Motihari).
10. The District Education Officer, East Champaran, (Motihari).
11. The District Programme Officer, Establishment (Education) East
Champaran, (Motihari).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12886 of 2021
======================================================
1. Jayanti Kumari D/o Rambabu Baitha Resident of Village- Gheghwa, P.S.-
Madhuban, District- East Champaran, Motihari.
2. Sarita Kumari D/o Shri Shailendra Prasad Yadav Resident of Village-
Raghopur, P.S.- Chiraiya, District- East Champaran, Motihari.
3. Arun Kumar Paswan Son of Anil Paswan Resident of Village- Maheshpur
Ram Mandal Purab tola, P.S.- Mojahidpur, District- Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary, Education Department,
Government of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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2. The Principal Secretary Education Department, Government of Bihar, Patna.
3. The Director Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board Patna through its Secretary.
5. The Chairman Bihar School Examination Board, Patna.
6. The Secretary Bihar School Examination Board, Patna.
7. The State Council for Education Research and Training Bihar Mahendru,
Patna, through its Director.
8. The Director State Council for Education Research and Training Bihar,
Patna.
9. The District Magistrate East Champaran, (Motihari).
10. The District Education Officer Bhagalpur.
11. The District Education Officer East Champaran, (Motihari).
12. The District Programme Officer, Establishment (Education) East
Champaran, (Motihari).
13. The District Programme Officer, Establishment (Education) Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12932 of 2021
======================================================
1. Kumari Kanju Rani Wife of Anil Kumar Resident of Village- Simridih,
Police Station- Warsaliganj, District- Nawadah presently posted as
Panchayat Teacher in Primary School, Harsitpur, Block- Roh, District-
Nawadah
2. Anita Kumari Wife of Nandan Kumar Resident of Village- Hathiyawan,
Police Station and District- Sheikhpura, presently posted as Panchayat
Teacher in Primary School, Lohani Bigha, Block and District- Nawadah.
3. Rinku Kumari Wife of Shailesh Paswan Resident of Village- Darawan, Post
Office- Chandradeep, Police Station- Kauakole, District- Nawada, presently
posted as Primary Teacher in Primary School Subhan Tand, Block-
Kauakole, District- Nawadah.
4. Manti Kumari Wife of Arun Kumar Resident of Village- Kairikhap,
Amawan, Police Station- Rajauli, District- Nawada at presently posted as
Panchayat Teacher in Primary School Kairikhap, Block- Rajauli, District-
Nawada.
5. Zahida Tabassum Wife of Md. Sohel Alam Resident of Village- Bhadauni,
Nawada, Police Station- Nawada, District- Nawada, presently posted as
Panchayat Urdu Teacher in Primary School Rasul Nagar, Block- Nawada,
District- Nawada.
6. Raqiba Khatoon Wife of Jahangir Alam Resident of Village- Bhadauni,
Gondapur, Police Station and District- Nawada, at presently posted as
Panchayat Urdu Teacher in Primary School Nanhu Nagar, Block and
District- Nawada.
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7. Naseema Khatoon Wife of Md. Anwar Shah Resident of Village- Tajpur,
Post Office- Dumari, Police Station- Roh, District- Nawada at presently
Posted as Panchayat Urdu Teacher in Primary School Shah Toli, Block and
District- Nawada.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary, Department of
Education, Government of Bihar, Patna.
2. The Director Primary Education, Bihar, Patna.
3. The District Education Officer Nawadah.
4. The District Programme Officer (Estab) Nawadah.
5. The Director Distance Education Directorate, State Council of Educational
Research and Training (SCERT), Mahendru, Patna-6.
6. The Bihar School Examination Board Through its Secretary having its office
at Sinha Library Road, Patna.
7. The Panchayat Secretary Gram Panchayat Raj, Koshirukhi, Block- Roh,
District- Nawada.
8. The Panchayat Secretary Gram Panchayat Raj, Gonawan Block and District-
Nawada.
9. The Panchayat Secretary Gram Panchayat Raj, Darawan, Block- Kauakole,
District- Nawada.
10. The Panchayat Secretary Gram Panchayat Raj, Bhadauni, Block and
District- Nawada.
11. The Panchayat Secretary Gram Panchayat Raj, Amawan, Block- Rajauli,
District- Nawada.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12936 of 2021
======================================================
Dhananjay Kumar Singh Son of Sri Deo Nath Singh, R/o Village - Sabili, P.S.
- Baikunthpur, District - Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida - 201308 (U.P.)
4. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary-Cum-Conducting Officer, National School of
Open Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar, through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Siwan, District - Siwan.
11. The District Education Officer, Siwan, District - Siwan.
12. The District Programme Officer, Establishment (Education), Siwan, District
- Siwan.
13. The Block Development Officer - Cum - Secretary, Block Teacher
Employment Committee, Siswan, District - Siwan.
14. The Block Education Officer, Siswan, District - Siwan.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13668 of 2021
======================================================
Kabita Kuwar Wife of Late Krishna Tiwari Resident of Repura, P.O.- Repura,
P.S.- Hathuwa, District- Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, Govt. of India, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shashtri Bhawan,
New Delhi.
5. The National Institute of Open Schooling, A-24/25, Institutional Area,
Sector-62, NOIDA, Gautam Buddha Nagar, UP- 201309.
6. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
7. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
8. The Director, State Council of Educational Research and Training (SCERT),
Mahandru, Patna-6.
9. The District Education Officer, Gopalganj.
10. The District Program Officer, Gopalganj.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13904 of 2021
======================================================
1. Dimpu Kumari W/o Subas Kumar @ Subhash Kumar R/o Village and P.O.-
Sakla Bazar, P.S.- Karakat (Gorari), District- Sasaram.
2. Shweta Kumari W/o Rajesh Kumar Singh R/o Village- Bihta English, P.O.-
Bihta, P.S.- Emadpur, District- Bhojpur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector- 62, Noida- 201308 (U.P.).
4. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary-cum- Conducting Officer, National School of
Open Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Rohtas, District- Rohtas.
11. The District Education Officer, Rohtas, District- Rohtas.
12. The District Programme Officer, Establishment (Education), Rohtas,
District- Rohtas at Sasaram.
13. The Block Development Officer-cum- Secretary, Block Teacher
Employment Committee, Karakat, District- Rohtas at Sasaram.
14. The Block Development Officer, Nasriganj, District- Rohtas.
15. The Block Education Officer, Karakat, District- Rohtas at Sasaram.
16. The Block Education Officer Nasriganj, District- Rohtas at Sasaram.
17. The Executive Officer-cum- Secretary, Nagar Panchayat Employment
Committee, Nasriganj, District- Rohtas at Sasaram.
... ... Respondent/s
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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with
Civil Writ Jurisdiction Case No. 14171 of 2021
======================================================
Prakash Ranjan Singh Son of Shree Chandeshwar Prasad Singh Resident of
Village- Tajpur, P.S.- Sheohar, District- Sheohar.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary, Education Department, Bihar, Patna.
3. The Director, Primary Education, Bihar, Patna.
4. The Regional Deputy Director of Education, Tirhut Division, Muzaffarpur.
5. The District Education Officer, East Champaran, Motihari.
6. The District Programme Officer, East Champaran, Motihari.
7. The District Treasury Officer, East Champaran, Motihari.
8. The Regional Director N.I.O.S., Lalit Bhawan, Patna.
9. The Chairman of N.I.O.S., Government of India, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14859 of 2021
======================================================
Ranjana Devi, Daughter of Ramswarup Mandal, Resident of Prem Nagar,
Cinema Hall Road, P.S. Sabour, District - Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar, through Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
3. The Director, State Council of Educational Research and Training (SCERT),
Mahandru, Patna - 6
4. The District Education Officer, Bhagalpur.
5. The District Program Officer (Establishment), Bhagalpur.
6. The Block Education Officer, Pirpainti, Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15251 of 2021
======================================================
Gita Devi, W/o Late Krishnandan Prasad, Resident of Village Meura, P.O.-
Phulelpur, PS-Athmalgola, District-Patna, Pin-803211. At present posted as
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Primary Teacher Untrained in the Primary School Daulatpur, Athmalgola,
Patna.
... ... Petitioner/s
Versus
1. The Union of India thorough its Secretary, Ministry of Human Resources
Department, Government of India, New Delhi.
2. The Secetary, Ministry of Human Resources Depatment, Government of
India, New Delhi.
3. The State of Bihar through its Chief Secretary, Government of Bihar, Patna.
4. The Chairman, National Institute of Open Schooling, A 24-25, Institutional
Area Sector 62, NOIDA, Gautam Buddha Nagar, Uttar Pradesh-201309.
5. The Additional Chief Secetary, Education Department, Government of
Bihar, Patna.
6. The Director, Primary Education Department, Government of Bihar, Patna.
7. The Regional Director, National Institute of Open Schooling (in short
NIOS), Patna, Lalit Bhawan, Ground Floor, Baily Road (Jawahar Nehru
Marg), Pin-800001.
8. The District Education Officer, Patna.
9. The District Programs Officer, (Establishment), Patna.
10. The Executive Officer Member Secretary-cum-Block Development Officer,
Athmalgola.
11. The Block Education Officer, Athmalgola.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15320 of 2021
======================================================
Soma Kumari, Daughter of Sri Pradeep Kumar Sinha, Resident of Village and
PO and PS-Powakhali, Distirct-Kishanganj.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
3. The Director, Primary Education, Bihar, Patna.
4. The District Magistrate, Kishanganj.
5. The District Education Officer, Kishanganj.
6. The District Programme Officer (Establishment), Kishanganj.
7. The Block Development Officer, Thakurganj Block, Kishanganj.
8. The Block Education Officer, Thakurganj Block, Kishanganj.
9. The Headmaster, New Primary School, Mirvitta, PO and PS-Powakhali,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Thakurganj, District-Kishanganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15547 of 2021
======================================================
1. Rokhsana Khatoon, D/o Muslehuddin R/o Village and P.O. and P.S.-
Nasriganj, District-Rohtas.
2. Md. Ekramul Haque S/o Abdul Majid R/o Village -Katiyare (Kochas), P.O.
and P.S.-Kochas, District-Rohtas.
3. Rabi Prakash Singh S/o Shri Janardan Singh R/o Village-Sarasti, P.O.-Itarhi,
P.S.-Itarhi, District-Buxar.
4. Sandhaya Kumari D/o Jagnath Ram, R/o Village and P.O.-Barkagaon, P.S.-
Tarari, District-Bhojpur, Arrah.
5. Kanchan Kumari W/o Ramesh Kumar Singh R/o Village-Hiraman Bigha,
P.O.-Rampur-Chay, P.S.-Kapri, District-Arwal
6. Pinki W/o Late Ashlok Singh, R/o Village and P.O.-Pahleja, P.S.-Dehri,
District-Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institutional Area, Sector-62, Noida-
201308 (U.P.)
4. National Institute of Open Schooling, A-24-25, Institutional Area, Sector-62,
Noida-201308 (U.P.).
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary-Cum-Conducting Officer, National School of
Open Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Rohtas, District-Rohtas at Sasaram.
11. The District Magistrate Bhojpur District-Bhojpur at Arrah.
12. The District Education Officer, Rohtas, District-Rohtas at Sasaram.
13. The District Education Officer, Bhojpur District-Bhojpur at Arrah.
14. The District Programme Officer, Establishment (Education), Rohtas,
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District-Rohtas at Sasaram.
15. The District Programme Officer Establishment (Education) Bhojpur District-
Bhojpur at Arrah.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16721 of 2021
======================================================
1. Shahnaz Begum W/o Md. Akbar Ali, R/o Village - Bargachhiya, Ward No. 7,
P.O. - Awapur, P.S. - Pupri, District - Sitamarhi at present posted as
Panchayat Teacher at Government Primary School, Hirauli, Block - Pupri,
District - Sitamarhi.
2. Bindu Kumari, W/o Pramod Thakur, R/o Village Pamra, P.O. - Raghopur,
Bakhari, P.S. - Sitamarhi, District - Sitamarhi at present posted as Block
Teacher at Government Middle School Madhopur, Block - Bathnaha,
District - Sitamarhi.
3. Sarita Kumari, W/o Shivji Ram, R/o At and P.O. - Manariya, P.S. - Sahiyara,
District - Sitamarhi at present posted as Block Teacher at Government
Middle School, Dayan Chhara, Block - Bathnaha, District - Sitamarhi.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida - 201308 (U.P.)
4. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary - Cum - Conducting Officer, National School of
Open Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar, through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Education Officer, Sitamarhi District - Sitamarhi.
11. The District Programme Officer Establishment (Education), Sitamarhi,
District - Sitamarhi.
12. The Block Development Officer, Pupri, District - Sitamarhi.
13. The Block Development Officer, Bathnaha, District - Sitamarhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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14. The Block Education Officer, Pupri, District - Sitamarhi.
15. The Block Education Officer, Bathnaha, District - Sitamarhi.
16. The Panchayat Secretary - Cum - Secretary, Panchayat Teacher Employment
Committee, Ramnagar Bedaul, Block - Pupri, District - Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16790 of 2021
======================================================
Anita Kumari Wife of Late Shiv Kumar Sharma Resident of Village Goth
Kharik, Post - Kharik, Bazar, P.S. Kharik, District Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, Secondary Education, Bihar, Patna.
3. The District Education Officer, Bhagalpur.
4. The District Education Officer, Bhagalpur.
5. The Block Development Officer, Bihpur Block, District Bhagalpur.
6. The Block Education Officer, Bihpur Block, District Bhagalpur.
7. The Head Master, Government of Middle School, Gouripur, Bihpur, District
Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17415 of 2021
======================================================
Ravi Bhushan Mishra, S/o Late Lakshmi Kant Mishra, R/o Village and P.O. -
Salpur, P.S. Dumra, District - Sitamarhi at present posted at Middle School
Harpur, Bhalha, Block - Bathnaha, District - Sitamarhi as Block Teacher.
... ... Petitioner/s
Versus
1. The Union of India, through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida - 201308 (U.P.).
4. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
5. The Regional Director, National Institution of Open Schooling, Lalit
Bhawan, Bailey Road, Patna.
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6. The Additional Secretary - Cum - Conducting Officer, National School of
Open Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar, through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Education Officer, Sitamarhi, District - Sitamarhi.
11. The District Programme Officer, Establishment (Education), Sitamarhi.
12. The Block Development Officer - Cum - Secretary, Block Employment
Unit, Bathnaha, District - Sitamarhi.
13. The Block Education Officer, Bathnaha, District - Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18241 of 2021
======================================================
Ram Naresh Sahani Son of Ram Chandra Sahani, Resident of Village -
Tikuliya, P.S. - Pipra, District - East Champaran, Motihari, At present working
as Panchayat Teacher Nav Srijit Primary School, Naya Tola, Chintamanpur,
Anchal - Chakiya, District - East Champaran, Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Bihar, Patna.
4. The District Education Officer, East Champaran, Motihari.
5. The District Programme Officer (Estb.), East Champaran, Motihari.
6. The Block Development Officer, Chakia, District - East Champaran,
Motihari.
7. The Block Education Officer, Chakia District - East Champaran, Motihari.
8. The Incharge Headmaster/Headmistress, Nav Srijit Primary School, Naya
Tola, Chintamanpur, Anchal - Chakiya, District - East Champaran, Motihari.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19422 of 2021
======================================================
Shabnam Khatoon W/o Hasim Ansari R/o Village- Panchamwa, P.O.- Bathua
Bazar, P.S. and Block- Uchaka Ganw, District- Gopalganj, at present working
as Panchayat Teacher at Government N.P.S. Lalu Nagar, Bharpartiya, Block-
Phulwariya, District- Gopalganj.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Petitioner/s
Versus
1. The Union of India through the Secretary Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation) National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida- 201308 (U.P.)
4. National Institute of Open Schooling, Through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
5. The Regional Director National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary-cum-Conducting Officer National Institute of
Open Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar through the Principal Secretary Education Department,
Government of Bihar, Patna.
8. The Principal Secretary Education Department, Government of Bihar, Patna.
9. The Director Primary Education, Government of Bihar, Patna.
10. The District Education Officer Gopalganj District- Gopalganj.
11. The District Programme Officer Establishment (Education) Gopalganj.
12. The Block Development Officer Fulwaria, District- Gopalganj.
13. The Block Education Officer Fulwaria, District- Gopalganj.
14. The Secretary Panchayat Employment Unit Gram Panchayat Raj Fulwaria,
Block- Fulwaria, District- Gopalganj.
15. The Mukhiya-Cum- Chairman The Panchayat Employment Unit Gram
Panchayat Raj Fulwaria, Block- Fulwaria, District- Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20218 of 2021
======================================================
Madhu Kumari D/o Sambhu Prasad, Resident of Prachin Devi Mandir,
Paschmi untta, District-Jehanabad, Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Addl. Chief Secretary, Department of
Education, Government of Bihar, Patna.
2. The Addl. Chief Secretary Department of Education, Government of Bihar,
Patna.
3. The Director (Primary) Education Department, Bihar, Patna.
4. The District Education Officer, Jehanabad.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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5. The District Programme Officer (Eastb.), District-Jehanabad.
6. The Block Education Officer, Ghosi, District-Jehanabad.
7. The Director, Research and Training Education Department, Bihar, Patna.
8. The Principal, B.N.R. Training College, Gulzarbagh, District-Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 21194 of 2021
======================================================
Shila Devi Wife of Shri Chandra Bhushan Prasad Resident of Village-
Fatehpur Chain, P.S.- Dariyapur, District- Saran.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary, Department of
Education (Primary Education), Government of Bihar, New Secretariate,
Patna.
2. The Principal Secretary, Department of Education (Primary Education),
Government of Bihar, New Secretariate, Patna.
3. The Director Primary Education, Govt. of Bihar, New Secretariate, Patna.
4. The District Superintendent of Education Saran.
5. The District Programme Officer (Establishment) Saran.
6. Bihar School Examination Board Budh Marg, Patna through its Secretary.
7. The Secretary Bihar School Examination Board, Budh Marg, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 21368 of 2021
======================================================
Gulshan Ara Wife of Md. Sirajuddin Resident of Village - Chaurai Police
Station - Aungari in the District of Nalanda, Bihar Sharif at present Posted as
a (Niyojit) Teacher, Urdu Primary School, Gopalganj, Ghoshi in the district of
Jehanabad.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, New Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shastri Bhawan,
New Delhi.
3. The State of Bihar through the Principal Secretary, Human Resources
Development Department, Government of Bihar, Patna.
4. The Director, Primary Education, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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5. The District Education Officer, Jehanabad.
6. The District Programme Officer, Jehanabad.
7. The Block Education Officer, Ghoshi, Jehanabad.
8. The Headmaster, Urdu Primary School, Gopalganj, Ghoshi, Jehanabad.
9. The Secretary, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1040 of 2022
======================================================
Mahjabi Ara W/o Md. Meraj Alam, R/o Village-Barhampura, Post-Pohaddi
Bela, District-Darbhanga, Bihar, Pin Code-847427. Presently posted as a
Block Teacher at Government Primary School Sisauni, Sahjauli Alinagar,
District-Darbhanga-847405.
... ... Petitioner/s
Versus
1. Union of India through the Human Resources Department, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shastri Bhawan,
New Delhi.
5. The State of Bihar through the the Principal Secretary, Education
Department, Government of Bihar, Patna.
6. The Principal Secretary, Education Department, Government of Bihar,
Patna.
7. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
8. The District Education Officer, Darbhanga.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1451 of 2022
======================================================
1. Sanjana Kumari W/o Sri Jay Prakash Singh R/o Vilalge-Bajitpur, Ward No.-
10, P.S.-Sanjhauli, District-Rohtas at Sasaram at Present Working as
Panchayat Teacher at Government Primary School, Keshobigha, Block-
Akodhigola, District-Rohtas at Sasaram.
2. Shobha Kumari W/o Pramod Kumar Pal R/o Vilalge-Dharhara, Ward No.-
18, P.S.-Darihat, District-Rohtas at Sasaram at Present Working as
Panchayat Teacher at Government Primary School, Bahoribigha, Block-
Akodhigola, District-Rohtas at Sasaram.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secreary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institute of OPen Schooling, A-24-25,
Institutional Area, Sector-62, Noida-201308 (U.P.).
4. Narional Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
5. The Regional Director, National Institute of Open Schooling Lalit Bhawan,
Bailey Road, Patna.
6. The Additinal Secretary-Cum-Conducting Officer, National School of Open
School of Open Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar through the Principal Secreary, Education Department,
Government of Bihar, Patna.
8. The Principal Secreary, Education Department, Government of Bihar, Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Rohtas, District-Rohtas at Sasaram.
11. The District Education Officer, Rohtas, District-Rohtas at Sasaram.
12. The District Programme Officer, Establishment (Education), Rohtas,
District-Rohtas at Sasaram.
13. The Block Education Officer, Akodhigola, District-Rohtas.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2196 of 2022
======================================================
1. Kamala Devi Wife of Ajay Prasad, Resident of Village-Kazichak, P.O.-
Bidauli, P.S.-Bhagwan Ganj, District-Patna.
2. Shalti Kumari, Wife of Kariman Manjhi, Resident of Village-Bidauli, P.O.-
Bidauli, P.S.-Bhagwan Ganj, District-Patna.
3. Sumitra Devi, Wife of Jeet Lal Chaudhary, Resident of at Taregna Gola,
Kumahar Toli, P.O. and P.S.-Masaurhi, District-Patna.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar, Patna.
2. The Principal Secretary, Department of Education, Government of Bihar,
Patna.
3. The Director, Primary Education, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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4. The Regional Deputy Director, Education, Patna Division, Patna.
5. The District Education Officer, Patna, District-Patna.
6. The District Program Officer (Establishment), Patna, District-Patna.
7. The Bihar School Examination Board, Budh Marg, Patna through its
Chairman.
8. The Chairman Bihar School Examination Board, Budh Marg, Patna.
9. The State Council of Education Research and Training (SERT) through its
Chairman.
10. The Block Education Officer, Masaurhi, District-Patna.
11. The Panchayat Secretary-cum-Member Secretary, Panchayat Teacher
Employment Unit, Bhadaura Panchayat, Block Masaurhi, District-Patna.
12. The Panchayat Secretary-cum-Member Secretary, Panchayat Teacher
Employment Unit, Lakhnaur Bidauli, Block Masaurhi, District-Patna.
13. The Treasury Officer, Patna, District-Patna.
14. The Accountant General, Government of Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2243 of 2022
======================================================
Navin Pramod S/o Nootan Pramod Bhengra Flat-140, Defence Colony,
Kankarbagh, P.O.-Lohiya nagar, PS-Kankarbagh, District-Patna.
... ... Petitioner/s
Versus
1. The State of Bihar through its Chief Secretary, Government of Bihar, Patna.
2. The Additional Chief Secreary, Education Department, Government of
Bihar, Patna.
3. The Chairman, Bihar School Examination Board, Patna.
4. The Secrerary, Bihar School Examination Board, Patna.
5. The Director, Primary Education Department of Bihar, Patna.
6. The Director, State Council of Education Research and Training (SCERT)
Patna, 6.
7. The District Education Officer, Patna.
8. The District Programs Officer (Establishment) Patna.
9. The Executive Officer Member Secretary-Cum-Block Development Officer,
Masaudhi
10. The Block Educatuion Officer, Masaudhi.
11. Panchayat Sachiv, Panchayat-Karay, Masaudhi,
... ... Respondent/s
======================================================
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77/631
with
Civil Writ Jurisdiction Case No. 2354 of 2022
======================================================
Punam Devi, W/o Ramadhar Ram, R/o Village-Binji, P.S.-Korha, District-
Katihar at present working as Panchayat Teacher Newly Created Government
Primary School, Brindabari, Block-Kadwa, District-Katihar.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida-201308 (U.P.).
4. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary-cum-Conducting Officer, National Institute of
Open Schooling (NIOS) Bailey Road, Patna.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Katihar, District-Katihar.
11. The District Education Officer, Katihar, District-Katihar.
12. The District Programme Officer, Establishment (Education), Katihar,
District-Katihar.
13. The Block Education Officer, Block-Kadwa, District-Katihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3849 of 2022
======================================================
Shamima Khatoon D/o Late Md. Hatim Ansari, W/o Md. Kamruddin, R/o
Village-Pagamberpur, P.S.-Hussainganj, District-Siwan at present working as
Primary Teacher (Urdu) at Newly Created Government Primary School
Fulwariya Rupanchhap, Block-Manjha, District-Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Areal, Sector-62, Noida-201308 (U.P.).
4. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary-cum-Conducting Officer, National Institute of
Open Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Gopalganj, District-Gopalganj.
11. The District Education Officer, Gopalganj, District-Gopalganj.
12. The District Programme Officer, Establishment (Education), Gopalganj,
District-Gopalganj.
13. The Block Development Officer Manjha, District-Gopalganj.
14. The Block Education Officer, Manjha, District-Gopalganj.
15. The Panchayat Secretary, Gram Panchayat Raj-Karnpura, Block-Manjha,
District-Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4048 of 2022
======================================================
Chandradeo Singh Son of Bhuneshwar Singh Resident of Village- Thakuri,
P.O.- Banauli, P.S.- Paliganj, District- Patna.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary, Human Resources and Development Department,
Bihar, Patna.
3. The Director, Primary Education, Bihar, Patna.
4. The Director, Bihar Education Project Council, Bihar, Patna.
5. The District Education Officer, Patna.
6. The District Programme Officer (Establishment), Patna.
7. The Block Education Officer, Paliganj, Patna.
... ... Respondent/s
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======================================================
with
Civil Writ Jurisdiction Case No. 4523 of 2022
======================================================
Punam Kumari, W/o Radhe Shyam Prasad, R/o Near Mahavir Asthan,
Karimachak Balwa Sirsi, Sirsi, Harnau Nalanda, Bihar 803110 At Present
Primary School Harnahiya Harijan Tola, P.O. and P.S. - Bakhtiyarpur, Patna,
Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar, through Chief Secretary, Govt. of Bihar, Patna.
2. The Principle Secretary, Education Department, Govt. of Bihar, Patna.
3. The Additional Chief Secretary, Govt. of Bihar, Patna.
4. The Chairman, Bihar School Examination Board, Patna.
5. The Secretary, Bihar School Examination Board, Patna.
6. The Director Primary Education Department, Govt. of Bihar, Patna.
7. The Director, State Council of Education Research and Training (SCERT),
Patna-6
8. The District Education Officer, Patna.
9. The District Program Officer (Est.) Patna.
10. Block Development Officer, Patna.
11. Block Education Officer, Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4803 of 2022
======================================================
Kunal Kumar S/o Shambhu Prasad Ray R/o Village-Rampur Rajwa, P.S.-
Hasanpur, District-Samastipur at Present Working as Panchayat Teacher at
Government Firls Primary School, Hasanpur Road, Block-Hasanpur, District-
Samastipur.
... ... Petitioner/s
Versus
1. The Union of India through the Secreary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), Narional Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida-201308 (U.P.)
4. National Institute of Open Schooling, its Regional Director, Lalit Bhawan,
Bailey Road, Patna.
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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6. The Additional Secretary-Cum-Conducting Officer, National School of
Open Schooling (NIOS) Department of Education, BIhar, Patna.
7. The State of Bihar thorugh the Principal Secretary, ducation Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bhiar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Samatipur, District- Samatipur,
11. The District Education Officer, Samatipur, District- Samatipur,
12. The District Programme Officer, Establishment (Education), Samatipur,
District- Samatipur,
13. The Block Education Officer, Hasanpur, District-Samastipur.
14. The Panchayat Secretary-Cum-Secretary Panchayat Teacher Appointment
Committee, Gram Panchayat Raj-Rampur Rajwa, Block-Hansanpur,
District-Samastipur
15. The Incharge Headmistress, Government Girls Primary School, Hasanpur
Road, Block-Hasanpur, District-Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4806 of 2022
======================================================
Md. Manzoor Alam son of Md. Kasim, resident of Ward No.- 6, Barauni- 03,
Barauni Deorhi, P.S.- Teghra, District- Begusarai.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali, Bhuvneshwar, Orissa.
7. The State of Bihar through the Additional Chief Secretary, Education
Department, Bihar, Patna.
8. The Additional Chief Secretary, Education Department, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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9. The Secretary Primary Education, Education Department, Bihar, Patna.
10. The Director, Research and Training, Education Department, Bihar, Patna.
11. The Chancellor of Universities of Bihar, Raj Bhawan, Patna.
12. The Principal Secretary, Office of Chancellor of Universities of Bihar, Raj
Bhawan, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6079 of 2022
======================================================
Md. Jahangir Alam S/o Rustam Ali Resident of Village- Pakatola, P.O.-
Chhoghara, P.S.- Awadhpur, Katihar- 855102.
... ... Petitioner/s
Versus
1. The State of Bihar through its Chief Secretary, Govrenment of Bihar, Patna.
2. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
3. The Chairman, Bihar School Examination Board, Patna.
4. The Secretary, Bihar School Examination Board, Patna.
5. The Director, Primary Education Department, Government of Bihar, Patna.
6. The Director, State Council of Education Research and Training (SCERT),
Patna-6.
7. The District Education Officer, Katihar.
8. The District Programs Officer, (Establishment), Katihar.
9. The Executive Officer Member Secretary-cum-Block Development Officer,
Katihar.
10. The Block Education Officer, Barsoi.
11. Panchayat Sachiv, Panchayat- Barsoi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6100 of 2022
======================================================
1. Mahesh Prasad Mahto son of Late Devnandan Mahto, Resident of Village-
Simartoka, P.S.-Simri Bakhtiyarpur, District-Saharsa, at present posted at
Primary School Mohraghat Tisri, Panchayat-Cherakhera, Block-Alauli,
District-Khagaria.
2. Hari Sada, son of Mohit Sada, Resident of Village-Karuara, P.S.-Alauli,
District-Khagaria, at present posted at Primary School Bahorba Uttar,
Panchayat-Cherakhera, Block-Alauli, District-Khagaria.
... ... Petitioner/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Versus
1. The State of Bihar through the Principal Secretary, Department of Education
(Primary Education), Government of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Department of Education (Primary Education),
Government of Bihar, New Secretariat, Patna.
3. The Director, Primary Education, Government of Bihar, New Secretariat,
Patna.
4. The Director, State Council of Education Research and Training (SCCERT),
Mahendru, Patna.
5. The District Superintendent of Education, Khagaria.
6. The Principal Diet, Ramganj Sansarpur, Khagaria.
7. The District Program Officer (Establishment), Khagaria.
8. The Block Education Officer, Alauli, District-Khagaria.
9. The Niyogan Ekai, Gram Panchayat Raj Cherakhera Block, Alauli, District-
Khagaria.
10. The Secretary, Bihar School Examination Board, Budh Marg, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6254 of 2022
======================================================
Munna Kumar Son of Late Dewnarayan Tiwari Resident of Village- Rajapur,
P.O.- Chanawath, P.S.- Nawanagar, District- Buxar.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
3. The Director, State Council of Educational Research and Training (SCERT),
Mahandru, Patna- 6
4. The District Education Officer, Buxar.
5. The District Program Officer, (Establishment), Buxar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6392 of 2022
======================================================
Najmetul Fatma Daughter of Moulana MD Zahoor Alam and Wife of Md.
Zubairi, Resident of Village- Pirpainti, Ward No. 06, P.O. and P.S.- Pirpainti,
District- Bhagalpur.
... ... Petitioner/s
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Versus
1. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
3. The Director, State Council of Educational Research and Training (SCERT),
Mahandru, Patna-6
4. The District Education Officer, Bhagalpur.
5. The District Program Officer, (Establishment), Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6408 of 2022
======================================================
Naghma Parween D/o Shahid Md. Iqubal, Wife of Md. Zafar Iqubal Resident
of Muslim Tola, Ward No.3, P.O.- Matiyari, P.S.- Forbesganj, District- Araria.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, New Secretariat, Patna.
2. The Director, Primary Education, Department of Education, Bihar, Patna.
3. The District Magistrate, Araria.
4. The District Education Officer, Araria.
5. The District Programme Officer (Establishment), Araria.
6. The Block Education Officer, Forbesganj, Araria.
7. The Headmaster, Primary School, Brahmsthan, Matiyari, Forbesganj, Araria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6955 of 2022
======================================================
Shahar Bano Wife of Rashid Abdul Rab, D/o Mansoor Alam @ Md. Mansoor
Alam Resident of Mohalla- 20, Aliganj Road No.1, near American Hall, P.S.-
Chandauti, District- Gaya.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Govt. of India, Central Secretariat, New Delhi.
2. The State of Bihar through the Additional Chief Secretary, Department of
Education, Govt. of Bihar, Patna.
3. The Secretary, Primary Education, Bihar, Patna.
4. The Director, Primary Education, Govt. of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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5. The District Education Officer, Gaya.
6. The District Programme Officer, Gaya.
7. The Sarva Shikchha Abhiyan, Gaya.
8. The Block Education Officer, Paraiya, Gaya.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6979 of 2022
======================================================
Saleha Khatoon W/o Anwar Shad R/o- Kochgama, near Jama Masjid, Ward
No.11, P.S.- Birpur, Distt- Supaul.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
4. The District Education Officer, Araria.
5. The District Programme Officer (Establishment), Araria.
6. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Patna.
7. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
8. The Regional Director, Indira Gandhi National Open University, Regional
Centre, Darbhanga.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7152 of 2022
======================================================
Punam Devi W/o Ram Prasad Ray, R/o Village - Bhalhi, P.S.- Bathnaha,
District - Sitamarhi at present working as Block Teacher at Government
Middle School Bhalhi, Block - Bathnaha, District - Sitamarhi.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Institutional Area, Sector - 62, Noida- 201308 (U.P.).
4. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary-cum-Conducting Officer,, National School of
Open Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Sitamarhi, District - Sitamarhi.
11. The District Education Officer, Sitamarhi, District- Sitamarhi.
12. The District Programme Officer, Establishment (Education), Sitamarhi,
District - Sitamarhi.
13. The Block Development Officer, Bathnaha, District - Sitamarhi.
14. The Block Panchayat Raj Officer, Bathnaha, District - Sitamarhi.
15. The Block Education Officer, Bathnaha, District- Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7332 of 2022
======================================================
1. Kanchan Kumari D/o Hitnarayan Sharma, W/o Pappu Mandal R/o Village-
Ram Nagar Colony Manikpur, P.S.- Mirjanhat, District- Bhagalpur, at
present posted as Panchayat Teacher at Government Newly Created Primary
School Daulatpur, Block- Belhar, District- Banka.
2. Sunaina Kumari D/o Manohar Harijan, W/o Yogendra Harijan R/o Village-
Rajoun, P.S.- Rajoun, District- Banka at present posted as Panchayat Teacher
at Government Primary School Maheshpur, Block- Rajoun, District- Banka.
3. Kumari Nisha D/o Chandrika Tanti, W/o Kailash Tante R/o Village- Duhwa,
P.S.- Belhar, District- Banka at present posted as Panchayat Teacher at
Primary School Duhwa, Block- Belhar, District- Banka.
4. Avinandan Prasad S/o Kunj Bihari Mandal R/o Village- Bara, P.S.- Belhar,
District- Banka at present posted as Block Teacher at Upgraded Government
Middle School Taraiya, Block- Belhar, District- Banka.
5. Devendra Das S/o Dhanraj Das R/o Village- Kolthar, P.S.- Katoriya,
District- Banka at present posted as Block Teacher at Upgraded Government
Middle School Kalothar, Block- Katoriya, District- Banka.
6. Shubhra Jyoti Kumar S/o Shiv Narayan Roy R/o Bhorsar, P.S.- Katoriya,
District- Banka, at present posted as Panchayat Teacher at Newly Created
Government Primary School Barakola, Block- Katoriya, District- Banka.
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7. Nirmal Turi S/o Sarju Turi R/o Village- Bichchhi Bahiyar, P.S.- Belhar,
District- Banka, at present posted as Panchayat Teacher Upgraded
Government Middle School Bichchhi Bahiyar, Block- Belhar, District-
Banka.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector- 62, Noida- 201308 (U.P.)
4. National Institure of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Banka, District- Banka.
11. The District Education Officer, Banka, District- Banka.
12. The District Programme Officer, Establishment (Education), Banka, District-
Banka.
13. The Block Development Officer, Belhar, District- Banka.
14. The Block Development Officer, Rajaun, District- Banka.
15. The Block Development Officer, Katoriya, District- Banka.
16. The Block Education Officer, Belhar, District- Banka.
17. The Block Education Officer, Rajaun, District- Banka.
18. The Block Education Officer, Katoriya, District- Banka.
19. The Panchayat Secretary-cum-Member Secretary, Panchayat Employment
Unit, Gram Panchayat Raj Manjhagaon, Block- Rajaun, District- Banka.
20. The Panchayat Secretary-cum-Member Secretary, Panchayat Employment
Unit, Gram Panchayat Raj- Rajpur, Block- Belhar, District- Banka.
21. The Panchayat Secretary-cum-Member Secretary, Panchayat Employment
Unit, Gram Panchayat Raj- Dewari, Block- Katoriya, District- Banka.
22. Tha Panchayat Secretary-cum-Member Secretary, Panchayat Employment
Unit, Gram Panchayat Raj- Laudhiya, Block- Belhar, District- Banka.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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23. The Panchayat Secretary-cum-Member Secretary, Panchayat Employment
Unit, Gram Panchayat Raj- Taraiya, Block- Belhar, District- Banka.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7843 of 2022
======================================================
1. Nisha Singh Wife of Mandeep Kumar, Resident of Village-Paharpur Dayal,
P.O.-Kuchaykot, P.S.-Kuchaykot, District-Gopalganj.
2. Arun Kumar, Son of Dr. Vipad Ram, resident of House No. 257, Hajiyapur
Road, Ward No. 11, P.S. Gopalganj Town, District-Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Department,
New Delhi.
2. The Additional Secretary, Ministry of Human Resources New Delhi.
3. The Secretary Department of School Education and Literacy Ministry, the
Human Resources Department, Govt. of Bihar, Sastri Bhawan, New Delhi.
4. The State of BIhar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
5. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
6. The Director Primary Education Department, Govt. of Bihar, Patna.
7. The District Education Officer, Gopalganj.
8. The District Programme Officer, Gopalganj.
9. The Block Education Officer, Baikunthpur, Gopalganj.
10. The Block Education Officer, Manjha, Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8108 of 2022
======================================================
Amit Kumar Mishra S/o Sri Anil Kumar Mishra, R/o Bhagwan Bazar Gola,
P.O. - Chapra, P.S. - Bhagwan Bazar, District - Saran at Chapra, Pin - 841301,
Presently working at Primary School, Basahyia, Panapur, Saran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Education Department,
Govt. of Bihar, Patna.
2. The Director, Primary Education, Govt. of Bihar, Patna.
3. The Chairman, Bihar School Examination Board, Patna.
4. The Secretary, Bihar School Examination Board, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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5. The Director, Academic, Bihar School Examination Board, Bihar, Patna.
6. The Director, State Council of Education Research and Training, (SCERT)
Mahendru, Patna - 06.
7. The District Magistrate, Saran.
8. The District Education Officer, Saran.
9. The District Programme Officer, (Establishment), Saran.
10. The Block Education Officer, Ekma, Saran.
11. The Principal, District Institute for Education and Training (DIET), Sonpur,
Saran.
12. The Head Master, Primary School, Basahyia, Panapur, Saran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8623 of 2022
======================================================
Aruna Devi W/o Jaggan Das Resident of Village- Gopalpur, Zero mile, P.O.-
Bahadurpur, P.S.- Audyogik Prakashetra Thana Zero Mile, District-
Bhagalpur- 813210.
... ... Petitioner/s
Versus
1. The State of Bihar through its Chief Secretary, Government of Bihar, Patna.
2. The Secretary, Ministry of Human Resources Department, Government of
India, New Delhi.
3. The Union of India through its Secretary, Ministry of Human Resources
Department, Government of India, New Delhi.
4. The Chairman, National Institute of Open Schooling, A 24-25, Institutional
Area, Sector 62, NOIDA, Gautam Buddha Nagar, Uttar Pradesh- 201309.
5. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
6. The Director, Primary Education Department, Government of Bihar, Patna.
7. The Regional Director, National Institute of Open Schooling (in short
NIOS), Patna. Lalit Bhawan, Ground Floor Baily Road (Jawahar Nehru
Marg), Pin- 800001.
8. The District Education Officer, Bhagalpur.
9. The District Programs Officer (Establishment), Bhagalpur.
10. The Executive Officer, Member Secretary-cum-Block Development Officer,
Sabour, Bhagalpur.
11. The Block Education Officer, Sabour, Bhagalpur.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Civil Writ Jurisdiction Case No. 8812 of 2022
======================================================
Ahmad Anwarul Haque Khan S/o Md. Izhar Khan R/o Village- Gangti, P.S.-
Pupri, District- Sitamarhi at present posted as Panchayat Teacher at Newly
Created Primary School Puparhat Mukhiya Tol, Block- Bajpatti, District-
Samastiour.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation) National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida- 201308 (U.P.)
4. National Institute of Open Schooling (NIOS) Through its Regional Director,
Lalit Bhawan, Bailey Road, Patna.
5. The Regional Director National Institute of Open Schooling (NIOS), Lalit
Bhawan, Bailey Road, Patna.
6. The Additional Secretary-cum-Conducting Officer National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar through the Principal Secretary Education Department,
Government of Bihar, Patna.
8. The Principal Secretary Education Department, Government of Bihar, Patna.
9. The Director Primary Education, Government of Bihar, Patna.
10. The District Education Officer Sitamarhi, District- Sitamarhi.
11. The District Panchayat Raj Officer Sitamarhi, District- Sitamarhi.
12. The District Programme Officer (Establishment) Education Sitamarhi,
District- Sitamarhi.
13. The Block Education Officer Bajpatti, District- Sitamarhi.
14. The Panchayat Secretary-Cum-Member Secretary Panchayat Employment
Unit Gram Panchayat Raj Pipradhi, Block- Bajpatti, District- Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9644 of 2022
======================================================
Harsh Raj S/o Suresh Prasad Singh, Basiyawan, Kalyanpur, VTC, Kalianpur,
P.S. - Dhanarua, P.O. - Kalyanpur, District - Patna, Pin - 804453.
... ... Petitioner/s
Versus
1. The State of Bihar through its Chief Secretary, Government of Bihar, Patna.
2. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. The Chairman, Bihar School Examination Board, Patna.
4. The Secretary, Bihar School Examination Board, Patna.
5. The Director, Primary Education Department, Government of Bihar, Patna.
6. The Director, State Council of Education Research and Training (SCERT)
Patna, 6.
7. The District Education Officer, Patna.
8. The District Programs Officer, (Establishment) Patna.
9. Block Development Officer, Phulwari Sharif, Patna.
10. The Block Education Officer, Phulwari Sharif, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10055 of 2022
======================================================
Kumari Sushila D/o Ram Narayan Prasad, R/o Village- Chhapra, P.S.- Akodhi
Gola, District- Rohtas at Sasaram at present working as Block Teacher at
Government Middle School Karserua, Block- Sasaram, District- Rohtas at
Sasaram.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The National Council of Teachers Education, New Delhi, represented
through its Director.
4. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, Bhuvneshwar, Orisa.
5. The Director (Evalation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida- 201208 (U.P.)
6. The National Institute of Open Schooling (NIOS), through its Regional
Director, Lalit Bhawan, Bailey Road, Patna.
7. The Regional Director, National Institute of Open Schooling (NIOS), Lalit
Bhawan, Bailey Road, Patna.
8. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
9. The State of Bihar, through the Principal Secretary, Education Department,
Government of Bihar, Patna.
10. The Principal Secretary, Education Department, Government of Bihar,
Patna.
11. The Director, Primary Education, Government of Bihar, Patna.
12. The District Education Officer, Rohtas at Sasaram, District- Rohtas at
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Sasaram.
13. The District Panchayat Raj Officer, Rohtas at Sasaram, District- Rohtas at
Sasaram.
14. The District Programme Officer (Establishment) Education, Rohtas at
Sasaram, District- Rohtas at Sasaram.
15. The Block Panchayat Raj Officer-Cum-Secretary, Block Teacher
Employment Unit, Sasaram, District- Rohtas at Sasaram.
16. The Block Education Officer, Sasaram, District- Rohtas at Sasaram.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10554 of 2022
======================================================
1. Pinki Devi D/o Bishnudev Paswan, W/o Ganesh Paswan R/o village-
Kariyat, Ward No. 12, P.O.- Bagnagar, P.S.- Mahalgaon, District- Araria at
present posted as Panchayat Teacher at Government Newly Created Primary
School Safala Tola, Block- Jokihat, District- Araria.
2. Mr. Shadab Haider S/o Md. Ibrahim R/o Village- Siktia, Ward No.- 04, P.O.-
Kakan, P.S.- Jokihat, District- Araria at present posted as Block Teacher at
Government Upgraded Middle School Dumariya, Block- Kursakata,
District- Araria.
3. Mosasrrat Shahin D/o Nazamuddin, W/o- Afroz Alam R/o Village-
Mirzabhag, Ward No. 3, P.O and P.S. and District- Araria at present posted
as Block Teacher at Government Upgraded Middle School Koskipur, Block-
Araria, District- Araria.
4. Bibi Wahida Rahmani D/o Shafiqur Rahman, W/o Tabrez Alam R/o Village-
Ghormara, Ward No. 2, P.O. - P.T. Dumaria, P.S.- Mahal Gao, District-
Araria at present posted as Panchayat Teacher at Government Primary
School Ful Kumar Tola, Block- Araria, District- Araria.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida- 201308 (U.P.).
4. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar through the Additional Chief Secretary, Education
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
92/631
Department, Government of Bihar, Patna.
8. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Araria, District- Araria.
11. The District Education Officer, Araria, District- Araria.
12. The District Programme Officer, Establishment (Education), Araria, District-
Araria.
13. The Block Development Officer, Jokihat, District- Araria.
14. The Block Development Officer-cum-Member Secretary, Block
Employment Unit Kursakata District- Araria.
15. The Block Development Officer-cum-Secretary Block Employment Unit
Araria, District- Araria.
16. The Block Education Officer, Jokihat, District- Araria
17. The Block Education Officer, Kursakata, District- Araria.
18. The Block Education Officer, Araria, District- Araria.
19. The Panchayat Secretary-cum-Member Secretary Panchayat Employment
Unit, Gram Panchayat Raj Bag Nagar, Block- Jokihat, District- Araria.
20. The Panchayat Secretary-cum-Member Secretary Panchayat Employment
Unit, Gram Panchayat Raj- Rampur Kodarkatti, Block- Araria, District-
Araria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10645 of 2022
======================================================
Pappu Kumar Chaudhary Son of Shivlal Chaudhary, Resident of Village -
Naushahara Chak, P.O. and P.S. - Ghosi, District - Jehanabad.
... ... Petitioner/s
Versus
1. The State of Bihar through the Addl. Chief Secretary, Department of
Education, Government of Bihar, Patna.
2. The Addl. Chief Secretary, Department of Education, Government of Bihar.
3. The Director, Primary Education, Department of Education Bihar, Patna.
4. The District Education Officer, Jehanabad.
5. The District Programme Officer (Estab), Jehanabad.
6. The Block Education Officer, Block - Makhdumpur, District - Jehanabad.
7. The Regional Director, National Insititue of Open Schooling, Regional
Center Lalit Bhabhan, Patna.
... ... Respondent/s
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
93/631
Appearance :
(In Civil Writ Jurisdiction Case No. 2211 of 2021)
For the Petitioner/s : Mr.Chandra Shekhar Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 2349 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 2611 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 3021 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 3157 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 3162 of 2021)
For the Petitioner/s : Mr.Vagisha Pragya Vacaknavi
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3590 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 3660 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3780 of 2021)
For the Petitioner/s : Mr.Bhola Prasad
For the Respondent/s : Mr.Madhaw Prasad Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 3997 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 4203 of 2021)
For the Petitioner/s : Mr.Syed Masleh Uddin Ashraf
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 4297 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 4298 of 2021)
For the Petitioner/s : Mr.Ashok Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4387 of 2021)
For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4457 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4764 of 2021)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5035 of 2021)
For the Petitioner/s : Mr.Satyam Shivam Sundaram
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
94/631
(In Civil Writ Jurisdiction Case No. 5595 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 5770 of 2021)
For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5898 of 2021)
For the Petitioner/s : Mr.Navjot Yeshu
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5987 of 2021)
For the Petitioner/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 6073 of 2021)
For the Petitioner/s : Mr.Satyam Shivam Sundaram
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 6137 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 6168 of 2021)
For the Petitioner/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 6245 of 2021)
For the Petitioner/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 6489 of 2021)
For the Petitioner/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 6619 of 2021)
For the Petitioner/s : Mr.Arun Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 7064 of 2021)
For the Petitioner/s : Mr.Bhola Prasad
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 7622 of 2021)
For the Petitioner/s : Mr.Bajarangi Lal
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 8924 of 2021)
For the Petitioner/s : Mr.Zaki Haider
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 10182 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 11739 of 2021)
For the Petitioner/s : Mr.Bhola Prasad
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 12217 of 2021)
For the Petitioner/s : Mr.Ranjan Kumar Dubey
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 12266 of 2021)
For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Binita Singh ( Sc28 )
(In Civil Writ Jurisdiction Case No. 12886 of 2021)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
95/631
For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Smt. Binita Singh ( Sc28 )
(In Civil Writ Jurisdiction Case No. 12932 of 2021)
For the Petitioner/s : Mr.Arun Kumar
For the Respondent/s : Mr.Subash Chandra Mishra ( Sc16 )
(In Civil Writ Jurisdiction Case No. 12936 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Jitendra Kumar Roy1 ( Sc13 )
(In Civil Writ Jurisdiction Case No. 13668 of 2021)
For the Petitioner/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 13904 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 14171 of 2021)
For the Petitioner/s : Mr.Madhukar Mishra
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
(In Civil Writ Jurisdiction Case No. 14859 of 2021)
For the Petitioner/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Madhaw Prasad Yadaw ( Gp23 )
(In Civil Writ Jurisdiction Case No. 15251 of 2021)
For the Petitioner/s : Mr.Jitendra Kumar Rai
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 15320 of 2021)
For the Petitioner/s : Mr.Bajarangi Lal
For the Respondent/s : Mr.Kameshwar Kumar ( Gp 17 )
(In Civil Writ Jurisdiction Case No. 15547 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 16721 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 16790 of 2021)
For the Petitioner/s : Mr.Ajay Kumar Jain
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 17415 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K N Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 18241 of 2021)
For the Petitioner/s : Mr.Sharda Nand Mishra
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 19422 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 20218 of 2021)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 21194 of 2021)
For the Petitioner/s : Mr.Arun Kumar
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 21368 of 2021)
For the Petitioner/s : Mr.Braj Nandan Kumar Tiwary
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
96/631
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 1040 of 2022)
For the Petitioner/s : Mr.Ranjeet Ranjan
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 1451 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 2196 of 2022)
For the Petitioner/s : Mr.Brisketu Sharan Pandey
For the Respondent/s : Mr.Kameshwar Kumar (Gp17)
(In Civil Writ Jurisdiction Case No. 2243 of 2022)
For the Petitioner/s : Mr.Jitendra Kumar Rai
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 2354 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 3849 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 4048 of 2022)
For the Petitioner/s : Mr.Pramod Kumar
For the Respondent/s : Mr.Smt. Binita Singh ( Sc 28 )
(In Civil Writ Jurisdiction Case No. 4523 of 2022)
For the Petitioner/s : Mr.Amaresh Kumar Jha
For the Respondent/s : Mr.Subhash Chandra Mishra ( Sc 16 )
(In Civil Writ Jurisdiction Case No. 4803 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 4806 of 2022)
For the Petitioner/s : Mr.Manish Kumar No 13
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 6079 of 2022)
For the Petitioner/s : Mr.Jitendra Kumar Rai
For the Respondent/s : Mr.Madan Jeet Kumar ( Gp 20 )
(In Civil Writ Jurisdiction Case No. 6100 of 2022)
For the Petitioner/s : Mr.Kaushal Kishor
For the Respondent/s : Mr.Subhash Chandra Mishra ( Sc 16 )
(In Civil Writ Jurisdiction Case No. 6254 of 2022)
For the Petitioner/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 6392 of 2022)
For the Petitioner/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 6408 of 2022)
For the Petitioner/s : Mr.Ambrish Rahul
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 6955 of 2022)
For the Petitioner/s : Mr.Syed. Rizwanul Haque
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 6979 of 2022)
For the Petitioner/s : Mr.Shailendra Kumar Singh
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
97/631
(In Civil Writ Jurisdiction Case No. 7152 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 7332 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 7843 of 2022)
For the Petitioner/s : Mr.Satyam Shivam Sundaram
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 8108 of 2022)
For the Petitioner/s : Mr.Shashi Shekhar Tiwary
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 8623 of 2022)
For the Petitioner/s : Mr.Jitendra Kumar Rai
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 8812 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 9644 of 2022)
For the Petitioner/s : Mr.Jitendra Kumar Rai
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 10055 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 10554 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 10645 of 2022)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Jitendra Kumar Roy 1 ( Sc 13 )
======================================================
CATEGORY-C
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.24799 of 2019
======================================================
1. Shiv Kumar Singh, S/o Krishna Deo Prasad Singh, R/o Village, P.O. and
P.S.-Rajapakar, District-Vaishali, presently posted as Block Teacher (Class 6
to 8) at Utkramit Madhya Vidyalaya, Ganiyari, Sahdei Bujurg, Vaishali.
2. Shrawan Kumar, S/o Ramdhari Prasad Chaurasia, R/o Village-Kajichak,
Ward No. 2, P.O. and P.S.-Maheshkhunt, District-Khagaria, presently posted
as Block Teacher (Class 6 to 8) at K.M.V. Bhutali, Chautham, Khagaria.
3. Indrajit Kumar Singh, S/o Dhaturi Singh, R/o Village-Banni, P.O.-Banni,
P.S.-Maheshkhunt, District-Khagaria, presently posted as Block Teacher
(Class 6 to 8) at M.V. Bari, Telauch, Chautham, Khagaria.
4. Ravi Raj, S/o Uma Shankar Prasad Gupta, R/o Mohalla-Brahampura, Desh
Sewak Marg, P.O.-MIT Muzaffarpur, District -Muzaffarpur, presently posted
as Block Teacher (Class 6 to 8) at UMS, Mathbanwari, Kotwa, East
Champaran.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
98/631
5. Deepak Kumar, S/o Wakil Mahto, R/o Mohalla-Lal Bazar Noniya Toly,
Ward No. 24, P.O. and P.s.-Bettiah, District-West Champaran, presently
posted as Block Teacher (Class 6 to 8) at Rajkiya Utkramit Madhya
Vidyalaya, Phuliya Khar, Nautan, West Champaran.
6. Aradhna Kumari, D/o Tarkeshwar Prasad, R/o Village and P.O.-
Chakalhadad, District-Vaishali, presently posted as Block Teacher (Class 6
to 8) at Utkramit Madhya Vidyalaya, Mathna Milik, Block-Cheharakalan,
Vaishali.
7. Vinay Kumar Verma, S/o Late Chandeshwar Prasad, R/o Village-Harpur
Otsi, P.O. and P.S. Mahua, District-Vaishali, presently posted as Block
Teacher (Class 6 to 8) at Rajkiyakrit Adarsh Madhya Vidyalaya, Kariho,
Mahua, Vaishali.
8. Braj Nandan Kishor Ray, S/o Shambhu Ray, R/o Village, P.S. and P.O.-
Ramnagar, District-West Champaran, presently posted as Block Teacher
(Class 6 to 8) at Rajkiya Madhya Vidyalaya, Taulaha, Ramnagar, West
Champaran.
9. Pramod Kumar Singh, S/o Jai Narayan Singh, R/o Village-Bangra, Ward No.
19, P.O. and P.S.-Sugauli, District-East Champaran, presently posted as
Block Teacher (Class 6 to 8) at Utkramit Madhya Vidyalaya, Vishunpurwa,
Sugauli, East Champaran.
10. Kamlesh Prasad, S/o Ganesh Mahto, R/o Village-Siktiyahi, P.O. Khutauna,
District-Madhubani, presently posted as Block Teacher (Class 6 to 8) at
Rajkiya Madhya Vidyalaya, Marukiya, Andhrathari, Madhubani.
11. Praveen Kumar, S/o Anant Kumar Sinha, R/o Mohalla-Vikashnagar, P.O.-
Mathurapur, Block-Varishnagar, District Samastipur, presently posted as
Block Teacher (Class 6 to 8) at Rajkiya Madhya Vidyalaya, Bistaul,
Jhanjharpur, Madhubani.
12. Kamlesh Kumar Prasad, S/o Samundra Prasad, R/o Village-Musharwa, P.O.
Narkatiaganj, District-West Champaran, presently posted as Block Teacher
(Class 6 to 8) at Utkramit Madhya Vidyalaya, Jamunia-2, Narkatiaganj, West
Champaran.
13. Santosh Kumar, S/o Chandeshwar Ray, R/o Village-Bhagwanpur Bochaha,
P.O. and P.S. Bochaha, District-Muzaffarpur, presently posted as Block
Teacher (Class 6 to 8) at Rajkiya Utkramit Madhya Vidyalaya, Sahila Balli
Aurai, Muzaffarpur.
14. Md. Shakir Ahmad, S/o Md. Isha, R/o Village, P.O. and P.S.-Phenhara,
District-East Champaran, presently posted as Block Teacher (Class 6 to 8) at
Rajkiya Madhya Vidyalaya, Nayagaon Kanya, Dumri Katsari, Sheohar.
15. Arjun Prasad Sinha, S/o Kailash Prasad Sinha, R/o Village-Gandhinagar,
P.O. Lakshmi Nagar, Katarahiya, District-Darbhanga, presently posted as
Block Teacher (Class 6 to 8) at Rajkiya Utkramit Madhya Vidyalaya,
Barantpur, Benipatti, Madhubani.
16. Lalan Ram, S/o Baidyanath Ram, R/o Village-Barkurwa, P.S. and P.O.-Pipra
Kothi, District-East Champaran, presently posted as Block Teacher (Class 6
to 8) at Rajkiya Utkramit Madhya Vidyalaya, Medhua, Urdu, Kalyanpur,
East Champaran.
17. Sanjay Kumar Pandey, S/o Surendra Pandey, R/o Paras Pakri, P.O. Chanayan
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
99/631
Bagh, P.S.-Majhaulia, District-West Champaran, presently posted as Block
Teacher (Class 6 to 8) at Utkramit Madhya Vidyalaya, Pansalwa, Chiraiya,
East Champaran.
18. Raj Kumar, S/o Bindeshwari Prasad, R/o Village-Jipura, P.O. Moriya,
District-Saran, presently posted as Block Teacher (Class 6 to 8) at Rajkiye
Middle School, Sareya Navendra Urdu, Barauli, Gopalganj.
19. Raghubar Prasad, S/o Rama Prasad, R/o Village and P.O.-Mogal, Biraicha,
Block-Barauli, District Gopalganj, presently posted as Block Teacher (Class
6 to 8) at Madhya Vidyalaya, Neuri, Barauli-2, Gopalganj.
20. Dharmendra Kumar, S/o Baharan Mahto, R/o Village-Bharkuiya, P.O. and
P.S.-Barauli, District-Gopalganj, presently posted as Nagar Teacher (Class 6
to 8) at Rajkiya Madhya Vidyalaya, Ratan Sarai, Barauli, Gopalganj.
21. Ajit Kumar, S/o Baburam Singh, R/o Village-Semrauna, P.O. Radhaganj,
P.S.-Phulwariya, District-Gopalganj, presently posted as Block Teacher
(Class 6 to 8) at Utkramit Madhya Vidyalaya, Penula Mishra, Phulwariya.
22. Poonam Kumari, D/o Vijay Kumar Sah, R/o Village-Dumarsan Rajapti Gola,
P.O. Baikunthpur, District-Saran, presently posted as Block Teacher (Class 6
to 8) at Rajkiya Madhya Vidyalaya, Kritpura, Block-Baikanthpur, District-
Gopalganj.
23. Prabhat Kumar Pankaj, S/o Motilal Pandit, R/o Village-Kritpur Mathiya, P.S.
Harsidhi, District-East Champaran, presently posted as Block Teacher (Class
6 to 8) at GMS Sareya Bazar, Block-Paharpur, East Champaran.
24. Rabindra Kumar, S/o Saryug Sharma, R/o Village-Goithaha, P.O. Raj
Karariya, District-East Champaran, presently posted as Block Teacher (Class
6 to 8) at Rajkaraiya Madhya Vidyalaya, Radhiya, Areraj, East champaran.
25. Sushil Kumar Singh, S/o Paramhans Singh, R/o Village-Budhasi, P.O.
Sidhwaliya, District-Gopalganj, presently posted as Block Teacher (Class 6
to 8) at Rajkiya Utkramit Madhya Vidyalaya, Bairiya Hindi, Block-
Kesariya, East Champaran.
26. Knowledge Kumar Manjhi, S/o Rangila Manjhi, R/o Village-Nawada, P.O.
Nawada, Masrakh, District-Saran, prsently posted as Block Teacher (Class 6
to 8) at Utkramit Madhya Vidyalaya, Ganauli, Masrakha, Saran.
27. Arun Kumar Rao, S/o Bal Ram Rao, R/o Village-Basantpur, P.O.-Sugaha
Bhawanipur, Block-Sikta, District-West Champaran, presently posted as
Block Teacher (Class 6 to 8) at Rajkiya Madhya Vidyalaya, Sirauna,
Chiraiya, East Champaran.
28. Smita Kumari, D/o Virendra Choudhary Nirala, R/o Near Prabhat Tara
School, Road No. 5, Bhagwanpur, Muzaffarpur, presently posted as Block
Teacher (Class 6 to 8) at Utkramit Madhya Vidyalaya, Sahdani, Saraiya,
Muzaffarpur.
29. Zafar Alam Shah, S/o Md. Naeem Shah, R/o Village and P.O.-Mehsaul Gote,
District-Sitamarhi, presently posted as Block Teacher (Class 6 to 8) at
Madhya Vidyalaya, Parwaha Urdu, Parihar, Sitamarhi.
30. Ashok Kumar, S/o Late Kailu Yadav, R/o Village and P.O.-Baljora, via-
Triveniganj, P.S. Triveniganj, District-Supaul, presently posted as Block
Teacher (Class 6 to 8) at Madhya Vidyalaya, Mirjawa, Triveniganj, Supaul.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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31. Md. Zahid, S/P Md. Mohsin, R/o Nakchedi Tola, Motihari, East Champaran,
presently posted as Block Teacher (Class 6 to 8) at Rajkiya Utkramit
Madhya Vidyalaya Nimui, Sugauli, East Champaran.
... ... Petitioner/s
Versus
1. The Union of India through the Human Resources Department, New Delhi
2. The Secretary Human Resources Department, New Delhi
3. The Additional Secretary Ministry of Human Resources, New Delhi
4. The Secretary Department of School Education and Literacy, Ministry of
Human Resources Development, Govt. of India, Shashtri Bhawan, New
Delhi
5. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna
6. The Principal Secretary Education Department, Govt. of Bihar, Patna
7. The Director Primary Education, Education Department, Govt. of Bihar,
Patna
8. The District Education Officer, Vaishali
9. The District Education Officer Muzaffarpur
10. The District Education Officer Gopalganj
11. The District Education Officer Samastipur
12. The District Education Officer Darbhanga
13. The District Education Officer East Champaran
14. The District Education Officer West Champaran
15. The District Education Officer Sheohar
16. The District Education Officer Khagaria
17. The District Education Officer Madhubani
18. The District Education Officer Supaul
19. The District Education Officer Sitamarhi
20. The District Education Officer Chapra, saran
21. Babasaheb Bhimrao Ambedkar Bihar University Muzaffarpur, through its
Registrar, Muzaffarpur, Bihar-842001
22. The Registrar Babasaheb Bhimrao Ambedkar Bihar University Muzaffarpur,
Bihar-842001
23. The Directorate of Distance Education Babasaheb Bhimrao Ambedkar Bihar
University, BU Campus, Muzaffarpur, through its Director , Muzaffarpur,
Bihar-842001
24. The Director the Directorate of Distance Education, Babasaheb Bhimrao
Ambedkar Bihar University, BU Campus, Muzaffarpur, Bihar-842001
... ... Respondent/s
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
101/631
with
Civil Writ Jurisdiction Case No. 2249 of 2021
======================================================
Sarita Kumari, W/o Manu, D/o Sri Ramyas Roy, R/o Mohalla-Sarvodaya
Nagar, Near Gayatri Mandir, Ward No. 40, P.S.-Begusarai Town, District-
Begusarai, Presently working as Prakhand Teacher in Girls Middle School,
Matihani, P.S. and Block-Matihani, District-Begusarai.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, Primary Education, Government of Bihar, Patna.
3. The District Education Officer, Begusarai, District-Begusarai.
4. The District Programme Officer, Establishment (Education), Begusarai,
District-Begusarai.
5. The Block Education Officer, Matihani, District-Begusarai.
6. The Block Teacher Employment Unit, Matihani, District-Begusarai through
its Secretary-cum-Block Development Officer, Matihani, District-Begusarai.
7. The Block Development Officer-cum-Member Secretary of the Block
Teachers Employment Unit, Matihani, District-Begusarai.
8. The Headmaster of the Girls Middle School, Matihani, District-Begusarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2468 of 2021
======================================================
Kumari Rajni Sinha W/o Arvind Kumar/Daughter of Kapildev Prasad, R/o
Rental Flat - 163, Kankerbagh Colony, P.S. - Kankerbagh, District - Patna,
Presently posted as Block Teacher (Class 6 to 8) at Utkramit Madhya
Vidyalaya, Dhava - Ekangarsaray, P.O.- Ekangarsaray, P.S. - Ekangarsaray,
District - Nalanda.
... ... Petitioner/s
Versus
1. The Union of India through Human Resources Department, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Government of India, Shastri Bhawan, New
Delhi.
5. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
6. The Principal Secretary, Education Department, Government of Bihar.
7. The Director, Primary Education, Government of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
102/631
8. The District Education Officer, Nalanda.
9. Babasheb Bhimrao Ambedkar Bihar University, Muzaffarpur through its
Registrar, Muzaffarpur, Bihar 842001.
10. The Registrar, Babasaheb Bhimrao Ambedkar Bihar University,
Muzaffarpur, Bihar 842001.
11. The Directorate of Distance Education, Babasaheb Bhirmao Ambedkar
Bihar University, BU Campus Muzaffarpur through its Director,
Muzaffarpur, Bihar 842001.
12. The Director, The Directorate of Distance Education , Babasaheb Bhimrao
Ambedkar Bihar University BU Campus, Muzaffarpur, Bihar 842001.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2691 of 2021
======================================================
1. Kanchan Kumari wife of Ramesh Kumar Singh resident of village -
Hiraman Bigha Rampur Chai, P.S. - Karpi, District- Arwal, presently
resident of village- Barsi, P.S. - Tarari, District Bhojpur, at present posted as
Prakhand Teacher, Upgraded Middle School, Bairya, Police Station -
Dawath, District- Rohtas.
2. Rabi Prakash Singh son of Sri Janardan Singh resident of village - Sarahathi,
P.O. and P.S. - Itarhi, District- Buxar, presently posted as Prakhand Teacher
in Madhya vidyalaya, Medinipur, P.S. - Dinara, Block - Dinara, District-
Rohtas.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar, Patna.
2. The Principal Secretary, Department of Education, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Magistrate, Rohtas at Sasaram.
5. The District Education Officer, Rohtas at Sasaram.
6. The District Programme Officer (Establishment), Rohtas at Sasaram.
7. The Director, Evaluation, National Institute of Open Schooling, A-24-25
Institutional Area, Sector A-201-308 (Uttar Pradesh).
8. The national Institute of OIpen Schooling through its Regional Director,
Lalit Bhawan, Bailey Road, Patna.
9. The Regional Director, National Institute of Open Schooling (NIOS),
Department of Education, Lalit Bhawan, Bailey Rod, Patna.
10. the Additional Secretary-cum-conducting officer, National Institute of Open
Schooling (NIOS), Department of Education, Lalit Bhawan, Bailey Road,
Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
103/631
11. The Bihar School Examination Board, through its Secretary, Budha Marg,
Patna.
12. The Chairman, Bihar School Examination Board, Budha Marg, Patna.
13. The Secretary, Bihar School Examination Board, Budha Marg, Patna.
14. The Bihar State Council of Educational Research and Traning, Mahendru,
Patna through its Director.
15. The Secretary, Bihar State Council of Educational Research and Training,
Mahendru, Patna.
16. The Director, Bihar State Council of Educational Research and Training,
Mahendru, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2701 of 2021
======================================================
Shanti Kumari Wife of Anant Kumar Rai Resident of Village- Ahiyapur, Post
Office- Bhikhanpur, Police Station- Ahiyapur, District- Muzaffarpur,
presently posted as Panchayat Teacher in Upgraded Middle School Sathatta,
under Block- Musahri, District- Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary, Department of
Education, Government of Bihar, Patna.
2. The Director Primary Education, Bihar, Patna.
3. The District Education Officer Muzaffarpur.
4. The District Programme Officer (Establishment) Muzaffarpur.
5. The Block Education Officer Mushahri, District- Muzaffarpur.
6. The Director State Council of Educational Research and Training,
Mahendru, Patna.
7. The Bihar School Examination Board Patna through its Secretary
8. The Examination Controller B.S.E.B., Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3000 of 2021
======================================================
Arun Kumar Mandal, Son of Mansar Mandal, Resident of village- Tapua, P.O-
Budhchak, P.S- Pirpainti, District- Bhagalpur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary Human Resource Department,
New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
104/631
2. The Secretary, Department of School Examination and Literacy, Ministry of
Education, Government of India, New Delhi.
3. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
4. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
5. The Secretary, Bihar School Examination Board, Patna.
6. The Secretary State Council of Education Research and Training (SCERT),
Mahendru, Patna.
7. The Principal, Primary Teacher Education College, Surhattha, Vaishali.
8. The District Magistrate, Vaishali.
9. The District Education Officer, Vaishali.
10. The District Programme Officer (Establishment), Vaishali.
11. The Secretary Prakhand Teacher Employment Committee, Mahnar, Vaishali
12. The Block Education Officer (BEO), Mahnar, Vaishali.
13. The Headmaster, Upgraded Middle School Rupasipur, Prakhand- Mahnar,
Vaishali.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3086 of 2021
======================================================
Archana Kumari daughter of Chandrashekhar Prasad resident Near Bazar
Samati, Raghopur and P.S. - Bihta, District- Patna, At present posted as Block
Teacher (Untrained) in the Middle School, Dariyapur (Bihta), District Patna.
... ... Petitioner/s
Versus
1. The State of Bihar, through its Chief Secretary, Government of Bihar, Patna.
2. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
3. The Chairman, Bihar School Examination Board, Patna.
4. The Secretary, Bihar School Examination Board, Patna.
5. The Director, Primary Education Department, Government of Bihar, Patna.
6. The Director, State Council of Education Research and Training (SCERT)
Patna, 6.
7. The District Education Officer, Patna.
8. The District Programme Officer, (Establishment) Patna.
9. Block Development Officer, Bihta, Patna.
10. The Block Education Officer, Bihta, Patna.
... ... Respondent/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
105/631
======================================================
with
Civil Writ Jurisdiction Case No. 3181 of 2021
======================================================
Rekha Kumari, wife of Pankaj Kumar, D/o Chandeshwari Prasad Bhagat,
resident of village and P.O.-Simri Bakhtiyarpur, Ward No.09, Near Bari Durga
Mandir, Main Road, P.S.-Simri Bakhtiyarpur, District- Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar, Patna.
2. The Director, Primary Education, Government of Bihar, Patna.
3. The District Magistrate, Saharsa.
4. The District Education Officer, Saharsa.
5. The District Programme Officer (Establishment), Saharsa
6. The Block Education Officer, Banma Itarhi, District- Saharsa.
7. The Headmaster, Middle School, Lalpur Pirnagra, Block-Banma Itarhi,
District-Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3389 of 2021
======================================================
Pushpa Kumari W/O - Late Santosh Kumar Das R/O - Village - Phulwariya,
P.O. - Ferusa, P.S. - Garkha, District- Saran, Presently working as Panchayat
Teacher at Primary School, Bagahi, Garkha, Saran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Education Department,
Govt. of Bihar, Patna.
2. The Union of India through the Secretary Human Resources Department,
New Delhi.
3. The Secretary, National Open School Community Centre, Delhi- 110052.
4. The Director, Primary Education, Govt. of Bihar, Patna.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Bihar, Patna.
7. The Director, Academic, Bihar School Examination Board, Bihar, Patna.
8. The District Magistrate, Saran, Chapra.
9. The District Education Officer, Saran, Chapra.
10. The District Programme Officer (Establishment), Saran, Chapra.
11. The Block Development Officer, Garkha, Saran.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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12. The Block Education Officer, Garkha, Saran.
13. The Panchyat Teacher Employment Unit, Sadhpur, Garkha Saran, through
its Panchayat Secretary.
14. The Head Master, Primary School, Bagahi, Garkha, Saran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3974 of 2021
======================================================
Shabana Tabassum Wife of Mohammad Mustakim Azad, Resident of Village -
Sarmaspur, Post Office- Kalwari, Police Station- Kanti, District- Muzaffarpur,
presently posted as Panchayat teacher, Government Primary School,
Kalyanpur (Urdu), Block - Meenapur, District - Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The District Education Officer, Muzaffarpur.
4. The District Programme Officer (Establishment), Muzaffarpur.
5. The Block Education Officer, Meenapur, District - Muzaffarpur.
6. The Director, State Council of Educational Research and Training,
Mahendru, Patna- 6.
7. The Bihar School Examination Board, Patna through its Secretary having its
office at Budh Marg, Patna - 17.
8. The Controller of Examination, B.S.E.B., Patna.
9. The Principal, Primary Teachers Training College, Chandwara, District -
Muzaffarpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4063 of 2021
======================================================
Bibi Azamti Khatoon @ Azmati, W/o Aslam, D/o Md. Aminuddin, Resident
of village-Baturbari Ward No. 18, P.S.-Tarabai, District-Araria, presently
working as Block Teacher Adarsh Middle School Kursakata, P.S. Kursakata,
District Araria.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Patna.
2. The Director Primary Education Department, Education Department, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. The District Education Officer, Araria, District Araria.
4. The District Programme Offier (Established), Araria, District Araria.
5. The Block Education Offier Kursakata, P.S.-Kursakata, District-Araria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4290 of 2021
======================================================
Heera Devi wife of Buddhdeo Paswan Resident of Village and P.O.- Saidpur,
Ward No. 11, P.S.- Mansi, District- Khagaria
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar, Patna
2. The Director, Primary Education, Government of Bihar, Patna
3. The District Magistrate, Khagaria
4. The District Education Officer, Khagaria
5. The District Programme Officer (Establishment), Khagaria
6. The Block Education Officer, Mansi, District- Khagaria.
7. The Headmaster, Primary School, Sanhauliganj, District- Khagaria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4344 of 2021
======================================================
Sunita Devi Wife of Shri. Chandra Bushan Prasad Resident of New
Manichak, P.O. and P.S.- Mashaurhi, District- Patna, presently posted as
Block Teacher, Upgraded Middle School, Modanganj Block Modanganj,
District- Jehanabad.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Addl. Chief Secretary, Department of
Education, Government of Bihar, Patna.
2. The Director Primary Education, Department of Education, Bihar, Patna.
3. The District Education Officer Jehanabad.
4. The District Programme Officer (Estab) Jehanabad.
5. The Block Education Officer Modanganj, District- Jehanabad.
6. The Chairman Bihar School Examination Board, Bihar, Patna.
7. The Secretary Bihar School Examination Board, Bihar, Patna.
8. The Director State Council of Educational Research and Training, (SCERT),
Mahendru, Patna-06.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
108/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4380 of 2021
======================================================
1. REKHA KUMARI W/o Prahlad Prasad Resident of village- Damrapur, P.s.-
Manpur, District- Bettiah, West Champaran at present posted as Prakhand
teacher at Middle School Damrapur
2. Satya Narayan Kumar Thakur S/o Saryug Thakur Resident of ward no. 11,
Purani Durga Sthan, Supaul, P.s.- Supaul, Distt.- Supaul, At present posted
as Graduate teacher (Untrained) Middle School Phukkaha Triveniganj,
Supaul
3. Bibi Sahin Praveen W/o Md. Nausad Alam Resident of village- Chaura,
Parwaha Minyahat, Farbisganj At present as Panchayat (Untrained) Teacher
Primary Schol Milchauk, Jibachhpur, Dist.- Supaul
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna
2. The Addl. Chief Secretary, Education Department, Govt. of Bihar
3. The Director, Prinary Education Department, Govt. of Bihar
4. The Naland Open University through its Registrar, The Naland Open
University, Nalanda
5. The Registrar, Naland Open University, Nalanda
6. The Dist. Education Officer, West Champaran
7. The Dist. Programme Officer, (Establishment) West Champaran
8. The Dist. Education Officer, Supaul
9. The Dist. Programme Officer, (Estb) Supaul
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4450 of 2021
======================================================
Alaka Kumari Wife of Satya Prakash Das, resident of Village and P.O. -
Hariharpur, P.S. - Baniyapur, District - Saran. Presently posted as Panchayat
Teacher (Class 1 to 5) at Rajkiya Upgraded School, Bariyarpur, Block -
Pachrukhi, District - Siwan.
... ... Petitioner/s
Versus
1. The Union of India through Ministry of Education, New Delhi.
2. The Secretary, Ministry of Education, New Delhi.
3. The Additional Secretary, Ministry of Education, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
109/631
Education, Government of India, Shastri Bhawan, New Delhi.
5. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
6. The Principal Secretary, Education Department, Government of Bihar,
Patna.
7. The Director, Primary Education, Government of Bihar, Patna.
8. The District Education Officer, Siwan.
9. The District Program Officer, Siwan.
10. The Block Education Officer, Pachrukhi.
11. The Chairman, National Institute of Open Schooling, NOIDA Distt. Gautam
Budh Nagar, Uttar Pradesh - 201309.
12. The Controller of Examination, National Institute of Open Schooling,
NOIDA Distt. Gautam Budh Nagar, Uttar Pradesh - 201309 .
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4566 of 2021
======================================================
Md Shabbir Hasan Guncha S/o-Md Sayeedur Rahaman, Resident of Village-
Ratwa P.O. and P.S.-Paharkatta, District-Kishanganj Presently Working as
Panchayat teacher in Utkarmit Middle School Babhanvasti, Lohagara,
Sitalpur P.S.-paharkatta, District-Kishanganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary education Department,
Patna.
2. The Director, Primary Education Department, Education Department, Patna.
3. The Regional Deputy Director of Education (RDDE) Purnia, District-Purnia.
4. The District Education Officer Kishanganj, District-Kishanganj
5. The District Programme Officer (Established) Kishangnaj, District-
Kishanganj.
6. The Block Education Officer, Pothiya P.S.-Paharkatta District-Kishanganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4586 of 2021
======================================================
KUNDAN KUMAR Son of Sri RAMESHWAR SAHU R/o Village and P.o.-
Katarmala, P.s.- dandari, District- Begusarai
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
110/631
Government of Bihar, Patna
2. The Director, Primary Education , Government of Bihar, Patna
3. The District Education Officer, Begusarai, District- Begusarai
4. The District Programme Officer (Establishment) Education, Begusarai,
District- Begusarai
5. The Block Education Officer, Matihani, District- Begusarai
6. The Block Teacher Employment Unit, Mathihani, District- Begusarai
through its Secretary-cum-Block Development Officer, Matihari, District-
Begusarai
7. The Block Development Officer-cum-Member secretary, of the Block
Teachers Employment Unit, Matihani, District- Begusarai
8. The Headmaster of the Upgraded Middle School, Nayagaon, Singhpur,
Block- Matihani, District- Begusarai
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4605 of 2021
======================================================
KUMKUM KUMARI Daughter of Shri Dewkant Acharya W/o Sri Radhakant
Mishra, resident of village- P.s.- Basnahi, District- Saharsa, presently posted
as Prakhand Shikshak at Upgraded Urdu Middle School, Maghaili,, Block
Alam Nagar, District- Madhepura
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Bihar, Patna
2. The Director, Primary Education, Bihar, patna
3. The District Education Officer, Madhepura
4. The District Programme Officer (Establishment) Madhepura
5. The Block Development Officer, alam Nagar, Madhepura
6. The Block Teacher Employment Unit, Alamnagar, Madhepura
7. The block Education Officer Alam Nagar, Madhepura
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4744 of 2021
======================================================
Rashmi Kumari W/o Sahjanand Singh Sahur, Lakhisarai, PS- Suryagarha,
Dist Lakhisarai.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
111/631
Patna, Bihar.
2. Director Primary Education, Patna, Bihar.
3. District Education Officer (D.E.O.) Jamui.
4. Block Development Officer (B.D.O.) cum Secretary Block Teacher
Employment Unit, Giddaur, Jamui.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4796 of 2021
======================================================
Krishna Kumar @ Krishan Kumar Son of Late Shashi Bhushan Prasad Singh
Resident of Village- Bangra Chaupan, Post Office- Kabirpur, Police Station-
Kanti, District- Muzaffarpur, presently posted as Prakhand teacher in
Upgraded Middle School, Nurullahpur Bangra, Block- Kanti, District-
Muzaffarpur.
... ... Petitioner/s
Versus
1. The Union of India Through the Secretary, Department of Education,
Government of India, New Delhi.
2. National Institute of Open Schooling (NIOS) Through its Director, having
its Headquarter at A-24/25, Institutional Area, Sector 62, OIDA, District-
Gautam Budh Nagar, U.P.
3. The Regional Director NIOS, Regional Centre, Patna having its Office at
Lalit Bhawan, Bailey Road, Patna-1.
4. The State of Bihar Through the Principal Secretary, Department of
Education, Government of Bihar, Patna.
5. The Director Primary Education, Government of Bihar, Patna.
6. The District Education Officer Muzaffarpur.
7. The District Programme Officer (Est.) Muzaffarpur.
8. The Block Development Officer Kanti, District- Muzaffarpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4882 of 2021
======================================================
Rashmi Kumari wife of Santosh Kumar Resident of Quarter No. 5, Sabour
Block, Police Station- Sabour, District- Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
New Secretariat, Bihar, Patna.
2. Director Primary Education New Secretariat, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. District Education Officer, Bhagalpur, District- Bhagalpur.
4. District Programme Officer (Establishment) Bhagalpur, Education
Department, District- Bhagalpur.
5. The Bihar School Examination Board, through its Chairman, Patna.
6. Examination Controller Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5103 of 2021
======================================================
Shweta Bharti D/o Yogendra Prasad Singh, Ward No. - 40, Sarvodya Nagar,
P.S. - Begusarai Town, and District - Begusarai.
... ... Petitioner/s
Versus
1. The State of Bihar through The Principal Secretary, Education Department,
Patna, Bihar.
2. Director Primary Education, Patna, Bihar.
3. District Programme Officer, Education Department, Begusarai.
4. Block Education Officer (B.E.O.) Begusarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5119 of 2021
======================================================
Shakila Nahid Tauhidi, Wife of Parwez Alam, Resident of Kamalpur, Post
Office Jalalpur, Police Station-Lalganj, District-Vaishali at Present residing at
Village-Birdipur, Police Station-Simri, District-Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, New Secretariat, Patna.
2. The principal Secretary, Education Department, Government of Bihar, New
Secretariat, Patna.
3. The Director, Primary Education, Government of Bihar, New Secretariat,
Patna.
4. The District Magistrate, Darbhanga.
5. The District Programme Officer (Estb.) Darbhanga.
6. The Block Education Officer, Singhvara (Simri), Darbhanga.
7. The Principal Primary School, Arai, Arai-Virdipur, Panchayat, Darbhanga.
... ... Respondent/s
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
113/631
with
Civil Writ Jurisdiction Case No. 5123 of 2021
======================================================
1. SANJEET KUMAR Son of Shri Dinesh ram Resident of village- Jamuhari,
P.o. and P.s.- Mahandia, District- Arwal, presently posted as Block Teacher
basic Grade Upgraded Middle School, Muther, Lodipur, Block- Jehanabad,
District- Jehanabad
2. Santosh Kumar son of Shri Sudan Ram Resident of village- Gira, P.o. -
Obra, P.s.- Bishunpur, District- Aurangabad, presently posted as Primary
school, Dhaunati, Block Jehanabad, District- Jehanabad
... ... Petitioner/s
Versus
1. The State of Bihar through the Addl. Chief Secretary, Department of
Education, Government of Bihar, Patna
2. The Director, Primary Education, Department of Education, Government of
Bihar, Patna
3. The District Education Officer, Jehanabad
4. The District Programme Officer (Estab) Jehanabad
5. The Block Education Officer, Block- Jehanabad, District- Jehanabad
6. The Chairman Bihar School Examination Board, Bihar, Patna
7. The Secretary, Bihar School Examination Board, Patna, Bihar
8. The Director, State Council of Educational Research and Training (SCERT),
Mahendru, Patna-06
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5292 of 2021
======================================================
Niharika Kumari Daughter of Baban Kuwar, Resident of Village and P.O. -
Bahrauli, P.S. Mashrak, District - Saran, Presently Posted as Block Teacher
(Graduate Teacher) at Govt. Basic School, Navtan under Marhowrah Block of
Saran District.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Department,
New Delhi.
2. The Secretary, Human Resources Department, Govt. of India, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, Govt. of India,
New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources, Department, Govt. of India, Shastri Bhawan New Delhi.
5. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
114/631
6. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
7. The Director, Primary Education, Department of Education, Govt. of Bihar,
Patna.
8. Baba Saheb Bhimrao Ambedkar Bihar University, Muzaffarpur, Through its
Registrar, Muzaffarpur, Bihar - 842001.
9. The Registrar, Babasaheb Bhimrao Ambedkar Bihar University, Muzffarpur,
Bihar - 842001.
10. The Directorate of Distance Education, Baba Saheb Bhimrao Ambedkar
Bihar University, BU Campus, Muzaffarpur, Through its Director
Muzaffarpur, Bihar - 842001.
11. The Director, Directorate of Distance Education, Baba Saheb Bhimro
Ambedkar Bihar University, B.U. Campus, Muzaffarpur, Bihar - 842001.
12. The District Education Officer, Saran at Chapra.
13. The District Programme Officer, Establishment, Saran at Chapra.
14. The Block Education Officer, Marhowrah, Saran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5309 of 2021
======================================================
1. Uttam Kumar S/o Anuranjan Prasad Singh, R/o Village - Mahisouri P.S.
Jamui, District - Jamui.
2. Roushan Kumar, S/o Awadh Kishor Barnwal, R/o Village and P.S.- Gidhaur,
District - Jamui.
3. Shilpi Baranwal, W/o Raushan Kumar, R/o Village and P.S.- Gidhaur,
District - Jamui.
4. Mukesh Kumar Dangi, S/o Kuldeep Prasad Dangi, R/o Village - Kairakado,
P.O. - Sohjana, P.S.- Gidhaur, District - Jamui.
5. Kundan Kumar, S/o Dilip Kumar Mandal, R/o Village - Mahuli, P.O. -
Gidhaur, P.S. Khaira, District - Jamui.
6. Saurav Kumar, S/o Deepak Kumar Singh, R/o Village , P.O. and P.S.-
Gidhaur, District - Jamui.
7. Ravi Kumar, S/o Krishna Mohan Keshri, R/o at Maharajgunj Chowk, P.S.-
Jamui, District - Jamui.
8. Pravesh Kumar Mehta, S/o Mahesh Prasad Mehta, R/o Village, P.O. and
P.S.- Gidhaur, District - Jamui.
9. Vikky Kumar, S/o Pappu Kumar, R/o Village Kumar, P.S. Sikandra, District
- Jamui.
10. Amarjeet Ram, S/o Pentu Ram, R/o Village- Dharampur, P.S. Khaira,
District - Jamui.
11. Murari Kumar, S/o Shankar Sah, R/o Village - Mahisouri, P.S. Jamui,
District - Jamui.
12. Sunil Kumar, S/o Satyanarayan Mandal, R/o Village - Pradhanchak, P.S.-
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Khaira, District - Jamui.
13. Sanjay Kumar, S/o Devki Prasad, R/o Village - Baijla, P.S. - Jhajha, District
- Jamui.
14. Rajesh Kumar Keshri, S/o Mohan Lal Keshri, R/o Village, P.O. and P.S.-
Gidhaur, District - Jamui.
15. Sujata Kumari, W/o Tripurari Kumar, R/o Village - Tari Dabil, P.S. - Khaira,
District - Jamui.
16. Kishor Kumar Mandal, S/o Banarsi Mandal, R/o Village - Kairakado, P.O.
Sohjana, P.S. - Gidhaur, District - Jamui.
17. Ajay Kumar Vishwakarma, S/o Shivnarayan Mistri, R/o Village - Garsanda,
P.S. Jamui, District - Jamui.
18. Rajmani Kumar, S/o Dukhaharan Mahto, R/o Village - Chhoti Lagma, P.O. -
Shivkund, P.S.- Dharhara, District - Munger.
19. Rakesh Kumar Rawat, S/o Bharat Prasad Rawat, R/o Village, P.O. and P.S. -
Gidhaur, District - Jamui.
20. Suman Kumari, D/o Deepak Kumar Singh, R/o Village, P.O. and P.S.-
Gidhaur, District - Jamui.
21. Ranjan Kumar, S/o Ramdeo Prasad, R/o Village, P.O. and P.S.- Gidhaur,
District - Jamui.
22. Sanjiv Kumar, S/o Baleshwar Singh, R/o Village - Ratanpur, P.S.- Gidhour,
District - Jamui.
23. Ranjan Kumar Saw, S/o Gopal Saw, R/o Village, P.O. and P.S.- Gidhaur,
District - Jamui.
24. Viswajeet Mehta, S/o Ganesh Mehta, R/o Village, P.O. and P.S.- Gidhaur,
District - Jamui.
25. Raman Kishor Singh, S/o Awadh Kishor Singh, R/o Village - Ratanpur, P.S.
- Gidhaur, District - Jamui.
26. Radhika Ranjan Prasad, S/o Raj Kishor Prasad, R/o Village - Ketru Nawada,
P.S. Gidhaur, District - Jamui.
27. Jyoti Kumari, W/o Manoj Kumar, R/o Village, P.O. and P.S.- Gidhaur,
District - Jamui.
28. Sanjay Yadav, S/o Munshi Yadav, R/o Village - Chhedlahi, P.S. - Gidhaur,
District - Jamui.
29. Chhotu Kumar, S/o Balmukund Sah, R/o Village - Bhatchak, P.S. and
District - Jamui.
30. Rajiv Kumar Pandey, S/o Kailash Pandey, R/o Village - Garsanda, P.S. and
District - Jamui.
31. Prem Kumar Ambusta, S/o Late Chandra Mouleshwar Prasad, R/o Village -
Dighout, P.O. - Kaiyar, P.S.- Sikandra, District - Jamui.
32. Swati Kumari, D/o Ram Govind Pathak, R/o Village and P.O. - Sohjana, P.S.
Gidhaur, District - Jamui.
33. Sweta Kumari, D/o Tripurari Singh, R/o Village, P.O. and P.S.- Gidhaur,
District - Jamui.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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34. Rishu Kumar Mehta, S/o Raj Kumar Mehta, R/o Village - Sewa, P.S.-
Gidhaur, District - Jamui.
35. Niraj Kumar, S/o Chandrashekhar Saw, R/o Village - Sewa, P.S.- Gidhaur,
District - Jamui.
36. Rajesh Kumar, S/o Bahadur Modi, R/o Village - Krishnapatti, P.O., P.S. and
District - Jamui.
37. Vikrant, S/o Sukhnandan Singh, R/o Village and P.O. - Mor, P.S. Mokama,
District - Patna.
38. Partha Sarthi, S/o Krishna Kumar, R/o Village - Banbarsha, P.O. - Khesar,
P.S. - Phullidumar, District - Banka.
39. Ruma Kumari, W/o Late Ramnaresh Singh, R/o Village - Mahsouri, P.S.
Jamui, District - Jamui.
40. Amrita Singh, D/o Jayram Singh, R/o Village - Chihutia, P.O.- Khandaich,
P.S.- Khaira, District -Jamui.
41. Komal Singh, D/o Dhirendra Kumar Singh, R/o Village - Bihari, P.O. and
P.S.- Jamui, Distt. - Jamui.
42. Kirti Abha, D/o Prabhakar Modi, R/o Village - Matiya, P.S. - Laxmipur,
District - Jamui.
43. Ashish Kumar Bharti, S/o Shyam Sundar Prasad, R/o Village - Purani Bazar
Jhajha, P.S. Jhajha, District - Jamui.
44. Dolly Guriya, W/o Munna Gopal Keshari, R/o Village, P.O. and P.S. -
Gidhaur, District - Jamui.
45. Mukesh Kumar Keshri, S/o Shailendra Keshri, R/o Village, P.O. and P.S.-
Gidhaur, District - Jamui.
46. Satish Kumar, S/o Shambhu Prasad Rawat, R/o Village, P.O. and P.S. -
Gidhaur, District - Jamui.
47. Indradev Paswan, S/o Raghunandan Paswan, R/o Village - Chancho, P.O.
Nariyana, P.S. Khaira, District - Jamui.
48. Pritam Kumar, S/o Nandan Singh, R/o Village - Mahadevpur, P.O.
Nawagarhi, P.S. Mufassil, District - Munger.
49. Shrawan Kumar, S/o Parmanand Mandal, R/o Village - Kalyanpur, P.O., P.S.
and District - Jamui.
50. Manisha Kumari, D/o Lalan Prasad Singh, R/o Village and P.O.- Ratanpur,
P.S. Gidhaur, District - Jamui.
51. Md. Sabir Ansari, S/o Md. Shekhawat Ansari, R/o Village - Maura, P.S.
Gidhaur, District - Jamui.
52. Nishant Kumar Rajan, S/o Shankar Kumar Jaiswal, R/o Village- Jamalpur,
P.S.- Jamalpur, District - Munger.
53. Nand Kumar, S/o Anirudh Mandal, R/o Village - Nimarang, P.S. and District
- Jamui.
54. Mithun Gupta, S/o Dilip Gupta, R/o At and P.O. - Ghorghat, P.S. -
Bariyarpur, District - Munger.
55. Rani Kumari, D/o Hiralal Keshari, R/o Village - Sirkhindi, P.S.- Halsi,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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District - Lakhisarai.
56. Rishi Kumar, S/o Mahesh Mandal, R/o Village - Matiya, P.S. - Barhat,
District - Jamui.
57. Avinash Chandra Kunal, S/o Kapil Deo Rao, R/o Village - Tenghara, P.S. -
Barhat, District - Jamui.
58. Deepa Kumari, D/o Bijay Kumar Gupta, R/o Village - Charghara, P.S.
Jhajha, District - Jamui.
59. Srishty, D/o Binod Kumar Sharma, R/o Village - Sahur, P.S. - Suryagarha,
District - Lakhisarai.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The Bihar School Examination Board, Patna through its Secretary.
11. The Chairman, Bihar School Examination Board, Patna.
12. The Secretary, Bihar School Examination Board, Patna.
13. The District Education Officer, Jamui, District - Jamui.
14. The District Education Officer, Banka, District - Banka.
15. The District Programme Officer, Establishment (Education), Jamui, District
- Jamui.
16. The District Programme Officer, Establishment (Education), Banka, District
- Banka.
17. The Block Development Officer, Jamui, District - Jamui.
18. The Block Development Officer, Gidhaur, District - Jamui.
19. The Block Development Officer, Chakai, District - Jamui.
20. The Block Development Officer, Jhajha, District - Jamui.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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21. The Block Development Officer, Khaira, District - Jamui.
22. The Block Development Officer, Laxmipur, District - Jamui.
23. The Block Development Officer, I, Aliganj, District - Jamui.
24. The Block Development Officer, Sono, District - Jamui.
25. The Block Development Officer, Chandan, District - Banka.
26. The Block Education Officer, Jamui, District - Jamui.
27. The Block Education Officer, Gidhaur, District - Jamui.
28. The Block Education Officer, Chakai, District - Jamui.
29. The Block Edcuation Officer, Jhajha, District - Jamui.
30. The Block Education Officer, Khaira, District - Jamui.
31. The Block Education Officer, Laxmipur, District - Jamui.
32. The Block Education Officer, I, Aliganj, District - Jamui.
33. The Block Education Officer, Sono, District - Jamui.
34. The Block Education Officer, Chandan, District - Banka.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5319 of 2021
======================================================
Durgawati Kushwaha D/o Doma Kushwaha, W/o Late Viond Kumar
Kushwaha, Residence of Village Dhawahiya, P.S. Dhanha, District - West
Champaran, Bettiah. Presently Posted as Pimary Teacher at Middle School
Pakdiyahwa Khotahwa, Block - Madhubani, Dist.- West Champaran, Bettiah.
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
2. The Director, Primary Education, Department of Education Government of
Bihar, Patna.
3. The Regional Deputy Director, Education Department, Muzaffarpur.
4. The District Education Officer, West Champaran, Bettiah.
5. The District Programme Officer, Education, West Champaran, Bettiah.
6. The Bihar School Examination Board, Patna through its Chairman.
7. The Secretary of the Bihar School Examination Board Patna.
8. The Controller of Examination, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5410 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
119/631
1. Uday Sharma S/o Thakur Sharma R/o Village- Devgan, P.O.- Gharbhara,
P.S.- Bochahan, District- Muzaffarpur- 843103, presently posted as Block
Teacher (6 to 8) at M.S. Dharmpur, Bochahan, Muzaffarpur.
2. Sushanta Priyadarshini D/o Ram Binod Ray R/o Village- Chanakyapuri
Uma- Nagar, P.O.- Uma- Nagar, P.S.- Ahiyapur, District- Muzaffarpur-
842001, presently posted as Block Teacher (Class 6 to 8) at M.S. Sanathi,
Bochahan, Muzaffarpur.
3. Kiran D/o Ram Narayan Prasad (R.T.E.D.A.D.M.) R/o Soda Godown Road,
Near Chhoti Vishwkarma Mandir, Ward No. 3, Brahampura MIT,
Mushahari, Muzaffarpur- 842003, presently posted as Block Teacher (Class
6 to 8) at M.S. Benipatti, Madhubani.
4. Ranjana Nath D/o late Chandra Nath R/o Ward No. 18, Lain Para near
Pratap Middle School Kishan Ganj- 855108, presently posted as Block
Teacher (Class 6 to 8), at U.M.S. Bahichakutti Kochadhaman Kishanganj.
... ... Petitioner/s
Versus
1. The Union of India through the Human Resources Department, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shashtri Bhawan,
New Delhi.
5. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
6. The Principal Secretary, Education Department, Government of Bihar,
Patna.
7. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
8. The District Program Officer (Establishment), Muzaffarpur.
9. The District Program Officer (Establishment), Kishanganj.
10. The District Program Officer (Establishment), Madhubani.
11. The District Education Officer, Muzaffarpur.
12. The District Education Officer, Kishanganj.
13. The District Education Officer, Madhubani.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5492 of 2021
======================================================
NASIRA KHATOON W/o Md. Alauddin R/o Ward no. 6, rajghat, barri, P.o.-
Barri, P.s.- Benipatti, District- Madhubani, Presently posted and serving as
Block Teacher, at middle School Gangwara, district- Sitamarhi
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna
2. The Principal Secretary, Education Department, Government of Bihar, Patna
3. The Director, Primary Education, Education Department, Government of
Bihar, Patna
4. The District Programme Officer, Establishment, Sitamarhi
5. The Secretary, Bihar School Examination Board, Patna
6. The Principal Primary Teachers Education College, Ghoghardiha
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5864 of 2021
======================================================
Mahmood Alam S/o Abdul Ahad R/o Village- Aima Bishunpur P.S.- Karja,
District- Muzaffarpur working as Prakhand Teacher in Elevated Middle
School Bishunpur, Block Marwan, District Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Muzaffarpur.
6. The District Programme Officer, Muzaffarpur.
7. The Secretary cum Block Development Officer, Prakhand Niyojan Unit,
Marwan Block, Muzaffarpur.
8. The Block Development Officer, Marwan, Muzaffarpur.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5889 of 2021
======================================================
Priyanshi Kumari daughter of Naresh Prasad Sah, Resident of Village-
Jamalpur, P.O.- Jamalpur Gogri, P.S.- Gogri, District- Khagariya.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
121/631
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Govt. of Bihar, Patna.
2. The District Magistrate, Khagaria.
3. The District Education Officer, Khagaria
4. The Block Education Extension Officer, Khagaria
5. The District Appellate Authority, Khagaria
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6027 of 2021
======================================================
NAVIN KUMAR Son of Late Mahendra Prasad Singh Resident of village and
Post Office- Neemi, Police Station- Shekhopur Sarai, District- Sheikhpura,
presently posted as Assistant Teacher in Middle School, Mahsora, Block-
Ramgarh Chauk, District- Lakhisarai
... ... Petitioner/s
Versus
1. The Union of India through the Director, National Institute of Open
Schooling (NIOS), NOIDA, State- U.P.
2. The Director NIOS having head office at NOIDA, State- U.P.
3. The Regional Director, NIOS, Regional Office having at Lalit Bhawan,
Bailey Road, patna
4. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar
5. The Director, Primary Education, Bihar, Patna
6. The District Education Officer, Lakhisarai
7. The District Programme Officer (EStab) Lakhisarai
8. The Block Education Officer, ramgarh Chuk, District- Lakhisarai
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6472 of 2021
======================================================
1. Rachana Kumari D/o-Ram Sagar Singh, (Wife of Madhav Murari Singh),
Resident of Village-Dundo, P.S.-jamui (Chordiha), District-Jamui.
2. PRIYANKA KUMARI GANGA PRASAD MAHTO VILLAGE KAKAN,
P.S. KAKAN, DISTRICT JAMUI
3. Priyanka Kumari D/o-Ganga Prasad Mahto, (Wife of Mahesh Mahto),
Resident of Village-Kakan, P.S.-Kakan, District-Jamui.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The principal Secretary, Education Department, Government of Bihar, Patna.
3. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
4. The District Education Officer, Jamui.
5. The District Programme Officer (Establishment), Jamui.
6. The Block Education Officer, Jamui.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6512 of 2021
======================================================
Chandra Prabha D/o Krishna Prasad Varnwal R/o Village- Gidhaur, P.O. and
P.S.- Gidhaur, District- Jamui.
... ... Petitioner/s
Versus
1. The Union of India Through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Secretary Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education New Delhi represented through
its Director.
6. The Regional Director National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar Through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary Education Department, Government of Bihar, Patna.
9. The Director Primary Education, Government of Bihar, Patna.
10. The Bihar School Examination Board Patna through its Secretary.
11. The Chairman Bihar School Examination Board, Patna.
12. The Secretary Bihar School Examination Board, Patna.
13. The District Education Officer Jamui, District- Jamui.
14. The District Programme Officer Establishment (Education), Jamui, District-
Jamui.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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15. The Block Development Officer Gidhaur, District- Jamui.
16. The Block Education Officer Gidhaur, District- Jamui.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6573 of 2021
======================================================
1. Anil Kumar Singh Son of Shiv Narayan Singh Resident of Village-
Navtoliya, P.S. Gopalpur, District Bhagalpur at present posted as Panchayat
Teacher, Primary School, Karchira, Anchal- Gopalpur, District- Bhagalpur.
2. Durga Devi Wife of Jay Prakash Sah Resident of Village- Kashdi, P.S.-
Antichak, District- Bhagalpur at present posted at Panchayat Teacher
Primary School, Harichak, Mushari Tola, Anchal- Kahalgaon.
3. Chandan Kumar Son of Tarini Bhagat Resident of Village- Ekchari, P.S.-
Rasalpur, District- Bhagalpur, as present posted as Block Teacher, Middle
School, Pankhoria, Anchal- Kahalgaon.
4. Mamta Kumari Wife of Mantal Mandal Resident of Village- Tintanga
Diyara, Jhaludas Tola, P.S.- Rangachowk, District- Bhagalpur, at present
posted at Panchayat Teacher Upgraded Middle School, Piyarelal Das Tola,
Tintenga Diyara North, Anchal- Rangra, District- Bhagalpur
5. Sobha Kumari D/o Laddu Mandal Resident of Village- Bihpur, P.S.- Bihpur,
District- Bhagalpur, at present posted at Panchayat Teacher Middle School,
Sarvan Tola, Sonvarsa, Anchal- South, Bihpur, District- Bhagalpur.
6. Ashutosh Kumar Son of late Ambika Prasad Sah Resident of Village-
Ekdara, P.S.- Budhuchak, District- Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Bihar, Patna.
4. The District Education Officer, Bhagalpur, District- Bhagalpur.
5. The District Programme Officer (Estb.), Bhagalpur, District- Bhagalpur.
6. The Block Development Officer, Gopalpur, District- Bhagalpur.
7. The Block Development Officer, Kahalgaon, District- Bhagalpur.
8. The Block Development Officer, Rangra, District- Bhagalpur.
9. The Block Development Officer, Bihpur, District- Bhagalpur.
10. The Block Education Officer, Gopalpur, District- Bhagalpur.
11. The Block Education Officer, Kahalgaon, District- Bhagalpur.
12. The Block Education Officer, Rangra, District- Bhagalpur.
13. The Block Education Officer, Bihpur, District- Bhagalpur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
124/631
14. The Panchayat Secretary, Gram Panchayat, Bihpur, District- Bhagalpur.
15. The Panchayat Secretary, Gram Panchayat, Oriap, District- Bhagalpur.
16. The Panchayat Secretary, Gram Panchayat, Birbanna, District- Bhagalpur.
17. The Panchayat Secretary, Gram Panchayat, Tintenga, Diyara, District-
Bhagalpur.
18. The Gram Panchayat Secretary, Kumariya, Thapar, District- Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7025 of 2021
======================================================
Shudhanshu Kumar Son of Late Baleshwar Paswan Resident of Village-
Bansitikar Jichho, Bishunpur, P.o. and P.s.- Sabour, District- Bhagalpur
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Department of School Education
and Literacy, Ministry of Human Resources Development, Government of
India, New Delhi
2. National Institute of Open Schooling (NIOS) through its Regional Director,
Regional Office, Lalit Bhawan Patna
3. The Regional Director, NIOS, Regional Office, Lalit Bhawan, Patna
4. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna
5. The Director, Primary Education, Govt. of Bihar, Patna
6. The District Education Officer, Bhagalpur
7. The District Programme Officer (Estb.) Bhagalpur
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7350 of 2021
======================================================
Suresh Prasad Son of SriLakshmi Mahto, R/o Village - Jagdishpur, P.O. -
Rebra, P.S. Khanpur, District - Samastipur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, Primary Education, Government of Bihar, Patna.
3. The District Education Officer, Samastipur, District - Samastipur.
4. The District Programme Officer, Establishment (Education), Samastipur,
District - Samastipur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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5. The Block Education Officer, Khanpur, District - Samastipur.
6. The Block Teacher Employment Unit, Khanpur, District - Samastipur
through its Secretary-cum-Block Development Officer, Khanpur, District -
Samastipur.
7. The Block Development Officer - cum-Member Secretary of the Block
Teachers Employment Unit, Khanpur, District - Samastipur.
8. The Headmaster of the Upgraded Middle School, Nayagaon Raini, Block
and P.S. - Khanpur, District - Samsatipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10864 of 2021
======================================================
1. Shailendra Kumar, Son of Late Lakshman Singh, Resident of Village-
Makhdumpur, P.S.-Arwal, District-Arwal. At present posted on the post of
Block Teacher (Prakhand Teacher) in Upgraded Middle School, Hasanpura,
Block-Arwal, District-Arwal.
2. Vikarn Kumar, Son of Sitaram Singh, Resident of Village-Umairabad, P.S.-
Arwal, District-Arwal. At present posted on the post of Nagar Parishad
Teacher in Primary School, Malahipatti, Block-Arwal, District-Arwal.
3. Shashi Kant, Son of Dudheshwar Rai, Resident of Village-Hasanpur, P.S.-
Arwal, District-Arwal. At present posted on the post of Basic Grade (Nagar
Parishad Arwal) Teacher in Nav Srijit Primary School Muradupur Chauki,
Block-Arwal, District-Arwal.
4. Abhishek Kumar, son of Devanand Singh, Resident of Village-Purainiya
Shekha, P.S.-Kinjer, District-Arwal. At present posted on the post of
Panchayat Teacher in Primary School Prasadi English Block Arwal, District-
Arwal.
5. Aditya Brajraj, son of Ram Pravesh Singh, Resident of Village-Sarwan, P.S.
Rampur Chauram, District-Arwal. At present posted on the post of
Panchayat Teacher in Primary School Madan Singh Ka Tola, Block-Arwal,
District-Arwal.
6. Niraj Kumar, Son of Dinanath Singh, Resident of Village-Sarwan, P.S.
Rampur Chauram, District-Arwal. At present posted on the post of
Panchayat Teacher in Primary School Vrindavan, Village-Vrindavan, Block-
Arwal, District-Arwal.
7. Umakant Verma, Son of Jaglal Prasad Singh, Resident of Village-Chandhos,
P.S. Sigori, District-Patna. At present posted on the post of Block Teacher in
Upgraded Middle School Santawan Bigha, Block-Arwal, District-Arwal.
8. Ramesh Kumar, son of Sheochand Singh, Resident of Village-Raja Bigha,
P.S. Rampur Chouram, District-Arwal. At present posted on the post of
Block Teacher (Prakhand Teacher) Upgraded Middle School Santawan
BIgha, Block Arwal, District-Arwal.
9. Baijnath Kumar, Son of Soharai Mahato, Resident of Village-Bikram
(Mahto Tola), P.S.-Bikram, District-Patna. At present posted on the post of
Block Teacher in Upgraded Middle School Santawan Bigha, Block-Arwal,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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District-Arwal.
10. Vishal Ranjan, Son of Nirmal Prasad, Resident of Village-Arwal Sipah, P.S.
Arwal, District-Arwal. At present posted on the post of Block Teacher
(Prakhand Teacher) in Upgraded Middle School Gopal Bigha, Block Arwal,
District-Arwal.
11. Anil Kumar, son of Late Radha Krishna Singh, Resident of Village-
Kansopur, P.S.-Arwal, District-Arwal. At present posted on the post of Block
Teacher (Prakhand Teacher) Upgraded Middle School Santawan Bigha,
Block-Arwal, District-Arwal.
12. Pramod Kumar, son of Kamaldeo Singh, Resident of Village-Ibrahimpur,
P.S.-Kinjer, District-Arwal. At present posted on the post of Upgraded
Middle School Hasanpura, Block-Arwal, District-Arwal.
13. Kamlesh, Son of Dinesh, Resident of Village-Mahadeo Bigha, P.S.-Arwal,
District-Arwal. At present posted on the post of Nagar Parishad Teacher in
Nav Srijit Primary School Janakpur Ghat, Arwal, Block-Arwal, District-
Arwal.
14. Jagernath Prasad Khatri, Son of Jagdish Prasad Khatri, Resident of Village-
Saidpur Dhawan, P.S.-Arwal, District-Arwal. At present posted on the post
of Block Teacher (Prakhand Teacher) in Upgraded Middle School Purainiya
Hindi, Block-Karpi, District-Arwal.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, Government of India New Delhi.
2. The Secretary, Human Resources Development Department, Government of
India New Delhi.
3. The Additional Secretary Human Resources Development Department,
Government of India New Delhi.
4. The Secretary Department of School Education and Literacy, Ministry of
Human Resources Development Government of India, Shastri Bhawan, New
Delhi.
5. The State of Bihar through the Principal Secretary Human Resources
Development Government of Bihar, Patna.
6. The Principal Secretary Human Resources Development, Government of
Bihar, Patna.
7. The Director, Primary Education, Human Resources Development
Department, Government of Bihar, Patna.
8. The District Officer (District Magistrate), District-Arwal.
9. The District Programme Officer (Establishment), District-Arwal.
10. The District Education Officer Arwal, District-Arwal.
11. The Block Education Officer, Arwal, Block-Arwal, District-Arwal.
12. The Block Education Officer, Block-Karpi, District-Arwal.
... ... Respondent/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
127/631
======================================================
with
Civil Writ Jurisdiction Case No. 11790 of 2021
======================================================
Ram Naresh Sahani Son of Ram Chandra Sahani Resident of Village-
Tikuliya, P.S.- Pipra, District- East Champaran, Motihari, At present working
as Panchayat Teacher Nav Srijit Primary School, Naya Tola, Chintamanpur,
Anchal- Chakiya, District- East Champaran, Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Bihar, Patna.
4. The District Education Officer, East Champaran, Motihari.
5. The District Programme Officer (Estb.), East Champaran, Motihari.
6. The Block Development Officer, Chakia, District- East Champaran,
Motihari.
7. The Block Education Officer, Chakia, District- East Champaran, Motihari.
8. The Incharge Headmaster/Headmistress, Nav Srijit Primary School, Naya
Tola, Chintamanpur, Anchal- Chakiya, District- East Champaran, Motihari.
9. The Regional Director, National Institute of Open Schooling, Bailey Road,
Patna.
10. The Study Center Convenor, Shiv Devi Ram Ayodhya Prasad College, Bara
Chakia, Study Centre Code No. 47100213, East Champaran, Motihari.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12371 of 2021
======================================================
Pushpa daughter of Shayamdeo Rai, Resident of Village- Ward No. 2,
Daudnagar Bagicha, P.O.- Daudnagar, P.S. Shahpur, District - Patna.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Education Department, Govt. of Bihar,
Patna.
4. The District Education Officer, Bhojpur at Arrah.
5. The District Programme Officer (Establishment) Bhojpur at Arrah.
6. The Regional Director, National Institute of Opening Schooling, Lalit
Bhawan, Bailey Road, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
128/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13358 of 2021
======================================================
Shamsha Khatoon Wife of Md. Nasir Qurashi Resident of Village- Motihari
Nagar, P.S.- Motihari Nagar, District- East Champaran, Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary Education Department, Government of Bihar, Patna.
3. The Director Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board Patna through its Secretary.
5. The Chairman Bihar School Examination Board, Patna.
6. The Secretary Bihar School Examination Board, Patna.
7. State Council for Education Research and Training Bihar Mahendru, Patna
through its Director.
8. The Director State Council for Education Research and Training Bihar,
Patna.
9. The District Magistrate East Champaran, (Motihari).
10. The District Education Officer East Champaran, (Motihari).
11. The District Programme Officer Establishment (Education) East Champaran,
(Motihari).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13610 of 2021
======================================================
Lal Kumari Wife of Late Rajiv Ranjan Prasad Resident of Village- Devna,
P.S.- Sakatpur, District- Darbhanga, Presently posted- Utakramit Middle
School Mahiya, Prakhand and P.S. Tardih, District- Darbhanga.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Department of School Education
and Literacy Ministry of Human Resources Development, New Delhi.
2. The National Council of Teachers Education through its Regional Director
Eastern Region Committee, 15 Nilkanth Nagar, Naypalli Bhuvneshwar,
Orissa.
3. The State of Bihar through the Principal Secretary Education Department,
Bihar, Patna.
4. The Director, Primary Education, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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5. The Director, Research and Training Education Department of Bihar, Patna.
6. The District Magistrate, Darbhanga.
7. The District Education Officer, Darbhanga.
8. The District Programme Officer (Establishment), Darbhanga.
9. The Bihar School Examination Board its Secretary, Patna- 0.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13763 of 2021
======================================================
Avinash Ranjan Son of Sri Karu Paswan Resident of Village- Harichak, P.S.-
Antichak, District- Bhagalpur at present posted as Panchayat Teacher, Nav
Srijit Primary School Musahri Tola Harichak, Anchal Kahalgaon, Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Bihar, Patna.
4. The District Education Officer, Bhagalpur, District- Bhagalpur.
5. The District Programme Officer (Estb.), Bhagalpur, District- Bhagalpur.
6. The Block Development Officer, Kahalgaon, District- Bhagalpur.
7. The Panchayat Secretary, Gram Panchayat, Oriap, District- Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13795 of 2021
======================================================
1. Moni Kumari Wife of Niraj Kumar Suman Resident of Village- Manuchak,
P.O. and P.S.- Surajgarha, District- Lakhisarai, Presently posted as
Panchayat Teacher at Primary School, Bartalla, District- Lakhisarai.
2. Anita Kumari Wife of Vijay Paswan Village- Saidpur, District- Lakhisarai,
Presently posted as Panchayat Teacher at Primary School, Paswantola,
Saidpura, District- Lakhisarai.
... ... Petitioner/s
Versus
1. The State of Bihar through the Secretary, Education Department,
Government of Bihar, Patna.
2. Secretary, Education Department, Government of Bihar, Patna.
3. Director, Primary Education, Education Department, Government of Bihar,
Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
130/631
4. Regional Deputy Director, Munger Division, Education Department,
Government of Bihar, Patna.
5. The Chairman, Bihar School Examination Board, Patna.
6. The District Education Officer, Lakhisarai.
7. The District Program Officer (Establishment), Education Department,
Lakhisarai.
8. The Block Education Officer, Surajgadha.
9. The Drawing and Disbursement Officer, Lakhisarai.
10. Headmaster, Primary School Nemdarganj, Lakhisarai.
11. Panchayat Secretary, Gram Panchayat Raj, Saidpura, District- Lakhisarai.
12. Panchayat Secretary, Gram Panchayat Raj, Suryapura, Surajgadha, District-
Lakhisarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13833 of 2021
======================================================
Priti Priya Daughter of Sri Ajit Kumar Singh and Wife of Shivkant Kumar
Resident of Village- Benipatti, P.O.- Pirapur Mathura, P.S.- Garaul, District-
Vaishali, Bihar- 844114 at present student of D.El.Ed. (2017-2019) Centre-
B.N. High School, Sehan, Vaishali- 844112.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, New Delhi.
2. The Director (NIOS), National Institution of Open Schooling, New Delhi.
3. The Regional Director, NIOS, Lalit Bhawan, Bailey Road, Patna.
4. The Principal, B.N. High School, Sehan, Vaishali- 844112.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13969 of 2021
======================================================
1. Mala Devi W/o Late Awadhbihari @ Avadhavihari Ram, Resident of
Senuariya, P.S.-Chiraiya, District-East Champaran.
2. Mritunjay Kumar, Son of Anutha Ram, Resident of Sishani, P.S.-
Pakaridayal, District-East Champaran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
131/631
2. The Director (Primary Education), Education Department, Government of
Bihar, Patna.
3. The State Council of Educational Research and Training through the
Director, Mahendru, Patna-6.
4. The Bihar School Examination Board Patna Bihar through the Secretary,
Patna-17.
5. The District Programme Officer (Establishment), District-East Champaran.
6. The District Superintednet of Education, East Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15637 of 2021
======================================================
Arun Paswan Son of Shri Ramayan Paswan Resident of Village- Lathar,
Police Station- Rani Talab (Kanpa), District- Patna.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary, Human Resources and Development Department,
Bihar, Patna.
3. The Director, Primary Education, Bihar, Patna.
4. The Director, Bihar Education Project Council, Bihar, Patna.
5. The District Education Officer, Patna.
6. The District Programme Officer (Establishment), Patna.
7. The Block Education Officer, Dulhin Bazar, Patna.
8. The Panchayat Secretary, Gram Panchayat Kab, Dulhin Bazar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16210 of 2021
======================================================
Heena Shahin daughter of Late Sagir Ahmad, Resident of Village-Hind Arms
Stone Agarwa, P.S. Nagar Motihari, District-Motihari (East Champaran).
... ... Petitioner/s
Versus
1. Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
132/631
4. The Principal Secretary, Education Department, Government of Bihar,
Patna.
5. The Director (Evaluation) National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida-201308 (U.P.).
6. The Additional Secretary cum Conducting Officer, National Institute of
Open Schooling (NIOS), Department of Education, Bihar, Patna.
7. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
8. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Eduation Officer, District East Champaran, Motihari.
11. The District Programme Officer (Establishment), East Champaran
(Motihari).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17493 of 2021
======================================================
Md. Rahmat Ali S/o Md. Ilyas Uddin, R/o Village and P.O.- Marar, P.S.-
Morkahi, District - Khagaria, at present working as Panchayat Teacher
Government Primary School Mathlohiyar, Block - Harsidhi, District - East
Champaran.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector - 62, Noida- 201308 (U.P.).
4. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, East Champaran, District - East Champaran at
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Motihari.
11. The District Education Officer East Champaran, District - East Champaran
at Motihari.
12. The District Programme Officer Establishment (Education) East Champaran,
District - East Champaran at Motihari.
13. The Block Development Officer, Block - Harsidhi, District - East
Champaran at Motihari.
14. The Block Education Officer, Block - Harsidhi, District - East Champaran at
Motihari.
15. The Panchayat Secretary-Cum- Secretary, Panchayat Teacher Employment
Unit Mathlohiyar, Block- Harsidhi, District - East Champaran at Motihari.
16. The Mukhiya, Gram Panchayat Raj Mathlohiyar, Block - Harsidhi, District -
East Champaran at Motihari.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18574 of 2021
======================================================
Pooja Kumari @ Puja Kumari W/o Shashi Bhushan Upadhyay, R/o At Kadam
Gali, Jay Prakash Nagar, P.O.- G.P.O, P.S.- Jakkanpur, District - Patna, at
present working as Block Teacher at Upgraded Middle School Tirmuhani,
Block - Raxaul, District - East Champaran at Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Education Department,
Government of Bihar, Patna.
2. The Secretary, Education Department Government of Bihar, Patna.
3. The Director, Primary Education, Govenrment of Bihar Patna.
4. The District Magistrate, East Champaran, District - East Champaran at
Motihari.
5. The District Education Officer East Champaran, District - East Champaran
at Motihari.
6. The District Programme Officer, (Establishment) East Champaran, District -
East Champaran at Motihari.
7. The Block Development Officer-Cum-Secretary, Block Employment Unit-
Raxaul, District - East Champaran at Motihari.
8. The Block Education Officer, Raxaul, District- East Champaran at Motihari.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18719 of 2021
======================================================
1. Sanju Kumari Wife of Arun Kumar Srivatava Resident of Village- Lahrpur,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
134/631
P.S. Phulwaria, District- Gopalganj.
2. Sunita Manjhi Wife of Ramesh Manjhi Resident of Village- Lakri
Choudhary, P.S.- Phulwaria, District- Gopalganj.
3. Urmila Kumar @ Kumari Urmiala Kushwaha Wife of Vidya Singh Resident
of Village- Shukrawalia, District- Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Department of
Education, Govt. of Bihar, Patna.
2. The Additional Chief Secretary, Department of Education, Govt. of Bihar,
Patna.
3. The Director Primary Education, Bihar, Patna.
4. The Regional Deputy Director of Education, Saran at Chapra.
5. The District Education Officer, Gopalganj.
6. The District Programe Officer (Establishment), Gopalganj.
7. The Block Education Officer, Phulwaria, District- Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19261 of 2021
======================================================
Saroj Bharti Daughter of Bindeshwar Prasad Resident of Village - Chainpur
Dhaka, P.o. - Dhaka, P.s. - Dhaka - Dist. - East Champaran. At present
working as Nagar Sikshik, Middle School Dhaka (Kanya) East Champaran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Dept. of Education,
Bihar, Patna.
2. The Deputy Secretary, Dept. of Education, Bihar, Patna.
3. The Principal Secretary, Dept. of Finance, Bihar, Patna.
4. The Director, Primary Education, Dept. of Education, Bihar, Patna.
5. The District Education Officer, East Champaran.
6. The District Magistrate, East Champaran.
7. The District Programme Officer (Establishment) East Champaran.
8. The Block Education Officer, Dhaka, East Champaran.
9. The Head Master, Middle School, School, Dhaka (Kanya) Dhaka, East
Champaran.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
135/631
Civil Writ Jurisdiction Case No. 20205 of 2021
======================================================
1. Rani Kumari wife of Dharmendra Kumar resident of Village- Kashi
Tengrahi, P.O.- Kashi, Tengrahi, P.S.- Mohammadpur, Dist.- Gopalganj.
2. Ranjana Sriwavastawa @ Ranjana Srivastawa wife of Late Rajiw Ranjan
Sriwavastaw resident of Village Kashi Tengrahi, P.O.- Kashi Tengrahi P.S.
Mohammadpur Dist.- Gopalganj.
3. Rajiv Kumar S/o- Tripurari Sharan Srivastav resident of Ward No. 13, Post
and P.S.- Gopalganj, Dist.- Gopalganj
4. Ajit Kumar Prasad S/o- Badri Prasad resident of Village Hariharpur Kala,
Near Road, P.O.- Hariharpur Kala, P.S. Jamo Bazar Dist.- Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Principal Secretary Education Department Govt. of Bihar, New
Secretariat, Patna.
3. The Director, Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer, Gopalganj.
5. The District Programme Officer (Establishment) Gopalganj.
6. The Block Education Officer, Sidhwaliya Dist.- Gopalganj.
7. The National Institute of Open Schooling through its Regional Director,
Lalit Bhawan Patna.
8. The Regional Director, National Institute of Open Schooling, Lalit Bhawan
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20776 of 2021
======================================================
1. Nishant Kumar S/o-Sri Deochandra Jha R/o Ward no.12, Village and P.O.-
Morsand Musaid, District-Sitamarhi Presently Working as Prakhand Teacher
in Middle School Basatpur, Block-Runisaidpur District-Sitamarhi.
2. Prashant Kumar S/o Sri Abhay Kumar R/o Ward no.12, Village and P.O.-
R/o-Village and P.O.-Morsand Musaid, District-Sitamarhi Presently Working
as Prakhand Teacher in Middle School Kauriya Raipur, Block-Nanpur
District-Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Education
Department, Bihar, Patna.
2. The Principal Secretary Cum Additional Chief Secretary, Education
Department, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
136/631
3. The Secretary Primary Education, Education Department, Bihar Patna
4. The Director, Primary Education, Education, Department, Bihar Patna.
5. The District Education Officer, Sitamarhi.
6. The District Programme Officer, Establishment, Sitamarhi.
7. The Block Education Officer, Runnisaidpur, Sitamarhi
8. The Block Education Officer, Nanpur, Sitamarhi.
9. The Block Development Officer Cum Secretary Niyojan Unit, Runisaidpur
Block District-Sitamarhi.
10. The Block Development Officer Cum Secretary Niyojan Unit, Nanpur Block
District-Sitamarhi.
11. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi,
12. The Secretary, Legislative Departemnt, Ministry of law and Justice, New
Delhi.
13. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
14. B.R.A. Bihar University, Muzaffarpur Represented through its Registrar.
15. The Vice Chancellor, B.R.A. Bihar University, Muzaffarpur.
16. The Registrar, B.R.A. Bihar University, Muzaffarpur.
17. The Director, Directorate of Distance Education, B.R.A. Bihar University,
Muzaffarpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1053 of 2022
======================================================
1. Renu Devi W/o-Sri Shiv Kant Chaupal, R/o-Village-Kadwara, Post-
Laxmipur Kokarva, P.S.-Jamalpur, Kandwara, Laxmipur Kakorba,
Darbhanga, Kiratpur, District-Darbhanga, Bihar, Pin-Code-847203.
Presently Posted as a Block Teadhcer, at Government Primary School,
Kuboul Kirtarpur, District-Darbhanga.
2. Sushila Devi W/o-Sri Shambhu Yadav R/o-Village-Dhanga, Ward No. 06,
Dhangha, District-Darbhanga, Presently Posted as Block Teacher (Class 6 to
8) at Upgraded Middle School, Dhanga, District-Darbhanga.
... ... Petitioner/s
Versus
1. Union of India through the Human Resouces Department, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Litearcy, Ministry of
Human Resources Development, Government of India, Shastri Bhawan,
New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
137/631
5. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
6. The Principal Secreary, Education Department, Government of Bihar.
7. The Director, Primary Education, Education Department, Goverment of
Bihar, Patna.
8. The District Education Officer, Darbhanga.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3604 of 2022
======================================================
Pinki Kumari D/o Sri Ramwatar Prasad, W/o Sri Ravi Kumar, R/o Village and
P.O. - Mahisona, P.S. - Tetarhat, District - Lakhisarai, at present posted as
Panchayat Teacher, Newly Created Government Primary School,
Alpsankhyak Tola Goddih, Block - Chanan, District - Lakhisarai.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary Education Department, Government of Bihar, Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Education Officer, Lakhisarai, District - Lakhisarai.
5. The District Programme Officer, Establishment (Education), Lakhisarai,
District - Lakhisarai.
6. The Block Education Officer, Chanan, Block - Chanan, District - Lakhisarai.
7. The Panchayat Secretary - Cum - Secretary Panchayat Teacher Employment
Unit, Gram Panchayat Raj Maheshleta, Block - Chanan, District -
Lakhisarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3670 of 2022
======================================================
Gulshan Ara Wife of Md. Ashique Hussain, Resident of Village - Murgia
Chak Rahimabad, Ward No. 13, P.S. - Bangra, District - Samastipur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Director, Primary Education, Govt. of Bihar, Patna.
3. The District Education Officer, Samastipur.
4. The District Programme Officer, Establishment, District - Samastipur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
138/631
5. The Block Education officer, Tajpur Block, District - Samastipur.
6. The Head Master, Newly Created Primary School, Kasba Tola, Rahimabad,
P.S. /Block - Tajpur, District - Samastipur.
7. The Secretary of State Council of Education Research and Training
(SCERT) Patna - 6.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5064 of 2022
======================================================
Nazia Khatoon D/o Quazi Fajlur Rahman and W/o Md. Rajjak R/o Village-
Sahazana Kaparanda, P.O.- Porela, P.S.- Azamnagar, District- Katihar. At
present working as Panchayat Teacher Primary School Naya Tola Mahmud
Nagar, Durahazra under Gram Panchayat Raj Gorakhpur, P.S.- Azamnagar,
District- Katihar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Chief Secretary, Govt. of Bihar, Patna.
3. The Additional Chief Secretary, Department of Education, Govt. of Bihar,
Patna.
4. The Director, Primary Education, Bihar, Patna.
5. The Collector and District Magistrate, Katihar.
6. The District Education Officer, Katihar.
7. The District Programme Officer (Establishment), Katihar.
8. The Block Education Officer, Azamnagar Block, District- Katihar.
9. The Mukhiya, Gram Panchayat Raj, Gorakhpur, P.S. and Block- Azamnagar,
District- Katihar.
10. The Secretary, Gram Panchayat Raj, Gorakhpur, P.S. and Block- Azamnagar,
District- Katihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5695 of 2022
======================================================
Nishant Kumar Son of Shri Bramahnand Prasad Resident of Village-Darauli,
Police station-Darauli, District-Siwan. At Present Posted and Working as a
Panchayat Teacher in Govt. New Primary School Parsaha Tola, Andar,
District-Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
139/631
2. The Principal Secreary-Cum-Additional Chief Secreary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Edfucation Officer, Siwan.
5. The District Programme Officer (Establishment), Siwan.
6. The Block development Officer, Andar, District-Siwan.
7. The Block Education Officer, Andar, District-Siwan.
8. The Panchayat Secreary, Gram Panchayat Raj Sahasaraon, Anchal-Andar,
District-Siwan.
9. The Mukhiya, Gram Panchayat raj Saharsaraon, Anchal-Andar, District-
Siwan.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6418 of 2022
======================================================
1. Babul Chandra Das S/o Devendra Das @ Devendra Chandra Das, R/o
Village - Dhamaikol, P.O.- Shitalmani, P.S. and Block - Azamnagar, Dist. -
Katihar.
2. Akhilesh Kumar Das S/o Basudeo Das, R/o Village - Baigana Bansi, Nagar
ward no.- 45, Near Railway Gate Baigana Katihar, P.S. and Block - Katihar,
Dist.- Katihar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Department of Education,
Bihar, Patna.
2. The Principal Secretary, Department of Education, Government of Bihar,
Patna.
3. The Director Primary Education, Department of Education, Government of
Bihar, Patna.
4. Bihar School Examination Board, Patna through its Secretary, Patna, Bihar.
5. The Secretary Bihar School Examination Board, Patna, Bihar.
6. The Director, State Council of Educational Research and Training (SCERT)
Patna - 6.
7. The District Education Officer, Katihar, Dist. - Katihar.
8. The District Programme Officer (Establishment) Katihar, Dist. - Katihar.
9. The Block Development Officer, Azamnagar, Block - Azamnagar, Dist.-
Katihar.
10. The Block Development Officer, Mansahi, Block - Mansahi, Dist. - Katihar.
11. The Block Education Officer, Azamnagar, Block - Azamnagar, Dist. -
Katihar.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
140/631
12. The Block Education Officer, Mansahi, Block- Manshi, Dist. - Katihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6729 of 2022
======================================================
Md. Murshid Alam Son of - Abdur Razzaque, Resident of Village- Geruwa,
Ward No.-02, P.S.- Amour District - Purnia. Presently working as Panchayat
Teacher in Middle School Sirotol, P.S. and Block - Amour District- Purnia.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department, Govt. of Bihar.
2. The Director Primary Education Department, Govt. of Bihar.
3. The District Education Officer Purnea, District - Purnea.
4. The District Programme Officer (Established) Purnia District Purnia.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7258 of 2022
======================================================
Rinkee Kumari W/o Dharmesh Kumar Chaudhary, R/o Village- Indragachhi,
P.O. - Bhada Murli, via- Dariyapur, P.S.- Sangrampur, District - East
Champaran, Pin 845417, presently working as Block Teacher, Graduate
grade, At UMS Murli, P.O. - Bhada Murli, P.S. and Block - Sangrampur,
District - East Champaran.
... ... Petitioner/s
Versus
1. The Union of India through the Human Resources Department, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Government of India, Shashtri Bhawan,
New Delhi.
5. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
6. The Principal Secretary, Education Department, Government of Bihar,
Patna.
7. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
8. The District Education Officer, East Champaran.
9. The Block Education Officer, Sangrampur, East Champaran.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
141/631
10. The District Program Officer (Establishment), East Champaran.
11. Babasaheb Bhimrao Ambedkar Bihar University, Muzaffarpur through its
Registrar, Muzaffarpur, Bihar- 842001.
12. The Registrar, Babasaheb Bhimrao Ambedkar Bihar University,
Muzaffarpur, Bihar- 842001.
13. The Directorate of Distance Education, Babasaheb Bhimrao Ambedkar
Bihar University, BU Campus, Muzaffarpur through its Director,
Muzaffarpur, Bihar - 842001.
14. The Director, the Directorate of Distance Education, Babasaheb Bhimrao
Ambedkar Bihar University, BU Campus, Muzaffarpur, Bihar - 842001.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8660 of 2022
======================================================
Sanjay Kumar Jha Son of Late Bhuneshwar Jha Resident of Village and P.O.
and P.S.- Benipatti, District- Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary, Education Department
Bihar, Patna.
2. The Director Primary Education Bihar, Patna.
3. The Regional Deputy Director of Education Darbhanga.
4. The District Magistrate Madhubani.
5. The District Education Officer Madhubani.
6. The District Programme Officer (Establishment) Madhubani.
7. The Block Development Officer Benipatti.
8. The Block Education Officer Benipatti.
9. The Head Master Middle School Dehulisher, Benipatti.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9226 of 2022
======================================================
Ramesh Ray Son of Sudama Ray Resident of Village- Arjanipur, Police
Station- M.H. Nagar Hasanpura, District- Siwan. At present posted and
working as a Prakhand Teacher in Govt. Upgraded Middle School Ijra
Chandpur, Anchal- Siswan, District- Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Principal Secretary- cum- Additional Chief Secretary, Education
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
142/631
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Siwan.
5. The District Programme Officer (Establishment), Siwan.
6. The Block Development Officer, Siswan, District- Siwan.
7. The Block Panchayati Raj Officer, Siswan, District- Siwan.
8. The Block Education Officer, Siswan, District- Siwan.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10408 of 2022
======================================================
Sanjay Kumar Son of Chandeshwar Narayan Singh, Resident of Village-
Lautan, P.S.- Kartaha, P.O.- Gurmiya, District- Vaishali, at present Upgraded
Middle School, Murliyachak, P.O.- Ismailpur, Murliychak, Hajipur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Addl. Chief Secretary, Department of
Education, Government of Bihar, Patna.
2. The Addl. Chief Secretary, Department of Education, Bihar, Patna.
3. The Director, Primary Education, Bihar, Patna.
4. The District Education Officer (Eastb.), District- Vaishali.
5. The District Programme Officer (Eastb.), District- Vaishali.
6. The Block Education Officer, Block- Hajipur, District- Vaishali.
7. The Regional DIrector, National Institute of Open Schooling, Regional
Center Lalit Bhawan, Patna.
8. The Secretary, Bihar School Examination Board, Patna, Bihar.
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 24799 of 2019)
For the Petitioner/s : Mr.Vagisha Pragya Vacaknavi
For the Respondent/s : Mr.Madanjeet Kumar ( Gp20 )
(In Civil Writ Jurisdiction Case No. 2249 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2468 of 2021)
For the Petitioner/s : Mr.Mitali
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 2691 of 2021)
For the Petitioner/s : Mr.Pramod Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 2701 of 2021)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
143/631
For the Petitioner/s : Mr.Arun Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3000 of 2021)
For the Petitioner/s : Mr.Rajesh Kumar Sharma
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 3086 of 2021)
For the Petitioner/s : Mr.Jitendra Kumar Rai
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3181 of 2021)
For the Petitioner/s : Mr.Pramod Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3389 of 2021)
For the Petitioner/s : Mr.Shashi Shekhar Tiwary
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3974 of 2021)
For the Petitioner/s : Mr.Arun Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 4063 of 2021)
For the Petitioner/s : Mr.Md. Ziaul Quamar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4290 of 2021)
For the Petitioner/s : Mr.Pramod Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4344 of 2021)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 4380 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4450 of 2021)
For the Petitioner/s : Mr.Ashok Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 4566 of 2021)
For the Petitioner/s : Mr.Md. Ziaul Quamar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4586 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4605 of 2021)
For the Petitioner/s : Mr.Sanat Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 4744 of 2021)
For the Petitioner/s : Mr.Shiv Pratap
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4796 of 2021)
For the Petitioner/s : Mr.Arun Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 4882 of 2021)
For the Petitioner/s : Mr.Pratap Sharma
For the Respondent/s : Mr.Kameshwar Kumar (Gp17)
(In Civil Writ Jurisdiction Case No. 5103 of 2021)
For the Petitioner/s : Mr.Nivedita Nirvikar
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
144/631
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5119 of 2021)
For the Petitioner/s : Mr.Sanjeet Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5123 of 2021)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5292 of 2021)
For the Petitioner/s : Mr.Sanjay Kumar Singh
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5309 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 5319 of 2021)
For the Petitioner/s : Mr.Md. Anjum Akhter
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5410 of 2021)
For the Petitioner/s : Mr.Vagisha Pragya Vacaknavi
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 5492 of 2021)
For the Petitioner/s : Mr.Majid Mahboob Khan
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5864 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5889 of 2021)
For the Petitioner/s : Mr.Dr. Shashi Shekhar Kishore
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 6027 of 2021)
For the Petitioner/s : Mr.Arun Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 6472 of 2021)
For the Petitioner/s : Mr.Mukund Mohan Jha
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 6512 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 6573 of 2021)
For the Petitioner/s : Mr.Sharda Nand Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 7025 of 2021)
For the Petitioner/s : Mr.Ajay Kumar Jain
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 7350 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 10864 of 2021)
For the Petitioner/s : Mr.Arvind Prasad Singh
For the Respondent/s : Mr.Madanjeet Kumare ( Ag )
(In Civil Writ Jurisdiction Case No. 11790 of 2021)
For the Petitioner/s : Mr.Sharda Nand Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
145/631
(In Civil Writ Jurisdiction Case No. 12371 of 2021)
For the Petitioner/s : Mr.Sri Krishna Ranjan
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 13358 of 2021)
For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 13610 of 2021)
For the Petitioner/s : Mr.Hriday Narayan Harshit
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 13763 of 2021)
For the Petitioner/s : Mr.Sharda Nand Mishra
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
(In Civil Writ Jurisdiction Case No. 13795 of 2021)
For the Petitioner/s : Mr.Sumeet Kumar Singh
For the Respondent/s : Mr.Binita Singh ( Sc28 )
(In Civil Writ Jurisdiction Case No. 13833 of 2021)
For the Petitioner/s : Mr.Dr. Bipin Chandra
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 13969 of 2021)
For the Petitioner/s : Mr.Karandeep Kumar
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 15637 of 2021)
For the Petitioner/s : Mr.Pramod Kumar
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 16210 of 2021)
For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 17493 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K N Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 18574 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 18719 of 2021)
For the Petitioner/s : Mr.Suresh Prasad Bhakta
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 19261 of 2021)
For the Petitioner/s : Mr.Rakesh Kumar Soni
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga12 )
(In Civil Writ Jurisdiction Case No. 20205 of 2021)
For the Petitioner/s : Mr.Surendra Prasad Gupta
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 20776 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 1053 of 2022)
For the Petitioner/s : Mr.Ranjeet Ranjan
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 3604 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 3670 of 2022)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
146/631
For the Petitioner/s : Mr.Md. Anisur Rahman
For the Respondent/s : Mr.Subhash Chandra Mishra ( Sc 16)
(In Civil Writ Jurisdiction Case No. 5064 of 2022)
For the Petitioner/s : Mr.Suresh Prasad Bhakta
For the Respondent/s : Mr.Madan Jeet Kumar ( Gp 20 )
(In Civil Writ Jurisdiction Case No. 5695 of 2022)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Jitendra Kumar Roy 1 (Sc13)
(In Civil Writ Jurisdiction Case No. 6418 of 2022)
For the Petitioner/s : Mr.Md. Qumrul Hoda
For the Respondent/s : Mr.Kameshwar Kumar (Gp17)
(In Civil Writ Jurisdiction Case No. 6729 of 2022)
For the Petitioner/s : Mr.Md. Ziaul Quamar
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 7258 of 2022)
For the Petitioner/s : Mr.Vagisha Pragya Vacaknavi
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 8660 of 2022)
For the Petitioner/s : Mr.Ratanakar Jha
For the Respondent/s : Mr.Prabhakar Jha ( Gp 27 )
(In Civil Writ Jurisdiction Case No. 9226 of 2022)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 10408 of 2022)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
======================================================
CATEGORY-D
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.3174 of 2021
======================================================
1. Manju Devi Wife of Sri Ram Janam Ram, Resident of Village - Siyari, Post -
Madho Matihani, Police Station- Muffasil, District - Siwan.
2. Shamima Khatoon @ Samima Khatun, Wife of Md. Mustafa, resident of
Village - Sundar, Post - Harpur Jan, Police Station- Mashrakh, District -
Saran.
3. Mamta Kumari, W/o Sri Prakash Ram, resident of Village and Post
Brahimpur, Police Station- Mashrakh, District - Saran.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, New Delhi.
2. The Secretary, Human Resources Development Department, Government of
India, New Delhi.
3. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
147/631
4. The State of Bihar through the Principal Secretary, Education Department,
Patna.
5. The Principal Secretary, Education Department, Government of Bihar,
Patna.
6. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
7. The Director, State Council of Educational Research and Training, Bihar,
Patna.
8. The Regional Deputy Director of Education, Saran Division, Chapra.
9. The District Education Officer, Siwan.
10. The District Education Officer, Saran.
11. The District Programme Officer (Establishment), Siwan.
12. The District Programme Officer (Establishment), Saran.
13. The Block Education Officer, Sadar Block, Siwan.
14. The Block Education Officer, Mashrakh Block, Saran.
15. The Block Education Officer, Baniapur Block, Saran.
16. The Mukhiya-cum-Chairman, Employment Committee, Gram Panchayat
Raj Siyari, Police Station- Muffasil, Sadar Block, Siwan.
17. The Panchayat Secretary, Gram Panchayat Raj Siyari, Sadar Block, Siwan.
18. The Mukhiya-cum-Chariman, Employment Committee, Gram Panchayat
Raj Chand Kudariya, Police Station- Mashrakh, Mashrakh Block, Saran.
19. The Panchayat Secretary, Gram Panchayat Raj Chand Kudariya, Police
Station- Mashrakh, Mashrakh Block, Saran.
20. The Pramukh-cum-Chairman, Block Teacher Employment Committee,
Baniapur Block, Saran.
21. The Block Development Officer-cum-Secretary, Block Teacher Employment
Committee, Baniapur, Saran.
22. The Bihar School Examination Board through its Secretary, Patna.
23. The Secretary, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4121 of 2021
======================================================
Shahida Begum @ Shayda Begum @Shaheda Begum, w/o Jubair Akhatar,
resident of Maulana Naimuddin Road, Karimchak, Police Station-Chapra
Town, District-Chapra (Saran).
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
148/631
2. The Secretary, Human Resources Development Department, Government of
India, New Delhi.
3. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, New Delhi.
4. The State of Bihar through the Principal Secretary, Education Department,
Patna.
5. The Principal Secretary, Education Department, Government of Bihar,
Patna.
6. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
7. The Director, State Council of Educational Research and Training, Bihar,
Patna.
8. The Regional Deputy Director of Education, Saran Division, Saran.
9. The District Education Officer, Saran.
10. The District Programme Officer (Establishment), Saran.
11. The Block Education Officer, Baniapur Block, Saran,
12. The Pramukh-cum-Chairman, The Pramukh-cum-Chairman, Block Teacher
Employment Committee, Baniapur Block, Saran.
13. The Block Development Officer-cum-Secretary, The Block Development
Officer-cum-Secretary, Block Teacher Employment Committee, Baniapur,
Saran.
14. The Bihar School Examination Board through its Secretary, Patna.
15. The Secretary, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4164 of 2021
======================================================
Jivan Kumar Son of Amirkant Mandal, Residing at Prabhat Colony, Near
Donar Chowk, P.S. K. Hat, District - Purnea.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Bihar, Patna.
4. The District Education Officer, Purnea, District - Purnea.
5. The District Programme Officer (Estb.), Purnea, District - Purnea.
6. The Block Education Officer, Dagarua, District - Purnea.
7. The Bihar School Examination Board, Bihar, Patna.
... ... Respondent/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
149/631
======================================================
with
Civil Writ Jurisdiction Case No. 4891 of 2021
======================================================
1. Md. Nier Rahman Son of Late Md. Shafiqur Rahman, Resident of Ward No.
7, Haque Villa, Gaibandhi Tola Pokhariya, P.S.- Phenhara, District - East
Champaran at Motihari.
2. Saket Bihari, Son of Late Arun Kumar Thakur, Resident of Village -
Phulwariya, P.O. Kumhrar, P.S. Phenhara, District - East Champaran at
Motihari.
3. Savita Kumari, Wife of Sambhu Gupta, Resident of Ward No. 9, Janarh, P.S.
- Benipur, District -Muzaffarpur.
4. Raj Kapoor Kumar, Son of Late Ravindra Prasad, Resident of Village-
Hiramani, P.O. Mathiya Vrat, P.S. - Chhauradano, District - East Champaran
at Motihari.
5. Alok Kumar Pandey, Son of Late Rajdeo Pandey, Resident of Village and
P.O. - Bankatawa, P.S. - Paharpur, District - East Champaran at Motihari.
6. Dharmraj Kumar, Son of Late Ram Balak Prasad, Resident of Village and
P.O. - Phulwariya, P.S. Sugauli, District - East Champaran.
7. Pankaj Kumar, Son of Late Ramekbal Das, Resident of Village - Bariyadih,
P.S. - Harsidhi, District - East Champaran at Motihari.
8. Sifatullah, Son of Late Wasi Ahmad, Resident of Village - Bhdiharwa, P.O. -
Chainpur, P.S. Ramgarhwa, District - East Champaran at Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, New
Secretariat, Patna.
3. The Director, Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer, East Champaran at Motihari.
5. The District Programme Officer (Establishment), East Champaran at
Motihari.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6930 of 2021
======================================================
1. Gita Singh Daughter of Late Rajgrihi Singh, Resident of Village- Rahimpur
Karan, P.O. Hussepur, P.S. Amnour, District Saran, Presently residing at
Prabhunath Nagar, P.S. Chapra Mufasil, Chapra, Saran and posted as Block
Teacher at Middle School Bedwaliya, Block Amnour, Saran.
2. Ashok Kumar Yadav, Son of Late Ram Nagina Rai, Resident of Village
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
150/631
Basatpur, P.S. Bheldi, District Saran, presently posted as Block Teacher at
Middle School Pakari Mahamad, Block Amnour, Saran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department
Govt. of Bihar.
2. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Education Department, Govt. of Bihar,
Patna.
4. The State Council of Educational Research and Training (SCERT), Bihar,
Mahendru, Patna through its Director.
5. The Director, State Council of Educational Research and Training, Bihar,
Mahendru, Patna.
6. The Regional Deputy Director, Education, Saran Division, Chapra.
7. The District Education Officer, Saran at Chapra.
8. The District Program Officer, (Establishment) Saran at Chapra.
9. The Principal District Institute of Education and Training (DIET), Sonpur,
Saran.
10. The Block Development Officer-Cum Member Secretary, Block Teacher
Employment Committee, Amnour Block, Saran.
11. The Block Education Officer-Cum-Member Block Teacher Employment
Committee, Amnour Block, Saran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8682 of 2021
======================================================
1. Roshan Jahan Wife of Md. Sohail Ahmad, resident of Village and Post -
Satjora, Police Station- Panapur, District - Saran.
2. Shobha Devi, W/o Sri Sushil Kumar, resident of Village - Belaur, Police
Station- Panapur, District - Saran.
3. Jitendra Kumar Swami, S/o Shivnath Roy, resident of Village - Mashrakh
Gopalbari, Police Station- Mashrakh, District - Saran.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, New Delhi.
2. The Secretary, Human Resources Development Department, Government of
India, New Delhi.
3. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Government of India, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
151/631
4. The State of Bihar through the Principal Secretary, Education Department,
Patna.
5. The Principal Secretary, Education Department, Government of Bihar,
Patna.
6. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
7. The Director, State Council of Educational Research and Training, Bihar,
Patna.
8. The Regional Deputy Director of Education, Saran Division, Chapra.
9. The District Education Officer, Saran.
10. The District Programme Officer (Establishment), Saran.
11. The Block Education Officer, Panapur Block, Saran.
12. The Mukhiya-cum-Chairman, Employment Committee, Gram Panchayat
Raj Satjora, Police Station- Panapur, District - Saran.
13. The Panchayat Secretary, Gram Panchayat Raj Satjora, Police Station-
Panapur, District - Saran.
14. The Mukhiya-cum-Chairman, Employment Committee, Gram Panchayat
Raj Belaur, Police Station- Panapur, District - Saran.
15. The Panchayat Secretary, Gram Panchayat Raj Belaur, Police Station-
Panapur, District - Saran.
16. The Bihar School Examination Board through its Secretary, Patna.
17. The Secretary, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12020 of 2021
======================================================
Chandeshwar Kumar Sahani Son of Rudai Sahani Resident of Village-
Sonbarsa, P.s.- Harsidhi, District- East Champaran.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Secretary Education Department, Govt. of Bihar, Patna.
3. The Director Elementary Education, Education Department, Govt. of Bihar,
Patna.
4. The District Education Officer East Champaran (Motihari).
5. The District Programme Officer (Establishment) East Champaran
(Motihari).
6. The Secretary-cum- Block Development Officer Ramgarhwa, P.s.- Harsidhi,
District- East Champaran (Motihari).
7. The Block Education Officer Ramgarhwa, P.s.- Ramgarhwa, District- East
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
152/631
Champaran (Motihari).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2517 of 2022
======================================================
Rina Kumari W/O Sri Shashi Ranjan, D/O Yogendra Prasad Singh, Resident
of Village - Munja, P.S. - Baikunthpur, District- Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India Through the Secretary, Department of School Education
and Literacy, Ministry of Human Resource and Development, New Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource and Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The State of Bihar Through Principal Secretary, Department of Education
Govt. of Bihar, New Secretariat, Patna.
5. The Principal Secretary Department of Education, Govt. of Bihar, New
Secretariat, Patna.
6. The Director Primary Education, Department of Education, Govt. Bihar,
New Secretariat, Patna.
7. The District Education Officer, Gopalganj.
8. The District Programme Officer (Establishment), Gopalganj.
9. The Block Education Officer, Baikunthpur, Dist. - Gopalganj.
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 3174 of 2021)
For the Petitioner/s : Mr.Gyan Prakash
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 4121 of 2021)
For the Petitioner/s : Mr.Gyan Prakash
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 4164 of 2021)
For the Petitioner/s : Mr.Sharda Nand Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4891 of 2021)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 6930 of 2021)
For the Petitioner/s : Mr.Sanjay Kumar Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 8682 of 2021)
For the Petitioner/s : Mr.Gyan Prakash
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
153/631
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 12020 of 2021)
For the Petitioner/s : Mr.Ramchandra Sahni
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 2517 of 2022)
For the Petitioner/s : Mr.Uday Pratap Singh
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
======================================================
CATEGORY-E
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.17190 of 2018
======================================================
1. Jwala Kumar and Ors Son of Kanhaiya Hazra Resident of Village-Nanosati,
P.S.-Majhauliya, District-West Champaran.
2. Akshay KUmar, Son of Surendra Sah, Resident of Village-Majhauliya, P.S.-
Majhauliya, District-West-Champaran.
3. Saida Khatoon, Wife of Kate Md. Osil Ansari, Resident of Village-
Majhariya Sheikh, P.S.-Majhauliya, District-West-Champaran.
4. Sujit KUmar, Son of Shashikant Upadhyay, Resident of Village-Krishna
Puri, P.S.-Muffasil, District-West Champaran.
5. Kamran Alam, Son of Md. Alamgir, Resident of Village-Jhar Mahul, P.S.-
Chautarwa, District-West-Champaran.
6. Kumari Anita Devi, Wife of Late Ramsagar Ram, Resident of Village-
Narainapur, P.S.-Ramnagar, District-West-Champaran.
7. Prakash Kumar, Son of Sunil Singh, Resident of Village-Narainapur, P.S.-
Ramnagar, District-West-Champaran.
8. Mohammad Keyamuddin, Son of Shekh Hafiz, Resident of Village-
Bhatauda, P.S.-Bagaha, District-West Champaran.
... ... Petitioner/s
Versus
1. The State Of Bihar and Ors
2. The Principal Secretary, Department of Education, Government of Bihar,
Patna.
3. The Director, Primary Education, Department of Education, Government of
Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2057 of 2021
======================================================
Ruby Kumari W/o Sri Brajesh Kumar R/O Quarter No. - 865 C New Colony
Children Park P.S. - Khagaul, District- Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
154/631
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Magistrate, patna, District- Patna.
5. The District Education Officer, Patna, District- Patna.
6. The District Programme Officer, Establishment (Education), Patna, District-
Patna.
7. The Block Education Officer, Khagaul, District- Patna.
8. The Nagar Parishad, Khagaul, District- Patna, through its Executive Officer.
9. The Chairman, Nagar Parishad, Khagaul, District- Patna.
10. The Executive Officer, Nagar Parishad, Khagaul, District- Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2315 of 2021
======================================================
1. Manita Kumari W/O- Sri Shankar Prasad Singh Resident of Village-
Habidih, P.S.- Habidih, District Darbhanga, posted as Panchayat Teacher at
Primary School Belamushari, Block- Baheri, Darbhanga.
2. Prabhas Kumar S/O- Lakshmani Prasad Yadav Resident of Village- Sowa
Sonadih, P.S.- Biraul, District- Darbhanga, Posted as Panchayat Teacher,
Primary School Laxminiya, under Dist- Darbhanga.
3. Minu Singh D/O- Anil Kumar Singh Resident of Village- Anaihat Motihya,
P.S.- Ara, District- Ara Bhojpur, Post at under U.M.S. Bampali, Dist-
Bhojpur.
4. Mayuresh Ranjan S/O- Sanjay Kumar Pandey Resident of Village-
Vishunpurtara, P.O.- Gulwara, P.S.- Madhuban, District- East Champaran,
Posted as Prakhand Teacher at U.M.S. Sariya Navin.
5. Indu Kumari W/o- Manoj Kumar Resident of Village- Ward No.- 06,
Jiwachhpur, P.S.- Gramhariya, Dist.- Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary Govt. of Bihar Patna.
2. The Addl. Chief Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The Dist. Education Officer Darbhanga.
5. The Dist. Programme Officer (Estb) Darbhanga.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
155/631
6. The Dist. Education Officer East Champaran.
7. The Dist. Programme Officer (Estb) East Champaran.
8. The Dist. Education Officer, Supaul.
9. The Dist. Programme Officer Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2469 of 2021
======================================================
Pawan Kumar Son of Sri Rajgrih Pandey Resident of Village- Ghaghia, P.O.-
Belaundi, P.S.- Mohania, District- Kaimur at Bhabhua, at present working as
Block Teacher at Upgraded Middle School, Mamadeo, Mohaniya, District-
Kaimur (Bhabhua).
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Magistrate, Kaimur, District- Kaimur at Bhabhua.
5. The District Education Officer, Kaimur, District- Kaimur at Bhabhua.
6. The District Programme Officer, Establishment (Education), Kaimur,
District- Kaimur at Bhabhua.
7. The Block Development Officer-cum- Secretary, Block Teacher
Employment Committee, Mohania, District- Kaimur at Bhabhua.
8. The Block Education Officer, Mohania, District- Kaimur at Bhabhua.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2528 of 2021
======================================================
1. Manish Kumar S/o Jawahar Prasad Sah R/o-129, Naurangabad, P.S. Hajipur,
District Vaishali.
2. Rupa Kumari W/o Jeevan Kumar Singh R/o-Village and P.O. Sihaul, Ward
No.11, P.S. Sihaul, District Saharsa.
3. Vinod Kumar S/o Rajendra Ram R/o Village Bidupur, P.S. Bidupur, District
Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar thorugh its Secreary Education Department, Govt. of
Bihar, New Secretary, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
156/631
2. The Director (Primary Education), Govt. of Bihar, New Secretary, Patna.
3. The District Magistrate, Vaishali.
4. The District Magistrate, Saharsa.
5. The District Education Officer Vaishali
6. The District Education Officer Saharsa.
7. The District Programme Officer (Establishment), Vaishali.
8. The District Programme Officer (Establishment), Saharsa.
9. The Block Development Officer, Bidupur, Vaishali.
10. The Block Development Officer, Satar Katayiya, Saharsa.
11. The Block Education Officer, Bidupur, Vaishali.
12. The Block Education Officer, Satar Katayiya, Saharsa.
13. The Panchayat Secretary Gram Panchayat Raj Sihaul, Satar Katayiya,
Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2530 of 2021
======================================================
KUMARI NIBHA wife of Braj Bihari Ray Resident of village Saidpur, P. S.
Dumra, District- Vaishali
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Government
of Bihar, New Secretariat, Patna
2. The Director (Primary Education), Government of Bihar, New Secretariat
3. The District Magistrate Vaishali
4. The District Education Officer Vaishali
5. The District Programme Officer (Establishment), Vaishali
6. The Block Development Officer Bidupur, Vaishali
7. The Block Education Officer Bidupur, Vaishali
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2744 of 2021
======================================================
Shivnath Kumar Sahani, Son of Tahal Sahani, Resident of Village-
Bikrampatti, P.O.-Sadipur Ghat, P.S.-Khanpur, District-Samastipur.
... ... Petitioner/s
Versus
1. The State of Bihar the Principal Secretary, Education Department,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
157/631
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Magistrate, Samastipur District- Samastipur.
5. The District Education Officer, Samastipur, District-Samastipur.
6. The District Programme Establishment (Education), Samastipur, District-
Samastipur.
7. The Block Development Officer-cum-Secretary, Block Teacher Employment
Committee/Unit, Khanpur, District-Samastipur.
8. The Block Education Officer, Khanpur, District-Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2824 of 2021
======================================================
1. Babita Wife of Arbind Kumar Nayak Resident of village-Siriyapur, PO-
Siriyapur, PS-Basopatti, District-Madhubani.
2. Masina Daughter of Md. Safique Resident of village Manapatti, PO and PS-
Basopatti, District-Madhubani.
3. Samina Khatoon Wife of Kalimullah Kalim Resident of village Madhiya,
PO and PS-Basopatti, District-Madhubani.
4. Shabana Parween wife of Md. Alam Resident of village Hatdhapur, PS-
Basopatti, District-Madhubani.
5. Shiv Shankar Ram Son of Sukal Ram Resident of village-Simari Goth, PO-
Simari Goth, PS-Rajnagar, District-Madhubani.
6. Zarina Khatoon Wife of Md. Harun Resident of village-Dumriyahi, PO-
Karmauli, PS-Kaluahi, District-Madhubani.
7. Afsana Pravin wife of Sharif Ansari Resident of Benipatti Kataiya, PO and
PS-Benipatti, District-Madhubani.
8. Fatma Khatoon W/o Kamre Alam, R/o Vill-Gaibipur, P.0. Birauli, P.S.
Benipatti, Distt. Madhubani.
9. Shivlesh Kumar Kamat S/o Kamanand Kamat, R/o Vill-Tamuriya, P.O.
Tamuriya, P.S. Lakhnaur, Distt. Madhubani.
10. Amresh Kumar Paswan s/o Yogi Paswan, R/o village-Parkauli, P.o.
Dhakjari, P.S. Benipatti, District Madhubani.
11. Abdul Quaium S/o Md Munsif, R/o Vill-Mehtarpatti , P.0. Birpur, P.S.
Basopatti, Distt. Madhubani.
12. Md Nasirul Haque S/o Md Taslim, R/o Vill and P.0. Ganguli, P.S. Benipatti,
Distt. Madhubani.
13. Bibha Kumari wife of Rakesh Kumar Yadav, R/o village-Mahdeva, P.0.
Kariyaunt, P.S. Laukhi, Distt. Madhubani.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
158/631
14. Maniksha Kumari wife of Birendra Kumar, R/o Vill and P.0. Mahthaur
Khurd, P.S. Fulparas, Distt. Madhubni.
15. Shashikala Devi W/o Sushil Ram, R/o Vill and P.O. and P.S. Khajauli, Distt.
Madhubani.
16. Asha Devi W/o Jagdish Prasad Suman, R/o Vill and P.O. Kewatna, P.S
Dhodhardiha, Distt. Madhubani.
17. Md Mumtaj Alam S/o Md Sager Ahmad, R/o Vill-vishanpur, P.0. Vishanpur
Bazar, P.S. Kumarkhand, Distt. Madhubani.
18. Gulshan Ara W/o Md. Nausad, R/o Vill-Itwa, P.0. Chitauni, P.S. Raghopur,
Distt. Supaul.
19. Qudsia Bano Nargis D/o Md Shabbir Ahmad, R/o Vill-Ramkhetari, P.0.
Simri P.S. Rajnagar, Distt. Madhubnai.
20. Shabnam Parween Md Firoz Alam, R/o Vill and P.0. Parsauni, P.S. Bisfi,
Distt. Madhubani
21. Lalita Devi wife of Mithilesh Kumar R/o Vill-Jaharmohar, P.0. Sugauna, P.S.
Rajnagar, Dist-Madhubani
22. Rukmini Kumari D/o Parmanand Prasad, R/o Vill-vishunpur, PO-Gajpatti,
P.S. Hasanpur , Distt. Samastipur
23. Sangita Devi D/o Rajendra Rai, R/o Vill and P.0. Mohanpur, P.S. Patori,
Distt. Samastipur.
24. Rina Kumari W/o Bhola Ram, R/o vill-khakhrua, P.0. Shitalrampur, P.S.
Bakhri, Distt. Begusarai .
25. Deepmala Kumari D/o Shambhunath Tiwari, R/o Vill-Tiwari Chakriya, P.O.
Hussepur, P.S. Bhaure, Distt. Gopalganj.
26. Pawan Kumari W/o Ram Chandra Yadav, R/o Vill and P.0. Dadhi, P.S.
Andhradadhi, Distt. Madhulbani
27. Salma Salik D/o Magbul Salik, R/o Vill and PO- Chakhamid, P.S. Bakhri,
Distt. Begusarai .
28. Ujjawal Kumar son of Late Ram Karan Mahto R/o vill-Yamunatand, P.0.
Kewta, P.S. Dalsingsarai, Distt. Samastipur.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna
3. The District Magistrate, Madhubani
4. The District Magistrate, Begusarai.
5. The District Magistrate, Madhepura.
6. The District Magistrate, Samastipur.
7. The District Magistrate, Gopalganj.
8. The District Education Officer, Madhubani
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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9. The District Education Officer, Begusarai.
10. The District Education Officer, Madhepura
11. The District Education Officer, Samastipur
12. The District Education Officer, Gopalganj.
13. The District Programme Officer (Establishment), Madhubani .
14. The District Programme Officer (Establishment), Begusarai.
15. The District Programme Officer (Establishment), Madhepura.
16. The District Programme Officer (Establishment), Samastipur.
17. The District Programme Officer (Establishment), Gopalganj.
18. The Block Development Officer, Basopatti/ Benipatti/ Jhanjharpur/ Laukahi/
Ghugrahdiha/ Rajnagar/ Bisfi/Andhradadhi, Madhubani.
19. The Block Development Officer, Gadhpura/Baroni, Begusarai.
20. The Block Development Officer, Kumar khand, Madhepura.
21. The Block Development Officer, Mohaddinagar, Samastipur.
22. The Block Development Officer, Bhaure, Gopalganj.
23. The Block Education Officer, Basopatti/ Benipatti/ Jhanjharpur/ Laukahi/
Ghugrahdiha/ Rajnagar/ Bisfi/Andhradadhi, Madhubani .
24. The Block Education Officer, Gadhpura/Baroni, Begusarai.
25. The Block Education Officer, Kumarkhand, Madhepura.
26. The Block Education 0fficer, Mohaddinagar, Samastipur.
27. The Block Education Officer, Bhaure, Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3035 of 2021
======================================================
1. Kumud Kumari W/o Dilip Kumar R/o New Baipass, Shiv Nagar, Ford
Hospital, Road No. 1, P.S. Khemnichak, District Patna.
2. Sunil Kumar S/o Jay Mangal Rai R/o Village Kala, P.O. Dighi, P.S. Hajipur
Sadar, District Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Vaishali.
4. The District Education Officer, Vaishali.
5. The District Programme Officer (Establishment), Vaishali.
6. The Block Development Officer, Hajipur, Vaishali.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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7. The Block Education Officer, Hajipur, Vaishali.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3301 of 2021
======================================================
Ram Prasad Singh S/o Dhaneshwar Mandal R/o Vill-Berain, P.O. and P.S.
Chorgaon, Distt.-Munger.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
BIhar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magtistrate, Munger.
4. The District Education Officer, Munger.
5. The District Programme Officer (Establishment), Munger.
6. The Block Development Officer, Asarganj, Munger.
7. The Block Education Officer, Asarganj, Munger.
8. The Panchayat Secretary Gram Panchayat Raj, Amaiya, Asarganj, Munger.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3500 of 2021
======================================================
Ranju Kumari, wife of Pankaj Kumar Paswan, Resident of village-Dadupur
Bachhwara, Ward No.05, Rupas Bag, PS-Bachhwara, District-Begusarai.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Government
of Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Government of Bihar, New Secretariat,
Patna.
3. The District Magistrate, Begusarai.
4. The District Education Officer, Begusarai.
5. The District Programme Officer (Establishment), Begusarai.
6. The Block Development Officer, Bachhwara, Begusarai.
7. The Block Education Officer, Bachhwara, Begusarai.
8. The Panchayat Secretary Gram Panchayat Raj, Dadupur, Bachhwara,
Begusarai.
... ... Respondent/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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======================================================
with
Civil Writ Jurisdiction Case No. 3765 of 2021
======================================================
1. Kumari Manju Sugam W/o Sujit Kumar R/o Vill- Nardah, P.O. Nayatola,
P.S. Puraini Bazar, Distt. Madhepura.
2. Amit Kumar Jha S/o Kritya Nand Jha R/o Vill- Brahman Tola, Ward No. 6,
Kajhi, P.S. P.O. Banmankhi, Distt. Purnea.
3. Laxman Mukhiya S/o Chedi Mukhiya R/o Ward No. 4 Shishwa, P.O.
Basanbara, P.S. Alamnagar, Distt. Madhepura.
4. Kavita Kumari D/o Jay Prakash Mahto R/o Khawa Chandra Tola, P.O.
Kiranpur, P.S. Surygatha, Distt. Lakhisarai.
5. Ataur Raham S/o Abdul Jabbar R/o VTC Parham, P.O. Farda, P.S. Jamalpur,
Distt. Munger.
6. Musarrat Parween W/o Md Irshad Alam R/o Vill- Saudagar Manjil,
Dilwarpur, P.S. and Distt. Munger.
7. Chandan Kumar S/o Dayanand Yadav R/o Vill- Adampur, P.O. Shafiabad,
P.S. and Distt. Munger.
8. Raushan Khatoon W/o Nasim Rain R/o Vill and P.O. Pahra, P.S.
Madhwapur, Distt. Madhubani.
9. Shabana Khatoon W/o Aajad Alam R/o Vill- Raima, P.O. Saharghat, P.S.
Madhwapur, Distt. Madhubani.
10. Shanty Kumari W/o Lt. Rajesh Paswan R/o Vill- Bhagma Jhajhihat, P.O.
Jhajhihat, P.S. Pupri, Distt. Sitamarhi.
11. Nilam Kumari S/o Shatrudhana Bharwe R/o Vill and P.O. Dhakjari, P.S.
Benipatti, Distt. Madhubani.
12. Amresh Kumar Sada S/o Rameshwar Sada R/o and P.O. Kaithiniya, P.S.
Lakhnaur, Distt. Madhubani.
13. Shahnaj Begum W/o Abdul Jabbar R/o Vill, P.O. and P.S. Madhepur, Distt.
Madhubani.
14. Shakuntala Devi W/o Rahwar Rai R/o Vill and P.O. Chotaka Manjha, P.S.
Nautan, Distt. Siwan.
15. Bibi Nurjaha W/o Md Soyab Alam R/o Vill- Gobargadha, P.O. Basipatti,
P.S.- Bheja, Distt. Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Madhubani.
4. The District Magistrate, Lakhisarai.
5. The District Magistrate, Madhepura.
6. The District Magistrate, Munger.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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7. The District Magistrate, Sitamarhi.
8. The District Magistrate, Siwan.
9. The District Magistrate, Purnea.
10. The District Education Officer, Madhubani.
11. The District Education Officer, Lakhisarai.
12. The District Education Officer, Madhepura.
13. The District Education Officer, Munger.
14. The District Education Officer, Sitamarhi.
15. The District Education Officer, Siwan.
16. The District Education Officer, Purnea.
17. The District Programme Officer (Establishment), Madhubani.
18. The District Programme Officer (Establishment), Lakhisarai.
19. The District Programme Officer (Establishment), Madhepura.
20. The District Programme Officer (Establishment), Munger.
21. The District Programme Officer (Establishment), Sitamarhi.
22. The District Programme Officer (Establishment), Siwan.
23. The District Programme Officer (Establishment), Purnea.
24. The Block Development Officer, Madhepur, Benipatti, Lakhnaur,
Madhubani.
25. The Block Development Officer, Suryagadha, Lakhisarai.
26. The Block Development Officer, Alamnagar, Puraini, Madhepura.
27. The Block Development Officer, Jamalpur, Suryagadha, Munger.
28. The Block Development Officer, Sitamarhi.
29. The Block Development Officer, Nawtan, Siwan.
30. The Block Development Officer, Banmankhi, Purnea.
31. The Block Education Officer, Madhepur, Benipatti, Lakhnaur, Madhubani.
32. The Block Education Officer, Suryagadha, Lakhisarai.
33. The Block Education Officer, Alamnagar, Puraini, Madhepura.
34. The Block Education Officer, Jamalpur, Suryagadha, Munger.
35. The Block Education Officer, Sitamarhi.
36. The Block Education Officer, Nawtan, Siwan.
37. The Block Education Officer, Banmankhi, Purnea.
38. The Executive Officer, Nagar Parishad, Munger.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3936 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
163/631
Usha Devi W/o Shri Bhagwan Sharma R/o Village- Chhotaki Kulharia, P.S.-
Mohania, District- Kaimur at Bhabhua at present working as Block Teacher at
Government Middle School, Chheti Kulharia, Block- Mohania, District-
Kaimur at Bhabhua.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Kaimur, District- Kaimur at Bhabhua.
11. The District Education Officer, Kaimur, District- Kaimur at Bhabhua.
12. The District Programme Officer, Establishment (Education), Kaimur,
District- Kaimur at Bhabhua.
13. The Block Development Officer-cum- Secretary, Block Teacher
Employment Committee/Unit, Mohania, District- Kaimur at Bhabhua.
14. The Block Education Officer, Mohania, District- Kaimur at Bhabhua.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4318 of 2021
======================================================
Md. Khalid Alam S/o Md. Sayeed Alam R/o Village and P.O. - Kunjvan
Block - Bihta District - Patna working as Panchayat Teacher in Primary
School Ramtari Chainpur, Block- Bihta, District - Patna.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education Education Department, Bihar, Patna.
5. The District Education Officer, Patna.
6. The District Programme Officer, Establishment, Patna.
7. Block Education Officer, Patna.
8. The Panchayat Secretary, Panchayat Niyojan Unit, Panchatati Raj Kunjvan,
Block - Bihta, Patna.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The Director, Bihar Education Project Council, Patna - 16.
12. Indira Gandhi National Open University, Student Evaluation Division,
Maidan Garhi, New Delhi through its Registrar.
13. Regional Director, Indira Gandhi National Open University, Student
Evaluation Division, Patna.
14. The National Council of Teachers Education, New Delhi represented
through its Director.
15. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4554 of 2021
======================================================
MD ANISUR RAHMAN son of Md. Qamrul Haque @ Quamrrul Haque
Resident of village- Ijor Bara P.S.- Fenhara, District- East Champaran
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Department of Human
Resources, Govt. of Bihar
2. The Director, Primary Education, Govt. of Bihar
3. The District Magistrate, East Champaran
4. The District Education Officer, Motihari, East Champaran
5. The District Programme Officer (Establishment) District- East Champaran
6. The Block Education Officer, Fenhara, District- East Champaran
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Civil Writ Jurisdiction Case No. 5111 of 2021
======================================================
Rajnish Kumar Son of Late Surendra Sharma Resident of Village- Salempur,
P.S.- Sakurabad, District- Jehanabad.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary, Human Resources Development Department, Bihar,
Patna.
3. The Director, Bihar Education Project Council, Bihar, Patna.
4. The Director, Primary Education, Bihar, Patna.
5. The District Education Officer, Jehanabad.
6. The District Programme Officer (Establishment), Jehanabad.
7. The Block Education Officer, Ratni Faridpur, Jehanabad.
8. The District Treasury Officer, Jehanabad.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5228 of 2021
======================================================
1. Raj Kumar Sharma Son of Late Man Lal Sharma Resident of Village- Naya
Sital Tola Ara, P.O.- Ara, P.S.- Nawada, District- Bhojpur, At present posted
as Panchayat Teacher (Untrained) Primary School Dularpur, Garhani,
Bhojpur.
2. Ramesh Prasad Son of Bhubneshwar Mandal Resident of Village- Bore,
P.O.- Boraj, P.S.- Hathouri, District- Samastipur, at present posted as
Panchayat teacher at Primary School Mokkaridih, P.S.- Baheri, District-
Darbhanga.
3. Raksha Kumari Wife of Kailash Prasad Singh Resident of Village-
Rupouliya, P.S.- Baheri, District- Darbhanga. at present posted at Panchayat
teacher Primary School Mokkarridih, District- Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Chief Secretary, Government of Bihar, Patna
2. The Addl. Chief Secretary, Education Department Govt. of Bihar, Patna
Patna
3. The Director Primary Education, Govt. of Bihar, Patna Patna
4. The District Education Officer, Bhojpur, Ara Ara
5. The District Programme Officer (Estb.), Bhojpur, Ara Ara
6. The District Education Officer, Darbhanga Darbhanga
7. The District Programme Officer (Estb) Darbhanga. Darbhanga.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5424 of 2021
======================================================
1. Kumari Kanchan wife of Sri Ritesh Kumar Verma resident of New
Atwarpur, P.S. - Pars Bazar, District- Patna.
2. Jaymala Kumari wife of Sri Akhilesh Kumar resident of village - Bichli
Hudari, P.S. - Karaiparsurai, District- Nalanda.
... ... Petitioner/s
Versus
1. The Union of India through its Secretary, Ministry of Human Resources
Development, New Delhi.
2. The Chairman, National Institute of Open Schooling, (NIOS), New Delhi.
3. The Regional Director, National Institute of Open Schooling (NIOS), Bihar,
Patna.
4. The State of Bihar through its Principal Secretary, Human Resources
Development Department, Government of Bihar, Patna.
5. The Secretary, Education Department, Government of Bihar, Patna.
6. The Director, Primary Education, Government of Bihar, Patna.
7. The District Programme Officer (Establishment), Nalanda.
8. The Block Education Officer, Karaiparsurai, Biharsharif, District- Nalanda.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5533 of 2021
======================================================
1. Hirdyanand Manjhi S/o Ram Briksh Manjhi, R/o Village Hathopur, P.O.
Mahuwal Mahal, P.S. Darunda, Distt. - Siwan.
2. Manoj Kumar, S/o Sri Ramji Prasad, R/o Village and P.O. and P.S.
Maharajganj, Distt. - Siwan.
3. Munna Kumar Prasad S/o Satyanarayan Prasad, R/o Village and P.O.
Risaura, P.S. Maharajganj, District - Siwan.
4. Vinita Kumari W/o Vishwamitra Singh, R/o Village Ekari, P.O. and P.S.
Ekma, Distt. - Siwan.
5. Gyanti Kumari, W/o Vinod Kumar Yadav, R/o Village Sherhi, P.O. Bagama,
P.S. Daraunda, Distt. - Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The Director (Research and Training), Govt. of Bihar, Patna.
4. The District Magistrate, Siwan.
5. The District Education Officer, Siwan.
6. The District Programme Officer (Establishment), Siwan.
7. The Block Development Officer, Daraunda, Siwan.
8. The Block Education Officer, Daraunda, Siwan.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5771 of 2021
======================================================
1. Sumit Kumar Jha S/o Durganand Jha, R/o Vill - Baruar, P.O. - Baruar, P.S. -
Andharmath, Distt. - Madhubani.
2. Manoj Kumar Madhu, S/o Surya Narayan Yadav, R/o Vill - Hariraha, P.O.
Makhnaha, P.S. - Andharmath, Distt. - Madhubani.
3. Lalita Kumari, W/o Arun Kumar Yadav, R/o Vill - Dharahara, P.O. Mahadev,
Math, P.S. - Andharamath, Distt. - Madhubani.
4. Manju Devi, W/o Ram Sevak Mukhiya, R/o Vill. - Dhobiyahi, P.O. Karhor,
P.S. Laukahi, Distt. - Madhubani.
5. Rekha Kumari, D/o Raghunandan Chaudhary, R/o Vill. - Darhora, P.O.
Barsauna, P.S. Silav, Distt. - Nalanda.
6. Md. Zafar Aiyub Ansari, S/o Md. Ayub Ansari, R/o Vill - Gangdwar, P.O.
Gangdwar, P.S. Andhardathi, Distt. Madhubani.
7. Gulzar Ahmad Ansari, S/o Md. Abbas Ansari, R/o Vill.- Andhara, P.O. and
P.S. Andhadadhi, Distt. - Madhubani.
8. Nilam Devi, D/o Ram Sundar Mahto, R/o Vill.- Fatki, P.O. Fatki, P.S.
Madhepur, Distt. - Madhubani.
9. Md Ali, S/o Md. Qamruzzama, R/o Vill. - Bhairwa, P.O. - Bhairwa, P.S.
Bisfi, Distt. - Madhubani.
10. Bibha Kumari, W/o Vinod Kumar Singh, R/o Vill - Sohans, P.O. Jafara, P.S.
Bisfi, Distt. - Madhubani.
11. Punam Kumari, W/o Chandeshwar Prasad, R/o Vill. - Bisfi, P.O. and P.S.
Bisfi, Distt. - Madhubani.
12. Md. Salim, S/o Md. Abul Kalm, R/o Vill. - Raghonagar, P.O. Bhowara, P.S.
and Distt. - Madhubani.
13. Bibi Robaida Khatoon, W/o Sibgatullah Ansari, R/o Vill. - Goapokhar
Bhauwara, P.O. Bhauwara, P.S. and Distt. - Madhubani.
14. Rajshree, S/o Ram Vilas Das, R/o Vill and P.O. - Ninga, P.S. Barauni, Distt. -
Begusarai.
15. Sushri Sanga Maruti, W/o Surendra Kumar Paswan, R/o Vill - Hardwar
Laukaha, P.O. Laukaha, Dhanchhiha, P.S. Laukahi, Distt. - Madhubani.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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16. Rabiya Basari, W/o Md Murtuza, R/o Vill and P.O. Ekhattha, P.S.
KhuTauna, Distt. - Madhubani.
17. Punam Devi Yadav, W/o Late Varun Kumar Yadav, R/o Vill and P.O. -
Piirun, P.S. Harlakhi, Distt. - Madhubani.
18. Rokhsar Khatoon, W/o Jamil Akhtar Rain, R/o Vill.- Marpa, P.O.
Pipradadan, P.S. Kanhauli, Distt. - Sitamarhi.
19. Seeta Devi, W/o Upendra Singh, R/o Vill.- Balli, P.O. and P.S. Husainganj,
Distt. Siwan.
20. Prema Devi, W/o Binod Kumar Singh, R/o Vill. - Sarave, P.O. and P.S.-
Siwan Sadar, Distt. - Siwan.
21. Dhananjay Kumar, S/o Late Suryadev Ram, R/o Vill - Ajad Bigha, P.O.-
Amba, P.S. Amba, Distt. Aurangabad.
22. Kumari Usha Karn, W/o Bhogendra Mallik, R/o Vill and P.O. Deohar, P.S.
Andhradadhi, Distt. - Madhubani.
23. Prashant Anand S/o Ramsagar Prasad Yadav, R/o Vill and P.O. Sahuriya
Ward No. 16, P.S. Saurbazar, Distt. Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Madhubani.
4. The District Magistrate, Bhojpur.
5. The District Magistrate, Sitamarhi.
6. The District Magistrate, Siwan.
7. The District Magistrate, Aurangabad.
8. The District Magistrate, Begusarai.
9. The District Magistrate, Saharsa.
10. The District Education Officer, Aurangabad.
11. The District Education Officer, Madhubani.
12. The District Education Officer, Bhojpur.
13. The District Education Officer, Sitamarhi.
14. The District Education Officer, Saharsa.
15. The District Education Officer, Begusarai.
16. The District Education Officer, Siwan.
17. The District Programme Officer (Establishment), Siwan.
18. The District Programme Officer (Establishment), Aurangabad.
19. The District Programme Officer (Establishment), Madhubani.
20. The District Programme Officer (Establishment), Bhojpur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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21. The District Programme Officer (Establishment), Bhojpur.
22. The District Programme Officer (Establishment), Saharsa.
23. The District Programme Officer (Establishment), Begusarai.
24. The Block Development Officer, Bisfi, Harlakhi, Rahika, Andhrathadhi,
Laukahi, Madhubani.
25. The Block Development Officer, Koilwar, Bhojpur.
26. The Block Development Officer, Dumra, Sitamarhi.
27. The Block Development Officer, Jiradai, Siwan Sadar, Siwan.
28. The Block Development Officer, Kutumba, Aurangabad.
29. The Block Development Officer, Barauni, Begusarai.
30. The Block Development Officer, Simari Bakhtiyarpur, Saharsa.
31. That Not Available.
32. The Block Education officer, Bisfi, Harlakhi, Rahika, Andhrathadhi,
Laukahi, Madhubani.
33. The Block Education Officer, Koilwar, Bhojpur.
34. The Block Education Officer, Dumra, Sitamarhi.
35. The Block Education Officer, Jiradai, Siwan Sadar, Siwan.
36. The Block Education officer, Kutumba, Aurangabad.
37. The Block Education Officer, Barauni, Begusarai.
38. The Block Education Officer, Simari Bakhtiyarpur, Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5789 of 2021
======================================================
1. Ajit Kumar S/o Kamleshwar Singh R/o Village Mahrani Bigha, P.O.
Shamshernagar, P.S. Daudnagar, District Aurangabad.
2. Rambha Sinha D/o Udit Kumar Singh R/o Village and P.O. Dhanaw, P.S.
Navingar, District- Aurangabad.
3. Anju Kumari D/o Indradev Singh R/o Village Dadhwa, P.O. Amba, P.S.
Kutumba, District Aurangabad.
4. Khurshida Parween W/o Md Junaid Alam R/o Village Bhauwara Goapokhar,
P.S. Bhauwara, P.S. and District Madhubani.
5. Sabuhi Perwin W/o Md Rauf Alam R/o Village and P.O. Sonihar, P.S. Alauli,
District Khagariya.
6. Pinku Kumari W/o Viranjay Paswan R/o Village Gaurdah Mushhaniyan,
Ward No. 2, P.S. Salkhua, District Saharsa.
7. Saleema Khatoon W/o Md Shakoor Ahmad R/o Village and P.O. Pachhi, P.S.
Madhepur, District Madhubani.
8. Kumari Sarswati Devi W/o Ram Babu Ramaiya R/o Village Gorgama, P.O.
and P.S. Phulparas, District Madhubani.
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9. Md. Noor Alam S/o Md Afzal R/o Village Milki Muhalla Nala Masjid Ara,
P.O. Ara Chowk, P.S. Ara Nagar, District Bhojpur.
10. Razwana Khatoon D/o Amim Khan R/o Village Chiktoli, P.O. Ara Chowk,
P.S. Ara Nagar, District Bhojpur.
11. Gopal Ji Singh S/o Mundrika Singh R/o Village Chaurahi, P.O. Hetampur,
P.S. Tiyar, District Bhojpur.
12. Saleem Khatoon W/o Sakuj Ahmad R/o Village and P.O. Pachhi, P.S.
Madhepur, District Madhubani.
13. Rani Kumari W/o Ranjit Kumar Thakur R/o Village Baingra, P.O. and P.S.
Sahar Ghat, District Madhubani.
14. Anju Kumari W/o Radhe Shyam Kumar R/o Village Karnpura, P.O. Mudika,
P.S. Sijodi, District Patna.
15. Manishanand S/o Ambika Prasad Mandal R/o Village and P.O. Diwara
Bazar, P.S. Barhara Kothi, District Purnea.
16. Upendra Kumar S/o Ram Awtar Prasad R/o Village Barni Bazar, P.O. and
P.S. Barni, District Patna.
17. Rina Kumari W/o Navin Kumar R/o Village Babuganj, P.O. and P.S.
Rafiganj, District Aurangabad.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Patna.
4. The District Magistrate, Madhubani.
5. The District Magistrate, Aurangabad.
6. The District Magistrate, Bhojpur.
7. The District Magistrate, Darbhanga.
8. The District Magistrate, Saharsa.
9. The District Magistrate, Begusarai.
10. The District Education Officer, Patna.
11. The District Education Officer, Aurangabad.
12. The District Education Officer, Madhubani.
13. The District Education Officer, Bhojpur.
14. The District Education Officer, Darbhanga.
15. The District Education Officer, Saharsa.
16. The District Education Officer, Begusarai.
17. The District Programme Officer (Establishment), Patna.
18. The District Programme Officer (Establishment), Aurangabad.
19. The District Programme Officer (Establishment), Madhubani.
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20. The District Programme Officer (Establishment), Bhojpur.
21. The District Programme Officer (Establishment), Darbhanga.
22. The District Programme Officer (Establishment), Saharsa.
23. The District Programme Officer (Establishment), Begusarai.
24. The Block Development Officer, Dhanaruwa, Patna.
25. The Block Development Officer, Kutumba, Navinagar, Rafiganj,
Aurangabad.
26. The Block Development Officer, Jhanjharpur, Jainagar, Harlakhi,
Madhubani.
27. The Block Development Officer, Sandesh, Udwantnagar, Bhojpur.
28. The Block Development Officer, Kiratpur, Darbhanga.
29. The Block Development Officer, Salkhua, Saharsa.
30. The Block Development Officer, Bachhwara, Begusarai.
31. The Block Education Officer, Dhanaruwa, Patna.
32. The Block Development Officer, Kutumba, Navinagar, Rafiganj,
Aurangabad.
33. The Block Education Officer, Jhanjharpur, Jainagar, Harlakhi, Madhubani.
34. The Block Education Officer, Sandesh, Udwantnagar, Bhojpur.
35. The Block Education Officer, Kiratpur, Darbhanga.
36. The Block Education Officer, Salkhua, Saharsa.
37. The Block Education Officer, Bachhwara, Begusarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5892 of 2021
======================================================
1. Usha Kumari W/o Birendra Kumar Ram R/o Vill and P.O. Madhaili Bazar,
P.S. Shankarpur, Distt. Madhepura.
2. Manju Devi D/o Kamleshwari Mandal R/o Vill- Charaiya, P.O.- Mangalwar,
P.S. Bhargama, Distt. Araria.
3. Suman Kumari D/o Bijal Mehta R/o Vill and Ward No. 5, Laxmipur
Bhagwati, P.O. Laxmipur Bhagwati, P.S. Shrinagar Haut, Distt. Madhepura.
4. Mohammad Nayeem Akthar S/o Ramzan Ali R/o Vill- Muslim Basa
Bargoaw, P.O. Tarwuwa Bargoaw, P.S. Alamnagar, Distt. Madhepura.
5. Banti Kumar S/o Ramdev Sharma R/o Vill- Parmanandpur, P.O.
Parmanandpur, P.S. Shrinagar Haut, Distt. Madhepura.
6. Hareram Kumar S/o Late Mohan Mandal R/o Vill- Machah, P.O. Rauta, P.S.
Kumarkhand, Distt. Madhepura.
7. Md Inamuddin S/o Md Yunus R/o Vill- Parsa, Ward No. 4, P.O. Batthan
Parsa, P.S. Shankarpur, Distt. Madhepura.
8. Prema Kumari D/o Ajay Bharti @ Bindeshwary Ram R/o Vill and P.O.
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Chikanifulkaha, P.S. Gamahariya, Distt. Madhepura.
9. Bibi Shabina Khatoon W/o Md Shoaib Alam R/o Vill- Jitpur Mora, P.O.
Bathan Parsa, P.S. Shankarpur, Distt. Madhepura.
10. Manoj Kumar Rajak S/o Yogendra Rajak R/o Vill- Jorawarganj, Ward No.
12, P.O. Israin Kala, P.S. Kumarkhand, Distt. Madhepura.
11. Roshan Ara W/o Md Mukhtar Alam R/o Vill and P.O. Mahthawa, Bazar, P.S.
and Distt. Araria.
12. Rukhsana Khatoon D/o Md Fida Husain R/o Vill and P.O. Bathan Parsa, P.S.
Shankarpur, Distt. Madhepura.
13. Ajay Kumar S/o Devendra Mandal R/o Vill and P.O. Kamargama, P.S.
Singheshwar, Distt. Madhepura.
14. Twinkal Kumari D/o Jaynarayan Yadav R/o Vill- Sukhasan Road, Bhirkhi,
Ward No. 25, P.O. and P.S. and Distt. Madhepura.
15. Kiran Devi D/o Wasudeo Narayan Singh R/o Vill- Lachi Bagan, Ward No.
21, P.O. Guljarbag, P.S. and Distt. Madhepura.
16. Bibi Sahuna Khatoon W/o Md. Hasim R/o Vill- Mansuri Tola Majarhat
Ward No. 7, P.O. Judgehat, P.S. Singheshwar, Distt. Madhepura.
17. Kiran Kumari W/o Rajendra Prasad Yadav R/o Vill- Chatiswasha Road,
Ward No. 12, Basantpur, P.O. and P.S.- Birpur, Distt. Supaul.
18. Sudhir Kumar S/o Babunand Bhindavar R/o Vill- Yadav Tola, Puraini Road,
Ward No. 14, P.O. Basantpur, P.S. Birpur, Distt. Supaul.
19. Nitu Kumari D/o Ramchandra Kherwar R/o Vill and P.O. Basantpur, Ward
No. 8, P.S. Birpur, Distt. Supaul.
20. Anand Abhishek S/o Buddho Prasad R/o Vill- Bhelwa, P.O.- Aaran, P.S.
Panchgachhia, Distt. Saharsa.
21. Bibi Rukhsana Khatoon W/o Md Badrullah Ansari R/o Vill- Kamalpur, P.O.
Sankrit Nirmali, P.S. Nirmali, Distt. Supaul.
22. Bibi Nusrat Jaha D/o Md Haroon Rasid R/o Vill- Narpat Patti, Ward No. 8,
P.O. Lalmanpatti, P.S. Karjain, Distt. Supaul.
23. Rajnikant Jha S/o Lakshmikant Jha R/o Vill and P.O. Madhubani, P.S.
Chhatapur, Distt. Supaul.
24. Bibi Ruhi Khatoon D/o Abdul Jabbar R/o Vill- Chhoti Masjid Ward No. 14,
P.O. and P.S. Jogbani, Distt. Araria.
25. Kumari Sangita Bharti W/o Umesh Ram R/o Vill and P.O. Situhar, Ward No.
2, P.S. Karjain Bazar, Distt. Supaul.
26. Md. Abdul Rasid S/o Md Yasin R/o Vill- Malhani, Ward No. 1, P.O.
Sukhpur, P.S. and Distt. Supaul.
27. Raj kumar Saha S/o Rameshwar Prasad Saha R/o Vill- Silla Raghunathpur,
P.O. Asja, P.S. Baisa, Distt. Purnia.
28. Md Mashud Alam S/o Md Najurul Husain R/o Vill- Kanfulia Plasbari, Ward
No. 1, P.O. Asja, P.S. Baisa, Distt. Purnia.
29. Roosi Begam W/o Rahat Husain R/o Vill- Pandarpur, P.O. Rauta, P.S. Baisa,
Distt. Purnia.
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30. Nasreen Praween D/o Haseem Sadeeque R/o Vill- Malhara, P.O. Sishabari,
P.S. Baisa, Distt. Purnia.
31. Sarita Kumari W/o Kumar Priyadarsi R/o Vill- Bhatwar, P.O. Sirsi, P.S.
Baisa, Distt. Purnia.
32. Jabin Anjum W/o Md Shakir Alam R/o Vill- Harna, P.O. Rautahat, P.S.
Baisa, Distt Purnia.
33. Bibi Ishrat Jahan W/o Md Farhul Ansari R/o Vill and P.O.- Kharahiya, P.S.
Amour, Distt.- Purnia.
34. Bibi Bilquees Bano W/o Azimuddin R/o Vill and P.O. Bochgaon, P.S.-
Jalalgarh, Distt. Purnia.
35. Aisa Khatoon W/o Md Asif Iqbal R/o Vill- Patugawon, P.O. Sirsi, P.S. Baisa,
Distt. Purnia.
36. Punam D/o Hari Prasad Rai R/o Vill and P.O. Amour, P.S. Baisa, Distt.
Purnia.
37. Farhat Jaha W/o Md Sahel Azam R/o Vill- Chilhani, P.O. Sirsi, P.S. Ronta,
Distt. Purnia.
38. Anjana Kumari W/o Satyanarayan Goit R/o Vill and P.O. Sripur, P.S.
Pratapganj, Distt. Supaul.
39. Pratima Pritam W/o Lt. Chandrashekhar Yadav R/o Vill- Tatma Toli, Ward
No. 24, P.O., P.S. and Distt. Purnia.
40. Rajkishor Ram S/o Lt. Devnarayan Ram R/o Vill- Kalantha, P.O. Chatra,
P.S. Gowal Para, Distt. Madhepura.
41. Md Sams Tabrej S/o Md Isha Ansari R/o Vill and P.O. Bhawamipur, P.S.
Pratapganj, Distt. Supaul.
42. Asha Kumari W/o Arvind Kumar Yadav R/o Vill- Gowalpara, Ward No. 2,
P.O. and P.S. Gowalpara, Distt. Madhepura.
43. Sanjay Kumar Jha S/o Lt. Kumod Jha R/o Vill- Sukhsena, P.O. Bhatotar, P.S.
and Distt. Purnia.
44. Heena Dikshit W/o Chandan Kumar R/o Vill- Chandrarahi, Ward No. 11,
P.O. Chandrarahi, P.S. Dhamdaha, Distt. Purnia.
45. Pramila Kumari W/o Surjeet Kumar Mahto R/o Vill and P.O. Goriar, P.S.
Tikapatti, Distt. Purnia.
46. Mashhodda Khatoon W/o Md Azam Ali R/o Vill- Chhoti Bhandsar, P.O.
Chaphari, P.S. Bhawanipur, Distt. Purnia.
47. Amrita Shekhar D/o Shyamlal Choudhary R/o Vill- Subhas Nagar Kasba,
Ward No. 15, P.O. and P.S. Kasba, Distt. Purnia.
48. Dilip Kumar Mandal S/o Shyam Narayan Mandal R/o Vill and P.O. Pipra,
P.S. Banmankhi, Distt. Purnia.
49. Archana Kumari W/o Ramkrishna Manas R/o Vill- Rampur Tilak Ward No.
13, P.O. Rampur Tilak, P.S. Banmankhi, Distt. Purnia.
50. Soni Kumari W/o Rajkumar Mishra R/o Vill and P.O. Sirsi, P.S. Baisa, Distt.
Purnia.
51. Rina Devi W/o Yogendra Das R/o Vill, P.O. and P.S. Banmankhi, Distt.
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Purnia.
52. Hajra Khatun W/o Md Usman R/o Vill- Binoba, P.O. and P.S. Jankinagar,
Distt. Purnia.
53. Shila Kumari W/o Sunil Bharti R/o Vill- Maini, P.O. Ajhoukoph, P.S.
Rupauli, Distt. Purnia.
54. Nuzhat Ara D/o Md Rustam Ali R/o Vill- Sonapur Thadhi Rajo, P.O. Amari
Kukroun, P.S. Dhamdaha, Distt. Purnia.
55. Khusdil Begam W/o Md Salim R/o Vill- Rangpura Uttar Ward No. 10, P.O.
Rangpura, P.S. Dhamdaha, Distt. Purnia.
56. Kanchan Kumari W/o Parmanand Paswan R/o Vill- Belapemu Sarvodaya
Tola, P.O. Belapemu, P.S. B. Kothi, Distt. Purnia.
57. Kanchan Kumari W/o Sunil Kumar R/o Vill- Phulwariya, P.O. Sahpur, P.S.
Gowalpara, Distt. Madhepura.
58. Priya Kumari D/o Dilip Singh R/o Vill- Madhatpur Vasa, P.O. Sapardah, P.S.
Puraini, Distt. Madhepura.
59. Naresh Kumar Das S/o Dinesh Das R/o Vill- Mahisarho Ward No. 8, P.O.
Sarauni, P.S. Mahishi, Distt. Saharsa.
60. Rajani Kumari W/o Roshan Kumar R/o Vill and P.O. Mangvar, P.S. Basnahi,
Distt. Saharsa.
61. Aisha Parween W/o Md Mumtaj Ali R/o Vill- Kusmar, P.O. Badha Kusmar,
P.S. Khutauna, Distt. Madhubani.
62. Shiv Kumari W/o Ramnarayan Thakur R/o Vill- Barantpur, P.O. Birauli, P.S.
Benipatti, Distt. Madhubani.
63. Maimuna Khatun W/o Fahim Ahmad R/o Vill- Karhara, P.O. Basaitha, P.S.
Benipatti, Distt. Madhubani.
64. Birendra Kamat S/o Mahendra Kamat R/o Vill and P.O. Raunti, P.S.
Rajnagar, Distt. Madhubani.
65. Bibi Sameena Khatoon W/o Md Khurshed R/o Vill and P.O. Raunti, P.S.
Rajnagar, Distt. Madhubani.
66. Chandra Prakash Chaudhary S/o Somnath Chaudhary R/o Vill and P.O.
Jagatpur, P.S. Rahika, Distt. Madhubani.
67. Rokhsana Khatoon W/o Asgar Ali R/o Vill, P.O. and P.S. Rahika, Distt.
Madhubani.
68. Bibi Ahmadi Khatoon W/o Sami Ahmad R/o Vill- Dahibat Momin Tola, P.O.
and P.S. Pandaul, Distt. Madhubani.
69. Shahin Parween W/o Md Wadiujjama, R/o Vill- Vihnagar, P.O. Biraul, P.S.
Pandaul, Distt. Madhubani.
70. Md Shahanwaj S/o Md Habibul Rahman R/o Vill- Vihnagar, P.O. Biraul, P.S.
Pandaul, Distt. Madhubani.
71. Sarita Devi W/o Bharat Paswan R/o Vill, P.O. and P.S. Bheja, Distt.
Madhubani.
72. Jilebi Mochi S/o Bahadur Mochi R/o Vill- Kalapatti Barhi, P.O.- Kalapatti,
P.S. Fulparas, Distt. Madhubani.
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73. Neelam Bharti W/o Sitaram Ram R/o Vill, P.O. and P.S. Bheja, Distt.
Madhubani.
74. Noorus Sabah W/o Nasim Raza R/o Vill and P.O. Pachahi, P.S. Madhepur,
Distt. Madhubani.
75. Bushara Khatoon W/o Md Salim Ahamad R/o Vill and P.O. Pachahi, P.S.
Madhepur, Distt. Madhubani.
76. Gunjana Kumari W/o Torit Lal R/o Vill- Laheri Tola, P.O. and P.S.-
Madhepura, Distt. Madhubani.
77. Sunita Kumari W/o Sunil Paswan R/o Vill and P.O. Sarisaw Patti, P.S.
Pandaul, Distt. Madhubani.
78. Nunulal Yadav S/o Sukadev Yadav R/o Vill and P.O. Banki, P.S. Madhepura,
Distt. Madhubani.
79. Santosh Kumar Ram S/o Ramchandra Ram R/o Vill- Ramnagar, P.O. Ekahri,
P.S. Ladniyan, Distt. Madhubani.
80. Sanjay Kumar Mahto S/o Mahabir Mahto R/o Vill- Madhuban, P.O. Dadhi,
P.S. Andhradadhi, Distt. Madhubani.
81. Md Ashraf Ali S/o Md Murtuza Hasan R/o Vill- Jamaila Bazar, P.O. Madna,
P.S. Andhradadhi, Distt. Madhubani.
82. Mahnaj Begum D/o Motiurrahman Falahi R/o Vill- Gidarganj, P.O. Madna,
P.S. Andhradadhi, Distt. Madhubani.
83. Mina Devi W/o Feku Saday R/o Vill and P.O. Sundar Virajit, P.S. Madhepur,
Distt. Madhubani.
84. Bibi Majada Khatoon W/o Ajaj Ahmad R/o Vill- Ratupar, P.O. Tajpur, P.S.
Rudrapur, Distt. Madhubani.
85. Radharaman Mishra S/o Balkrishna Mishra R/o Vill and P.O. Dwalakh, P.S.
Bheja, Distt. Madhubani.
86. Shiv Ram Yadav S/o Ram Ashish Yadav R/o Vill- Shrirampur, P.O.
Sidhapdadhi, P.S. Ladniyan, Distt. Madhubani.
87. Md Nazim S/o Shekh Salim R/o Vill- Piptoliya, P.O. Jadriya, P.S.
Jhanjharpur, Distt. Madhubani.
88. Ranjana Devi W/o Mahavir Paswan R/o Vill- Dargahiganj, P.O. Deviganj,
P.S. Narpatganj, Distt. Araria.
89. Shambhu Yadav S/o Dashrath Yadav R/o Vill- Simriya Chanan, P.O.
Simriya, P.S. Barauni, Distt. Begusarai.
90. Lilawati W/o Ram Pravesh Singh R/o Vill- Anantpur, P.O. Rooppur, P.S.
Mohniyan, Distt. Kaimur.
91. Jyoti Kumari W/o Mukesh Kumar R/o Vill- Tehay, P.O. Kalwara, P.S.
Pasrah, Distt. Khagaria.
92. Shamim Ahmad Fahmi S/o Shakil Ahmad Fahmi R/o Vill- Millat, P.O. and
P.S. and Distt. Madhubani.
93. Ashok Kumar S/o Shri Bambahadur Rajak R/o Vill- Uda, P.O. Madhuban,
P.S. Uda Kishunganj, Distt. Madhepura.
94. Nitish Kumar Bharti S/o Lt. Sahdeo Paswan R/o Vill and P.O. Rampur, P.S.
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Murliganj, Distt. Madhepura.
95. Kumari Rani W/o Suman Kumar Bharti R/o Ward No. 10 Puranibazar, P.O.
and P.S. and Distt. Madhepura.
96. Sanju Kumari W/o Ashok Mandal R/o Vill and P.O. Ishran Kala Tola
Bheropur, P.S. Kumarkhand, Distt. Madhepura,
97. Nitu Kumari W/o Rajnish Kumar Singh R/o Vill- Dharvpatti, P.O. Sri Nagar,
P.S. Dheladh, Distt. Madhepura.
98. Bibi Sauda W/o Lt. Navajur Rahman R/o Vill- Mirganj, Ward No. 06, P.O.
and P.S. Mirganj, Distt. Purnea.
99. Devendra Kumar Paswan S/o Ram Lakhan Paswan R/o Vill- Kuadh, P.O.
Kuadh, P.S. Jainagar, Distt. Madhubani.
100 Chandrakala Devi W/o Raj Kumar Ranjan R/o Vill- Dharmaban, P.O.
. Khajedih, P.S. Ladania, Distt. Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Madhubani.
4. The District Magistrate, Saharsa.
5. The District Magistrate, Madhepura.
6. The District Magistrate, Purnea.
7. The District Magistrate, Supaul.
8. The District Magistrate, Khagaria.
9. The District Magistrate, Kaimur.
10. The District Magistrate, Begusarai.
11. The District Magistrate, Araria.
12. The District Education Officer, Madhubani.
13. The District Education Officer, Begusarai.
14. The District Education Officer, Madhepura.
15. The District Education Officer, Saharsa.
16. The District Education Officer, Purnea.
17. The District Education Officer, Supaul.
18. The District Education Officer, Khagaria.
19. The District Education Officer, Kaimur.
20. The District Education Officer, Araria.
21. The District Programme Officer (Establishment), Madhubani.
22. The District Programme Officer (Establishment), Begusarai.
23. The District Programme Officer (Establishment), Madhepura.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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24. The District Programme Officer (Establishment), Saharsa.
25. The District Programme Officer (Establishment), Purnea.
26. The District Programme Officer (Establishment), Supaul.
27. The District Programme Officer (Establishment), Kaimur.
28. The District Programme Officer (Establishment), Araria.
29. The Block Development Officer, Madhubani.
30. The Block Development Officer, Begusarai.
31. The Block Development Officer, Madhepura.
32. The Block Development Officer, Saharsa.
33. The Block Development Officer, Purnea.
34. The Block Development Officer, Supaul.
35. The Block Development Officer, Kaimur.
36. The Block Development Officer, Araria.
37. The Block Education Officer, Madhubani.
38. The Block Education Officer, Begusarai.
39. The Block Education Officer, Madhepura.
40. The Block Education Officer, Saharsa.
41. The Block Education Officer, Purnea.
42. The Block Education Officer, Supaul.
43. The Block Education Officer, Kaimur.
44. The Block Education Officer, Araria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5938 of 2021
======================================================
1. Kumari Anjali W/o Sri Pushkar Chandan R/o Mohalla- Nai Basti Mahadeva,
P.O.- Siwan, P.S.- Siwan City, District- Siwan.
2. Amit Kumar S/o Late Prithwi Chand Sinha R/o At and P.O.- Titra, P.S.-
Mairwa, District- Siwan.
3. Pravin Kumar Mishra S/o Sri Surendra Mishra R/o At- Mishkarahi Gali,
Majhaavli Road, P.O. and P.S.- Mairwa, District- Siwan.
4. Anil Kumar Sinha S/o Kashi Rawat R/o Mohalla- Shiv Colony, Patel Nagar,
P.S.- Hilsa, District- Nalanda.
... ... Petitioner/s
Versus
1. The Union of India Represented through the Secretary, Department of
School Education and Literacy, Ministry of Human Resource Development,
New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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2. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education New Delhi represented through
its Director.
6. The Regional Director National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar Through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary Education Department, Government of Bihar, Patna.
9. The Director Primary Education, Government of Bihar, Patna.
10. The District Magistrate Siwan, District- Siwan.
11. The District Magistrate Jehanabad, District- Jehanabad.
12. The District Education Officer Siwan, District- Siwan.
13. The District Education Officer Jehanabad, District- Jehanabad.
14. The District Programme Officer Establishment (Education), Siwan, District-
Siwan.
15. The District Programme Officer Establishment (Education), Jehanabad,
District- Jehanabad.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5976 of 2021
======================================================
Bibi Afia Tarannum Daughter of Afazal Wife of Adil Akhter, Resident of
village- Baigna, Post Office- Baigna, Police Statin- Terhagach, District-
Kishanganj
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary of Education Department,
Government of Bihar, Patna
2. The Director, Primary Education Department, Government of Bihar, Patna
3. The District Magistrate, Kishanganj, District- Kishanganj
4. The District Education Officer of Kishanganj District- Kishanganj
5. The District Programme Officer (Establishment) Kishanganj, District-
Kishanganj
6. The Block Development Officer cum Executive Officer Block Teacher
Employment Unit, Tehragach Block Kishanganj
7. The Block Education Officer cum Secretary of Block Teacher Employment
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Committee, Tehragach Block, District- Kishanganj
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6170 of 2021
======================================================
Pratima Kumari W/o Sanjay Ray R/o Village Salempur Dumria, P.S. Goraul,
District Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary, Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Education Department, Govt. of Bihar,
New Secretariat, Patna.
3. The Director (Research and Training), Govt. of Bihar, Patna.
4. The District Magistrate, Vaishali.
5. The District Education Officer, Vaishali.
6. The District Programme Officer (Establishment), Vaishali.
7. The Block Development Officer, Cheharakala, Vaishali.
8. The Block Education Officer, Cheharakala, Vaishali.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6299 of 2021
======================================================
Bibi Zeenat Ara W/o Shamim, Resident of Village - Simalmani, Ward no. 8,
P.O. - Barmasia, Simalmani, P.S. Sikti, District - Araria at present posted at
Upgraded Middle School, Pokharia, Block - Terhagachh, District - Kisanganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
3. The District Education Officer, Kisanganj, District - Kisanganj.
4. The District Programme Officer Establishment (Education), Kisanganj,
District - Kisanganj.
5. The District Programme Officer (Samagra Siksha) and Primary Education,
Kisanganj, District - Kisanganj.
6. The Block Development Officer-cum-Member Secretary, Block
Employment Unit, Terhagachh, District - Kisanganj.
7. The Block Education Officer, Block - Terhagachh, District - Kisanganj.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
180/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6365 of 2021
======================================================
1. SURENDRA KUMAR YADAV S/o Shivan Yadav R/o Village Hatwariya,
P.o. and P.s.- Harlakhi, Dist.- Madhubani
2. Ram Khelawan Das S/o Fakir Das R/o Village- Sisauni, P.o.- Basopatti, P.s.-
Harlakhi, Dist.- Madhubani
3. Sushma Kumari D/o amswarup Prasad Sinha R/o Village- Patila, P.o.-
Balicha, P.s.- Amba Kutumba, Dist.- Aurangabad
4. Hemwanti Kumari W/o Devratan Singh R/o Village- Shulikhaira, P.s.-
Rafiganj, dist.- Aurangabad
5. Archana Kumari Mala W/o Tulsi Yadav R/o Village Oriya Chak, P.o.-
Budhaul, P.s.- Kasma, Dist.- Aurangabad
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary, Education Department, Govt. of
Bihar, New Secretariat, Patna
2. The Director (Primary Education) Govt. of Bihar, New Secretariat, Patna
3. The District Magistrate, Aurangabad
4. The District Magistrate, Madhubani
5. The Distict Education Officer, Aurangabad
6. The Distict Education Officer, Madhubani
7. The District Pogramme Officer (Establishment), Aurangabad
8. The District Pogramme Officer (Establishment), Madhubani
9. The Block Development Officer, Navinagar, Rafiganj, Aurangabad
10. The Block Development Officer, Harlakhi, Madhubani
11. The Block Education Officer, Navinagar, Rafiganj, Aurangabad
12. The Block Education Officer, Harlakhi, Madhubani
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6393 of 2021
======================================================
Sudhir Kumar Singh Son of Sri Birendra Singh Resident of Village and Post-
Ibrahimpur Persauni, Police Station- Phenhara, District- East Champaran.
... ... Petitioner/s
Versus
1. The State of Bihar Through Principal Secretary, Human Resources
Development Department, Government of Bihar, Secretariat, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
181/631
2. The Principal Secretary Department of Finance, Government of Bihar,
Patna.
3. The Director Primary Education Government of Bihar, Patna.
4. The Regional Deputy Director Education Muzaffarpur Division,
Muzaffarpur, Bihar.
5. The District Education Officer East Champaran at Motihari, Bihar.
6. The District Programme Officer (Establishment) East Champaran, Bihar.
7. The Block Development Officer Phenhara Block, East Champaran, Bihar.
8. The Block Education Officer Phenhara Block, District- East Champaran,
Bihar.
9. The Headmaster Government Middle School, Persauni Kothi, Block-
Phenhara, District- East Champaran, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6522 of 2021
======================================================
1. Vijay Kumar Bimal, S/o Harihar Prasad Yadav, R/o village and PO and PS-
Fulparas, District-Madhubani.
2. Shashi Bhushan Singh, S/o Shyamdhar Singh, R/o village-Vaniya, PS-
Bhawanipur, PS-Randa, District-Bhagalpur.
3. Rekha Devi, W/o Mahendra Narayan Ram, R/o village and PO and PS-
Balua, District-Madhubani.
4. Sharda Kumari, W/o Lalit Kumar, R/o village-Ithari, PO-Belhi, PS-
Marauna, District-Supaul.
5. Tanjila Khatoon, W/o Md. Mujibul Rahman, R/o village-Gorgama, PO and
PS-Fulparas, District-Madhubani.
6. Sajda Khatoon, W/o Rajiuddin Ansari, R/o village and PO-Gorgama, PS-
Furparas, District-Madhubani.
7. Punita Kumari, W/o Manoj Paswan, R/o village and PO and PS-Laukhi,
District-Madhubani.
8. Amirun Nesa, D/o Md. Khudabaks Mansuri, R/o village Kanar, PO-Garatol,
PS-Fulparas, District-Madhubani.
9. Asha Devi, W/o Shyam Sundar Jha, R/o village-Chaudi, PO-Birsair, PS-
Sakri, District-Madhubani.
10. Sushma Soni, D/o Indra Kumar Lal Das, R/o village-Ratupur, PO-Tajpur,
PS-Rudrapur, District-Madhubani.
11. Farhat Shabana Khatoon, W/o Md. Farhat Khan, R/o village-Sihuli, PO-
Dariora, PS-Aamas, District-Gaya.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Government
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
182/631
of Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate Madhubani
4. The District Education Officer, Madhubani
5. The District Education Officer, Aurangabad
6. The District Programme Officer (Establishment), Madhubani
7. The District Programme Officer (Establishment), Aurangabad
8. The Block Development Officer, Fulparas, Ghoghardiha, Jhanjharpur,
Rahika, Madhubani
9. The Block Development Officer, Navinagar, Aurangabad
10. The Block Education Officer, Fulparas, Ghoghardiha, Jhanjharpur, Rahika,
Madhubani
11. The Block Education Officer, Navinagar, Aurangabad
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7481 of 2021
======================================================
Nishi Kumari W/o Amresh Kumar Singh, R/o 189, Gali No. 1 Court Station,
District - Purnia.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Education Department, Govt. of Bihar,
New Secretariat, Patna.
3. The District Magistrate, Purnia.
4. The District Education Officer, Purnia.
5. The District Programme Officer (Establishment), Purnia.
6. The Block Education Officer, Purnia.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7720 of 2021
======================================================
1. Kamlesh Kumar Bharti S/o Late Pasam Lal Biswas r/o Village- Mangalpur,
P.o.- Bishunpur, P.s.- Amour, District- Purnea at Present posted as Block
Teacher, Upgraded Middle School, Doriya, Block- Amour, District- Purnea
2. Shamsul Hoda S/o Shekh Vismillah r/o Village- Gad Bahuari, P.s.- Palanwa,
District- East Champaran at Present posted as Block Teacher, Upgraded
Middle School, Gad Bahuari, Urdu, Block- Raksaul, District- East
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
183/631
Champaran
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi
5. The National Council of Teachers Education, New Delhi represented
through its Director,
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15, Nilkanth Naga, Nayapali Bhuvneshwar, Orissa
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna
8. The Principal Secretary, Education Department, Government of Bihar, Patna
9. The Director, Primary Education , Government of Bihar, Patna
10. The District Magistrate, Purnea, District- Purnea
11. The District Magistrate, East champaran, District- East Champaran
12. The District Education Officer, Purnea, District- Purnea
13. The District Education Officer, East Champaran, District- East Champaran
14. The District Progamme Officer, Establishment (Education) Purnea , District-
Punea
15. The District Progamme Officer, Establishment (Education) East
Champaran , District- East Champaran
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7982 of 2021
======================================================
1. Suchit Kumar Rawat Son of Singheshwar Rawat, resident of village -
Lakhanpur, P.S. - Jamui, District - Jamui.
2. Mukesh Kumar Singh, Son of Madan Mohan Singh, resident of Village -
Dundo, P.S. - Dundo, District - Jamui.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
184/631
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
4. The District Education Officer, Jamui.
5. The District Programme Officer (Establishment), Jamui.
6. The Block Education Officer, Jamui.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8636 of 2021
======================================================
Md. Asif Razi Son of Md. Razi Imam, Resident of Village-Patghaghar, P.S.-
Sangrampur, District-Munger.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary Human Resource Department,
New Delhi.
2. The Secretary, Department of School Examination and Literacy, Ministry of
Education, Government of India, New Delhi.
3. The Chairman, National Institute of Open Schooling A-24/25, Institutional
Area, Sector-62, NOIDA, District-Gautam Budh Nagar, Uttar Pradesh-201
309.
4. The Secretary, National Institute of Open Schooling A-24/25, Institutional
Area, Sector-62, NOIDA, District-Gautam Budh Nagar, Uttar Pradesh-201
309.
5. The Regional Director, National Institute of Open Schooling (NIOS), Lalit
Bhawan, Ground Floor, Bailey Road, Patna-800001.
6. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
7. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
8. The Secretary, Bihar School Examination Board, Patna.
9. The District Magistrate, Munger.
10. The District Education Officer, Munger.
11. The District Programme Officer (Establishment), Munger.
12. The Secretary Prakhand Teacher Niyojan Unit cum BDO, Totia Bumbar,
Munger District, Munger.
13. The Block Education Officer (BEO), Totia Bumbar, Munger District,
Munger.
... ... Respondent/s
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
185/631
with
Civil Writ Jurisdiction Case No. 9678 of 2021
======================================================
Ramya Sinha D/o Sunil Kumar Verma, Resident of Village - Rajwatia, P.S. -
Bagha Distt. - West Champaran, Prakhand Teacher Govt. Upgraded Middle
School RajwatiaBagha, Distt.- West Champaran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary Govt. of Bihar Patna.
2. The Addl. Chief Secretary Govt. of Bihar Patna.
3. The Director Primary Education Govt. of Bihar, Patna.
4. The Distt. Education Officer West Champaran.
5. The Distt. Programme Officer (Estab) West Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12071 of 2021
======================================================
Rajkishor Kumar Kushwaha son of Bachhu Prasad Kushwaha Resident of
Village- Ahirouliya Machhar (Rajapur), P.S. Kotwa, District- East
Champaran, Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Education Department,
Government of Bihar, Patna.
2. The Principal Secretary Education Department, Government of Bihar, Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Magistrate-cum Chairman District Companionate Appointment
Committee East Champaran, (Motihari).
5. The District Education Officer, East Champaran, (Motihari).
6. The District Programme Officer, Establishment (Education) East Champaran
(Motihari).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12182 of 2021
======================================================
1. Sanjeet Lal S/o Krishna Prasad Shah R/o Vill. Hospital Road Masaurhi, P.O.
and P.S. Masaurhi, District Patna.
2. Radhika Kumari W/o Sahendra Prasad R/o Vill. Majhauli, P.O. Rastnagraha,
P.S. Dhanarua, District Patna.
3. Sushila Kumari W/o Balbir Chaudhary R/o Vill. Badiha, P.O. Bijpura, P.S.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
186/631
Dhanarua, District Patna.
4. Kumari Anju Sinha D/o Ganga Bishnu Prasad R/o Vill. Lahsuna, P.O.-
Lahsuna, P.S. Masaurhi, District- Patna.
5. Dharmendra Kumar S/o Rampati Paswan R/o Vill. Bairamchak, P.O.
Nadaul, P.S. Masaurhi, District Patna.
6. Premlata Sinha W/o Rajesh Kumar Shukla R/o Vill. Vijaypura, P.O.
Dhanarua, P.S. Dhanarua, District Patna.
7. Kumari Pinki Bharti W/o Rajiv Kumar R/o Vill. Shivaji Nagar, Satisthan,
P.O. and P.S. Masaurhi, District Patna.
8. Sunita Kumari W/o Diwakar Prasad R/o Vill. Baribigha, P.O. Nadaul, P.S.
Masaurhi, District Patna.
9. Manju Kumari D/o Raja Ram Prasad R/o Vill. and P.O. Daha Bigha, P.S.
Hilsa, District Nalanda.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Patna.
4. The District Education Officer, Patna.
5. The District Programme Officer (Establishment), Patna.
6. The Block Development Officer, Dhanarua, Patna.
7. The Block Education Officer, Dhanarua, Patna.
8. The Director, State Council of Education Research AND Training (SCERT)
Mahandru Patna.
9. The Secretary, Bihar School Examination Board Patna.
10. The Examination Controller, Bihar School Examination Board Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13055 of 2021
======================================================
Naseha Shaista Rizvi D/o Late Abdul Bashar Rizvi, R/o Raghunathpur, P.O. -
Raghunathpur Bazar, P.S. - Jamo Bazar, District - Siwan.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
187/631
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director,
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar, through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Siwan, District - Siwan.
11. The District Education Officer, Siwan, District - Siwan.
12. The District Programme Officer, Establishment, (Education), Siwan, District
- Siwan.
13. The Block Education Officer, Badhariya, District - Siwan.
14. The Panchayat Secretary - Cum - Secretary, Panchayat Teacher Employment
Committee, Bahadurpur Block - Barhariya, District - Siwan.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13657 of 2021
======================================================
Nilam Kumari, Daughter of Achhelal Prasad, resident of Village and P.O. and
P.S.-Parkri Dayal, District-East Champaran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Magistrate, East Champaran, Motihari.
5. The District Education Officer, East Champaran, Motihari.
6. The District Programme Officer (Establishment), East Champaran, Motihari.
7. The Block Development Officer, Pakridayal, East Champaran, Motihari.
8. The Block Education Officer, Pakridayal, East Champaran, Motihari.
9. The Employment Unit, Panchayat Raj, Tharbatiya, Pakridayal, East
Champaran, through the Panchayat Sachiv.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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10. The Headmaster, Nav Shrijit Primary School, Ramban, Mallah Tola,
Pakridayal, East Champaran, Motihari.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14290 of 2021
======================================================
1. Shabanam Sultana W/o Israr Ahmad Quadri, R/o Village Yadupatti, Ward
No. 13, P.O. Janakpur Road, P.S. Janakpur, Dist. Sitamarhi.
2. Sunita Kumari, W/o Arvind Kumar Pandey, R/o Village Sutihara, Ward No.
12, P.O. Sutihara, Dist. Sitamarhi.
3. Md. Tanwir Alam, S/o Md. Manir Alam, R/o Village Awapur, P.S. Awapur,
Dist. Sitamarhi.
4. Durgawati Kumari, W/o Mithilesh Kumar Prasad, R/o Village Abhui, P.O.
and P.S. Daraunda, Dist. Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary, Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Sitamarhi.
4. The District Magistrate, Siwan.
5. The District Education Officer, Sitamarhi.
6. The District Education Officer, Siwan.
7. The District Programme Officer (Establishment), Sitamarhi.
8. The District Programme Officer (Establishment), Siwan.
9. The Block Development Officer, Sonbarsa, Nanpur, Sursand, Dist.
Sitamarhi.
10. The Block Development Officer, Daraunda, Siwan.
11. The Block Education Officer, Sonbarsa, Nanpur, Susrsand, Dist. Sitamarhi.
12. The Block Education Officer, Daraunda, Siwan.
13. The Panchayat Secretary Gram Panchayat Raj, Bahera, Jagdishpur, Block
Nanpur, Dist. Sitamarhi.
14. The Panchayat Secretary, Gram Panchayat Raj, Purandaha Rajwara Purwi,
Block Sonbarsa, Dist. Sitamarhi.
15. That Panchayat Secretary, Gram Panchayat Raj Rukundipur, Block
Daraunda, Dist. Siwan.
16. The Regional Director National Open Schooling Institution, Lalit Bhawan,
Patna.
17. The Bihar School Examination Board, through its Secretary, Patna.
18. The Examination Controller, Bihar School Examination Board, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
189/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18308 of 2021
======================================================
Abhishek Kumar Arun S/o Late Vimal Kishore Ray R/o Village Rohua Urf
Balgobindpur, P.O. Sahpur, P.S. Jandaha, District Vaishali
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The Director State Council of the Education Research and Training, Patna.
4. The District Magistrate, Vaishali.
5. The District Education Officer, Vaishali.
6. The District Programme Officer (Establishment), Vaishali.
7. The Block Development Officer, Jandaha, Vaishali.
8. The Block Education Officer, Jandaha, Vaishali.
9. The Bihar School Examination Board, Patna through its Secretary.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1172 of 2022
======================================================
Amar Kumar Sah S/o Upendra Nath Sah R/o Vill. Gamail, P.O. Bihariganj,
P.S. Bihariganj, District Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Purnea.
4. The District Education Officer, Purnea.
5. The District Programme Officer (Establishment), Purnea.
6. The Block Development Officer, Rupauli, Purnea.
7. The Block Education Officer, Rupauli, Purnea.
8. The Regional Director, National Open Schooling Institution, Lalit Bhawan,
Patna.
9. The Bihar School Examination Board, through its Secretary, Patna.
10. The Examination Controller, Bihar School Examination Board, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
190/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1432 of 2022
======================================================
Tauhid Kazmi S/o Md. Azharul Qasmi, R/o Vill. Bherwa, P.O. Bherwa, P.S.-
Kamtaul, Block - Bisfi, District - Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Madhubani.
4. The District Education Officer, Madhubani.
5. The District Programme Officer (Establishment), Madhubani.
6. The Block Development Officer, Bisfi, Madhubani.
7. The Block Education Officer, Bisfi, Madhubani.
8. The Regional Director, National Open Schooling Institution, Lalit Bhawan,
Patna.
9. The Bihar School Examination Board, through its Secretary, Patna.
10. The Examination Controller, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1766 of 2022
======================================================
Pratibha Soni Wife of Ravi Ranjan Resident of Behind to Church, Mission
Compound, Purvi Dahiyawan, Police Station - Chapra Town, District -
Chapra.
... ... Petitioner/s
Versus
1. The Union of India Through the Secretary, Ministry of Human Resources
Development, New Delhi.
2. The Secretary Ministry of Human Resources Development, Government of
India, New Delhi.
3. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, New Delhi.
4. The State of Bihar Through the Principal Secretary, Education Department,
Patna.
5. The Principal Secretary, Education Department, Government of Bihar,
Patna.
6. The Director, Primary Education, Education Department, Government of
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
191/631
Bihar, Patna.
7. The District Education Officer, Chapra.
8. The District Programme Officer, Chapra.
9. The Pramukh - cum- Chairman of the Employment Committee, Sonpur
Block, Chapra.
10. The Block Development Officer - cum- Secretary of the Employment
Committee, Sonpur Block, Chapra.
11. The Block Education Officer, Sonpur Block, Chapra.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1851 of 2022
======================================================
Vijay Kumari D/o Dashrath Paswan R/o Village Hathapur, P.S. Basopatti,
District- Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary, Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Education Department, Govt. of Bihar,
New Secretariat, Patna.
3. The Director (Research and Training), Education Department, Mahendru,
Patna.
4. The District Magistrate, Madhubani.
5. The District Education Officer, Madhubani.
6. The District Programme Officer (Establishment), Madhubani.
7. The Block Development Officer, Basopatti, Madhubani.
8. The Block Education Officer, Basopatti, Madhubani.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4618 of 2022
======================================================
1. Ejaj Ahmad S/o Ali Hussain R/o Mohalla- Panah Kola, P.O. and P.S.-
Madhupur, District- Deoghar (Jharkhand), at Present working as Block
Teacher at Government Upgraded Middle School Goura, Block- Chandan,
District- Banka.
2. Shakti Rani W/o Sri Kumud Kumar Ranjan R/o At and P.O.- Sahra, P.S.- K.
Nagar, District- Purnia, at Present working as Panchayat Teacher at
Government Primary School Makhnahapar, Block- K. Nagar, District-
Purnia.
... ... Petitioner/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
4. The District Education Officer, Banka, District- Banka.
5. The District Education Officer, Purnia, District- Purnia.
6. The District Programme Officer, Establishment (Education), Banka, District-
Banka.
7. The District Programme Officer, Establishment (Education), Purnia,
District- Purnia.
8. The Block Development Officer-cum-Secretary, Block Teacher Appointment
Committee, Chandan, District- Banka.
9. The Block Education Officer, Chandan, Block- Chandan, District- Banka.
10. The Block Education Officer, K. Nagar, Block- K. Nagar, District- Purnia.
11. The Panchayat Secretary-cum-Secretary, Panchayat Teacher Appointment
Committee, Sahra, Block- K. Nagar, District- Purnia.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5388 of 2022
======================================================
1. Yamuna Devi W/o Ashok Kumar Sahni, R/o Village Baruwar, Ward no. 11,
P.S. - Babubarhi, Dist. Madhubani.
2. Sushil Kumar, S/o Uttam Lal Yadav, R/o Village Sonmatti Kauwahi, P.O.
Pathrahi, P.S. - Babubarhi, Dist. Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Madhubani.
4. The District Magistrate, Begusarai.
5. The District Education Officer, Madhubani.
6. The District Programme Officer (Establishment), Madhubani.
7. The Block Development Officer, Babubarhi, Madhubani.
8. The Block Education Officer, Babubarhi, Madhubani.
9. The Panchayat Secretary, Gram Panchayat Raj Bhatchauda (Babubarhi)
Madhubani.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
193/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6311 of 2022
======================================================
Binkatesh Kumar S/o Sri Niwash Sharma, R/o Village and P.O. and P.S.-
Pauthu, District-Aurangabad at present working as Panchayat Teacher, Newly
Created Government Primary School Anchha, Block-Rafiganj, District-
Aurangabad, Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Education
Department, Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director Primary Education, Government of Bihar, Patna.
4. The District Magistrate, Aurangabad, District-Aurangabad.
5. The District Education Officer, Aurangabad, District-Aurangabad.
6. The District Programme Officer, Establishment (Education), Aurangabad,
District-Aurangabad.
7. The Block Education Officer, Rafiganj, District-Aurangabad.
8. The Panchayat Secretary-cum-Member Secretary, Panchayat Employment
Unit, Gram Panchayat Raj Pauthu, Block-Rafiganj, District-Aurangabad.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7304 of 2022
======================================================
Sanjay Paswan S/o Chandar Paswan, R/o Village Ward no. 1 Mahinathpur,
P.O. - Mahinathpur, P.S. - Basopati, District - Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Education Department, Govt. of Bihar,
New Secretariat, Patna.
3. The Director (Research and Training), Govt. of Bihar, Patna.
4. The District Magistrate, Madhubani.
5. The District Education Officer, Madhubani.
6. The District Programme Officer (Establishment), Madhubani.
7. The Block Development Officer, Madhwapur, Madhubani.
8. The Block Education Officer, Madhwapur, Madhubani.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
194/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7333 of 2022
======================================================
1. Haridyal Paswan S/o Sitam Paswan, R/o Vill. Ekarhia, P.O. Sirisia, P.S.-
Chanpatia, District West Champaran.
2. Dulari Kumari W/o Manoj Kumar, R/o Vill. Banuchhapar, P.O.
Banuchhapar, P.S. Lauriya, District - West Champaran.
3. Renu Kumari, W/o Shailendra Kumar, R/o Vill. Akauna, P.O. Akauna, P.S.
Dhanarua, District Patna.
4. Nusrat Praveen, D/o Md. Ragib Hussain, R/o Vill. Kali Bag Ward No. 13,
P.O. Bettiah, P.S. Bettiah, District West Champaran.
5. Hans Kumar, S/o Shakendra Prasad Singh, R/o Vill. Madrouni, P.O.
Madrouni, P.S. Rangra, District - Bhagalpur.
6. Nafisa Khatoon, D/o Md. Azam, R/o Vill. Swaldah Majhwa Ward no. 13,
P.O. Kanhaili, P.S. Narpatganj, District - Araria.
7. Saquib Anwer, S/o Ziaur Rahaman, R/o Vill. Dalmalpur, P.O. Dalmalpur,
P.S. Amour, District Purnea.
8. Jalandhar Paswan S/o Sukhari Paswan, R/o Vill. Dilawarpur, P.O. - Rikhar,
P.S. Lalganj, District- Vaishali.
9. Anju, S/o Ashok Manjhi, R/o Vill. Thahara, P.O. Maker, P.S. Maker,
District- Saran.
10. Md. Atiur Rahman, S/o Md. Matiur Rahman, R/o Chilhani Tola, Malhano,
P.O. Hafania, P.S. Routa, District - Purnia.
11. Pradeep Ram Raman, S/o Yugeshwar Ram, R/o Rasidpur, P.O. Rasidpur, P.S.
Khajauli, District -Madhubani.
12. Surendra Kumar, S/o Brahmdeo Ram, R/o Jotali P.O. Rahua, P.S. Uda
Kishunganj, District -Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, West Champaran.
4. The District Magistrate, Bhagalpur.
5. The District Magistrate, Araria.
6. The District Magistrate, Purnea.
7. The District Magistrate, Vaishali.
8. The District Magistrate, Saran.
9. The District Magistrate, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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10. The District Education Officer, West Champaran.
11. The District Education Officer, Bhagalpur.
12. The District Education Officer, Araria.
13. The District Education Officer, Purnea.
14. The District Education Officer, Vaishali.
15. The District Education Officer, Saran.
16. The District Education Officer, Patna.
17. The District Programme Officer (Establishment), West Champaran.
18. The District Programme Officer (Establishment), Bhagalpur.
19. The District Programme Officer (Establishment), Araria.
20. The District Programme Officer (Establishment), Purnea.
21. The District Programme Officer (Establishment), Vaishali.
22. The District Programme Officer (Establishment), Saran.
23. The District Programme Officer (Establishment), Patna.
24. The Block Development Officer, Chanpatia/Lauria/Yogapatty/ Bettiah,
District - West Champaran.
25. The Block Development Officer, Rangara, Bhagalpur.
26. The Block Development Officer, Narpatganj Araria.
27. The Block Development Officer, Amour, Purnea.
28. The Block Development Officer, Lalganj Vaishali.
29. The Block Development Officer, Maker, Siwan.
30. The Block Development Officer, Patna.
31. The Block Development Officer, Chanpatia/Lauria/Yogapatty/Bettiah,
District West Champaran.
32. The Block Education Officer, Rangara, Bhagalpur.
33. The Block Education Officer, Narpatganj, Araria.
34. The Block Education Officer, Amour, Purnea.
35. The Block Education Officer, Lalganj, Vaishali.
36. The Block Education Officer, Maker, Siwan.
37. The Block Education Officer, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10242 of 2022
======================================================
Ranjan Kumar Paswan S/o Banarsi Paswan, R/o Village Budhma, P.O. Khara,
P.S. Udakisungang, District- Madhepura.
... ... Petitioner/s
Versus
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
196/631
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Madhepura.
4. The District Education Officer, Madhepura.
5. The District Programme Officer (Establishment), Madhepura.
6. The Block Development Officer, Udakisunganj, Madhepura.
7. The Block Education Officer, Udakisunganj, Madhepura.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10731 of 2022
======================================================
Jyoti Kumar Arya S/o Yugal Kishor Das, R/o Vill. Kaushalpur Kodasi, P.O.
Parsandops, P.S. H. Khadagpur, District Munger.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Jamui.
4. The District Education Officer, Jamui.
5. The District Programme Officer (Establishment), Jamui.
6. The Block Development Officer, Sono, Jamui.
7. The Block Education Officer, Sono, Jamui.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10865 of 2022
======================================================
Ajay Kumar S/o Mahendra Singh, R/o Village Nimra, P.O. Nimra, P.S.
Dhanarua, District Patna.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Education Department, Govt. of Bihar,
New Secretariat, Patna.
3. The Director (Research and Training), Govt. of Bihar, Patna.
4. The District Magistrate, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
197/631
5. The District Education Officer, Patna.
6. The District Programme Officer (Establishment), Patna.
7. The Block Development Officer, Dhanarua, Patna.
8. The Block Education Officer, Dhanarua, Patna.
9. The Panchayat Secretary, Gram Panchayat Raj Nimra, Dhanarua, Patna.
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 17190 of 2018)
For the Petitioner/s : Mr.Satyam Shivam Sundaram
For the Respondent/s : Mr.Madanjeet Kumar- Gp20
(In Civil Writ Jurisdiction Case No. 2057 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2315 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2469 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2528 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2530 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2744 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 2824 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3035 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3301 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3500 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3765 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3936 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 4318 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
198/631
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 4554 of 2021)
For the Petitioner/s : Mr.Asif Kalim
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5111 of 2021)
For the Petitioner/s : Mr.Pramod Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5228 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5424 of 2021)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Ashutosh Kumar Pandey (Aag15)
(In Civil Writ Jurisdiction Case No. 5533 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5771 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5789 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5892 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5938 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 5976 of 2021)
For the Petitioner/s : Mr.Md. Helal Ahmad
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 6170 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 6299 of 2021)
For the Petitioner/s : Mr.Arinjay Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 6365 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 6393 of 2021)
For the Petitioner/s : Mr.Shashank Shekhar Sinha
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 6522 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 7481 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 7720 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
199/631
(In Civil Writ Jurisdiction Case No. 7982 of 2021)
For the Petitioner/s : Mr.Mukund Mohan Jha
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 8636 of 2021)
For the Petitioner/s : Mr.Rajesh Kumar Sharma
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 9678 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 12071 of 2021)
For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 12182 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 13055 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 13657 of 2021)
For the Petitioner/s : Mr.Krishna Kant Singh
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 14290 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 18308 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 1172 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
(In Civil Writ Jurisdiction Case No. 1432 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc 16)
(In Civil Writ Jurisdiction Case No. 1766 of 2022)
For the Petitioner/s : Mr.Gyan Prakash
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 1851 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Kameshwar Kumar (Gp17)
(In Civil Writ Jurisdiction Case No. 4618 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Madhaw Prasad Yadaw ( Gp 23 )
(In Civil Writ Jurisdiction Case No. 5388 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Madhaw Prasad Yadaw ( Gp 23 )
(In Civil Writ Jurisdiction Case No. 6311 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 7304 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Civil Writ Jurisdiction Case No. 7333 of 2022)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
200/631
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 10242 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Kameshwar Kumar ( Gp 17 )
(In Civil Writ Jurisdiction Case No. 10731 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 10865 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
======================================================
CATEGORY-F
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1993 of 2021
======================================================
Girajesh Nath Tiwary Son of Late Surat Nath Tiwari Resident of Village- 55
Khairati Udho, Khairati Udho, Police Station- Darauli, District- Siwan. At
present posted and working as Panchayat Teacher in Govt. New Primary
School Balapur, Paschim Tola, Anchal- Barhariya, District- Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Siwan.
5. The District Programme Officer (Establishment), Siwan.
6. The Block Education Officer, Barhariya, District- Siwan.
7. The Panchayat Secretary, Gram Panchayat Raj Balapur, Anchal- Barhariya,
District- Siwan.
8. The Union of India through the Human Resources Development
Department, New Delhi.
9. The Secretary, Human Resources Development Department, New Delhi.
10. The Additional Secretary, Ministry of Human Resources, New Delhi.
11. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2171 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
201/631
1. Jay Kumar Paswan, S/o Late Harikrishna Paswan, R/o At and P.O.-Hansa,
Ward No. 12, P.S.-Warisnagar, District-Samastipur.
2. Neelu Kumari, W/o Ranjeet Paswan, R/o Village-Bhatgama, Ward No. 03,
P.O. and P.S.-Ghataho, District-Samastipur.
3. Pradeep Kumar, S/o Late Manikchand Jaiswal, R/o At and P.O.-Tarapur (Old
Bus Stand), P.S.-Tarapur, District-Munger.
4. Sahana Khatoon, W/o Md. Hannan, R/o Village-Chamanpur, P.O.-Kaligao,
P.S.-Singhwara, District-Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna through its Secretary.
5. The Chairman of the Bihar School Examination Board, Patna.
6. The Secretary of the Bihar School Examination Board, Patna.
7. The State Council for Education Research and Training, Bihar, Mahendru,
Patna through its Director.
8. The Director, State Council for Education, Research and Training, Bihar,
Patna.
9. The District Education Officer, Samastipur, District-Samastipur.
10. The District Education Officer, Darbhanga, District-Darbhanga.
11. The District Education Officer, Munger, District-Munger.
12. The District Programme Officer, Establishment (Education) Samastipur,
District-Samastipur.
13. The District Programme Officer, Establishment (Education) Darbhanga,
District-Darbhanga.
14. The District Programme Officer, Establishment (Education) Munger,
District-Munger.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2227 of 2021
======================================================
Archana Rani Wife of Sri Praveen Kumar Resident of Village Parsauni Khem,
Post Office Bara Chakia, Police Station- Chakia, District- East Champaran, at
present resident of Mohalla Chanakyapuri, Post Office Bara Chakia, Police
Station- Chakia, District- East Champaran.
... ... Petitioner/s
Versus
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
202/631
1. The State of Bihar through Principal Secretary, Human Resource
Development Department, Govt. of Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The District Magistrate, East Champaran at Motihari.
4. The District Education Officer, East Champaran.
5. The District Programme Officer, Establishment, East Champaran.
6. The Block Education Officer, Chakia Block, East Champaran.
7. The Executive Officer-cum-Member Secretary, Employment Unit, Nagar
Panchayat, Chakia, District East Champaran.
8. The National Institute of Open Schooling through its Secretary, A-24-25,
Institutional Area, Sector- 62, Noida- 201309, Uttar Pradesh.
9. The Director, National Institute of Open Schooling, A-24-25, Institutional
Area, Sector- 62, Noida- 201309, Uttar Pradesh.
10. The Deputy Director, Patna Branch, National Institute of Open Schooling,
Lalit Bhawan, Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2474 of 2021
======================================================
1. NOOR JAHAN W/o Md. Saiyaum R/o Village- Begampur, Ward No. 11,
P.o.- Begampur, P.s.- Warisnagar, District- Samastipur
2. Safina Nasrin W/o Ejaj Ahamad R/o Village- Kashore, ward no. 01, P.o.-
Kashore, P.s.- Warisnagar, Distict- Samastipur
3. Pramila Devi W/o Shiv Shanka Mahto R/o Village- Akabarpur, Ward no. 8,
P.o.- Mathurapur, P.s.- Warisnagar, Distict- Samastipur
4. Ranjana Kumari W/o Devendra Mahto R/o Village- Hajpurwa, ward no. 12,
P.o.- Karua, P..s- Chakmehasi, District- Samastipur
5. Indu Kumari W/o Virendra Paswan R/o Village- Harishankarpur, Ward No.
11, P.o.- Asinchak, P.s.- Dalsingh sarai, District- Samastipur
6. Maya Devi W/o Sitaram Paswan R/o Village- Muriya Asthan, Ward No. 13,
P.o.- Mahmadpu sakra, P.s.- Bibhutipur, District- Samastipur
7. Parwati Devi W/o Mayashankar Thakur R/o Village- Rampur Rajwa, Ward
No. 08, P.o.- Rampur, P.s.- Hasanpur, District- Samastipur
8. Nirmala Kumari W/o Krishn Nandan sharma R/o Village- Hanuman Nagar,
Ward No. 10, P.o.- Udaipur, P.s.- Rosera, District- Samastipur
9. Gaytri Kumari W/o Sakaldev Paswan R/o Village- Govindpurr rosera, P.o.-
RRosera, P.s.- rosera, District- Samastipur
10. Bhagwat yadav S/o Mainejar Yadav R/o Village- Kishni Patti, Ward No. 10,
P.o.- Phulparas, P.s.- Phulparas, District- Madhubani
11. Sita Kumari W/o Rohit Kumar Singh R/o Village- Ramoul, Ward No. 09,
P.o.- Bandhar Shivpur, P.s.- Hathauri, District- Samastipur
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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12. Taannum Khatoon W/o Md. Khajamuddin Alam R/o Village- Kajiduma,
Ward No. 06, P.o.- Rajaur Rambhadrapur, P.s.- Rosera, District- Samastipur
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna
2. The Principal Secretary, Education Department, Government of Bihar, Patna
3. The Director, Primary Education, Government of Bihar, Patna
4. The Bihar School Examination Board Patna through its Secretary
5. The Chairman Bihar School Examination Board, Patna
6. The Secretary, Bihar School Examination Board, Patna
7. The State Council for Education Research and Training Bihar, Mahendru,
Patna through its Director,
8. The Director, State Council for Education Research and Training, Bihar,
Patna
9. The District Magistrate, Samastipur, Distict- Samastipur
10. The District Education Officer, Samastipur, Distict- Samastipur
11. The District Programme Officer, Establishment (Education), Samastipur,
Distict- Samastipur
12. The Block Education Officer, Dihri, district- Rohtas at Sasaram
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2643 of 2021
======================================================
Gautam Kumar Son of Sri Chandan Das, Resident of Village - Jawtari, P.S.
Barhat, District - Jamui.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Education Department, Govt. of Bihar,
Patna.
4. The District Magistrate, Jamui, District - Jamui.
5. The District Education Officer, Jamui, District - Jamui.
6. The District Programme Officer Establishment (Education) Jamui, District -
Jamui.
7. The Block Development Officer, Barhat, District - Jamui.
8. The Block Education Officer, Barhat, District - Jamui.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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9. The Panchayat Teachers Employment Unit, Numar, Block and P.S. - Barhat,
District - Jamui.
10. The Panchayat Secretary-cum-Secretary of the Panchayat Teacher
Employment Unit, Numar, Block and P.S. Barhat, District - Jamui.
11. The Principal, District Institute of Education and Training (DIET),
Lakhisarai, District - Lakhisarai.
12. The Bihar School Examination Board, Patna, through its Secretary.
13. The Chairman of Bihar School Examination Board, Patna.
14. The Secretary of the Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2781 of 2021
======================================================
Chintu Devi Wife of Late Murli Manohar, Resident of Village-Tuturkhi,
Tuturakhi, Police Station-Konch, District-Gaya At Present Posted and
Working as Prakhand Teacher in Govt. Upgraded Middle School Tuturkhi,
Konch, District-Gaya.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Principal Secretary-Cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna
3. The Director Primary Education, Govt. of Bihar, Patna
4. The District Education Officer, Gaya.
5. The District Programme Officer (Establishment), Gaya.
6. The Block Development Officer-Cum-Member Secretary, Block
Employment Committee, Konch, District-Gaya.
7. The Block Education Officer, Konch, District-Gaya
8. The Union of India through the Human Resources Development Department
, New Delhi.
9. The Secretary, Human Resources Development Department, New Delhi.
10. The Additional Secretary, Ministry of Human Resources, New Delhi.
11. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2795 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
205/631
Ambuj Kumar S/o Late Ajay Kumar R/o- Village and P.O.- Kumharauli, P.S.-
Gayaghat, District- Muzaffarpur working as Prakhand Teacher in Middle
School Bandra, Block- Bandra, District- Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary Education
Department, Bihar, Patna.
3. The Secretary Primary Education, Education Department, Bihar, Patna.
4. The Director Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer Muzaffarpur.
6. The District Programme Officer Establishment, Muzaffarpur.
7. The Secretary cum Block Development Officer Prakhand Niyojan Unit,
Bandra Block, Muzaffarpur.
8. The In- Charge Principal S.R.S.S. High School, Sharfuddinpur, Bochaha,
Muzaffarpur.
9. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The National Institute of Open Schooling Represented through its Director,
A-24/25 Institutional Area, Sector-62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
12. The Joint Director The National Institute of Open Schooling, A-24/25
Institutional Area, Sector-62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
13. The Regional Director National Institute of Open Schooling, Lalit Bhawan
Bailey Road, Patna.
14. The National Council of Teachers Education New Delhi represented through
its Director.
15. The Regional Director National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2880 of 2021
======================================================
1. Sanjay Nath Jha, S/0- Jay Prakash Jha, Resident of village- Ward No 06,
Near Laxmi Narayan Marndir, Simarea Bhindi, P.S- Hayaghat, District-
Samastipur.
2. Durga Devi, D/0- Baban Mahto, W/o-Jagdish Mahto, Resident of village-
Ward No 09, Subhankarpur, P.S- Darbhanga Town, District- Darbhanga.
3. Kumar Birendra S/0- Biswnath Singh Resident of village- Narayanpur, P.S-
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Sakatpur District-Darbhanga.
4. Randhir Kumar yadav, S/0- Biranchi Prasad Yadav, Resident of village-
Basudevpur, P.S- Bahadurpur, District-Darbhanga,
5. Pankaj Kumar, S/0- Yogendra Prasad Chanhar, Resident of village- Ward No
40, Bakarganj Nauntharba, P.S -Laheriasarai, District- Darbhanga.
6. Nilam Kumari, D/O- Bhuneshwar Mahto, W/0- Pankaj Kumar, Resident of
village- Ward No 40, Bakarganj Nauntharba, P.S-Laheriasarai, District-
Darbhanga.
7. Nepali Paswan, S/0- Mishri Paswan, Resident of village Kasrour, P.S-
Ghanshyampur, District- Darbhanga.
8. Hayat Jawed, S/0- Md. Shoukat Hussain, Resident of village- Bariyarpur@
Bazidpur, P.S -Sakra, District-Darbhanga.
9. Punam Kumari, W/o- Kaushal Kishore Rai, Residet of Village- Kankar, P.s-
Singhiya, Dist- Samastipur.
10. Sunita Devi, W/o,- Late Pawan Lal Das, Resident of village- Pandoil Bazar,
PS.- Pandoil, Dist- Madhubani.
11. ManJula Devi W/o- Gauri Shankar Choudhary, Resident of Village- Dumri,
P.S.- Biraul, Dist- Darbhanga.
... ... Petitioner/s
Versus
1. The Union of india, through the Human Resources Department, Govt. Of
India, New Delhi.
2. The Secretary Human Resources Department, Govt. of India, New Delhi,
3. The National Institute of Open Schooling through its Regional Director,
Lalit Bhawan Bailey Road, Patna.
4. The Regional Director, NIOS, Lalit Bhawan, Bailey Road, Patna.
5. The State OF Bihar through the chief Secretory, Govt. Of Bihar, Patna.
6. The Additional Chief Secretory, Education Department, Govt. of Bihar,
Patna.
7. The Bihar School Examination Board through chairman, Patna.
8. The Chairman Bihar School Examination Board , Patna
9. The Director, Primary Education Govt. of Bihar, Patna.
10. The District Education Officer, Darbhanga.
11. The District Program Officer (Estd.), Darbhanga.
12. The District Education Officer, Samastipur.
13. The District Programme Officer (Estdl.), Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2887 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
207/631
Ammara Jabin @ AmmaraJabin W/o Md. Mohsin R/o- Ward No.-16- Banaras
Bank Chowk Chandwara, P.S.- Town, District- Muzaffarpur working as
Primary Urdu Teacher in Madarsa Imania Kamra, Town, Block- Mushahari,
District- Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary Education
Department, Bihar, Patna.
3. The Secretary Primary Education, Education Department, Bihar, Patna.
4. The Director Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer Muzaffarpur.
6. The District Programme Officer Muzaffarpur.
7. The Additional School Inspector Town Area, Muzaffarpur.
8. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
9. The Secretary Legislative Department, Ministry of Law and Justice, New
Delhi.
10. The National Institute of Open Schooling Represented through its Director,
A-24/25 Institutional Area, Sector-62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
11. The Joint Director The National Institute of Open Schooling, A-24/25
Institutional Area, Sector-62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
12. The Regional Director National Institute of Open Schooling, Lalit Bhawan
Bailey Road, Patna.
13. The National Council of Teachers Education New Delhi represented through
its Director.
14. The Regional Director National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2908 of 2021
======================================================
Ravi Pandey S/o Late Gauri Shankar Pandey, R/o Village - Pandey Pipara,
P.O. - Sukul Pipara, P.S.- Mohaniya, District - Kaimur (Bhabhua), Presently
working as Block Teacher at Middle School Vishunpura, Sukul Pipara, P.S.
Mohaniya, District - Kaimur (Bhabhua).
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary of the Education
Department, Government of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Education Officer, Kaimur (Bhabhua).
5. The District Programme Officer (Establishment), Kaimur (Bhabhua).
6. The Principal, District Institute of Education and Training (DIET) Mohania,
District - Kaimur (Bhabhua).
7. Bihar School Examination Board, Patna through its Secretary.
8. The Chairman of Bihar School Examination Board, Patna.
9. The Secretary of the Bihar School Examination Board, Patna.
10. The Block Development Officer-cum-Secretary, the Block Teacher
Employment Committee, Mohaniya, District - Kaimur (Bhabhua).
11. The Block Education Officer, Mohaniya, District - Kaimur (Bhabhua).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2981 of 2021
======================================================
1. Naghma Khatoon Wife of Late Rahmatullah R/o Mohalla- New Karimganj,
P.S.- Civil Line, District- Gaya.
2. Rashida Bano D/o Md. Shafique R/o Mohalla- Piyari Mahalla, P.O. and P.S.
and District- Jehanabad.
3. Sanjeet Kumar S/o Late Bisheshwar Prasad R/o Village- Erki Tola
Madarpur, P.S.- Jehanabad, District- Jehanabad.
4. Rekha Kumari Wife of Manoj Kumar Akela R/o Village- Gitu Bigha, P.O.-
Bandhuganj, P.S.- Ghoshi, District- Jehanabad.
5. Miss Nilu W/o Md. Kaisar Ali Ansari R/o Village- Koiri Bigha, P.S.-
Hulasganj, District- Jehanabad.
6. Dharmendra Kumar S/o Chandradeep Prasad R/o Village- Dawthu, P.S.-
Hulasganj, District- Jehanabad.
7. Sanjay Kumar Das S/o Ram Pyare Das R/o Village- Maya Bigha, P.S.-
Ghoshi, District- Jehanabad.
8. Seema Kumari W/o Satish Kumar R/o Mohalla- Uta Purvi Gali, P.O. and
P.S. and District- Jehanabad.
9. Ismat Ara W/o Saiyad Anwar Karim R/o Mohalla- Sultanganj Baxaria Tola,
P.O.- Mahendru, P.S.- Sultanganj, District- Patna.
10. Sunita Kumari W/o Late Gorakh Nath Singh R/o Village and P.O.-
Bandhuganj, P.S.- Ghoshi, District- Jehanabad.
11. Shobhi Kumari W/o Sri Ravi Bhushan Kumar Resident of Village- Keur,
P.S.- Hulasganj, District- Jehanabad.
12. Jamila Azmi W/o Md. Moin R/o Village- Gudru, P.S.- Islampur, District-
Nalanda.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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13. Kanchan Kumari W/o Sri Pankaj Kumar R/o Village and P.O.- Kachnawan,
P.S.- Makhdumpur, District- Jehanabad.
14. Krishna Murari S/o Late Kailash Ram Resident of Village- Gangepur, P.S.-
Kutha, District- Jehanabad.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council for Education Research and Training, Bihar, Mahendru,
Patna, through its Director.
8. The Director, State Council for Education Research and Training, Bihar,
Patna.
9. The District Magistrate, Jehanabad, District- Jehanabad.
10. The District Education Officer, Jehanabad, District- Jehanabad.
11. The District Programme Officer, Establishment (Education), Jehanabad,
District- Jehanabad.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3029 of 2021
======================================================
1. Anju Kumari Wife of Deepak Kumar Paswan R/o Mohalla- Kali Bazar,
Ward No.-14, Araria, P.S. and District- Araria.
2. Bibi Shabnam Ara W/o Wasikurrahman R/o Mohalla- Araria Basti Tola,
Bairigachhi, P.S. and District- Araria.
3. Kala Devi Wife of Rajendra Prasad Bishwas R/o Village- Dithora, P.S.-
Simari, District- Araria.
4. Bibi Shahin W/o Md. Sajad Alam R/o Village- Gogi, Ward No.-12, P.S.-
Forbisganj, District- Araria.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council for Education Research and Training, Bihar, Mahendru,
Patna, through its Director.
8. The Director, State Council for Education Research and Training, Bihar,
Patna.
9. The District Magistrate, Araria, District- Araria.
10. The District Education Officer, Araria, District- Araria.
11. The District Programme Officer, Establishment (Education), Araria, District-
Araria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3048 of 2021
======================================================
Md Monawwar Alam S/o Md Rustam Ali R/o Vill - Banki, P.O. Bahdura, P.S.
Rupouli, Distt. Purnea.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Purnea.
4. The District Education Officer, Purnea.
5. The District Programme Officer (Establishment), Purnea.
6. The Block Development Officer, Rupouli, Purnea.
7. The Block Education Officer, Rupouli, Purnea.
8. The Panchayat Secretary Gram Panchayat Raj, Laxmipur Girdhar, Rupouli,
Purnea.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3056 of 2021
======================================================
Sigheshwar Mahto S/o Sri Bhikhari Mahto R/o- Village- Akhardiha, Ward
no.-10, P.O.- Sonaul Mahoday, P.s.- Majorganj, District- Sitamarhi working as
Prakhand Teacher in Middle School Hirolwa Bishanpur, Block- Majorganj,
District- Sitamarhi.
... ... Petitioner/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Versus
1. The State of Bihar Through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary Education
Department, Bihar, Patna.
3. The Secretary Primary Education, Education Department, Bihar, Patna.
4. The Director Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer Sitamarhi.
6. The District Programme Officer Sitamarhi.
7. The Secretary cum Block Development Officer Prakhand Niyojan Unit,
Majorganj Block, Sitamarhi.
8. The Panchayat Secretary Panchayat Niyojan Unit, Panchatati Raj Basbitta,
Block- Majorganj, Sitamarhi.
9. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The National Institute of Open Schooling Represented through its Director,
A-24/25 Institutional Area, Sector-62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
12. The Joint Director The National Institute of Open Schooling, A-24/25
Institutional Area, Sector-62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
13. The Regional Director National Institute of Open Schooling, Lalit Bhawan
Bailey Road, Patna.
14. The National Council of Teachers Education New Delhi represented through
its Director.
15. The Regional Director National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3170 of 2021
======================================================
Sanjit Kumar Son of Shri Ganesh Sah Resident of Village- Balesra, Police
Station- Daudpur, District- Saran at Chapra. At present posted and working as
Prakhand Teacher in Govt. New Middle School Balahu, Anchal- Darauli,
District- Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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4. The District Education Officer, District- Siwan.
5. The District Programme Officer (Establishment), District- Siwan.
6. The Block Development Officer, Darauli, District- Siwan.
7. The Block Education Officer, Darauli, District- Siwan.
8. The Union of India through the Human Resources Development
Department, New Delhi.
9. The Secretary, Human Resources Development Department, New Delhi.
10. The Additional Secretary, Ministry of Human Resources, New Delhi.
11. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
12. The Secretary, Regional Office, National Institute of Open Schooling
(NIOS), Lalit Bhawan, Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3183 of 2021
======================================================
Annapurna Kumari Daughter of Madan Mohan Prasad R/o Chhoti Daulatpur
Near Gaytri Mandir, P.S. - Jamalpur, District- Munger. Presently posted as
Block Teacher (class 6 to 8) at Mehfil School Orabagicha, Block - Dharhara,
District- Munger, Pin 811214.
... ... Petitioner/s
Versus
1. The Union of India through Human Resources Department, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of school Education and Literacy, Ministry of
Human Resources Development, government of India, Shastri Bhawan, New
Delhi.
5. The state of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
6. The Principal Secretary, Education Department, Government of Bihar.
7. The Director, Primary Education, Government of Bihar, Patna.
8. The District Education Officer, Munger.
9. Block Education officer, Dhahara.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3208 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
213/631
Farhana Begum W/o Md. Aftab Hasan, D/o Abdus Salam, R/o Village and
P.O.-Mahuawa, Ambakala, Ward No. -7, P.S.-Piprahi, District-Sheohar
working as Primary Teacher in Mushaharniya Muslim Tola Purvi School,
Rajwara, Block-Sonbarsa, District-Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Sitamarhi.
6. The District Programme Officer, Sitamarhi.
7. The Panchayat Secretary, Panchayat Niyojan Unit, Panchayati Raj P.
Rajwara Purvi, Block-Sonbarsa, Sitamarhi.
8. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
9. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
10. The National Institute of Open Schooling represented through its Director,
A-24/25 Institutional Area, Secor-62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
11. The Joint Director, The National Institute of Open Schooling, A-24/25
Institutional Area, Secor-62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
12. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
13. The National Council of Teachers Education, New Delhi represented
through its Director.
14. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3285 of 2021
======================================================
1. Bibi Sakina Khatoon W/o Md. Shah Jamal R/o Village- Basantpur, P.S.-
Sadar, District- Purnea.
2. Quamrun Nisa W/o Motiur Rahman R/o Village- Begampur, P.S.- K. Nagar,
District- Purnea.
3. Gulbano W/o Md. Kayum Alam Jahagiri R/o Village- Deodha, P.S.- Kasba,
District- Purnea.
4. Nujhat Parween W/o Late Md. Mojib Ansari R/o Mohalla- V.I.P. Colony,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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P.S.- K. Hat, District- Purnea.
5. Nutan Kumari W/o Nagendra Kumar @ Nagendra Kumar Yadav R/o At and
P.O.- Maranga, P.S.- K. Hat, District- Purnea.
6. Md. Mukhtar Alam S/o Sekh Islamuddin R/o Village- Simal Bari, Nagara
Tola, P.S.- Amour, District- Purnea.
7. Bibi Mahenaz Begam W/o Majalum Husain Ansari R/o Village- Sonapur,
P.S.- Jalalgarh, District- Purnea.
8. Swati Kumari W/o Arvind Gupta R/o Village- Kachra, P.S.- Sour Bazar,
District- Saharsa.
9. Punam Kumari W/o Jitendra Kumar R/o Village- Puran Patti, P.S.- K. Nagar,
District- Purnea.
10. Kahkashan Begum W/o Md. Majahir R/o Village- Balwatoli, P.S.- Amour,
District- Purnea.
11. Nuzhat Naz W/o Md. Sajjad R/o Village- Manjhaily, P.S.- Ranipatra,
District- Purnea.
12. Naz Fatma W/o Nurul Hasan R/o Village- Moglada, P.S.- K. Nagar, District-
Purnea.
13. Anjani Devi W/o Navin Kumar Paswan R/o Village- Parora, P.S.- K. Nagar
(Parora), District- Purnea.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The Bihar School Examination Board, Patna, through its Secretary.
11. The Chairman, Bihar School Examination Board, Patna.
12. The Secretary, Bihar School Examination Board, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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13. The State Council For Education Research and Training, Bihar, Mahendru,
Bihar, through its Director.
14. The Director, State Council For Education Research and Training, Bihar,
Patna.
15. The District Magistrate, Purnea, District- Purnea.
16. The District Education Officer, Purnea, District- Purnea.
17. The District Programme Officer, Establishment (Education), Purnea,
District- Purnea.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3402 of 2021
======================================================
1. MD MONAF ALAM S/o Md. Ateeque Ansari R/o Village- Gachhi Tola,
Bhavanipur, P.o. and P.s.- Mansurchak, District- Begusarai
2. Kumari Manju W/o Surya Narayan Mahto R/o Village- Bhikhamchak, P.o.-
Naipur, P.s.- Bachhwara, District- Begusarai
3. Kumari Prema Bharti W/o Suresh Thakur R/o Village- Bhagwanpur, P.o.-
rupaswaj, P.s.- Bachhwara, District- Begusarai
4. Shabnam Kumari W/o Birendra Kumar Das R/o Village- Damodarpur, P.o.-
Pasopur, P.s.- Bhagwanpur, District- Begusarai
5. Wahida Zainab W/o Shafiur Rahman R/o East Bilaspur, P.o. and P.s.-
Hayaghat, District- Darbhanga, Posted as Block Teacher in the District
Begusarai
6. Shila Yadav W/o Indrajit Yadav R/o Tulsitol Paharpur, P.o.- Paharpur, P.s.-
Ballia, District- Begusarai
7. Shaeshta Parween W/o Md. Shahzada, R/o Village- Danauli, P.o.- Danauli,
Phulwaria, P.s.- Ballia, District- Begusarai
8. Parmanand Das S/o Late Saudagar Das R/o Village- Sri Chandpur, P.s.-
Sahebpur Kamal, District- Begusarai
9. Kavita Devi W/o Sri Manoj Kumar R/o Village- Bardaha, P.s.- Chhaurahi,
District- Begusarai
10. Nasrin Begum W/o Md. Shahnawaz Alam R/o Village- Manamath, P.s.-
Hasanpur, District- Samastipur
11. Anjum Ara W/o Md. Jamil R/o Village- Kasba, P.s.- Balia, District-
Begusarai
12. Razya Sultana W/o Md. Zakir Hussain R/o Village- Khaloopur, P.s.-
Mufassil, District- Begusarai
13. Rajeev Kumar S/o Lalit Deo Singh R/o Village- Sanha Naya Tola, P.s.-
Sahebpur Kamal, District- Begusarai
14. Amila Kumari D/o Hareram Ray W/o Ashok Mahato, R/o Village and P.o.
and P.s.- Garhpura, District- Begusarai
15. Chandrakala Devi Wife of Sri Vijay Kumar Paswan R/o Village- Buchauli,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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P.s.- Bhagwanpur, District- Begusarai
16. Kailash Paswan S/o Sri Ram Nath Paswan P.s.- Bhagwanpur, District-
Begusarai
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna
2. The Principal Secretary, Education Department, Government of Bihar, Patna
3. The Director, Primary Education, Government of Bihar, Patna
4. The Bihar School Examination Board, Patna, through its Secretary
5. The Chairman Bihar School Examination Board, Patna
6. The Secretary, Bihar School Examination Board, Patna
7. The State Council for Education Research and Training, Bihar, Mahendru,
Patna, through its Director,
8. The Director, State council for Education Research and Training, Bihar,
patna
9. The District Magistrate, Begusarai, District- Begusarai
10. The District Education Officer Begusarai, District- Begusarai
11. The District Programme Officer, Establishment (Education), Begusarai,
District- Begusarai
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3504 of 2021
======================================================
1. Saiyada Parween W/o Shaukat Ali D/o Md. Shamshe Alam R/o Village and
P.O.- Patsara, P.S.- Piar, District- Muzaffarpur working as Primary Teacher
in Primary School Madhaiya Pirapur, Block- Bandra, District- Muzaffarpur.
2. Shahana Khatoon W/o Md. Salauddin D/o Md. Zudagi R/o Village-
Bakatpur Thikaha, P.O.- Bakatpur, District- Muzaffarpur working as
Panchayat Teacher in Primary School Anusuchit Jati Tola, Raksha Bazar,
Block- Marwan, District- Muzaffarpur.
3. Sunita Kumari W/o Arun Kumar D/o Vasdeo Prasad Yadav R/o Village-
Nazirpur, P.S.- Ahiyapur, District- Muzaffarpur working as Primary Teacher
in Primary School Chiraila Chamartoli, Block- Gayaghat, District-
Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Muzaffarpur.
6. The District Programme Officer, Establishment, Muzaffarpur.
7. Block Development Officer, Bandra Block, Muzaffarpur.
8. Block Development Officer, Marwan Block, Muzaffarpur.
9. Block Development Officer, Gayaghat Block, Muzaffarpur.
10. Block Education Officer, Bandara, Muzaffarpur.
11. Block Education Officer, Marwan, Muzaffarpur.
12. Block Education Officer, Gayaghat, Muzaffarpur.
13. The Panchayat Secretary, Panchayat Niyojan Unit, Panchatati Raj Pirapur,
Block- Bandra, Muzaffarpur.
14. The Panchayat Secretary, Panchayat Niyojan Unit, Panchatati Raj Raksha,
Block- Marwan, Muzaffarpur.
15. The Panchayat Secretary, Panchayat Niyojan Unit, Panchatati Raj Boaridih,
Block- Gayaghat, Sitamarhi.
16. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
17. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
18. The Director, the State Council of Educational Research and Training
(SCERT) Mahendru Patna- 6.
19. Bihar School Examination Board Patna through its Chairman.
20. The Secretary, Bihar School Examination Board, Patna.
21. The National Council of Teachers Education, New Delhi represented
through its Director.
22. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3527 of 2021
======================================================
1. Khadiza Khatoon Wife of Ali Hasan Resident of Mohalla - Miya Bazar, P.S.
Purnea Sadar, District - Purnea.
2. Bibi Ruhi Parween Wife of Quamaruzzama Resident of Village - Lakhna,
P.S. Kasba, District- Purnea.
3. Nikhat Parween, Wife of Md. Alam Ansari Resident of Village - Jiyanganj,
P.S. Kasba Gurhi, District- Purnea.
4. Bibi Bilkish W/o- Md. Jamil Ahmad R/o village - Fatehpur, Ward No. - 4,
P.S. - Kasba, District- Purnea.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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5. Bibi Ishrat Begum W/o Md. Nowman R/O Village - Kadwa, P.S. - Kasba,
District Purnea.
6. Kishwar Jahan W/o Wasim Ahmad R/o Village - Amagachhi, P.S. - Amour,
District- Purnea.
7. Koukab Jahan Daughter of Md. Nurul Hoda Resident of Village - Hakka,
P.S. Amour, District- Purnea.
8. Mosamat Bano W/o Md. Naushad Alam R/o Village - Dumri, P.S. - Kasba,
District- Purnea.
9. Md. Manir S/o Md. Samsh Unus R/o Village - Ashraf Nagar, P.S. - Sanhaula,
District- Bhagalpur, Presently Posted as Block Teacher, in Middle School,
Barbatta, P.S. - Amour, District- Purnea.
10. Ishrat Jehan W/o Md. Muslim R/o Village - Majhua Prem Raj, P.S. - Sarsi,
District- Purnea.
11. Bibi Khushnuma Begum W/o Mushafik Alam R/o Village - Purana Ganj,
Ward No. - P.S. - Baisi, District - Purnea.
12. Maya Kumari W/o Sri Abnil Kumar Yadav Resident of Village - Majhua
Prem Raj, P.S. - Sarsi, District- Purnea.
13. Bibi Saleha Khatoon W/o Md. Gayasuddin R/o Village - Mohammadpur,
P.S. - K. Nagar, District- Purnea.
14. Nargis Khatoon W/o Sakil Ahmad R/o Village - Islampur, P.S. - K. Nagar,
District - Purnea.
15. Nomana Parween W/o Mahboob Alam R/o Village - Dubaili, P.S. - Dagarua,
District- Purnea.
16. Nahida Khatoon W/o Wasim Akhtar R/o Village - Chandbhati, P.S. -
Dagaura, District - Purnea.
17. Jay Mala Kumari W/o Yamuna Prasad Yadav R/o Village - Ram Nagar, P.S. -
K. Nagar, District Purnea.
18. Ganesh Ram S/o Fanit Lal Ram R/o Village - Jaimangala, P.S. - K. Nagar,
District- Purnea.
19. Kamal Kishor Ram S/o Late Sundar Ram r/o Village - Jaikrishnapur Kataha,
P.S. - K. Nagar, District- Purnea.
20. Bibi Sajeda Tabassum W/o Aslam R/o Village - Sarwaily, P.S. - Amour,
District- Purnea.
21. Bibi Saqueba Khatoon W/o Abdul Karim R/o Village - Girda Bochgam, P.s.
- District- Purnea.
22. Sajeena Khatoon D/o - Md. Kalimuddin Siddiquee R/o Village - Harintor,
P.s. - Baisi, District- Purnea.
23. Lakshmi Kumari W/o Sri Indra Bhushan Singh R/o Village - Parsarma
Parsauni, P.S. and District - Supaul, Presently Posted as Panchayat Teacher
in Primary School Near Kalisthan, Geiyarwan, P.S. - Jaladgarh, District-
Purnea.
24. Bibi Ishrat Jahan W/o Md. Kalim R/o Village - Deodha, P.S. - Kasba,
District- Purnea.
25. Bibi Farzana Khatoon D/o - Md. Asmat Ali R/o Village - Madhaily, P.S.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Dagarua, District- Purnea.
26. Ajit Kumar Jha S/o Sri Pashupati Nath Jha R/o village - Sukhpur, P.S. and
District- Supaul, Presently Working as Panchayat Teacher in Primary
School, Dunia Tola, Ekamba, P.S. Jalalgarh, District- Purnea.
27. Abu Anzar Usmani S/o Md. Anwarul Haque R/o Village - Line Bazar, P.S. -
K. Hat, District- Purnea.
28. Latifa Khatoon W/o Md. Mohasin R/o Village - Gandwas, P.S. - Degarua,
District- Purnea.
29. Rekha Kumari W/o Sri Mahesh Kumar R/o Village - Simla, P.S. - Tikapathi
(Rupauli), District - Purnea.
30. Amrita Shekhar D/o Shyam Lal Chaudhary R/o Village - Subhash Nagar,
P.S. - Kasba, District- Purnea.
31. Shabana Roohi W/o Md. Hasibur Rahman R/o Mohalla - Madhopara,
Muzaffar Ahmad Nagar, P.S. - K. Hat, District- Purnea.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna, through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council For Education Research and Training, Bihar, Mahendru,
Patna, through its Director.
8. The Director, State Council For Education Research and Training, Bihar,
Patna.
9. The District Magisrate, Purnnea, District- Purnnea.
10. The District Education Officer, Purnnea, District- Purnnea.
11. The District Programme Officer, Establishment (Education), Purnnea,
District- Purnnea.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3601 of 2021
======================================================
1. Rajesh Paswan Son of Garib Paswan Resident of Village- Khara, Ward No.-
9, Udakishunganj, District- Madhepura.
2. Begam Tabassum Praveen Wife ofMd. Islam R/o Village- Hathioundha, P.S.-
Behariganj, District- Madhepura.
3. Ramdev Thakur S/o Bindeshwari Thakur R/o Village- Belo, P.S.- Murliganj,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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District- Madhepura.
4. Md. Tajuddin S/o Moulvi Abdur Raqueeb Azad R/o Village- Kurudih, P.S.-
Badluchak, Jagdishpur, District- Bhagalpur.
5. Shivani D/o Sri Pramodanand Jha R/o Village- Singarpur, P.S.-
Udakishunganj, District- Madhepura.
6. Kumari Neelam D/o Ram Charitar Paswan R/o Village- Bashaitha Fulkia,
P.S.- Chausa, District- Madhepura.
7. Mohammad Shamsher Alam S/o Md. Islam Ali R/o Village- Kherho, P.S.-
Puraini, District- Madhepura.
8. Jagarnath Rishidev S/o Sukhay Rishidev R/o Village- Paina, P.S.- Chousa,
District- Madhepura.
9. Kumari Kumkum Singh D/o Arjun Prasad Singh R/o Village- Jotaili, P.S.-
Bihariganj, District- Madhepura.
10. Kumari Snehlata Bharti W/o Uttam Kumar R/o Village- Pastpar, P.S.- Sour
Bazar, District- Saharsa.
11. Kumari Gita W/o Tarini Ram R/o Village- Sukhasan, P.S.- Gwalpara,
District- Madhepura.
12. Bina Kumari W/o Chhotelal Ram R/o Village- Arajpur, P.S.- Chausa,
District- Madhepura.
13. Bibha Kumari W/o Karelal Mandal R/o Village- Pachgachhiya Bazar, P.S.-
Gopalpur, District- Bhagalpur.
14. Kalpana Rani W/o Bipin Kumar Singh R/o Village- Sikiyaha, P.S.-
Kumarkhand, District- Madhepura.
15. Roshan Khatoon W/o Md. Badarul R/o Village- Ranipatti, P.S.-
Kumarkhand, District- Madhepura.
16. Lalan Kumar Suman S/o Ramavtar Ram R/o Village and P.O. and P.S.-
Bihariganj, District- Madhepura.
17. Asha Devi W/o Bhudev Mandal R/o Village- Ghamail, P.S.- Bihariganj,
District- Madhepura.
18. Bibi Yakina W/o Md. Sattar R/o Village and P.O.- Aurai, P.S.- Puraini,
District- Madhepura.
19. Sufia Khatoon D/o Md Shabbir Alam R/o Village- Chousa (West), P.S.-
Chausa, District- Madhepura.
20. Begam Khatoon W/o Md. Laddu Ali R/o Village- Rasul Tola Chanda, P.S.-
Puraini, District- Madhepura.
21. Anita Kumari Nandani D/o Shivnath Prasad Mandal R/o Village- Auray,
P.S.- Puraini, District- Madhepura.
22. Rohit Raj S/o Arun Mandal R/o Village- Harimudhi, P.S.- Banmankhi,
District- Purnea.
23. Rajesh Kumar S/o Manoj Kumar Yadav R/o Village- Pirnagara, P.S.-
Beldour, District- Khagaria.
24. Roshan Kumar S/o Jagdish Ram R/o Village- Koparia, P.S.- Salakhua,
District- Saharsa.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board Patna through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council for Education Research and Training, Bihar, Mahendru,
Patna, through its Director.
8. The Director, State Council for Education Research and Training, Bihar,
Patna.
9. The District Magistrate, Madhepura, District- Madhepura.
10. The District Magistrate, Khagaria, District- Khagaria.
11. The District Magistrate, Saharsa, District- Saharsa.
12. The District Education Officer, Madhepura, District- Madhepura.
13. The District Education Officer, Khagaria, District- Khagaria.
14. The District Education Officer, Saharsa, District- Saharsa.
15. The District Programme Officer, Establishment (Education), Madhepura,
District- Madhepura.
16. The District Programme Officer, Establishment (Education), Khagaria,
District- Khagaria.
17. The District Programme Officer, Establishment (Education), Saharsa,
District- Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3618 of 2021
======================================================
Shakuntala Devi, W/o SRi Badri Ram, D/o Jagdish Ram, R/o Village and
P.O.-Sirauli, Ward No. -5 P.S.-Riga, District-Sitamarhi working as Primary
Teacher in Primary School Panchaharwa, Block-Majorganj, District-
Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Sitamarhi.
6. The District Programme Officer, Establishment, Sitamarhi.
7. Block Education Officer, Majorganj, Sitamarhi.
8. The Panchayat Secretary, Panchayat Niyojan Unit, Panchatati Raj
Panchaharwa, Block-Majorganj, Sitamarhi.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The Director, the State Council of Educational Research and Training
(SCERT) Mahendru, Patna-6.
12. Bihar School Examination Board Patna through its Chairman.
13. The Secretary, Bihar School Examination Board, Patna.
14. The National Council of Teachers Education, New Delhi represented
through its Director.
15. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3665 of 2021
======================================================
Nikhat Parween W/o Mohammad Ali Hussain D/o Abdul Jabbar R/o Village-
Etwarpur Taj, P.O- Surfuddinpur and P.S-Bochaha District-Muzaffarpur
working as Primary Teacher in Primary School Ramdas Majhauli Mushahar
Tola, Block-Bochaha District-Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Departrment, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar Patna.
4. The Director, Primary Education, Education Department, Bihar Patna.
5. The District Education Officer, Muzaffarpur
6. The District Programme Officer, Establishment, Muzaffarpur
7. Block Education Officer, Bochaha, Muzaffarpur
8. The Panchayat Secretary, Panchayat Niyojan Unit, Panchatati Raj Majhauli,
Block-Bochaha, Muzaffarpur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
223/631
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The Director, the State council of Educational Research and Training
(SCERT) Mahendru Patna-6.
12. Bihar School Examination Board Patna through it's Chairman.
13. The Secretary, Bihar School Examination, Board, Patna.
14. The National Council of Teachers Education, New Delhi represented
through it's Director.
15. The Regional Director, National Council of Teachers of Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3806 of 2021
======================================================
1. Gautam Kumar, S/o Mukund Prasad Yadav, R/o Village-At and P.O.-
Mushkikpur, P.S.-Tarapur, District-Munger.
2. Abha Kumari, W/o Umesh Yadav, R/o Village-Shripur, P.S.-Sangrampur,
District-Munger.
3. Bhawana Bharti, W/o Sanjan Kumar, R/o Village-Nazri, P.S.-Gangta, H.
Kharagpur, District-Munger.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna, through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council For Education Research and Training, Bihar, Mahendru,
Patna, through its Director.
8. The Director, State Council For Education Research and Training, Bihar,
Patna.
9. The District Magistrate, Munger, District-Munger.
10. The District Education Munger, District-Munger.
11. The District Programme Officer, Establishment (Education), Munger,
District-Munger.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3973 of 2021
======================================================
1. Shailendra Kumar S/o Yogendra Mandal, R/o Village - Dhauni (Tarapur),
P.O. and P.S. - Tarapur, District - Munger.
2. Nigara Sultana, W/o Md. Hasnain, R/o Village - Parham, P.O. - Farda, P.S.
Naya Ram Nagar, District - Munger.
3. Shama Ambarin, W/o Md. Sarfaraz Ahmad, R/o Village and P.O. - Gazipur,
P.S. Tarapur, District - Munger.
4. Rashmi Rani, W/o Ranjeet Kumar, R/o Village - Cheakpar, P.O. - Gogri, P.S.
Gogri, District - Munger.
5. Sanju Kumari, W/o Om Prakash Pandit, R/o Village - Kendua, P.O. -
Kamargama, P.S. Sangrampur, District - Munger.
6. Ranjana Kumari, W/o Vishnudeo Rajak, R/o Village and P.O. - Bariyarpur,
P.S. Bariarpur, District - Munger.
7. Bhagya Shri, W/o Amit Kumar, R/o Village - Choti Kshopur, P.O. and P.S.
Jamalpur, District - Munger.
8. Ajay Kumar Das, S/o Sudho Das, R/o At Sri Ram Vibha Bhawan, Gandhi
Nagar Colony, Laluchak Angari, P.O. - Ishak Chak, P.S. Jagdishpur, District
- Bhagalpur.
9. Sheela Bharti, W/o Rampravesh Das, R/o Village - Kukraha, P.O. Lagma,
P.S. Tetiha Bombar, District - Munger.
10. Rajesh Kumar, S/o Mani Harijan, R/o Village and P.O. - Madarganj, P.S. -
Amdanda, District - Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council For Education Research and Training, Bihar, Mahendru,
Patna, through its Director.
8. The Director, State Council For Education Research and Training, Bihar,
Patna.
9. The District Magistrate, Munger, District - Munger.
10. The District Education Officer, Munger, District - Munger.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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11. The District Programme Officer, Munger, District - Munger.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3987 of 2021
======================================================
Rekha Kumari W/o Late Rinku Kumar R/o- Village- Rampur Mahinath, P.O.-
Srikant, P.s.- Piar, District- Muzaffarpur working as Prakhand Teacher in
Urdu Elevated Middle School Rampur Mahinath, Block- Bandra, District-
Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary Education
Department, Bihar, Patna.
3. The Secretary Primary Education, Education Department, Bihar, Patna.
4. The Director Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer Muzaffarpur.
6. The District Programme Officer Establishment, Muzaffarpur.
7. The Secretary cum Block Development Officer Prakhand Niyojan Unit,
Bandra Block, Muzaffarpur.
8. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
9. The Secretary Legislative Department, Ministry of Law and Justice, New
Delhi.
10. The National Institute of Open Schooling Represented through its Director,
A-24/25 Institutional Area, Sector-62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
11. The Joint Director The National Institute of Open Schooling, A-24/25
Institutional Area, Sector-62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
12. The Regional Director National Institute of Open Schooling, Lalit Bhawan
Bailey Road, Patna.
13. The National Council of Teachers Education New Delhi represented through
its Director.
14. The Regional Director National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4089 of 2021
======================================================
1. Navin Kumar S/o Gyan Chandra Ram R/o Village- Sohray, P.O.- Pandaul,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
226/631
P.S.- Sakri, District- Madhubani.
2. Ram Bhajan Yadav S/o Late Yashodhar Yadav R/o Village- Baradhant, P.S.-
Phulparas, District- Madhubani.
3. Ajeet Kumar Singh S/o Satyanarayan Singh R/o Village- Mainhi, P.S.-
Ghoghardiha, District- Madhubani.
4. Anwari Begam D/o Md. Sobrati Mansoori R/o Village- Khajedih, P.S.-
Ladania, District- Madhubani.
5. Kausari Begam W/o Md. Kurban Ali R/o Village and P.O. and P.S.-
Khutauna, District- Madhubani.
6. Santosh Kumar S/o Baijnath Prasad Pandey R/o Village and P.O.-
Chhaurahi, P.S.- Piro, District- Bhojpur at Arah.
7. Sapana Kumari Sinha W/o Mithilesh Kumar Sinha R/o Village, P.O. and
P.S.- Shahpur, District- Bhojpur at Arah.
8. Sandhya Kumari W/o Dharmendra Kumar R/o Village and P.O.- Sonpura,
P.S.- Udwant Nagar, District- Bhojpur at Arah.
9. Sati Kumari W/o Mangal Dayal Singh R/o Mohalla- Karma Road, Ward
No.- 02, P.S. and District- Aurangabad.
10. Akhtar Ali Son of Md. Amin R/o Village- Harsidhi Pakariya, P.O. and P.S.-
Harsidhi, District- East Champaran.
11. Muntajir Alam S/o Najibullah Ansari R/o Village- Pipra, P.S.- Darpa,
District- East Champaran.
12. Shahnaz Begam D/o Md. Ekram R/o Village- Raghunathpur, P.S.- Sugauli,
District- East Champaran.
13. Shabnom Ara W/o Amanatullah R/o Village- Jaitapur Binwatola, P.S.-
Palanawa, District- East Champaran.
14. Raushan Ara W/o Maksud Ansari R/o Village- Ahirwalia, P.S.- Sonwal,
District- East Champaran.
15. Bibi Najma Khatun D/o Md. Irshad R/o Village- Chakdariya, P.S.- Lodhipur,
District- Bhagalpur.
16. Kumari Babita Kumari Wife of Rajiv Kumar Ranjan R/o Village- Nagarah,
P.S.- Naugachhiya, District- Bhagalpur.
17. Naima Khatoon W/o Md. Ahmad R/o Village- Rajpur, P.S.- Sabour, District-
Bhagalpur.
18. Shanti Kumari D/o Jageshwar Mandal R/o Village- Bhramarpur Tola,
Satiyara, P.S.- Bihpur, District- Bhagalpur.
19. Punam Devi D/o Shiv Shankar Paswan R/o Village- Agma, P.O.- Sahsaul,
P.S.- Basnahi, District- Saharsa.
20. Chandika Devi W/o Bijendra Ram R/o Village- Baraith, P.S.- Basnahi,
District- Saharsa.
21. Anup Kumar S/o Kamleshwari Mandal R/o Village- Badi Chataiya, P.S.-
Pirpaiti, District- Bhagalpur.
22. Manju Kumari W/o Baidyanath Prasad Sah R/o Village- Mahisarho, P.S.-
Mahishi, District- Saharsa.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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23. Surendra Singh S/o Ram Badan Singh R/o Village- Bardihan, P.S.- Natwar,
District- Rohtas.
24. Shakir Ali S/o Masroor Ahmad R/o Mohalla- Imali Adam Khan (Kabirganj),
P.S.- Sasaram Town, District- Rohtas.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council for Education Research and Training, Bihar, Mahendru,
Patna through its Director.
8. The Director, State Council for Education Research and Training, Bihar,
Patna.
9. The District Magistrate, Madhubani, District- Madhubani.
10. The District Magistrate, Bhojpur at Arah, District- Bhojpur at Arah.
11. The District Magistrate, East Champaran at Motihari, District- East
Champaran at Motihari.
12. The District Magistrate, Jamui, District- Jamui.
13. The District Magistrate, Bhagalpur, District- Bhagalpur.
14. The District Magistrate, Saharsa, District- Saharsa.
15. The District Magistrate, Rohtas (Sasaram), District- Rohtas (Sasaram).
16. The District Education Officer, Madhubani, District- Madhubani.
17. The District Education Officer, Bhojpur at Arah.
18. The District Education Officer, East Champaran at Motihari, District- East
Champaran at Motihari.
19. The District Education Officer, Jamui, District- Jamui.
20. The District Education Officer, Bhagalpur, District- Bhagalpur.
21. The District Education Officer, Saharsa, District- Saharsa.
22. The District Education Officer, Rohtas (Sasaram), District- Rohtas
(Sasaram).
23. The District Programme Officer, Establishment (Education), Madhubani,
District- Madhubani.
24. The District Programme Officer, Bhojpur at Arah.
25. The District Programme Officer, East Champaran at Motihari, District- East
Champaran at Motihari.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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26. The District Programme Officer, Jamui, District- Jamui.
27. The District Programme Officer, Bhagalpur, District- Bhagalpur.
28. The District Programme Officer, Saharsa, District- Saharsa.
29. The District Programme Officer, Rohtas (Sasaram), District- Rohtas
(Sasaram).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4105 of 2021
======================================================
Mohammad Mojeeb Alam @Md. Mojeeb Alam S/o Abdul Hafiz R/o Village-
Thikaha Vasudeva P.O-Thikaha Aswari and P.S-Kathaiya District-
Muzaffarpur working as Urdu Teacher in Primary School Bagwara, Block-
Motipur District-Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar Patna.
4. The Director, Primary Education, Education Department, Bihar Patna.
5. The District Education Officer, Muzaffarpur
6. The District Programme Officer, Establishment, Muzaffarpur
7. Block Education Officer, Motipur, Muzaffarpur
8. The Panchayat Secretary, Panchayat Niyojan Unit, Panchatati Raj Hardi,
Block-Motipur, Muzaffarpur.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The Director, the State council of Educational Research and Training
(SCERT) Mahendru Patna-6.
12. Bihar School Examination Board Patna through it's Chairman.
13. The Secretary, Bihar School Examination, Board, Patna.
14. The National Council of Teachers Education, New Delhi represented
through it's Director,
15. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
229/631
with
Civil Writ Jurisdiction Case No. 4209 of 2021
======================================================
1. Vinod Kumar Ram S/o Bidyanand Ram, R/o Village - Jamua, Ward No. -03,
P.O. - Jamua, P.S. - Trabari, District - Araria.
2. Rubeena Tabassum, D/o Md. Dawood, R/o Village - Nandanpur Tola,
Khairuganj, Ward No. - 06, P.O. - Mirjapur, P.S.- Baunsi, District - Araria.
3. Md. Siddique, S/o Abdul Rashid, R/o Village - Haldiya, Ward No. -5, P.O.
Haldiya, P.S. - Simraha, District - Araria.
4. Gunja Kumari, D/o Sitaram Yadav, R/o Village - Nakta Kala, P.O.- Bihari,
P.S. - Palasi, District - Araria.
5. Anju Kumari, D/o Bindeshwari Mandal, R/o Village - Raghunathpur
(Daxin), Ward no. - 6, P.O. - Raghunathpur (Daxin), P.S. - Bhargama,
District - Araria.
6. Saroj Suman, D/o Satnarayan Sah, R/o Village - Pipra, Ward No. 05, P.O.
Pipra, P.S. Banmankhi, District - Purnea.
7. Munni Devi, D/o Bikash Bishwas, R/o Village - Bokantri, Ward No. - 05,
P.O.- Bhirbhiri, P.S. Sikti, District - Araria.
8. Bina Devi, D/o Pitambar Choudhary, R/o Village - Dedhua, Ward No. 08,
P.O. - Bardaha, P.S. Bardaha, District - Araria.
9. Mina Devi, D/o Madan Lal Biswas, R/o Village - Charni Yadav Tola, Ward
No. 01, P.O.- Bochi, P.S. - Tarabari, District - Araria.
10. Sayra Sultana, D/o Md. Noor Alam, R/o Village - Durgapur, Ward No. - 7,
P.O. - Mohni, P.S. - Bausi, District - Araria.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council For Education Research and Training, Bihar, Mahendru,
Patna, through its Director.
8. The Director, State Council For Education Research and Training, Bihar,
Patna.
9. The District Magistrate, Araria, District - Araria.
10. The District Education Officer, Araria, District - Araria.
11. The District Programme Officer, Establishment (Education), Araria, District
- Araria.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4221 of 2021
======================================================
Asia Praveen @ Asia Pra. @ Asia Parveen W/o Javed Alam D/o Md Shaukat
Ali R/o Village and P.O.- Purkhauli, P.S.- Lalganj, District- Vaishali working
as Nagar Teacher in Middle School, Urdu Hathsarganj, Nagar Kshetra,
Hajipur, District- Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar through cum Additional Chief Secretary, Education
Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Vaishali.
6. The District Programme Officer, Establishment, Vaishali.
7. Sub Divisional Education Officer cum Executive Officer, Nagar Kshetra
Niyojan Unit, Hajipur, Vaishali.
8. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
9. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
10. The National Institute of Open Schooling represented through its Director,
A-24/25 Institutional Area, Secor- 62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
11. The Joint Director, The National Institute of Open Schooling, A-24/25
Institutional Area, Secor- 62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
12. The Regional Director, National Institute of Open Schooling, Lalit Bhawan
Bailey Road, Patna.
13. The National Council of Teachers Education, New Delhi represented
through its Director.
14. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15, Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4439 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
231/631
Mamta Kumari D/o- Thakur Prasad Singh, W/o- Birendra Singh Resident of
Village- Fakarabad, P.O.- Sikanderpur, Panchayat Isiyan Block, P.S.-
Chainpur, District- Kaimur at Bhabua.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Additional Chief Secretary, Department of
Education, Government of Bihar, Patna.
2. The Additional Chief Secretary Department of Education, Government of
Bihar, Patna.
3. The Director Primary Education Government of Bihar, Patna.
4. The District Education Officer Kaimur at Bhabua.
5. The District Programme Officer (Establishment) Kaimur at Bhabua.
6. The Principal-cum- District Co- ordinator District Institute of Education and
training, Kaimur.
7. The Block Education Officer Chainpur, District- Kaimur at Bhabua.
8. The Panchayat Secretary Gram Panchayat Isiyan, Block- Chainpur, District-
Kaimur at Bhabua.
9. The Headmaster Urdu upgraded middle school, Darwan, Chainpur Kaimur
at Bhabua.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4471 of 2021
======================================================
1. Ajit Kumar S/o Banaras Ram, R/o Village - Habaspur, P.O.- Ganghara, P.S.
Shahpur, District - Patna.
2. Hari Narayan Kumar, S/o Shyam Dayal Prasad, R/o Village - Koindi, Ward
No. - 6, P.O. - Badhauna, P.S. - Chainpur, District - Kaimur (Bhabhua).
3. Phul Kumari, W/o Rambaran Singh, R/o Village - Adhaura, P.O. and P.S. -
Adhaura, District - Kaimur (Bhabhua).
4. Kamal Kumar, S/o Medani Chaudhary, R/o Village - Khaira, P.O. - Usari,
P.S. - Mehandia, District - Arwal.
5. Vijay Kumar Ray, S/o Surendra Paswan, R/o Village - Daniyala, P.O.
Shadipur, P.S. Banshi, District - Arwal.
6. Lalit Kumar, S/o Mahendra Prasad, R/o Village - Neema, P.S. Rajaun,
District - Banka.
7. Gaurav Kumar Sinha, S/o Satyendra Kumar Sinha, R/o Village and P.O. -
Pattharkatti, P.S. Nimchak - Bathani, District - Gaya.
8. Shashi Kumar, S/o Paras Chaudhary, R/o Village - Daudnagar, P.O. and P.S.
- Daudnagar, District - Aurangabad.
9. Renu Gupta, W/o Ramanand Gupta, R/o Village - Chousa West, P.O. and
P.S.- Chousa, District - Madhepura.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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10. Md. Zafar Alam, S/o Md. Jamaluddin, R/o Village - Ramnagar Dhunsi, P.O.
- Dhunsi, P.S. - Manigachhi, District - Darbhanga.
11. Md. Ishaque, S/o Md. Naeem, R/o Village - Laheriaganj Purab Tola, P.S.
Rahika, District - Madhubani.
12. Islamuddin Faridi, S/o Md. Biru Ansari, R/o Village- Madhupur, P.S. -
Chakai, District- Jamui.
13. Jahrina Khatoon, W/o Kamruddin Miyan, R/o Village - Salaiya, P.O.-
Dulampur, P.S. - Chakai, District- Jamui.
14. Seema Kumari, W/o Tulsi Das, R/o Village - Nowasar, P.S. - Chandra-
Mandih, District- Jamui.
15. Natees Ahmad, S/o Abu Zobair, R/o Village- Basahiya Shaikh, P.O. and P.S.
- Piprahi, District - Sheohar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna, through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council For Education Research and Training, Bihar, Mahendru ,
Patna, through its Director.
8. The Director, State Council For Education Research and Training, Bihar,
Patna.
9. The District Magistrate, Patna, District - Patna.
10. The District Magistrate, Kaimur, District - Kaimur (Bhabhua).
11. The District Magistrate, Arwal, District - Arwal.
12. The District Magistrate, Banka, District - Banka.
13. The District Magistrate, Gaya, District - Gaya.
14. The District Magistrate, Aurangabad, District - Aurangabad.
15. The District Magistrate, Madhepura, District - Madhepura.
16. The District Magistrate, Darbhanga, District - Darbhanga.
17. The District Magistrate, Madhubani, District- Madhubani.
18. The District Magistrate, Jamui, District - Jamui.
19. The District Magistrate, Sheohar, District - Sheohar.
20. The District Education Officer, Patna, District - Patna.
21. The District Education Officer, Kaimur, District Kaimur (Bhabhua).
22. The District Education Officer, Arwal, District Arwal.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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23. The District Education Officer, Banka, District Banka.
24. The District Education Officer, Gaya, District - Gaya.
25. The District Education Officer, Aurangabad, District Aurangabad.
26. The District Education Officer, Madhepura, District Madhepura.
27. The District Education Officer, Darbhanga, District Darbhanga.
28. The District Education Officer, Madhubani,, District Madhubani.
29. The District Education Officer, Jamui, District Jamui.
30. The District Education Officer, Sheohar, District Sheohar.
31. The District Programme Officer, Establishment (Education), Patna, District -
Patna.
32. The District Programme Officer, Establishment (Education), Kaimur,
District - Kaimur (Bhabhua).
33. The District Programme Officer, Establishment (Education), Arwal, District
- Arwal.
34. The District Programme Officer, Establishment (Education), Banka, District
- Banka.
35. The District Programme Officer, Establishment (Education), Gaya, District -
Gaya.
36. The District Programme Officer, Establishment (Education), Aurangabad,
District - Aurangabad.
37. The District Programme Officer, Establishment (Education), Madhepura,
District - Madhepura.
38. The District Programme Officer, Establishment (Education), Darbhanga,
District - Darbhanga.
39. The District Programme Officer, Establishment (Education), Madhubani,
District - Madhubani.
40. The District Programme Officer, Establishment (Education), Jamui, District
- Jamui.
41. The District Programme Officer, Establishment (Education), Sheohar,
District - Sheohar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4594 of 2021
======================================================
1. Subi Parween, W/o Md. Shahid Ansari, R/o Village - Gurhi, Ward No. - 9,
P.S. Kasba, District - Purnea, presently posted as Urdu Panchayat Teacher in
Primary School, Telangi, Block - Falka, District - Katihar.
2. Majeeda Khatun, Wife of Abdur Rahman, Resident of Village and P.O.
Bhawnath Nagar, Hasimpur, Block and P.S. Barari, District - Katihar.
... ... Petitioner/s
Versus
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
234/631
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Katihar, District - Katihar.
11. The District Education Officer, Katihar, District - Katihar.
12. The District Programme Officer, Establishment (Education), Katihar,
District - Katihar.
13. The Block Development Officer, Falka, District - Katihar.
14. The Block Education Officer, Falka, District - Katihar.
15. The Panchayat Secretary, Gram Panchayat Raj- Pir Mokam, Block - Falka,
District - Katihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4633 of 2021
======================================================
1. Gita Devi, W/o Ram Prasad Thakur, R/o Village-Barhara Koni, P.O.-
Barhara, P.S.-Marauna, District-Supaul.
2. Mumtaj Anjum, W/o Mukhlis Hasan, R/o Village-Surjapur, P.O.-Surjapur,
P.S.-Chhatapur, District-Supaul.
3. Farhat Anjum, W/o Ejazul Haque, R/o Village and P.O.-Ganeshpur, P.S.-
Marauna, District-Supaul.
4. Upendra Ram, S/o Devnarayan Ram, R/o Village-Gonha, P.O.-Gorha, P.S.-
Triveniganj, District-Supaul.
5. Jay Narayan Ram, S/o Nangaru Ram, R/o Village and P.O.-Ramnagar, P.S.-
Pipra, District-Supaul.
6. Upendra Kumar, S/o Khushilal Paswan, R/o Village-Pipra Khurd, P.O.-
Bishanpur, P.S.-Bhaptiyahi, District-Supaul.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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7. Sunita Kumari, W/o Naresh Kumar Ram, R/o Village-Dubiyahi, P.O.-Murli,
P.S.-Khsanpur, District-Supaul.
8. Kumari Krishna Rani, W/o Ramesh Paswan, R/o Village and P.O.-
Koriyapatti, P.S.-Triveniganj, District-Supaul.
9. Amrita Kumari, W/o Shiv Shankar Mandal, R/o Village-Gidrahi, P.O.-Kataia
Mahe, P.S.-Pipra, District-Supaul.
10. Arvind Kumar Amar, S/o Thakur Prasad Yadav, R/o Village-Jarauli, P.O.-
Ratauli, P.S.-Pipra, District-Supaul.
11. Kanchan Kumari, D/o Ghanshyam Prasad Ghan, R/o Village-Chhatapur,
P.O.-Surpatganj, P.S.-Chhatapur, District-Supaul.
12. Rekha Kumari, W/o Dinesh Kumar Singh, R/o Village-Baruari Paschim,
P.O.-Garh Baruari, P.S.-Supaul, District-Supaul.
13. Md. Rafik Alam, S/o Md. Sikandar, R/o Village-Vayasi Chakla, P.O.-
Ratanpur, P.S.-Ratanpur, District-Supaul.
14. Parvati Devi, W/o Kamal Kishor Mandal, R/o Village-Shankarpatti, P.O.-
Mahammadganj, P.S.-Chhatapur, District-Supaul.
15. Punita Kumari, W/o Santosh Kumar Mandal, R/o Village and P.O.-
Maheshpur, P.S.-Pipra, District-Supaul.
16. Nikahat Parween, W/o Md. Mohsin Kamal, R/o Village and P.O.-Ganeshpur,
P.S.-Marauna, District-Supaul.
17. Laxman Mandal, S/o Yasho Mandal, R/o Village-Laxmipur, P.O.-Dhabhi,
P.S.-Laukhi, District-Madhubani.
18. Dhiraj Kumar, S/o Gayadhar Sah, R/o Village-Sahsol, P.O. and P.S.-Basnahi,
District-Saharsa.
19. Gulsan Ara, W/o Md. Kaium, R/o Village and P.O.-Dinapatti, P.S.-Pipra,
District-Supaul.
20. Suman Kumar Bhagat, S/o Narayan Bhagat, R/o Village-Nagar Parisad
Supaul, Ward No. -10, P.O. and P.S. and District-Supaul.
21. Anupriya, D/o Bimlanand Jha, R/o at Supaul, Ward No. -9, P.O. and P.S. and
District-Supaul.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resources Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
236/631
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The Bihar School Examination Board, Patna, through its Secretary.
11. The Chairman, Bihar School Examination Board, Patna.
12. The Secretary, Bihar School Examination Board, Patna.
13. The State Council for Education Research and Training, Bihar, Mahendru,
Patna, through its Director.
14. The Director, State Council for Education Research and Training, Bihar,
Patna.
15. The District Magistrate, Supaul, District-Supaul.
16. The District Education Officer, Supaul, District-Supaul.
17. The District Programme Officer, Establishment (Education), Supaul,
District-Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4706 of 2021
======================================================
Awantiika Singh W/o Sri Baban Kumar Singh R/o Village and P.O.- Tumaul,
District- Darbhanga working as Prakhand Teacher in Middle School, Dumari
Khurd, Block- Majorganj, District- Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Sitamarhi.
6. The District Programme Officer, Establishment, Sitamarhi.
7. Block Development Officer cum Executive Officer, Prakhand Niyojan Unit,
Majorgang, Sitamarhi.
8. Block Education Officer, Majorganj, Sitamarhi.
9. The Panchayat Secretary, Panchayat Niyojan Unit, Panchatati Raj Khairba,
Block- Majorganj, Sitamarhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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10. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
11. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
12. The National Institute of Open Schooling represented through its Director,
A-24/25 Institutional Area, Secor- 62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
13. The Joint Director, The National Institute of Open Schooling, A-24/25
Institutional Area, Secor- 62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
14. The Regional Director, National Institute of Open Schooling, Lalit Bhawan
Bailey Road, Patna.
15. The National Council of Teachers Education, New Delhi represented
through its Director.
16. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15, Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4894 of 2021
======================================================
1. Rajesh Kumar S/o Shambhu Mehta, R/o Village - Patarghat, P.S. - Saur
Bazar, District - Saharsa.
2. Saziya Parween, W/o Amin Akbar, R/o Village - Hakpara, P.S. and District -
Saharsa.
3. Indal Paswan, S/o Bindeshwari Paswan, R/o Village - Jhara, P.S. Mahishi,
District - Saharsa.
4. Kausar Perween, W/o Md. Mustufa Husain, R/o Village - Badshal Nagar,
P.S. Salakhua, District - Saharsa.
5. Laila Khatoon, W/o Md. Abbas, R/o Village - Nauhatta, Ward No. - 6, P.S.
Nauhatta, District - Saharsa.
6. Noor Jabin, W/o Md. Najim, R/o Village - Badshah Nagar, P.S. Salkhua,
District - Saharsa.
7. Sunita Devi, W/o Mahraj Ram, R/o Vilage - Tiri, Ward No. - 8, P.S. - Saur
Bazar, District - Saharsa.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
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4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The Bihar School Examination Board, Patna through its Secretary.
11. The Chairman, Bihar School Examination Board, Patna.
12. The Secretary, Bihar School Examination Board, Patna.
13. The State Council For Education Research and Training , Bihar, Mahendru,
Patna, through its Director.
14. The Director, State Council For Education Research and Training, Bihar,
Patna.
15. The District Magistrate, Saharsa, District - Saharsa.
16. The District Education Officer, Saharsa, District - Saharsa.
17. The District Programme Officer, Establishment (Education), Saharsa,
District - Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4938 of 2021
======================================================
1. Sanoj Kumar Patel, S/o Mangeshwar Mandal, R/o Village-Karama, P.S.-
Purainee, District-Madhepura.
2. Bibha Kumari, D/o Shivshankar Paswan, R/o Village-Dudhaila, P.S.-
Madhepura, District-Madhepura.
3. Kiran Kumari, W/o Arun Kumar Sahni, R/o Village-Kalyanpur North, P.S.-
Bibhutipur, District-Samastipur.
4. Veena Devi, W/o Mishri Ram, R/o Village-Jalalpur, P.S.-Patori, District-
Samastipur.
5. Kavita Kumari, W/o Ramesh Kumar Roy, R/o Village-Deokuli Dham, P.S.-
Biraul, District-Darbhanga.
6. Quraisha Khatoon, W/o Niyamat Husain, R/o Village-Maghi, P.S.-
Maharajganj, District-Siwan.
7. Seema Devi, W/o Naresh Prasad Rajak, R/o Mohalla-Lal Pahari, P.S.-
Lakhisarai, District-Lakhisarai.
8. Nasima Khatoon, D/o Quiyamuddin Ansari, W/o Yunis Ansari, R/o Village-
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Don Buzurg, P.S.-Darauli, District-Siwan.
9. Asgari Khatoon, W/o Zaheer Moammad, R/o Village-Saratha, P.S.-Dhaka,
District-East Champaran.
10. Kumari Rambha, D/o Surendra Prasad Yadav, R/o Village-Narthua, P.S.-
Alamganj, District-Madhepura.
11. Rehana Khatoon, D/o Abdul Rahman, R/o Village-Simri Bakhtiarpur, P.S.-
Simri Bakhtiarpur, District-Saharsa.
12. Md. Faizan, S/o Md. Noor, R/o Village-Alamganj Sakka Toli, P.O.-Gulzar
Bagh, P.S.-Alamganj, District-Patna.
13. Md. Mashir Alam, S/o Md. Mustufa, R/o Village and P.S.-Baheri, District-
Darbhanga.
14. Nikhat Perwin, W/o Md. Wasim, R/o At and P.O.-Kumhrauli, P.S.-Kamtaul,
District-Darbhanga.
15. Savitri Kumari, W/o Late Kamlesh Singh, R/o Village-Berath, P.S.-Chauri,
District-Bhojpur at Arah.
16. Punam Devi, W/o Amrit Manjhi, R/o Village-Kharkatwa, Ward No. 9, P.S.-
Gaunaha, District-West Champaran.
17. Md. Seraj Ahmad, S/o Kabeer Ahmad, R/o Village-Khairwa, P.O. and P.S.-
Dhaka, District-East Champaran.
18. Mozammil Mustafa, S/o Abdul Mustafa, R/o Village-Bathuli, P.S.-Nanpur,
District-Sitamarhi.
19. Shagufta Shahin, W/o Md. Javed Alam, R/o Village-Sapahi, P.S.-Dhaka,
District-East Champaran.
20. Kumari Usha Tiwari, W/o Dhirendra Kumar Tiwari, R/o Village-Kathar,
P.S.-Krishnabrahm, District-Buxar.
21. Halima Khatoon, W/o Late Jalaluddin Ahmad, R/o Village-Barka Gaon,
P.S.-Bhagwanpur Hat, District-Siwan.
22. Pinki Kumari, W/o Krishna Kumar Samdarshi, R/o Village-Khiradih, P.S.-
Parbatta, District-Khagaria.
23. Rabia Khatoon, W/o Md. Zainul Abedeen, R/o Village-Ramzanpur, P.S.-
Mufassil, District-Begusarai.
24. Razia Bano, D/o Mojibur Rahman, R/o Village-Khajechand Chhapra, P.S.-
Goraul, District-Vaishali.
25. Lilavati Kumari, W/o Harendra Ram, R/o Village-Basahiya, P.S.-Panapur,
District-Saran.
26. Dinesh Paswan, S/o Ramkhelawan Paswan, R/o Village-Mahmadpur
Katasri, P.S.-Shyampur Bahtaha, District-Sheohar.
27. Sudha Devi, W/o Abhay Kumar Yadav, R/o Village-Tulsia, P.S.-Bihariganj,
District-Madhepura.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The Bihar School Examination Board, Patna, through its Secretary.
11. The Chairman, Bihar School Examination Board, Patna.
12. The Secretary, Bihar School Examination Board, Patna.
13. The State Council For Education Research and Training, Bihar, Mahendru,
Patna through its Director.
14. The Director, State Council For Education Research and Training, Bihar,
Patna.
15. The District Magistrate, Madhepura, District-Madhepura.
16. The District Magistrate, Samastipur, District-Samastipur.
17. The District Magistrate, Siwan, District-Siwan.
18. The District Magistrate, Lakhisarai, District-Lakhisarai.
19. The District Magistrate, East Champaran, District-East Champaran.
20. The District Magistrate, Jamui, District-Jamui.
21. The District Magistrate, Darbhanga, District-Darbhanga.
22. The District Magistrate, Bhojpur, District-Bhojpur at Arah.
23. The District Magistrate, West Champaran, District-West Champaran.
24. The District Magistrate, Bhagalpur, District-Bhagalpur.
25. The District Magistrate, Begusarai, District-Begusarai.
26. The District Magistrate, Vaishali, District-Vaishali.
27. The District Magistrate, Saran, District-Saran at Chapra.
28. The District Magistrate, Sheohar, District-Sheohar.
29. The District Education Officer, Madhepura, District-Madhepura.
30. The District Education Officer, Samastipur, District-Samastipur.
31. The District Education Officer, Siwan, District-Siwan.
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32. The District Education Officer, Lakhisarai, District-Lakhisarai.
33. The District Education Officer, East Champaran, District-East Champaran.
34. The District Education Officer, Jamui, District-Jamui.
35. The District Education Officer, Darbhanga, District-Darbhanga.
36. The District Education Officer, Bhojpur, District-Bhojpur at Arah.
37. The District Education Officer, West Champaran, District-West Champaran.
38. The District Education Officer, Bhagalpur, District-Bhagalpur.
39. The District Education Officer, Begusarai, District-Begusarai.
40. The District Education Officer, Vaishali, District-Vaishali.
41. The District Education Officer, Saran, District-Saran at Chapra.
42. The District Education Officer, Sheohar, District-Sheohar.
43. The District Programme Officer, Establishment (Education) Madhepura,
District-Madhepura.
44. The District Programme Officer, Establishment (Education) Samastipur, ,
District-Samastipur.
45. The District Programme Officer, Establishment (Education) Siwan, District-
Siwan.
46. The District Programme Officer, Establishment (Education) Lakhisarai,,
District-Lakhisarai.
47. The District Programme Officer, Establishment (Education) East
Champaran,, District-East Champaran.
48. The District Programme Officer, Establishment (Education) Jamui,, District-
Jamui.
49. The District Programme Officer, Establishment (Education) Darbhanga,,
District-Darbhanga.
50. The District Programme Officer, Establishment (Education) Bhojpur,,
District-Bhojpur at Arah.
51. The District Programme Officer, Establishment (Education) West
Champaran, , District-West Champaran.
52. The District Programme Officer, Establishment (Education) Bhagalpur,,
District-Bhagalpur.
53. The District Programme Officer, Establishment (Education) Begusarai,,
District-Begusarai.
54. The District Programme Officer, Establishment (Education) Vaishali,,
District-Vaishali.
55. The District Programme Officer, Establishment (Education) Saran,, District-
Saran at Chapra.
56. The District Programme Officer, Establishment (Education) Sheohar,,
District-Sheohar.
... ... Respondent/s
======================================================
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with
Civil Writ Jurisdiction Case No. 5170 of 2021
======================================================
Arvind Kumar S/o Shyamnandan Ray R/o Village- Sondhodullah, P.O.-
Sondho, District- Vaishali working as Primary Teacher in Primary School
Sondho Mubarakpur, District- Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar Through cum Additional Chief Secretary, Education
Department, Bihar, Patna.
2. The Principal Secretary Cum Additional Chief Secretary Education
Department, Bihar, Patna.
3. The Secretary Primary Education, Education Department, Bihar, Patna.
4. The Director Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer Vaishali.
6. The District Programme Officer Establishment, Vaishali.
7. The Block Education Officer Goraul, Vaishali.
8. The Panchayat Secretary Panchayati Raj Sondhodullah, Block- Goraul,
Vaishali.
9. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The National Institute of Open Schooling Represented through its Director,
A-24/25 Institutional Area, Sector-62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
12. The Joint Director The National Institute of Open Schooling, A-24/25
Institutional Area, Sector-62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
13. The Regional Director National Institute of Open Schooling, Lalit Bhawan
Bailley Road, Patna.
14. The National Council of Teachers Education New Delhi represented through
its Director.
15. The Regional Director National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5208 of 2021
======================================================
1. Shambhu Kumar, Son of Dukha Ram, Resident of Village Harpur Pipra, P.S.
Suppi, District-Sitamarhi, presently posted as Panchayat Teacher at Primary
School Gosaipur, under Suppi Block, Sitamarhi.
2. Shila Kumari, Daughter of Rameshwar Das, resident of Village Barharwa,
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P.S.-Suppi, District-Sitamarhi, presently posted as Panchayat Teacher, at
Primary School, Akhta Muslim Tola, under Suppi Block, Sitamarhi.
3. Najana Parween Daughter of Md. Atiqur Rahman, resident of Village
Dhubauli, P.S. Katara, District Muzaffarpur, presently posted as Block
Teacher at Middle School Gopalpur, under Suppi Block, Sitamarhi.
4. Rambha Rani, Daughter of Ramsajjan Prasad Singh, resident of Village
Bhagwatipur Amghatta Dumra Road, P.S. Dumra, District Sitamarhi,
presently posted as Block Teacher at Middle School Bedolbaj, Purnahiya
Block of Sheohar District.
... ... Petitioner/s
Versus
1. The Union of Indiaa through the Secretary, Ministry of Human Resources
Department, Govt. of India, New Delhi.
2. The Secretary Ministry of Human Resources Department, Govt. of India,
New Delhi.
3. The Additional Secretary, Ministry of Human Resources, Govt. of India,
New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Department, Govt. of India, Shastri Bhawan, New Delhi.
5. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar.
6. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
7. The Director, Primary Education, Education Department, Govt. of Bihar,
Patna.
8. The Director (Evaluation), Nation Institute of Open Schooling, A-24-25,
Industrial Area, Sector-62, Noida-201308 (U.P.).
9. The National Institute of Open Schooling, through its Regional Director,
Lalit Bhawan, Bailey Road, Patna.
10. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
11. The District Education Officer, Sitamarhi.
12. The District Programme Officer, Establishment, Sitamarhi.
13. The District Education Officer, Sheohar.
14. The District Programme Officer, Establishment, Sheohar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5307 of 2021
======================================================
1. Kamakhya Prasad S/o Sitaram Mahto, R/o Village - Hariharpur Kothi, P.S.-
Derni, District - Saran at Chapra.
2. Gajendra Kumar Singh, S/o Om Prakash Singh, R/o Village - Sawari Boxi
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Ji, P.s.- Jalalpur, District - Saran (Chapra).
3. Shailesh Kumar Manjhi, S/o Din Dayal Manjhi, R/o At and P.O. - Kewani,
P.S.- Garkha, District - Saran at Chapra.
4. Reema Devi, W/o Dharmendra Ram, R/o Village - Bagahi, Harakhpur, P.O.
and P.S. Taraiya, District - Saran at Chapra.
5. Harendra Mahto, S/o Remekbal Mahto, R/o Dumari Chhapian, P.S. -
Taraiyan, District - Saran at Chapra.
6. Farida Khatoon, W/o Nazir Ansari, R/o Village - Sitalpur Bazar, P.S.-
Dighwara, District - Saran at Chapra.
7. Urmila Kumari, W/o Kamakhya Prasad, R/o Village - Hariharpur Kothi, P.S.
Derni, District - Saran at Chapra.
8. Namaju Nesha, D/o Nizamuddin Ali, R/o Village- Manopali, P.S.-
Sahajitpur, District - Saran at Chapra.
9. Phuljhari Kumari, W/o Sanjay Manjhi, R/o At and P.O.- Ramchaura, P.S. -
Isuwapur, District - Saran at Chapra.
10. Vijay Kumar Pandey, S/o Ramkishun Pandey, R/o Village - Shripur, P.S. -
Baniyapur, District - Saran at Chapra.
11. Noor Saba, W/o Jamshed Ali, R/o Village - Jalapur, P.S. Marhaura, District -
Saran at Chapra.
12. Zinat Jahan, W/o Lal Mohammad, R/o Village- Kambal Shah Mazar,
Muslim Club Road, P.S.- Town Thana, District - Saran at Chapra.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna, through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council For Education Research and Training, Bihar, Mahendru,
Patna, through its Director.
8. The Director, State Council For Education Research and Training, Bihar,
Patna.
9. The District Magistrate, Saran, District - Saran at Chapra.
10. The District Education Officer, Saran, District - Saran at Chapra.
11. The District Programme Officer, Establishment (Education), Saran, District -
Saran at Chapra.
... ... Respondent/s
======================================================
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with
Civil Writ Jurisdiction Case No. 5313 of 2021
======================================================
1. Rajendra Prasad Akela S/o Sri Suresh Prasad, R/o Village-Khanpura, P.O.-
Makrauta, P.S.-Karaiparsuray, District-Nalanda working as Primary Teacher
in Primary School Hurari, Block-Karaipasuray, District-Nalanda.
2. Rekha Kumari, D/o Mathura Prasad, W/o Sri Satya Narayan Prasad, R/o
Village-Narauli, P.O.-Karauta, P.S.-Khushrupur, District-Patna, working as
Primary Teacher in Primary School Khanpura, Block-Karaipasuray, District-
Nalanda.
3. Rubi Kumari, W/o Sri Suresh Rajak, R/o Near Telephone Exchange
Bhaisapur Biharsharif District-Nalanda working as Prakhand Teacher in
Middle School Maniyawa, Block-Silab, District-Nalanda.
4. Sheela Devi, D/o Sri Khelaban Sharma, R/o 16, Adarsh Bihar Marg No.-2,
Ramkrishna Nagar, New Jaganpura District-Patna working as Prakhand
Teacher in Middle School Bhathiyar, Block-Harnaut, District-Nalanda.
5. Mamta Kumari, D/o Sri Ram Swarh Paswan, R/o Village-Hardas Bigaha,
P.O.-Baikathpur P.S.-Khusrupur, District Patna working as Primary Teacher
in Primary School Barhari, Block-Rajgir, District-Nalanda.
6. Pushpa Kumari, D/o Sri Chhatrabali Prasad, R/o Village-Kewai, P.O.-
Dhwadih, P.S.-Islampur, District-Nalanda, working as Primary Teacher in
Primary School Naiyawa, Block-Akangsarai District-Nalanda.
7. Sunaina Kumari, D/o Sri Shivnandan Prasad, R/o Village-Tulsingali, P.O.
and P.S.-Rajgir, District-Nalanda working as Primary Teacher in Primary
Schol Gareria Bigaha, Block-Akangsarai, District-Nalanda.
8. Rekha Kumari, D/o Sri Shivsharan Prasad, R/o Village-Bakaur, P.O.-
Pathana, P.S.-Islampur, District-Nalanda, working as Primary Teacher in
Primary School Kanjas, Block-Akangsarai, District-Nalanda.
9. Mahendra Paswan, S/o Sri Jagarnath Paswan, R/o Village and P.O.-Barni,
District-Patna. Working as Primary Teacher in Primary School Asiapur,
Block-Karaiparsuray, District-Nalanda.
10. Kumari Sanju Verma, D/o Sushil Kumar Verma, R/o Village-Balchand
Bigaha, P.O. and P.S.-Ben, District-Nalanda working as Primary Teacher in
Primary School Gangti, Block-Ben, District-Nalanda.
11. Suresh Chaudhary, S/o Sri Shiv Charan Chaudhary, R/o Village-Tilaiya,
P.O.-Pathraira, Biharsharif, District-Nalanda working as Primary Teacher in
Primary School Dhanraj Bigaha, Block-Biharsharif, District-Nalanda.
12. Pawan Kumar, S/o Sri Suresh Prasad Singh, R/o Village-Chhachhu Bigaha,
P.O.-Katauna, P.S. Katrisarai, District-Nalanda working as Primary Teacher
in Primary School Patauriya, Block-Katrisarai, District-Nalanda.
13. Kamo Kumari, D/o Sri Mangal Mandal, R/o Village-Naya Nagar Rani
Diyara, P.O. and P.S.-Kahalgao, District-Nalanda, working as Prakhand
Teacher in Elevated Middle School Brai, Block-Islampur, District-Nalanda.
14. Shahjahan Khatoon, W/o Md. Idris, R/o Village, P.O. and P.S.-Asthawan,
District-Nalanda, working as Primary Teacher in Primary School Urdu
Kanya, Block-Asthawan, District-Nalanda.
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15. Kaushalendra Kumar, S/o Sri Shivdhari Prasad, R/o Village-Inayatpur, P.O.-
Mari, P.S.-Ben, District-Nalanda, working as Primary Teacher in Primary
School Usmanpur, Block-Nagarnausa, District-Nalanda.
16. Champa Kumari, D/o Sri Chathu Chauhan, R/o Village and P.O.-Sirnawa,
P.S.-Chandi, District Nalanda, working as Prakhand Teacher in Middle
School Sartha, Block-Chandi, District-Nalanda.
17. Lakhan Paswan, S/o Sri Krishnadev Paswan, R/o Village-Kurthadanibag,
P.O.-Puna, P.S. Hilsa, District-Nalanda, working as Primary Teacher in
Primary School Kurtha, Block-Hilsa, District-Nalanda.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Nalanda.
6. The District Programme Officer, Establishment, Nalanda.
7. The Block Development Officer cum Executive Officer, Prakhand Niyojan
Unit Islampur, Nalanda.
8. The Block Development Officer cum Executive Officer, Prakhand Niyojan
Unit Silab, Nalanda.
9. The Block Development Officer cum Executive Officer, Prakhand Niyojan
Unit Harnaut, Nalanda.
10. The Block Development Officer cum Executive Officer, Prakhand Niyojan
Unit Chandi, Nalanda.
11. Block Education Officer, Chandi, Nalanda.
12. Block Education Officer, Kraiparsuray, Nalanda.
13. Block Education Officer, Silab, Nalanda.
14. Block Education Officer, Rajgir, Nalanda.
15. Block Education Officer, Akangsarai, Nalanda.
16. Block Education Officer, Ben, Nalanda.
17. Block Education Officer, Biharsharif, Nalanda.
18. Block Education Officer, Katrisarai, Nalanda.
19. Block Education Officer, Islampur, Nalanda.
20. Block Education Officer, Asthawan, Nalanda.
21. Block Education Officer, Naganausa, Nalanda.
22. Block Education Officer, Hilsa, Nalanda.
23. Block Education Officer, Harnaut, Nalanda.
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24. The Panchayat Secretary, Niyojan Unit Asthawan Block-Asthawan,
Nalanda.
25. The Panchayat Secretary, Niyojan Unit Barthu Block-Karayparsurai
Nalanda.
26. The Panchayat Secretary, Niyojan Unit Makrauta Block-Karayparsurai,
Nalanda.
27. The Panchayat Secretary, Niyojan Unit Harnaut Block Harnaut Nalanda.
28. The Panchayat Secretary, Niyojan Unit Patraura Block-Asthwan Nalanda.
29. The Panchayat Secretary, Niyojan Unit Parthu Block-Akangsarai Nalanda.
30. The Panchayat Secretary, Niyojan Unit Koshiyawa Block Akangsarai
Nalanda.
31. The Panchayat Secretary, Niyojan Unit Bara Block-Ben Nalanda.
32. The Panchayat Secretary, Niyojan Unit Chhabilapur Block Biharsharif
Nalanda.
33. The Panchayat Secretary, Niyojan Unit Arpa Block Hilsa Nalanda.
34. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
35. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
36. The Director, the State council of Educational Research and Training
(SCERT) Mahendru,Patna-6.
37. Bihar School Examination Board Patna through its Chairman.
38. The Secretary, Bihar School Examination Board, Patna.
39. The National Council of Teachers Education, New Delhi represented
through its Director.
40. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5326 of 2021
======================================================
Shiv Chandra Ram S/o Chhdeu Ram, R/o Village Gonauli, P.O. Gonauli, P.S.
Andhrathadhi, District - Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Madhubani.
4. The District Education Officer, Madhubani.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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5. The District Programme Officer (Establishment), Madhubani.
6. The Block Development Officer, Andhrathadhi, Madhubani.
7. The Block Education Officer, Andhrathadhi, Madhubani.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5486 of 2021
======================================================
1. Rafat Romee, W/o Khaja Shahud Alam, R/o Village-Fakir Toli, P.O.-Asja
Mobaiya, P.S.-Amour, District-Purnea.
2. Md. Imran, S/o Abdus Samad, R/o Village-Shreepur Doryraha Purabpar,
P.o.-Charaiya, P.S.-Baisi, District-Purnea.
3. Shahina Begam, D/o Abdul Quddus, R/o Villag-Tarabari, P.O.-Ssya Mobiya,
P.S.-Baisi, District-Purnea.
4. Shahina Begam, W/o Md. Hasan, R/o Village-Harerampur, P.O. and P.S.-
Baisi, District-Purnea.
5. Veena Kumari, W/o Ajit Kumar Mishra, R/o Village-Mangurahan, P.O.-
Manguraha, P.S.-Govindganj, District-East Champaran.
6. Mina Devi, W/o Ajay Kumar Sada, R/o Village-Parri (Ward No.-14), P.O.-
Sonki, P.S.-Bahadurpur, District-Darbhanga.
7. Nilu Kumari, D/o Indradev Paswan, R/o village-Satiwar, P.O.-Barkadih,
P.S.-Shivsagar, District-Rohtas.
8. Rakesh Kumar, S/o Late Shri hazari Prasad, R/o Village-Dongra, P.O.-Ginji,
District-Jehanabad.
9. Sanjeev Kumari, W/o Umesh Paswan, R/o Village-Harahari, P.O. Jamal
Nagar, P.S.-Salakhua, District-Saharsa.
10. Puja Kumari, W/o Ram Krishn Kumar, R/o Village-Kabirchouk, P.O.-
Saharsa, P.S. and District-Saharsa.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Bihar School Examination Board, Patna through its Secretary.
8. The Chairman, Bihar School Examination Board, Patna.
9. The Secretary, Bihar School Examination Board, Patna.
10. The State Council for Education research and Training, Bihar Mahendru
Patna through its Director.
11. The Director, State Council for Education research and Training, Bihar,
Patna.
12. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
13. The Principal Secretary, Education Department, Government of Bihar,
Patna.
14. The Director, Primary Education, Government of Bihar, Patna.
15. The District Education Officer, Purnea, District-Purnea.
16. The District Education Officer, East Champaran, District-East Champaran.
17. The District Education Officer, Darbhanga, District-Darbhanga.
18. The District Education Officer, Rohtas, District-Rohtas at Sasaram.
19. The District Education Officer, Jehanabad, District-Jehanabad.
20. The District Education Officer, Saharsa, District-Saharsa.
21. The District Programme Officer, Establishment (Education), Purnea,
District-Purnea.
22. The District Programme Officer, Establishment (Education), East
Champaran, District-East Champaran.
23. The District Programme Officer, Establishment (Education), Darbhanga,
District-Darbhanga.
24. The District Programme Officer, Establishment (Education), Rohtas,
District-Rohtast at Sasaram.
25. The District Programme Officer, Establishment (Education), Jehanabad,
District-Jehanabad.
26. The District Programme Officer, Establishment (Education), Saharsa,
District-Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5779 of 2021
======================================================
1. Baby Kumari W/o Sri Jitendra Kumar D/o Ram Chandra Sah R/o Village-
Fakuli, Ward No. 6, P.O.- Goraul, District- Muzaffarpur working as Primary
Teacher in Govt. Primary School Chakaku, Block- Bhagwanpur, District-
Vaishali.
2. Rashmi Kumari W/o Sri Rajeev Kumar D/o Indrajeet Prasad Jaiswal R/o
Village- Hat Road Sarai, P.O.- Sarai, District- Vaishali working as Prakhand
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Teacher in Elevated Middle School Matiara Tok, Block- Bhagwanpur,
District- Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Vaishali.
6. The District Programme Officer, Establishment, Vaishali.
7. The Block Development Officer cum Executive Officer, Prakhand Niyojan
Unit, Bhagwanpur, Vaishali.
8. Block Education Officer, Bhagwanpur, Vaishali.
9. The Panchayat Secretary, Panchayat Niyojan Unit, Panchatati Raj
Harivanshpur Banthu, Block- Bhagwanpur, Vaishali.
10. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
11. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
12. The Director, the State Council of Educational Research and Training
(SCERT) Mahendru Patna- 6.
13. The District Institute of Education and Training (DIET), Dighi, Vaishali,
Bihar.
14. Bihar School Examination Board, Patna through its Chairman.
15. The Secretary, Bihar School Examination Board, Patna.
16. The National Council of Teachers Education, New Delhi represented
through its Director.
17. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5805 of 2021
======================================================
1. Shila Devi W/o Kishan Chaudhary, Resident of Village - Rambag Chauri
ward no. - 46, Azad Nagar, P.O. - Ramna, Distt. - Muzaffarpur At present
Prakhand teacher upgraded Middle School Pokhraira, Khudhani, Distt. -
Muzaffarpur.
2. Aanandi Devi, W/o Ramvaran Singh, Resident of Village - Ward no. 12
Kotma, Manigachhi, Distt - Darbhanga At present Basic teacher Govt.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Middle School Katma Manigachhi Darbhanga.
3. Punam Devi, W/o Vimal Paswan, Resident of Village - Ward no. 9, Kotma
Manigachhi, Distt. - Darbhanga. At present Panchayat teacher Primary
School Pachrukhi, Katma, Distt. - Darbhanga.
4. Pinki Kumari, W/o Late Manish Kumar Mahto, resident of Village - Ward
no. - 36 Dumduma, P.S. - Laheriasarai, Dist - Darbhanga. At present
Panchayat teacher Primary School Mushari Tola Malikpur, Distt. -
Darbhanga.
5. Choudhary Lalit Kumar Rai, S/o Late Choudhary Krishna Dev Rai, Resident
of Village - Batho, P.S. Baheda, Distt. - Darbhanga. At present Prakhand
teacher Middle School Nehara Manigachhi, Distt. - Darbhanga.
... ... Petitioner/s
Versus
1. Union of India Through Secretary HRD Govt. of India, New Delhi.
2. The Secretary Human Resources Department, Govt. of India, New Delhi.
3. The National Institute of Open Schooling through its Regional Director,
Lalit Bhawan, Bailey Road, Patna.
4. The Regional Director, NIOS, Lalit Bhawan, Bailey Road, Patna.
5. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
6. The Additional Chief Secretary, Education Department, Govt. of Bihar,
Patna.
7. The District Education Officer, Darbhanga.
8. The District Program Officer (Estd.) Darbhanga.
9. The District Education Officer, Muzaffarpur.
10. The District Programme Officer (Estd.) Muzaffarpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5869 of 2021
======================================================
Farhana Praveen D/o Md. Inamul Haq, Resident of Village - P.O. Boma, P.S.-
Gogri, District - Khagariya.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Govt. of Bihar, Patna.
2. The District Magistrate, Khagaria.
3. The Director, Primary Education, Department of Education, Govt. of Bihar,
Patna.
4. The District Education Officer, Khagaria.
5. The District Programme Officer (Establishment), Khagaria.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5942 of 2021
======================================================
Kiran Kumari D/o Sri Suryadeo Ray R/o Village- Sirsiya, P.O.- Narha
District- Sitamarhi, working as Prakhand Teacher in Middle School Sirauli,
Block- Riga District- Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Sitamarhi.
6. The District Programme Officer, Establishment, Sitamarhi.
7. Block Development Officer cum Executive Officer, Prakhand Niyojan Unit,
Riga, Sitamarhi.
8. Block Education Officer, Riga, Sitamarhi.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The National Institute of Open Schooling represented through its Director,
A-24/25 Institutional Area, Sector- 62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
12. The Joint Director, The National Institute of Open Schooling, A-24/25
Institutional Area, Sector- 62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
13. The Regional Director, National Institute of Open Schooling, Lalit Bhawan
Bailey Road, Patna.
14. The National Council of Teachers Education, New Delhi represented
through its Director.
15. The Regional Director, National Council of Teachers Education, Easern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5969 of 2021
======================================================
Rinku Kumari D/o Sri Rajendra Prasad, W/o Suresh Ram R/o Village-
Mosimpur, P.O.- Narsanda, P.S.- Chandi, District- Nalanda working as
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Primary Teacher in Primary School Chhotki Aamar, Block- Harnaut, District-
Nalanda.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Nalanda.
6. The District Programme Officer, Establishment, Nalanda.
7. Block Education Officer, Harnaut Nalanda.
8. The Panchayat Secretary, Panchayat Niyojan Samiti, Kolawa, Block-
Harnaut Nalanda.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The National Institute of Open Schooling represented through its Director,
A-24/25 Institutional Area, Secor- 62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
12. The Joint Director, The National Institute of Open Schooling, A-24/25
Institutional Area, Secor- 62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
13. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailley Road, Patna.
14. The National Council of Teachers Education, New Delhi represented
through its Director.
15. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6029 of 2021
======================================================
1. Kiran Devi W/o Rajkumar Patel, R/o Village - Karsahiya (Ward no. 10, P.O.
- Karsahiya, P.S. Dhaka, District - East Champaran (Motihari).
2. Sunita Devi, W/o Sitaram Chaudhary, R/o Village - Parsa, P.O. - Parsa, P.S.-
Guanaha, District - West Champaran (Bettiah).
3. Kumari Kundan, W/o Balmiki Pandit, R/o Village - Mojahida, P.O. and P.S.
- Parbatta, District - Khagaria.
4. Amna Khatoon, W/o Pravej Anwar, R/o Village - Baswariya, Ward No. - 5,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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P.O. - Madhupur, P.S. - Chiraiya, District - East Champaran (Motihari).
5. Abda Khatoon, W/o Abdul Rahman, R/o Village- Narirgir, P.O. - Amodei,
P.S. Ramgarhwa, District - East Champaran (Motihari).
6. Shabnam Ara, W/o Parwej Alam, R/o Village - Imilwa, P.O. - Bishun Purwa,
P.S. - Adapur, District - East Champaran (Motihari).
7. Shabina Khatoon, W/o Fazle Haque, R/o Village and P.O. Amodei, P.S.
Ramgarhwa, District - East Champaran (Motihari).
8. Mobina Khatoon, W/o Manzer Alam, R/o Village - Ahirauliya, Tola
Murgiya, P.O. - Tola Mauje, P.S. - Ramgarhwa, District - East Champaran
(Motihari).
9. Zarina Khatoon, W/o Abdulla Khan, R/o Vilage - Ward no. - 8, Singhasni,
P.O. - Singhasini, P.S. - Ramgarhwa, District - East Champaran (Motihari).
10. Shabnam Khatoon, W/o Asaraf Miya, R/o Village - Ward No. 11,
Gamhariya, P.S.- Sugha Bahanipur, P.S. - Kangli, District - West Champaran
(Bettiah).
11. Md. Reza Ansari, S/o Md. Mahmud Alam, R/o Mohalla - 228, Ward no. 7,
Back of S.B.I. Bank, Banglagarh, Fakirana, P.O. - Darbhanga, P.S. -
L.N.M.U. Darbhanga, District- Darbhanga.
12. Indrawati Kumari, W/o Janardan Kumar Yadav, R/o Village and P.O
Telkathu, P.S. M.H. Nagar, (Hasanpura), District - Siwan.
13. Beli Khatoon, W/o Md. Modassir Khan, R/o Village - Rupauhli, P.O. and
P.S.- Parbatta, District - Khagaria.
14. Uday Narayan Mishra, S/o Dharnidhar Mishra, R/o Village Amilauna, P.O.
Amilauna, P.S. Jamhaur, District - Aurangabad.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Bihar School Examination Board, Patna through its Secretary.
8. The Chairman, Bihar School Examination Board, Patna.
9. The Secretary, Bihar School Examination Board, Patna.
10. The State Council for Education research and Training Bihar Mahendru
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Patna through its Director.
11. The Director, State Council for Education research and Training, Bihar,
Patna.
12. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
13. The Principal Secretary, Education Department, Government of Bihar,
Patna.
14. The Director, Primary Education, Government of Bihar, Patna.
15. The District Education Officer, East Champaran, District - East Champaran
(Motihari).
16. The District Education Officer, West Champaran, District - West Champaran
(Bettiah).
17. The District Education Officer, Khagaria, District - Khagaria.
18. The District Education Officer, Darbhanga, District - Darbhanga.
19. The District Education Officer, Siwan, District - Siwan.
20. The District Education Officer, Aurangabad, District - Aurangabad.
21. The District Programm Officer Establishment (Education), East Champaran,
District - East Champaran (Motihari).
22. The District Programme Officer Establishment (Education), West
Champaran, District - West Champaran.
23. The District Programme Officer Establishment (Education), Khagaria,
District - Khagaria.
24. The District Programme Officer Establishment (Education), Darbhanga,
District - Darbhanga.
25. The District Programme Officer Establishment (Education) Siwan, District -
Siwan.
26. The District Programme Officer Establishment (Education), Aurangabad,
District - Aurangabad.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6072 of 2021
======================================================
Ajit Kumar S/o Late Jaldeni Ram R/o Village- Kolwara, P.O.- Kolwara via
Jaitpur, Block- Saraiya District- Muzaffarpur working as Prakhand Teacher in
Elevated Middle School Amaitha, Block- Saraiya, District- Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Muzaffarpur.
6. The District Programme Officer, Establishment, Muzaffarpur.
7. The Block Development Officer cum Now Secretary Prakhand Niyojan
Unit, Saraiya Prakhand, Muzaffarpur.
8. Block Education Officer cum then Member Secretary, Prakhand Niyojan
Unit, Saraiya Prakhand, Muzaffarpur.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The Director, The State Council of Educational Research and Training
(SCERT) Mahendru Patna- 6.
12. The Principal, Primary Teacher Training College, Pokhraira, Muzaffarpur.
13. The Principal, Teachers Education College, Turki, Muzaffarpur.
14. Bihar School Examination Board, Patna through its Chairman.
15. The Secretary, Bihar School Examination Board, Patna.
16. The Principal, Teachers Education College, Turki, Muzaffarpur.
17. The National Council of Teachers Education, New Delhi represented
through its Director.
18. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6579 of 2021
======================================================
KUMARI RUPA W/o Sri Manoj Kumar D/o Sri Shyam Lal Paswan, R/o
Village- Sadha Damber, P.o. and P.s.- Motipur, District- Muzaffarpur working
as Primary Teacher in Primary School Panachhapra Hindi, Block- Motipur,
District- Muzaffarpur
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna
2. The Principal Secretary cum Additional chief Secretary, Education
Department, Bihar, Patna
3. The Secretary, Primary Education, Education Department, Bihar, Patna
4. The Director, Primary Education, Education Department, Bihar, Patna
5. The District Education Officer, Muzaffarpur
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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6. The District Programme Officer, Establishment, Muzaffarpur
7. Block Education Officer, Motipur, Muzaffarpur
8. The Panchayat Secretary, Panchayat Niyojan Unit, Panchatati Raj Mahima
Gopinathpur, Block- Motipur, Muzaffarpur
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi
11. The Director, the State Council of Educational Research and Training
(SCERT) Mahendru patna 6
12. Bihar School Examination Board, Patna through its Chairman
13. The Secretary, Bihar School Examination Board, Patna
14. The National Council of Teacher Education New Delhi represented through
its Director,
15. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15, Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6816 of 2021
======================================================
1. Gunjan Kumari, W/o- Harshvardhan Kumar, R/o Village-Mahisaul, P.O.-
Mahisaul, P.S.-Runnisaidpur, District-Sitamarhi.
2. Arfa Begam, W/o Md. Zakir Husain, R/o Village-Chhoti Mahali, P.O.-
Devera Bandhauli, P.S.-Jale, District-Darbhanga.
3. Rukhsana Khatoon, W/o Nasim Ahmad Ansari, R/o Village-Siswa Bazar,
P.O. - Siswa Bazar, P.S.-Paharpur, District-East Champaran.
4. Murtuza Khatoon, W/o Shekh Saidullah, R/o Village-Shankar Saraiya Tola
P.O. and P.S.- Turkauliya, District-East Champaran.
5. Mahjabeen, W/o Rustam Ali, R/o Village- Retgwa Jaisinghpur, P.O.-
Jaisinghpur, P.S.-Turkaulia, District-East Champaran.
6. Nirupma Kumari, W/o Arvind Kumar, R/o Village-Bhalui, P.O. -Bhalua,
P.S.- Guthani, District-Siwan.
7. Shiv Shankar Bharti, S/o Surendra Kumar Paswan, R/o Village-Hajipur,
P.O.- Laheriasarai, P.S.-Ashok Paper Mill, District- Darbhanga.
8. Bindeshwari Yadav, S/o Bhojal Yadav, R/o Village-Dholkatwa, P.O.-
Guguldih, P.S.-Gidhaur, District-Jamui.
9. Sujeet Kumar Singh, S/o Brahamdev Singh, R/o Village-Bhagwanpur
Kamla, P.O.-Bhagwanpur Kamla, P.S.-Ujiyarpur, District- Samastipur
10. Arvind Kumar Singh, S/o Lalan Prasad Singh, R/o Village-Nadua, P.O.
Bhagwanpur Hat, P.S.-Bhagwanpur Hat, District- Siwan.
... ... Petitioner/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director,
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Bihar School Examination Board, Patna through its Secretary.
8. The Chairman, Bihar School Examination Board, Patna.
9. The Secretary, Bihar School Examination Board, Patna.
10. The State Council for Education research and Training Bihar Mahendru
Patna through its Director.
11. The Director, State Council for Education research and Training, Bilhar,
Patna.
12. The State of Bihar through the Principal Secretary. Education Department,
Government of Bihar, Patna.
13. The Principal Secretary, Education Department, Government of Bihar,
Patna.
14. The Director, Primary Education, Government of Bihar, Patna.
15. The District Education Officer, Sitamarhi, District- Sitamarhi.
16. The District Education Officer, East Champaran, District- East Champaran
at Motihari.
17. The District Education Officer, Siwan, District- Siwan.
18. The District Education Officer, Darbhanga, District- Darbhanga.
19. The District Education Officer, Jamui, District-Jamui.
20. The District Education Officer, Samastipur, District- Samastipur.
21. The District Programme Officer, Establishment (Education), Sitamarhi,
District-Sitamarhi.
22. The District Programme Officer, Establishment (Education), East
Champaran, District- East Champaran at Motihari.
23. The District Programme Officer, Establishment (Education), Siwan, District-
Siwan.
24. The District Programme Officer, Establishment (Education), Darbhanga,
District- Darbhanga.
25. The District Programme Officer, Establishment (Education), Jamui, District-
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Jamui.
26. The District Programme Officer, (Education), Samastipur, District-
Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7543 of 2021
======================================================
Geeta Kumari, D/o Bhola Prasad Vimal, W/o-Jitendra Prasad Singh, Resident
of Village-Nemuya, P.O.-Laukahi, Darbhanga, P.S.-Andharamath, Dist.-
Madhubani, At present Panchayat teacher at Govt. Primary School Nemuya,
Distt.-Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary Govt. of Bihar, Patna.
2. The Director Primary Education Department, Govt. of Bihar, Patna.
3. The Bihar School Examination Board through its Chairman, Patna.
4. The Chairman, Bihar School Examination Board, Patna.
5. The Secretary, Bihar School Examination Board, Patna.
6. The Dist. Education Officer, Madhubani.
7. The Dist. Programme Officer (Estb) Madhubani.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8613 of 2021
======================================================
1. Sitiya Devi W/o - Shri Birbal Yadav R/o Village - Domay, P.O. - Sugwa
Uran, P.S. - Jhajha, District- Jamui.
2. Gopal Kumar S/o - Anuplal Singh R/o Village - Garsanda, P.O. - Garsanda,
P.S. - Jamui, District- Jamui.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resources Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The Bihar School Examination Board, Patna through its Secretary.
11. The Chairman, Bihar School Examination Board, Patna.
12. The Secretary, Bihar School Examination Board, Patna.
13. The State Council for Education research and Training Bihar Mahendru
Patna through its Director.
14. The Director, State Council for Education research and Training, Bihar,
Patna.
15. The District Education Officer, Jamui, District - Jamui.
16. The District Programme Officer, Establishment (Education) Jamui, District-
Jamui.
17. The Block Education Officer, Jhajha, District- Jamui.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8789 of 2021
======================================================
1. Mamta Kumari W/o Mukesh Sao, R/o Village - Khandaich, P.O. -
Khandaich, P.S.- Khairo, District - Jamui.
2. Punam Kumari D/o Nageshwar Singh, R/o Village - V- Chaurhi, P.O. -
Matasi, P.S.- Halsi, District - Jamui.
3. Sangita Devi W/o Arun Kumar, R/o Village - Chakai, P.S. - Chakai, District
- Jamui.
4. Mukesh Kumar, S/o Ramchandra Prasad Yadav, R/o Village and P.O. - Bari
Manjhgain, P.S. Haweli Kharagpur, District - Munger.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Bihar School Examination Board, Patna through its Secretary.
8. The Chairman, Bihar School Examination Board, Patna.
9. The Secretary, Bihar School Examination Board, Patna.
10. The State Council of Education research and Training Bihar Mahendru Patna
through its Director.
11. The Director, State Council for Education research and Training, Bihar,
Patna.
12. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
13. The Principal Secretary, Education Department, Government of Bihar,
Patna.
14. The Director, Primary Education, Government of Bihar, Patna.
15. The District Education Officer, Jamui, District - Jamui.
16. The District Education Officer, Munger, District - Munger.
17. The District Programme Officer, Establishment (Education), Jamui, District
- Jamui.
18. The District Programme Officer, Establishment (Education), Munger,
District - Munger.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10340 of 2021
======================================================
Md. Imamul Haque S/o Md. Badrul Haque R/o Vill.- Chatra, P.O.- Chatra,
P.S.- Arer Via Benipatti, District- Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Madhubani.
4. The District Education Officer, Madhubani.
5. The District Programme Officer (Establishment), Madhubani.
6. The Block Development Officer, Benipatti, Madhubani.
7. The Block Education Officer, Benipatti, Madhubani.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11903 of 2021
======================================================
Mala Kumari C/o Yamuna Upadhyay, R/o Village-Sohani Patai, Purvi Bhag
Nagar Parishad, P.O.-Buxar, District-Buxar working as Panchayat Teacher in
Kanya Primary School Karsar, Block-Nawanagar, District-Buxar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Buxar.
6. The District Programme Officer, Establishment, Buxar.
7. The Panchayat Secretary, Panchayat Niyojan Unit, Karsar Navanagar, Buxar.
8. The Block Education Officer, Block-Navanagar, Buxar.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The National Institute of Open Schooling represented through its Director,
A-24/25 Institutional Area, Secor-62 NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
12. The Joint Director, The National Institute of Open Schooling, A-24/25
Institutional Area, Secor-62 NOIDA, Gautam Budh Nagar, Uttar Pradesh.
13. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailley Road, Patna.
14. The National Council of Teachers Education, New Delhi represented
through its Director.
15. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12091 of 2021
======================================================
1. Reyasat Hussain S/o Abdul Gaffar, R/o Village-Gohin, P.O.-Baraw Kala,
P.S.-Darihat, District-Rohtas at Sasaram.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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2. Santosh Kumar S/o Anirudh Paswan R/o Village-Biro, P.O.-Piyan, P.S.-
Kudra, Biro, District-kaimur at Bhabhua.
3. Kashi Nath Singh S/o Jagnath Singh R/o Village and P.O.-Basadiha, P.S.-
Dinara, District-Rohtas at Sasaram.
4. Md. Imamuddin Barkati, S/o Abdul Rahim R/o Village-Basawan Kala, P.S.-
Sikroul, District-Buxar.
5. Kusum Kumari W/o Pramod Kumar Singh R/o Village-Panditpura, P.O.-
Akodha, P.S.-Dinara, District-Rohtas at Sasaram.
6. Rita Kumari W/o Kameshvar Paswan, R/o Village Dharmpura, P.O.-
Mujradh, P.S.-Arang, District-Rohtas at Sasaram
7. Rita Devi, W/o Rama Shankar Tiwari R/o Village-Tekenpura, P.O.-
Kusumhara, P.S.-Suryapura, District-Rohtas at Sasaram.
8. Aayesha Khatoon W/o Daud Ali, R/o Village-Karup English, P.O.-Karup
Itwa, P.S.-Karakat, District-Rohtas at Sasaram.
9. Shahina Jamal W/o Md. Zakir Hussain R/o Village-brahimpur, P.O. and P.S.-
Kachhwan, District-Rohtas at Sasaram.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Govt. of India, Central Secretariat, New Delhi.
2. The Secretarity, Ministry of Human Resources, Govt. of Inida, Central
Secretariat, New Delhi.
3. The National Council of Teacher Education New Delhi reoresented through
its Director.
4. The Director, National Council of teacher Education, New Delhi.
5. The Regional Director, National Council of teacher Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali, Bhuvneshwar Orissa.
6. The State of Bihar Through the Principal Secretary, Education Department,
Government of Bihar, Patna.
7. The Principal Secretary, Education Department, Government of Bihar,
Patna.
8. The Director, Primary Education, Government of Bihar, Patna.
9. The District Magistrate, Rohtas, District-Rohtas at Sasaram.
10. The District Education Officer, Rohtas, Dstrict-Rohtas at Sasaram.
11. The District Programme Officer, Establishment (Education),Rohtas, Dstrict-
Rohtas at Sasaram.
12. The Bihar School Examination Board, through its Secretary, Budh Marg,
Patna.
13. The Chairman, Bihar School Examination Board, Budh Marg, Patna.
14. The Secretary, Bihar School Examination Board, Budh Marg. Patna.
15. The Bihar State Council of Educational Research and Training, Mahendru,
Patna, through its Director.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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16. The Director, Bihar State Council of Education Research and Training,
Mahendru, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12104 of 2021
======================================================
Abhishek Kumar S/o Naresh Prasad Sharma R/o Village- Bijulakhi, P.o.-
Halsi, P.s.- Halsi, District- Lakhisarai
... ... Petitioner/s
Versus
1. The Union of India represented through the secretary, Department of School
Education and Literacy, Ministry of Human Resource Development,
Government of India, New Delhi
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Government of India, New Delhi
3. Teh Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, Government of India, New
Delhi
5. The National Council of Teachers Education, New Delhi represented
through its Director,
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar , Orissa
7. The State of Bihar through the Principal secretary, Education Department,
Government of Bihar, Patna
8. The Principal Secretary, Education Department, Government of Bihar, Patna
9. The Director, Primary Education , Government of Bihar, Patna
10. The Bihar School Examination Board, through its Secretary, Patna
11. The Chairman, The Bihar School Examination Board, Patna
12. The Secretary, The Bihar School Examination Board, Patna
13. The State Council for Education Research and Training Bihar, Mahendru,
Patna through its Director,
14. The Director, The State Council for Education Research and Training ,
Bihar, Patna
15. The District Education Officer, Jamui, District- Jamui
16. The District Programme Officer, Establishment (Education), Jamui, District-
Jamui
17. The Block Education Officer, Khaira, District- Jamui
18. The Panchayat Secretary cum Secretary, Panchayat Teachers, Employment
Committee, Harni, Block- Khaira, District- Jamui
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12221 of 2021
======================================================
Ajeet Kumar Ram Son of Late Maheshwar Ram Resident of Village - Dubha,
P.O. - Pohiyar, P.S. - Deshri, District - Vaishali, Presently working as Block
Teacher in Upgraded Middle School, Dubha, Block- Sahdeo Bujurg, District -
Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, New
Secretariat, Patna.
3. The Director, Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer, Vaishali.
5. The District Programme Officer (Establishment) Vaishali.
6. Bihar School Examination Board, Sinha Library Road, Patna through its
Secretary.
7. The Secretary, Bihar School Examination Board, Sinha Library Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13182 of 2021
======================================================
1. Sadaf Tabassum W/o Md. Aftab, R/o Village - Daranagar, P.s. - Nauhatta,
District- Rohtas at Sasaram.
2. Puspa Devi W/o Kripa Sagar Sah R/o Village - Jamua, P.O. and P.S. and
Distt. - Rohtas.
3. Md. Tauhid Husain S/o Shekh Gulam Mohammad R/o Village - Naudiha,
P.O. - Daranagar, P.S. - Nauhatta, District- Rohtas.
4. Noor Jahan Khatoon W/o Esmail Ansari r/o village - Dadwan, P.S. - Nokha,
District- Rohtas.
5. Manju Kumar W/o Munna singh R/o Village - Helha, P.O. - Daidahan, P.S. -
Dinara, District- Rohtas at Sasaram.
6. Shanti Kumari W/o Suryanath Ram R/o Village - Haria, P.O. - Mahuari, P.S.
- Bhabua, District- Kaimur at Bhabua.
7. Kumari Reeta Singh W/o Brajesh Kumar Singh R/o Village - Bharkuria, P.S.
- Darihat, District- Rohtas.
8. Hasrun Nisha W/o Touhid Ansari R/o Village - Rajandih, P.S. - Rajpur,
District- Rohtas.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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9. Ved Prakash Chaudhary S/o Late Jitendra Nath Chaudhary R/o Village -
baligaon, P.O. - Rajandih, P.S. - Rajpur, District- Rohtas.
10. Kumari Hema Shankar Prasad R/o at S/F Colony, Rattu Bigha Ahibaranpur,
Dalmianagar, P.S. - Dehri on Sone, District - Rohtas.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Govt. of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Govt. of India, Central
Secretariat, New Delhi.
3. The National Council of teacher Education New Delhi represented through
its Director.
4. The Director, National Council of teacher Education, New Delhi.
5. The Regional Director, National Council of Teacher Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali, Bhuvneshwar Orissa.
6. The State of Bihar through the principal Secretary, Education Department,
Government of Bihar, Patna.
7. The Principal Secretary, Education Department, Government of Bihar,
Patna.
8. The Director, Primary Education, Government of Bihar, Patna.
9. The District Magistrate, Rohtas, District- Rohtas at Sasaram.
10. The District Education Officer, Rohtas, District- Rohtas at Sasaram.
11. The District Programme Officer, Establishment (Education), Rohtas,
District- Rohtas at Sasaram.
12. The Bihar School Examination Board, through its Secretary, Budh Marg,
Patna.
13. The Chairman, Bihar School Examination Board, Budh Marg, Patna.
14. The Secretary, Bihar School Examination Board, Budh Marg, Patna.
15. The Bihar State Council of Educational Research and Training, Mahendru,
Patna, through its Director.
16. The Director, Bihar State Council of Educational Research and Training,
Mahendru, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13234 of 2021
======================================================
Renu Kumari D/o Late Arjun Sharma, R/o Village and P.O.-Amarpur, P.S.-
Medni Chauki, District-Lakhisarai at present posted at Primary School Bind
Tola Harpur, P.O.-Harpur, Block-Tarapur, District-Munger.
... ... Petitioner/s
Versus
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
267/631
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna, through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council for Education Research and Training, Bihar, Mahendru,
Patna, through its Director.
8. The Director, State Council for Education Research and Training, Bihar,
Patna.
9. The District Education Officer, Munger, District-Munger.
10. The District Programme Officer, Establishment (Education), Munger,
District-Munger.
11. The Block Development Officer-Tarapur, District-Munger.
12. The Block Education Officer, Tarapur, District-Munger.
13. The Panchayat Secretary-cum-Secretary, Panchayat Employment Unit,
Gram Panchayat Raj, Ganaili, Block-Tarapur, District-Munger.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13778 of 2021
======================================================
1. Chameli Devi Wife of Raghav Chandra Roy Resident of Village- Sadapur,
P.O.- Sadapur, Police Station- Balia Balown, District- Katihar.
2. Afsana Khatoon Wife of Md. Habibur Rahman Resident of Village-
Harnathpur, P.O. and Police Station- Balia Balown, District- Katihar.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Department of Education,
Government of Bihar, Patna.
2. The Director, (Primary) Education Department, Government of Bihar, Patna.
3. The District Education Officer, Katihar.
4. The District Program Officer (Establishment), Katihar.
5. The Block Education Officer, Kadwa, Katihar.
6. Head Master of Primary School, Alapokhar, Block Kadwa, Katihar.
7. Head Master of New Primary School, Kaswatoli, Block Kadwa, Katihar.
... ... Respondent/s
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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with
Civil Writ Jurisdiction Case No. 14006 of 2021
======================================================
Md. Zulfekar Ali S/o Late Md. Ataur Rahman R/o Village- Ward No- 15
Hasanpur, P.O.- Ekraha, P.S.- Jankinagar, District- Purnia.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna, through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council For Education Research and Training, Bihar, Mahendru,
Patna, through its Director.
8. The Director, State Council For Education Research and Training, Bihar,
Patna.
9. The District Education Officer, Purnia, District- Purnia.
10. The District Programme Officer, Establishment (Education), Purnia,
District- Purnia.
11. The Block Development Officer, Banmankhi, District- Purnia.
12. The Block Education Officer, Banmankhi, District- Purnia.
13. The Panchayat Secretary-cum- Secretary, Panchayat Teacher Employment
Unit, Gram Panchayat Raj- Maharajganj-I, Block- Banmankhi, District-
Purnia.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15118 of 2021
======================================================
Md. Injil S/o Md. Ianul Hak R/o Village- Olipur Darga Ward No.-9, P.O.-
Jafarpur, Block- Belsand District- Sitamarhi, working as Prakhand Teacher in
Middle School Olipur, Block- Belsand District- Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Sitamarhi.
6. The District Programme Officer, Establishment, Sitamarhi.
7. The Block Development Officer cum Secretary Prakhand Niyojan Unit,
Belsand Prakhand, Sitamarhi.
8. Block Education Officer, Belsand Sitamarhi.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The Director, the State Council of Educational Research and Training
(SCERT) Mahendru Patna-6.
12. The Principal, District Institute of Education and Training Dumra Sitamarhi.
13. Bihar School Examination Board Patna through its Chairman.
14. The Secretary, Bihar School Examination Board, Patna.
15. The National Council of Teachers Education, New Delhi represented
through its Director.
16. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15346 of 2021
======================================================
1. Surendra Chaudhary, S/o Musahari Chaudhary R/o Village - Kariyanna, P.O.
- Ghostawan, P.S. - Silao, District - Nalanda working as Prakhand Teacher in
Elevated Middle School Dharahra, District - Nalanda.
2. Naushaba Khatoon, D/o Md. Seraj Hussain R/o Village and P.O. - Saban,
District- Nalanda working as Panchayat Teacher in Primary School Koiri
Bigaha, District - Nalanda.
3. Kumari Kumkum, D/o Chhotan Prasad, R/o Village - Chalish Kurba, P.O. -
Bahrama, District - Patna working as Panchayat Teacher in Primary School
Dasrathpur, District - Nalanda.
4. Kumari Chanchala W/o Anil Kumar, R/o Village - Paharpur, P.O. - Bali
Belchhi, District - Nalanda working as Panchayat Teacher in Primary
School, Gosaimath, District - Nalanda.
5. Rakesh Kumar Rajak, S/o Singho Rajak, R/o Village - Mai P.O. and P.S.
Parwalpur District Nalanda working as Panchayat Teacher in Primary
School Akbarpur, Block - Islampur, District - Nalanda.
... ... Petitioner/s
Versus
1. The State of Bihar, through the Principal Secretary Cum Additional Chief
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary Cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Nalanda.
6. The District Programme Officer, Establishment, Nalanda.
7. The Executive Officer Cum Block Development Officer, Silao, Nalanda.
8. The Block Education Officer, Silao, Nalanda.
9. The Block Education Officer, Islampur, Nalanda.
10. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
11. The Secretary Legislative Department, Ministry of Law and Justice, New
Delhi.
12. The Director, The State Council of Educational Research and Training
(SCERT) Mahendru, Patna - 6.
13. The Principal, District Institute of Education and Training (DIET), Nalanda.
14. Bihar School Examination Board, Patna through it's Chairman.
15. The Secretary, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15416 of 2021
======================================================
Rafat Parween W/o Md. Minnatullah, R/o Village-Bajpatti Gote, P.O.-
Bajpatti, P.S.-Bajpatti, District-Sitamarhi at Present Posted at Middle School
Badurban, Block-Bajpatti, District-Sitamarhi as Block Teacher.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna, through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council For Education Research and Training, Bihar, Mahendru,
Patna, through its Director.
8. The Director, State Council for Education Research and Training, Bihar,
Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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9. The District Magistrate Sitamarhi, District-Sitamarhi.
10. The District Education Officer, Sitamarhi, District-Sitamarhi.
11. The District Programme Officer, Establishment (Education), Sitamarhi,
District-Sitamarhi.
12. The Block Development Officer-Bajpatti, District-Sitamarhi.
13. The Block Education Officer, Bajpatti, District-Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16575 of 2021
======================================================
Bipin Kumar S/o Ram Sevak Das R/o Village- Pojhiyan P.O.- Ghataro Block-
Lalganj District- Vaishali working as Panchayat Teacher in Govt. Primary
School Balaha, Block- Lalganj District- Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Vaishali.
6. The District Programme Officer, Establishment, Vaishali.
7. Block Education Officer, Lalganj Vaishali.
8. The Panchayat Secretary, Panchayat Niyojan Unit, Panchatati Raj Basanta
Jahanbad, Block- Lalganj Vaishali.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The Director, Bihar Education Project Council, Patna- 16.
12. Indira Gandhi National Open University, Student Evaluation Division,
Maidan Garhi, New Delhi through its Registrar.
13. Regional Director, Indira Gandhi National Open University, Student
Evaluation Division, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17237 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
272/631
Bibi Tabassum Khatoon W/o Nasim Hajazee R/o9 Village - Jaipur, P.O.
Rahmandih, P.S. - Dhoraiya, District- Banka at present working as Block
Teacher at Middle School Ram Nagar, Block - Pupri, District- Sitamarhi.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The State Council for Education research and Training Bihar Mahendru
Patna through its Director.
11. The Director, State Council for Education research and Training, Bihar,
Patna.
12. The Bihar School Examination Board, Patna through its Secretary.
13. The Chairman, Bihar School Examination Board, Patna.
14. The Secretary, Bihar School Examination Board, Patna.
15. The District Education Officer Sitamarhi. District- Sitamarhi.
16. The District Programme Officer (establishment) Sitamarhi, District-
Sitamarhi.
17. The Block Development Officer - Cum- Secretary Block Teacher
Employment Unit Pupri, Block Pupri, District- Sitamarhi.
18. The Block Education Officer Pupri, District - Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20946 of 2021
======================================================
Madan Chaturvedi S/o Late Triyogi Chaturvedi, R/o Village-Shahbajpur, P.S.-
Mohaniya, District-Kaimur at Bhabhua, at Present Posted as Block Teadcher,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
273/631
Government of Middle School Shahbajpur, Block and P.S.-Mohania, District-
Kaimur at Bhabhua.
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Education
Department, Government of Bihar, Patna.
2. The Principal Secrerary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna, through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council For Education Research and Training, Bihar, Patna.
8. The Director, State Council For Education Research and Training, Bihar,
Patna.
9. The District Magistrate Kaimur, District-Kaimur at Bhabhua.
10. The District Education Officer Kaimur, District-Kaimur at Bhabhua.
11. The District Programme Officer Establishment (Education), kaimur,
District-Kaimur at Bhabhua.
12. The Block Development Officer-Mohania, District-Kaimur at Bhabhua.
13. The Block Education Officer, Maohania, District-Kaimur at Bhabhua.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 113 of 2022
======================================================
1. Sima Devi W/o Kailash Sahni R/o Village - Saraiya Khurd, Ward No. - 08,
P.O. - Makhua, P.S. - Harsidhi, District- East Champaran at present posted as
Block Teacher, Government Upgraded Middle School Lawkariya Harijan,
Block - Harsidhi, District- East Champaran.
2. Israt Jahan D/o Md. Jalil R/o Village - Sitapur Balua, P.O. - Manva parsi,
P.S. Shikarpur, District- West Champaran at present posted as Block Urdu
Teacher, Government Middle School Manva Parsi, Block - Narkatiyaganj,
District- West Champaran.
3. Shabnam Perween D/o Shamshad Ali, W/o Jamir Anwar R/o Village -
Raybari Mahuawa, Ward No. - 06, P.O. - Jharmahui, P.S. - Chotarva,
District- West Champaran at present posted as Urdu Panchayat Teacher,
Primary School Raybari Mahuawa Urdu Boys Block- Bagha - 1, District-
West Champaran.
4. Afsana Khatoon W/o Late Wahid Ansari R/o Village - Ratanmala, Ward No.
- 32, P.O. Bagaha, P.S. - Bagaha - 1, District- West Champaran at present
posted as Nagar Teacher, Government Primary School - Bagaha - 1, Block -
Bagaha - 1, District- West Champaran.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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5. Moqueem Akhter S/o Amiruddin R/o Village - Tamkuhi, P.O. - Jharmahui,
P.S. Chotarva, District- West Champaran at present posted as Panchayat
Urdu Teacher, Primary School, Murli Hindi, Block Bagha - 1, District- West
Champaran.
6. Abul Kalam S/o Nabihasan Ansari R/o village - Semri Bhawanipur, Ward
No. -03, P.O. and P.S. - Nawalpur, District- West Champaran at present
posted as Panchayat Urdu Teacher, Government Primary School Shivrajpur,
Block - Jogapatti, District- West Champaran.
7. Nooruddin S/o Sarajul Haque R/o Village - Dihi Dhabelwa, Ward No. -04,
P.O. - Jarlpur, P.S. - Yogapatti, District- West Champaran at present posted as
Panchayat Urdu Teacher, Government Upgraded Middle School Nanhkar
Soutgh, Block - Jogapatti, District- West Champaran.
8. Sajda Khatoon D/o manjur Alam R/o Village Noniyar tola, Ward No - 07,
P.O. and P.S. - Bettiah, District- West Champaran at present posted as
Panchayat Urdu Teacher, Government Primary School Bhawanipur Barai
Tola, Block - Harsidhi, District- West Champaran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Education
Department, Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna, through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council for Education Research and Training, Bihar, ..........,
Patna, through its Director.
8. The Director, State Council For Education Research and Training, Bihar,
Patna.
9. The Distrit Magistrate East Champaran, District- East Champaran.
10. The District Magistrate West Champaran, District- West Champaran.
11. The District Education Officer East Champaran, District- East Champaran.
12. The District Education Officer , West Champaran, District- West
Champaran.
13. The District Programme Officer Establishment (Education), East
Champaran, District- East Champaran.
14. The District Programme Officer, Establishment West Champaran, District-
West Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 995 of 2022
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
275/631
======================================================
Srikrishna Singh Son of Ravindra Nath Singh Resident of Village- Ward No.
05, Chaita, Motihari, Distt.- East Champaran, Presently posted as Panchayat
posted as Panchayat Teacher Primary School Sajjanpura Harijan Tola Benipur
under Distt.- Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Addl. Chief Secretary Education Department Govt. of Bihar, Patna.
3. The Director Primary Education Department Govt. of Bihar, Patna.
4. The Distt. Education Officer Darbhanga.
5. The Distt. Programme Officer Darbhanga.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1931 of 2022
======================================================
Anil Kumar Ranjan S/o Late janardan Ram R/o Village - Haripur, P.S. -
Alouli, District- Khagria, at present posted as Assistant Teacher Government
Primary School Dalan, Block- Alouli, District- Khagria.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary, Department of
Education Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government, of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The State Council for Educational Research and Training Bihar, Mahendru,
Patna through its Director.
5. The Director, State Council for Educational Research and Training, Bihar,
Mahendru, Patna.
6. The Bihar School Examination Board, Patna through its Secretary.
7. The Chairman, Bihar School Examination Board Patna.
8. The Secretary, Bihar School Examination Board Patna.
9. The District Magistrate, Khagariya, District- Khagria.
10. The District Education Officer Khagria, District- Khagria.
11. The District Programme Officer, Establishment (Education), Khagria,
District- Khagria.
12. The Block Development Officer Block - Alouli, District- Khagria.
13. The Block Education Officer, Block - Alouli, District- Khagria.
... ... Respondent/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
276/631
======================================================
with
Civil Writ Jurisdiction Case No. 2361 of 2022
======================================================
Maya Kumari Sinha Wife of Late Satyendra Sharma Resident of Village and
P.O.- Kurre, P.S.- Ghosi, District- Jehanabad.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department at Shastri Bhawan, New Delhi.
2. The Secretary, Department of School Education and Literacy, Human
Resources Development Department, Government of India at Shastri
Bhawan, New Delhi.
3. The State of Bihar through the Addl. Chief Secretary, Department of
Education, Government of Bihar, Patna.
4. The Director, Primary Education, Department of Education Bihar, Patna.
5. The District Education Officer, Jehanabad.
6. The District Programme Officer (Estab.), Jehanabad.
7. The Block Education Officer, Ghosi, District- Jehanabad.
8. The Chairman, National Institute of Open Schooling, New Delhi.
9. The Regional Director, National Institute of Open Schooling, Regional
Centre, Lalit Bhawan, Patna, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5185 of 2022
======================================================
1. Ajay Kumar Paswan S/o Domi Paswan R/o Village - sondiha, P.S.
Sambhuganj, District- Banka, at present working as Block Teacher, at
Upgraded Midle School Kaitha Lodharia Block - Fulli Dumar, District-
Banka.
2. Ful Kumari D/o Ayodhya Das R/o Village and P.O. - Chandan, P.S. Chandan,
District- Banka, at present working as Panchayat Teacher, at Government
Primary School Ghongha Dabar, Block - Chandan, District- Banka.
3. Khushbu Kumari W/o Ajay Prasad Singh R/o Village and P.O. - Giddhour,
P.S. - Jamui, District- Jamui, at present working as Block Teacher, at
Upgraded Middle School Pelwa, Block - Chandan, District- Banka.
4. Kiran Devi W/o Dinesh Kumar Ram R/o Village and P.O. and P.S. -
Mahishi, District- Saharsha at present working as Panchayat Teacher at
Kanya Primary School Sakra Tola Bhagwanpur, Block - Simri Bakhtiyarpur,
District- Saharsha.
5. Md. Sanaul Haque S/o Md. Mobin Alam R/o Village - Chak Maskan, P.S.
Surygarha, District- Lakhisarai at present working as Panchayat Teacher at
Primary School Chomru Chak, Block - Suryagarha, District- Lakhisarai.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
277/631
6. Sunil Kumar Paswan S/o Jago Paswan R/o Village - Kaindi, P.O. - Kaindi,
P.S. Halsi, District- Lakhisarai at present working as Panchayat Teacher, At
Upgraded Middle School, Bikram Dhadhi Tola, Block - Lakhisarai, District-
Lakhisarai.
... ... Petitioner/s
Versus
1. The Union of India Represented through the Secretary, Department of
School Education and Literacy, Ministry of Human Resource Development,
New Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
4. The National Council of Teachers Education, New Delhi represented
through its Director.
5. The Regional Director, National Council of Teachers Education, Eastern
REgional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
6. The State of Bihar Through the Principal Secretary, Education Department,
Government of Bihar, Patna.
7. The Principal Secretary, Education Department, Government of Bihar,
Patna.
8. The Director, Primary Education, Government of Bihar, Patna.
9. The State Council for Education Research and Training, Bihar, Mahendur,
Patna, through its Director.
10. The Director, The Director, State Council for Education Research and
Training, Bihar, Patna.
11. The Bihar School Examination Board, Patna through its Secretary.
12. The Chairman, Bihar School Examination Board, Patna.
13. The Secretary, Bihar School Examination Board, Patna.
14. The District Education Officer, Banka, District- Banka.
15. The District Education Officer, Saharsa, District- Saharsa.
16. The District Education Officer, Lakhisarai, District- Lakhisarai.
17. The District Programme Officer, Establishment (Education) Banka, District-
Banka.
18. The District Programme Officer, Establishment (Education) Saharsa,
District- Saharsa.
19. The District Programme Officer, Establishment (Education) lakhisarai,
District- Lakhisarai.
20. The Block Development - Cum- Member- Secretary, Block Teacher
Employment Committee Fulli Dumar, District- Banka.
21. The Block Development Officer - Cum- Member- Secretary, Block Teacher
Employment Committee Chandan, District- Banka.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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22. The Block Development Officer - Cum- Member Secretary, Block Teacher
Appointment Committee Chandan, District- Banka.
23. The Block Development Officer - Cum- Member Secretary, Block Teacher
Appointment Committee Simri Bakhtiyarpur, District- Saharsa.
24. The Block Development Officer - Cum- Member Secretary, Block Teacher
Appointment Committee Suryagarha, District- Lakhisarai.
25. The Block Development Officer - Cum- Member Secretary, Block Teacher
Appointment Committee Lakhisarai, District- Lakhisarai.
26. The Block Education Officer Fulli Dumra, District- Banka.
27. The Block Education Officer Chandan, District- Banka.
28. The Block Education Officer Simri Bakhtiyarpur, District- Saharsa.
29. The Block Education Officer Suryagarha, District- Lakhisarai.
30. The Block Education Officer Lakhisarai, District- Lakhisarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7142 of 2022
======================================================
Meena Devi W/o Late Bhupati Harijan, Resident of Village-Amarpur, Police
Station-Amarpur, District-Banka.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Dept Gov. of Bihar, Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Education Officer, Purnea.
5. The District Programme Officer, Establishment (Edu), Purnea.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7154 of 2022
======================================================
1. Harishchandra Murmu @ Harishchandra Murmur S/ Late Lakhan Murmu,
R/o Village-Kifayatpur, P.S.-Rajoun, District-Banka at present posted as
Panchayat Teacher Newly Created Government Primary School
Bhawanipur, Block-Rajoun, District-Banka.
2. Gita Devi, D/o Late Ramvajju Yadav, W/o Late Shankar Prasad Yadav, R/o
Village-Raghunikita, P.S.-Dhoraiya, District-Banka at present posted as
Panchayat Teacher New Created Government Primary School Rahmankitta,
Block-Dhoraiya, District-Banka.
3. Shobha Kumari, D/o Late Anil Kumar Singh, W/o Kumar Gaurav, R/o
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
279/631
Village-Goradih, P.S.-Nawada Bazar, District-Banka at present posted as
Block Teacher upgraded Government of Middle School Goradih, Block-
Rajoun, District-Banka.
4. Abhilasha Singh, D/o Anil Kumar singh, W/o Sanjeev Kumar Singh, R/o
Village-Mahmadpur, P.S.-Dhoraiya, District-Banka at present posted as
Panchayat Teacher Newly Created Government Primary School Pathakuriya,
Block-Dhoraiya, District-Banka.
5. Bibi Nusrat, D/o Md. Isa, W/o Md. Adbussudham, R/o Village-Chakmuniya,
P.S.-Rajoun, District-Banka at present posted as Block Teacher Upgraded
Government Middle School Chakmuniya, Block-Rajoun, District-Banka.
6. Sadiya Khatoon, D/o Halimuddn, W/o Md. Edris, R/o Village-Ustu, P.S.-
Dhoraiya, District-Banka at present posted as Block Teacher Upgraded
Government Middle School Chalna, Block-Dhoraiya, District-Banka.
7. Pawan Rekha Devi, D/o Damodar Pandit, W/o Mihlesh Pandit, R/o Village-
Veergaun, P.S.-Belhar, District-Banka at present posted as Panchayat
Teacher Newly Created Government Primary School Bhimadih Dhudniyana,
Block-Belhar, District-Banka.
8. Bibi Noor Jahan, D/o Md. Sharif Ansari, W/o Md. Nesar Ali, R/o Village-
Milki Dostani, P.S.-Dhoraiya, District-Banka at present posted as Panchayat
Teacher Government Primary School Urdu Balamchak, Block-Dhoraiya,
District-Banka.
9. Shagufta Begum, D/o Md. Mansoor Alam, W/o Md. Jahangir Alam, R/o
Village-Mahila, P.S.-Dhoraiya, District-Banka at present posted as Block
Teacher Upgraded Government Middle School Urdu Dafarpur, Block-
Barhat, District-Banka.
10. Parimala Kumari, D/o Balo Paswan, W/o Pankaj Paswan, R/o Village-
Maidan, P.S.-Fulli Dumar, District-Banka at present posted as Panchayat
Teacher Newly Created Government Primary School Murliwaran, Block-
Fulli Dumar, District-Banka.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
4. The National Council of Teachers Education (NCTE), New Delhi
represented through its Director.
5. The Regional Director, National Council of Teachers Education (NCTE),
Eastern Regional Committee, 15 Nilkanth Nagar, Nayapali, Bhuvneshwar,
Orissa.
6. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
280/631
7. The Principal Secretary, Education Department, Government of Bihar,
Patna.
8. The Director, Primary Education, Government of Bihar, Patna.
9. The State Council for Educational Research anmd Training (SCERT), Bihar,
Mahendru, Patna, through its Director.
10. The Director, State Council for Educational Research and Training
(SCERT), Bihar, Patna.
11. The Bihar School Examination Board (BSEB), Patna through its Secretary.
12. The Chairman, Bihar School Examination Board (BSEB), Patna.
13. The Secretary, Bihar School Examination Board (BSEB), Patna.
14. The District Education Officer, Banka, District-Banka.
15. The District Programme Officer, Establishment (Education) Banka, District-
Banka.
16. The Block Development-cum-Member-Secretary, Block Teacher
Employment Committee Rajoun, District-Banka.
17. The Block Development Officer-cum-Member-Secretary, Block Teacher
Employment Committee Dhoraiya, District-Banka.
18. The Block Development Officer-cum-Member Secretary, Block Teacher
Employment Committee Belhar, District-Banka.
19. The Block Development Officer-cum-Member Secretary, Block Teacher
Employment Committee Barahat, District-Banka.
20. The Block Development Officer-cum-Member Secretary, Block Teacher
Employment Committee Fulli Dumar, District-Banka.
21. The Block Education Officer, Rajaun, District-Banka.
22. The Block Education Officer, Dhoriya, District-Banka.
23. The Block Education Officer, Belhar, District-Banka.
24. The Block Education Officer, Barhat, District-Banka.
25. The Panchayat Secretary cum Member Secretary Panchayat Employment
Unit Gram Panchayat Raj Sakahra, Block-Rajaun, District-Banka.
26. The Panchayat Secretary-cum-Member Secretary Panchayat Employment
Unit Gram Panchayat Raj Karhriya, Block-Dhoriya, District-Banka.
27. The Panchayat Secretary-cum-Member Secretary, Panchayat Employment
Unit Gram Panchayat Raj Bhesab, Block-Dhoriya, District-Banka.
28. The Panchayat Secretary-cum-Member Secretary, Panchayat Employment
Unit Gram Panchayat Raj Sanjha Shyampur, Block-Rajaun, District-Banka.
29. The Panchayat Secretary-cum-Member Secretary, Panchayat Employment
Unit Gram Panchayat Raj Uttari Kaswasila, Block-Belhar, District-Banka.
30. The Panchayat Secretary-cum-Member Secretary, Panchayat Employment
Unit Gram Panchayat Raj Batsar, Block-Dhoriya, District-Banka.
31. The Panchayat Secretary-cum-Member Secretary, Panchayat Employment
Unit Gram Panchayat Raj Sondiha, Block-Barahat, District-Banka.
32. The Panchayat Secretary-cum-Member Secretary, Panchayat Employment
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Unit Gram Panchayat Raj Fulli Dumar, Block-Fulli Dumar, District-Banka.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7177 of 2022
======================================================
Murlidhar Kumar S/o Late Jagat Narayan Roy R/o- Ward No.- 7, Jail Road,
Dumra, District- Sitamarhi working as Teacher in Primary School, Ward No.-
6 Dumra, Dumra, District- Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary cum Addl. Chief Secretary,
Education Department, Bihar, Patna.
2. The Secretary, Primary Education, Education Department, Bihar Patna.
3. The Director, Primary Education, Education Department, Bihar Patna.
4. The District Education Officer, Sitamarhi.
5. The District Programme Officer, Establishment, Sitamarhi.
6. The Block Education Officer, Dumra, Sitamarhi.
7. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
8. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
9. The Director, the State Council of Educational Research and Training
(SCERT) Mahendru Patna- 6.
10. Bihar School Examination Board Patna through its Chairman.
11. The Secretary, Bihar School Examination Board, Patna.
12. The Principal, Primary Teachers Training College, Shahpur Patori,
Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7936 of 2022
======================================================
Usha Sinha W/o Late Ram Pukar Singh, D/o- Yogendra Thakur R/o- Village-
Anjanakot, Block- Motipur, District- Muzaffarpur working as Assistant
Teacher in Middle School, Anjanakot Block- Motipur District- Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar Through Principal Secretary cum Addl. Chief Secretary,
Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
282/631
3. The Secretary Primary Education, Education Department, Bihar, Patna.
4. The Director Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer Muzaffarpur.
6. The District Programme Officer, Establishment Muzaffarpur.
7. The Block Development Officer Motipur, Muzaffarpur.
8. The Block Education Officer Motipur, Muzaffarpur.
9. The Secretary Department of School Education and Literacy, Ministry of
Human Resourced Development, Delhi.
10. The Secretary Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The Secretary Bihar School Examination Board, Patna.
12. The Principal Training College Turki, Muzaffarpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8141 of 2022
======================================================
Sudhanshu Kumar S/o Shivnath Prasad R/o Village- Gaura Bhatt Bigaha,
P.O.- Kaliyachak, Hilsa District- Nalanda working as Panchayat Teacher in
Primary School Akbarpur, Block- Hilsa, District- Nalanda.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar Patna.
4. The Director, Primary Education, Education Department, Bihar Patna.
5. The District Education Officer, Nalanda.
6. The District Programme Officer, Establishment, Nalanda.
7. The Block Education Officer, Hilsa, Nalanda.
8. The Panchayat Secretary, Panchayat Niyojan Unit Arpa, Block- Hilsa,
Nalanda.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8202 of 2022
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
283/631
======================================================
Shabnam Khatun D/o Md. Hashimuddin W/o Tahsir Uddin R/o Village-
Rampur P.O. - Bithnauli, Block - Krityanand Nagar District - Purnea working
as Panchayat Teacher in Primary School Didhauch, Block - Pranpur, District -
Katihar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar Patna.
4. The Director, Primary Education, Education Department, Bihar Patna.
5. The District Education Officer, Katihar.
6. The District Programme Officer, Establishment, Katihar.
7. Block Education Officer Pranpur Prakhand, Katihar.
8. Panchayat Sachiv cum Secretary Niyojan Unit Dharhan, Pranpur Block,
Katihar.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The Director, the State council of Educational Research and Training
(SCERT) Mahendru Patna - 6.
12. Bihar School Examination Board Patna through it's Chairman.
13. The Secretary, Bihar School Examination, Board, Patna.
14. The Principal, District Institute of Education and Training, Tikapatti,
Katihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8941 of 2022
======================================================
Sunita Kumari D/o Rajendra Prasad, W/o Kishori Mahto, R/o Village-
Sangram Fandha, P.O. and P.S.- Riga, District- Sitamarhi, at Present Posted as
Block Teacher at Government Middle School, Barahi Hariram, Block-
Majorganj, District- Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principle Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
284/631
3. The Director, Primary Education, Government of Bihar, Patna.
4. The State Council for Educational Research and Training through its
Director.
5. The Director, State Council for Educational Research and Training, Bihar,
Patna.
6. The Bihar School Examination Board, Patna, through its Secretary.
7. The Chairman, Bihar School Examination Board, Patna.
8. The District Magistrate, Sitamarhi, District- Sitamarhi.
9. The District Education Officer, Sitamarhi, District- Sitamarhi.
10. The District Panchayat Raj Officer, Sitamarhi, District- Sitamarhi.
11. The District Programme Officer, Establishment (Education) Sitamarhi,
District- Sitamarhi.
12. The Block Development Officer, Majorganj, Block- Majorganj, District-
Sitamarhi.
13. The Block Education Officer, Majorganj, Block- Majorganj, District-
Sitamarhi.
14. The Block Panchayat Raj Officer, Majorganj, Block- Majorganj, District-
Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9069 of 2022
======================================================
Arvind Kumar Pathak S/o Sri Ramakant Pathak, R/o Village- Umapur, P.S.-
Bhagwanpur, District - Kaimur at Bhabua, at Present Posted as Block Teacher
at Government Upgraded Middle School, Umapur, Block - Bhagwanpur,
District- Kaimur at Bhabua.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar Patna.
3. The Director, Primary Education, Government of Bihar Patna.
4. The State Council for Educational Research and Training through its
Director.
5. The Director, State Council for Educational Research and Training, Bihar,
Patna.
6. The Bihar School Examination Board, Patna, through its Secretary.
7. The Chairman, Bihar School Examination Board, Patna.
8. The District Magistrate, Kaimur, District- Kaimur at Bhabua.
9. The District Education Officer, Kaimur, District- Kaimur at Bhabua.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
285/631
10. The District Panchayat Raj Officer, Kaimur, District- Kaimur at Bhabua.
11. The District Programme Officer, Establishment (Education), Kaimur,
District- Kaimur at Bhabua.
12. The Block Development Officer, Bhagwanpur, Block - Bhagwanpur,
District- Kaimur at Bhabua.
13. The Block Education Officer, Bhagwanpur, Block - Bhagwanpur, District-
Kaimur at Bhabua.
14. The Block Panchayat Raj Officer, Bhagwanpur, Block - Bhagwanpur,
District - Kaimur at Bhabua.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9171 of 2022
======================================================
Kunti Kumari D/o Ramdas Paswan, W/o Milan Paswan R/o Village- Nawtol,
P.O.- Buchauli, P.S.- Bhagwanpur, Block- Bhagwanpur, District- Begusarai, at
present posted as Panchayat Teacher at Upgraded Middle School Buchauli,
Block- Bhagwanpur, District- Begusarai.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board Patna, through its Secretary.
5. The Chairman Bihar School Examination Board, Patna.
6. The Secretary Bihar School Examination Board, Patna.
7. The State Council For Education Research and Training Bihar, Mahendru,
Patna, through its Director.
8. The Director State Council For Education Research and Training, Bihar,
Patna.
9. The District Magistrate Begusarai, District- Begusarai.
10. The District Education Officer Begusarai, District- Begusarai.
11. The District Programme Officer, Establishment (Education) Begusarai,
District- Begusarai.
12. The Block Education Officer Bhagwanpur, Block- Bhagwanpur, District-
Begusarai.
13. The Panchayat Secretary-Cum-Member Secretary Panchayat Teacher
Employment Unit, Nararipur, Block- Bhagwanpur, District- Begusarai.
... ... Respondent/s
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
286/631
with
Civil Writ Jurisdiction Case No. 10704 of 2022
======================================================
1. Rubina Farhat D/o Meer Wasiqur Rahman, W/o Md. Zahid Alam, R/o
Village- Rahria, Ward No.- 05, P.O.- Bagdhara, P.S.- Jokihat, District-
Araria, at Present Posted as Panchayat Teacher Newly Created Government
Primary School kamat West Toal, Block- Jokihat, District- Araria.
2. Narayan Hansda S/o Chhaku Hansda, R/o Village and P.O.- Mohni, Ward
No.- 09, P.S.- Boshi, District- Araria at present posted as Block Teacher
Government Upgraded Middle School Majhuaa, Block- Raniganj, District-
Araria.
3. Praduman Bishwas S/o Jagdish Bishwas, R/o Village Kharaiya Basti, Ward
no.-15, P.O. and P.S. and District- Araria, at present posted as Block Techer
Government Upgraded Middle School Rampur Yadav Tol, Block- Araia,
District- Araria.
4. Rita Kumari D/o Jagdish Mandal, W/o Md. Mushfique Alam, R/o Village -
Dala, Ward No.- 03, P.O.- Pakari, P.S.- Palasi, District- Araria at present
posted as Block Teacher Government Upgraded Middle School Belbari,
Block- Palasi, District- Araria.
5. Khagesh Paswan S/o Kailash Paswan, R/o Village- Bhaduna, Ward No.- 03,
P.O.- Sohander, P.S.- Palasi, District- Araria at present posted as Block
Teacher Upgraded Government Middle School Dwargaun, Block- Palasi,
District- Araria.
6. Shakuntala Devi W/o Baidyanath Baitha, R/o village and P.O.- Belsara
Goth, Ward No.- 11, P.S.- Raniganj, District- Araria at present posted as
Block Teacher Government Middle School Bhargama, Block- Bhargama,
District- Araria.
7. Quaiyum Quaiser, S/o Md. Ajyub Alam, R/o Village- Mahdewa Tola Harwa,
Ward No.- 04, P.O.- Pathrabari, P.S.- Jokihat, District- Araria at present
posted as Panchayat Teacher Newly Created Government Primary School
Fakir Tola, Block- Jokihat, District- Araria.
8. Manoj Kumar Patway S/o Buchay Paswan, R/o Village- Chareya, Ward No.-
12, P.O.- Khutaa Baijnathpur P.S.- Bhargama, District- Araria at present
posted as Panchayat Teacher Government Primary School Tonha, Block-
Bhargama, District- Araria.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
4. The National Council of Teachers Education (NCTE), New Delhi
represented through its Director.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
287/631
5. The Regional Director, National Council of Teachers Education (NCTE),
Eastern Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar,
Orissa.
6. The State of Bihar, Through the Additional Chief Secretary, Education
Department, Government of Bihar, Patna.
7. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
8. The Director, Primary Education, (Education Department) Government of
Bihar, Patna.
9. The State Council for Educational Research and Training (SCERT), Bihar,
Mahendru, Patna, through its Director.
10. The Director, State Council for Educational Research and Training
(SCERT), Bihar, Patna.
11. The Bihar School Examination Board (BSEB), Patna through its Secretary.
12. The Chairman, Bihar School Examination Board (BSEB), Patna.
13. The Secretary, Bihar School Examination Board (BSEB), Patna.
14. The District Education Office Araria, District- Araria.
15. The District Programme Officer, Establishment (Education) Araria, District-
Araria.
16. The Block Development Officer, Block- Jokihat, District- Araria.
17. The Block Development Officer-cum-Member-Secretary, The Block
Development Officer-cum-Member-Secretary, Block Teacher Employment
Committee Narpatganj, District- Araria.
18. The Block Development Officer-cum-Member-Secretary, Block Teacher
Appointment Committee Araria, District- Araria.
19. The Block Development Officer-cum-Member-Secretary, Block Teacher
Appointment Committee Palasi, District- Araria.
20. The Block Development Officer-cum-Member-Secretary, Block Teacher
Appointment Committee Bhargama, District- Araria.
21. The Block Education Officer, Jokihat, District- Araria.
22. The Block Education Officer, Narpatnganj, District- Araria
23. The Block Education Officer, Araria, District- Araria.
24. The Block Education Officer, Palasi, District- Araria.
25. The Block Education Officer, Bhargama, District- Araria.
26. The Panchayat Secretary Cum-Member-Secretary Panchayat Employment
Unit Gram Panchayat Raj Taran, Block- Jokihat, District- Araria.
27. The Panchayat Secretary Cum-Member-Secretary Panchayat Employment
Unit Gram Panchayat Raj, Sisauna, Block- Jokihat, District- Araria.
28. The Panchayat Secretary Cum-Member-Secretary Panchayat Employment
Unit Gram Panchayat Raj, Khutha Baijnathpur, Block- Bhargama, District-
Araria.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
288/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11709 of 2022
======================================================
Shobha Devi W/o Umesh Kumar Yadav, R/o Village- Kath Bajara, P.S.-
Jhajha, District- Jamui, at Present Posted as Block Teacher at Government
Upgraded Middle School, Kath Bajara, Block- Jhajha, District- Jamui.
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Education
Department, Government of Bihar, Patna.
2. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
3. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
4. The State Council for Educational Research and Training (SCERT), Bihar,
Mahendru, Patna, through its Director.
5. The Director, State Council for Educational Research and Training
(SCERT), Bihar, Patna.
6. The Bihar School Examination Board (BSEB), Patna through its Secretary.
7. The Chairman, Bihar School Examination Board (BSEB), Patna.
8. The Secretary, Bihar School Examination Board (BSEB), Patna.
9. The District Magistrate, Jamui, District- Jamui.
10. The District Education Officer, Jamui, District- Jamui.
11. The District Programme Officer, Establishment (Education) Jamui, District-
Jamui.
12. The Member Secretary, Block Employment Committee, Block Employment
Unit, Jhajha-Cum- Block- Development Officer, Jhajha, District- Jamui.
13. The Block Education Officer Jhajha, District- Jamui.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13589 of 2022
======================================================
Indra Devi @ Indira Devi W/o Vaidya Nath Pandey, R/o- Village- Tungi, P.S.
- Deepnagar, Bihar Sharif, District - Nalanda at Bihar Sharif, At present
Posted as Block Teacher at Government Middle School, Tungi, Block - Bihar
Sharif, District- Nalanda at Bihar Sharif.
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Education
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
289/631
Department, Goverment of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
4. The State Council for Educational Research and Training (SCERT), Bihar,
Mahendru, Patna, through its Director.
5. The Director, State Council for Educational Research and Training
(SCERT), Bihar, Patna.
6. The Bihar School Examination Board (BSEB), Patna through its Secretary.
7. The Chairman, Bihar School Examination Board (BSEB), Patna.
8. The Secretary, Bihar School Examination Board (BSEB), Patna.
9. The District Magistrate, Nalanda, District - Nalanda at Bihar Sharif.
10. The District Education Officer, Nalanda, District - Nalanda at Bihar Sharif.
11. The District Programme Officer, Establishment (Education) Nalanda,
District - Nalanda at Bihar Sharif.
12. The Block Development Officer, Bihar Sharif-Cum-The Member Secretary,
Block Teachers Employment Committee, Bihar Sharif, District - Nalanda at
Bihar Sharif.
13. The Block Education Officer, Bihar Sharif, District- Nalanda at Bihar Sharif.
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 1993 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 2171 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 2227 of 2021)
For the Petitioner/s : Mr.Sanjeev Kumar Singh
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2474 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2643 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2781 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2795 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2880 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
290/631
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 2887 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 2908 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2981 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3029 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3048 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3056 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3170 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3183 of 2021)
For the Petitioner/s : Mr.Ashok Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 3208 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3285 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 3402 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kshore ( Ag )
(In Civil Writ Jurisdiction Case No. 3504 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3527 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3601 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3618 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3665 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3806 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
291/631
(In Civil Writ Jurisdiction Case No. 3973 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3987 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 4089 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 4105 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 4209 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4221 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 4439 of 2021)
For the Petitioner/s : Mr.Sanjay Kumar
For the Respondent/s : Mr. Priyardshi Matri Sharan Ac to Aag 15
(In Civil Writ Jurisdiction Case No. 4471 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4594 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 4633 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 4706 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4894 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 4938 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 5170 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5208 of 2021)
For the Petitioner/s : Mr.Sanjay Kumar Singh
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 5307 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5313 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5326 of 2021)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5486 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 5779 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5805 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 5869 of 2021)
For the Petitioner/s : Mr.Dr. Shashi Shekhar Kishore
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5942 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5969 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 6029 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 6072 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 6579 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 6816 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 7543 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 8613 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 8789 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 10340 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 11903 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 12091 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 12104 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
293/631
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 12221 of 2021)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 13182 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 13234 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 13778 of 2021)
For the Petitioner/s : Mr.Md. Helal Ahmad
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 14006 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Prabhakar Jha ( Gp27 )
(In Civil Writ Jurisdiction Case No. 15118 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 15346 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Binita Singh ( Sc28 )
(In Civil Writ Jurisdiction Case No. 15416 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Kameshwar Kumar (Gp17)
(In Civil Writ Jurisdiction Case No. 16575 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 17237 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 20946 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 113 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 995 of 2022)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 1931 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 2361 of 2022)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Dr. K. N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 5185 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 7142 of 2022)
For the Petitioner/s : Mr.Sanjay Kumar Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
294/631
(In Civil Writ Jurisdiction Case No. 7154 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 7177 of 2022)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 7936 of 2022)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 8141 of 2022)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 8202 of 2022)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Kameshwar Kumar (Gp17)
(In Civil Writ Jurisdiction Case No. 8941 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 9069 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Kameshwar Kumar (Gp17)
(In Civil Writ Jurisdiction Case No. 9171 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Kameshwar Kumar (Gp17)
(In Civil Writ Jurisdiction Case No. 10704 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 11709 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 13589 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Jitendra Kumar Roy 1 ( Sc 13 )
======================================================
CATEGORY-G
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8351 of 2020
======================================================
1. Yashwant Kumar Son of Janak Tiwary Resident of Village- Bhelanari, P.S.-
Govindganj, District- East Champaran.
2. Kumari Rashmi Wife of Navin Kumar Prnay Residents of C/106, Ashokpuri
Colony, Khajpura, P.S.- Rajiv Nagar, District- Patna.
3. Ashutosh Nath Thakur Son of Late Ayodhya Nath Thakur Resident of
Village- Raje, P.S.- Manigachhi, District- Darbhanga.
4. Babli Rani Wife of Kumar Sourav Resident of Vinowa Nagar, Nirala Path,
P.S.- Kankarbagh, District- Patna.
5. Kauser Jahan Wife of Md. Aftab Alam Resident of Village- Sigori, P.S.-
Sigori, District- Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
295/631
6. Nandlal Mandal Son of Ruplal Mandal Resident of Village- Tribitta, P.S.-
Manihari, District- Katihar.
7. Arun Kumar Tiwari Son of Muktinath Tiwari Resident of Village-
Gandhuchhar, P.S.- Mairwa, District- Siwan.
8. Deepti Kumari Son of Vijay Bahadur Singh Resident of Village- Barej, P.S.-
Mohania, District- Kaimur (Bhabhua).
9. Pankaj Kumar Son of Ramvinay Singh Resident of Village- Moke, P.S.-
Konch, District- Gaya.
10. Sobha Kumari Wife of Sandip Chandra Das Resident of Village- Balour,
P.S.- Manigachhi, District- Darbhanga.
11. Ruchi Kumari Wife of Amit Kumar Resident of Pathar Toli, Main Road,
P.S.- Jehanabad, District- Jehanabad.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resource Development
Department.
2. The Additional Secretary (EE.II), Human Resource Development
Department, Department of School Education and Literacy, Shastri Bhawan.
3. The Government of Bihar through its Secretary, Education Department.
4. The Director, Primary Education, Education Department, Government of
Bihar.
5. The Chairman, National Institute of Open Schooling.
6. The Director, National Institute of Open Schooling, Regional Centre Patna,
Lalit Bhawan, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1037 of 2021
======================================================
Neha Kumari Daughter of Anil Singh, Resident of Village-Tarari, P.S.-Konch,
District-Gaya.
... ... Petitioner/s
Versus
1. The State of Bihar through Secretary, Primary Education, Government of
Bihar, Patna.
2. The Regional Director National Council for Teacher Education, Northern
Regional Committee, 4th Floor Jeevan Nidhi-II, LIC Building Ambedakar
Circle Bhawan, Singh Marg, Jaipur.
3. The Chairman, National Institute of Open Schooling, Noida (U.P.)
4. The Secretary, Regional Office, National Institute of Open Schooling, Noida
(U.P.).
5. The Chairman, Bihar School Examination Board, Budh Marg, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
296/631
6. The Director, Primary Education, Government of Bihar, Patna.
7. The District Education Officer, Gaya.
8. The Block Education Officer, Konch, Gaya.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1976 of 2021
======================================================
Jaynandan Bharduaj Son of Late Subodh Kumar Resident of Village- Mallik
Tola Farda, P.S.- Nayaram Nagar, District- Munger, Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary of Education Department,
Govt. of Bihar, Patna.
2. The Director, Secondary and Primary Education, Govt. of Bihar, Patna.
3. The District Programme Officer, Munger, District- Munger.
4. The Director, National Institute of open schooling (Govt. of India), Sector-
62, Noida, U.P.
5. The Regional Director, National Institute of open schooling, Patna, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2280 of 2021
======================================================
Smriti Sinha Daughter of Laxmi Prasad Sinha Resident of Dharamganj
Majhiya Road, Ward No. 28, P.S.- Kishanganj, District- Kishanganj, Presently
poted as Block Teacher, at Upgraded Middle School (U.M.S) Kushiyari Block
Pothia, District- Kishanganj
... ... Petitioner/s
Versus
1. THE UNION OF INDIA through the Secretary Human Resource
Department, New Delhi
2. The Secretary Human Resources Department New Delhi
3. The Regional Director of the Institution National Institute of Open
Schooling Regional Centre, Jaipur, Shree Krishna, 5-6 Padmavati Colony-I,
Adjacent to Mansarovar Metro Station King Road jaipur-302019, Rajastan
4. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna
5. The Principal Secretary Education Department, Government of Bihar, Patna
6. The Director Primary Education, Education Department, Government of
Bihar, Patna
7. The District Education Officer Kishanganj
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
297/631
8. The District Programe Officer (Establishment), Kishanganj
9. The Headmaster Upgraded Middle School, Kushiyari, Pothia, District-
Kishanganj
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2301 of 2021
======================================================
1. Rajiya Khatun W/o Md. Manawarul Haque, D/o Late Md. Mohiuddin, R/o
Paka Tola, P.S. - Chhaghara, District - Katihar and posted as Assistant
Teacher in Madarsa Miftahul Uloom Angulkatta, Katihar. (Madarsa No.
667).
2. Md. Naushad Alam, S/o Md. Alauddin, R/o Village- Bujrurg Bajedapur,
Hariaga, P.S. Teghra, District - Katihar and posted as Assistant Teacher in
Madrasa Jameul Uloom, Nayatola Baghwa, Barsoi, Katihar. (Madrasa No.
1179).
3. Md. Taimoor Alam, S/o Md. Samrul Haque, R/o Not known and posted as
Assistant Teacher in Madrasa Badrul Islam Kurum, Katihar. (Madrasa No.
1196/159).
4. SK Yaqub Ali, S/o Abdul Zabbar, R/o Village - Sikorna, Paschim Tola,
Jhaua, P.S. Salmari, District - Katihar and posted as Assistant Teacher in
Madrasa Darul Hoda Sikoran, Katihar. (Madrasa No. 0646).
5. Md. Ehtasham Khan, S/o Md. Mojibur Rahman Khan, R/o not known and
posted as Assistant Teacher in Madrasa Mahfdozul Uloom Kadamgachhi,
P.O.- Sitalpur Wankar, Barsoi, Katihar. (Madrasa No. 383/609).
6. Md. Jamshed Alam, S/o Md. Shahabuddin, R/o not known and posted as
Assistant Teacher in Madrasa Mazharul Islam Barsoi Hat, Barsoi, Katihar.
(Madrasa No. 1166).
7. Md. Ariful Haque, S/o Md. Jamaluddin, R/o Shekhpurah, P.O. - Balea
Beion, Katihar and posted as Madrasa Mazhare Islam Taiyabpur, P.O.
Mahinagar, Barsoi Katihar. (Madrasa No. 0643).
8. Md. Manzoor Alam, S/o Shekh Hafizuddin, R/o Village - Kolha, P.O. -
Sudhani, Barsoi, District - Katihar and posted as Assistant Teacher in
Madrasa Mustafia Ghausul Islam, Village - Kolha, P.O. Sudhani, Barsoi,
District - Katihar. (Madrasa No. 1162).
9. Md. Muslim, S/o SK Baharuddin, R/o Molanapur, Kadamgachhi, Sitalpur,
District - Katihar and posted as Assistant Teacher in Madrasa Mohiul Millat
at Nemol, Azamnagar, Katihar. (Madrasa No. 636).
10. Md. Manzoor Alam, S/o Abdul Haque, R/o Village - Gidarmati, Ward No. 9,
P.O. and P.S.- Sukhasan, District - Katihar and posted as Assistant Teacher in
Madrasa Reyazul Uloom Islampur, Sabdalpur, Dholbajja, Kasba, Katihar.
(Madrasa No. 349).
11. Md. Mahboob Alam, S/o Mahmmad Haji Suleman, R/o Village - Mohna,
Kadwa Block, District - Katihar and posted as Assistant Teacher in Madrasa
Azimia Quamrul Uloom, Mohna, Chawki, Haripur, Katihar. (Madrasa No.
1171).
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
298/631
12. Md. Shamsad Alam, S/o Md. Saidur Rahman, R/o Village - Rajol, Pelalpur,
P.S. Dangal, District - Katihar and posted as Assistant Teacher in Madrasa
Amjadia Samiul Uloom, Bansbari, P.O. - Dangol, Barsoi, Katihar, (Madrasa
No. 1194).
13. Md. Suleman, S/o Md. Yusuf, R/o Village - Laucha, P.S. - Dangal, District -
Katihar posted as Assistant Teacher in Madrasa Gulzaria Warisul Uloom
Laueha, P.S. Dangal, District - Katihar. (Madrasa No. 1190).
14. Md. Manower Alam, S/o Abdul Mannan, R/o Village - Pachgachhi, P.S.-
Balia Belown, District - Katihar and posted as Assistant Teacher in Madrasa
Hamidia Shahidul Islam, Salmari, Katihar. (Madrasa No. 698).
15. Md. Aziz Reza, S/o Md. Ajimuddin, R/o Village - Taiyabpur, P.O. -
Mahinagar, P.S.- Balia Belown, Katihar and posted as Assistant Teacher in
Middle School Tudda, Barsoi, Katihar.
16. Md. Najmul Hoda, S/o SK. Asiruddin, R/o Village - Ratanpur, P.O. -
Bhelaganj, P.S. - Balia Belown, District - Katihar and posted as Assistant
Teacher in Madrasa Hamidia Bhaunagar Nayatola, Baluganj, P.O. - Sadapur,
Salmari, Katihar. (Madrasa No. 644).
17. Shahnawaz, S/o Md. Alipul Haque, R/o Village - Jilwarpur, Shaikpura, P.O.
and P.S. - Balia Belown, Katihar and posted as Madrasa Hamidia Najamia,
Jitwarpur, Shaikhpura, Katihar. (Madrasa No. 1204).
18. Hasmi Raftan Zani, S/o Late Najrul Islam, R/o Village - Baghmara, P.O.
Sankola, P.S. Azamnagar, District - Katihar and posted as Madrasa Islamia
Baghmara, Sankola, Katihar. (Madrasa No. 669).
19. Matiur Rahman, S/o SK. Moinuddin, R/o Village - Kotahar, P.O.- Sankola,
P.S. Azamnagar, District - Katihar and posted as Assistant Teacher in
Madrasa Qamiria Badrul Uloom, Sankola, P.S. Azamnagar, District Katihar.
(Madrasa No. 609/140).
20. Golam Mostafa Kamal, S/o Rahimul Haque, R/o Village - Barial, P.O.-
Chhoghra, District - Katihar and posted as Madrasa Arabia Manzooria
Tartiul Quran, Maltipur, Katihar. (Madrasa No. 1526).
21. Md. Rezaul Karim, S/o Md. Shafique Haque, R/o Village and Post -
Mathurapur, P.S. Abadpur, Barsoi, District - Katihar and posted as Assistant
Teacher in Madrasa Islamia Wasil Baxhat Balrampur, Katihar. (Madrasa No.
1155)
22. Hoor Laqua, D/o Wasi Ahmad, W/o Md. Moyeenuddin, R/o Village and Post
- Koilasthan, District - Darbhanga (Madrasa No. 609/56).
23. Md. Tahejul Haque, S/o Md. Jamaluddin, R/o Village - Belwadangi, Barsoi,
Katihar and Posted as Assistant Teacher in Madrasa Darweshi Islamia,
Nayatola Belwa, Barsoi, Katihar (Madrasa No. 954).
24. Md. Abdul Kalam Azad, S/o Abdus Subhan, R/o Village - Kotahar, Sankola,
Katihar and Posted as Assistant Teacher in Madrasa Qamiria Badrul Uloom
Sankola, Barsoi, Katihar. (Madrasa No. 609/401)
25. Md. Mushfique Anwar, S/o Abdul Mannan, R/o Village - Gauatoli, Barsoi,
Katihar and posted as Assistant Teacher in Madrasa Islamia Sirajul Raiyapur
Uloom, Katihar. (Madrasa No. 205/180).
26. SK. Sakimuddin, S/o SK Karamot Hussain, R/o Berakhor, Sankola, Katihar
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
299/631
and posted as Assistant Teacher in Madrasa Islamia Berhakhor, Sankola,
Katihar. (Madrasa No. 205/178).
27. SK Salimuddin, S/o Zainuddin, R/o Berakhor, Sankola, Katihar and posted
as Assistant Teacher in Madrasa Islamia Berhakhor, Sankola, Katihar.
(Madrasa No. 205/178).
28. Perwej Ashraf, S/o Gholam Rasool, R/o Village- Lautiabari, P.O. -
Azjamobia, P.S. Baisi, Purnia and Posted as Assistant Teacher in Madrasa
Islamia Lautiabari, P.O. - Azjamobia, P.S. Baisi, Purnia(Madrasa No. 992).
29. Md. Hasibur Rahman, S/o Bajlur Rahman, R/o Pundalay, Baisi, Purnea and
posted as Assistant Teacher in Madrasa Noorul Islam, Pundalay, Baisi,
Purnea.(Madrasa No. 1224).
30. Md. Mukhtar Alam, S/o Abdur Razzaque, R/o Pundalay Baisi, Purnea and
posted as Assistant Teacher in Madrasa Noorul Islam, Pundalay, Baisi,
Purnea (Madrasa No. 1224).
31. Md. Nurul Hoda, S/o Md. Hanif, R/o Jeyagachhi, P.O.- Kanharia, Baisi,
Purnea and posted as Assistant Teacher in Madrasa Islamia Taibul Uloom
Jeyagachhi, P.O. Kanharia, Baisi, Purnea (Madrasa No. 1227).
32. Naseem Alam, S/o Sheikh Sarafat Hussain, R/o Rangraiya, Haripur, Amour,
Baisi, Purnea and posted as Assistant Teacher in Madrasa Elahia Rangraiya,
Haripur, Amour, Baisi, Purnea (Madrasa No. 330).
33. Md. Shafi Akhter, S/o Md. Fazlur Rahman, R/o Khattatoli, Idgah, Purnea
and posteed as Assistant Teacher in Madrasa Mumbaul Uloom, Khattatoli,
Idgah, Purnea (Madrasa No.342).
34. Zahur Ahmad, S/o Abid Hussain, R/o Khattatoli, Idgah, Purnea and posteed
as Assistant Teacher in Madrasa Mumbaul Uloom, Khattatoli, Idgah, Purnea
(Madrasa No. 342).
35. Md. Habibur Rahman, S/o Md. Usman, R/o Niyamatpur, Majwa, P.O. -
Baisi, Purnea and posted as Assistant Teacher in Madrasa Gulshane Mustafa,
Niyamatpur, Majwa, P.O. Baisi, Purnea (Madrasa No. 1127).
... ... Petitioner/s
Versus
1. The Union of India through its Ministry of Human Resources Department,
Govt. of India, New Delhi.
2. The State of Bihar through its Principal Secretary, Education Department,
Govt. of Bihar, Patna.
3. The Joint Director, National Institute of Open Schooling A- 24/25,
Institutional Area, Sector -62, Noida, Gautam Budha Nagar, U.P. - 201309.
4. The Speical Director, Secondary Education, Govt. of Bihar, Patna.
5. The Regional Director, National Institute of Open Schooling, Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2506 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
300/631
1. Nisha Daughter of Sri Dinesh Kumar Singh, Resident of Village - Singhiya
Ghat, P.S.- Vibhutipur, District - Samastipur.
2. Jyoti Kumari, Daughter of Manoj Kumar, Resident of Mohallah- Lakhibag,
P.S. - Mufassil, District - Gaya.
3. Md. Irfan, Son of Late Md. Ialaluddin, Resident of New Aliganj, P.S.
Chandauti, District - Gaya.
4. Devendra Kumar Jha, Resident of New Chakdah, P.S.- Rajnagar, District -
Madhubani.
5. Kumari Nivedita, Resident of Mohalla - Punjabi Colony, Gali No. 1, P.S. -
Mufassil, District - Samastipur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resource Development
Department.
2. The Additional Secretary (EE.II), Human Resources Development
Department, Department of School Education and Literacy, Shastri Bhawan.
3. The Government of Bihar through its Secretary, Education Department.
4. The Director, Primary Edcuation, Education Department, Government of
Bihar.
5. The Chairman, National Institute of Open Schooling.
6. The Director, National Institute of Open Schooling, Regional Centre Patna,
Lalit Bhawan, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2863 of 2021
======================================================
1. Mohit Kumar son of Ramchandra Singh resident of Village- Chintamanpur,
Police Station- Pipra, District- East Champaran.
2. Nutan Verma wife of Randhir Kumar Srivastava resident of Village-
Barharwa Fatemahammad, Police Station Dhaka, District- East Champaran.
3. Baby Kumari wife of Sanjay Kumar Choubey resident of Village-
Bishunpura, Police Station- Pipra, District- East Champaran.
4. Gurudev Ram son of Rambriksh Ram resident of Village- Tikulia, P.O.
Tikulia, Police Station- Pipra, District- East Champaran.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Human Resource
Development Department, Govt. of Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The District Magistrate, East Champaran at Motihari.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
301/631
4. The District Education Officer, East Champaran.
5. The District Programme Officer, Establishment, East Champaran.
6. The Block Education Officer, Chakia Block, East Champaran.
7. The Executive Officer-cum- Secretary, Block Employment Unit, Block
Chakia, District East Champaran.
8. The Panchayat Secretary, Employment Unit, Gram Panchayat Raj Jamunia,
Chakia, District East Champaran.
9. The Panchayat Secretary, Employment Unit, Gram Panchayat Raj
Bishunpura, Block Chakia, District East Champaran.
10. The Panchayat Secretary, Employment Unit, Gram Panchayat Raj
Chintamanpur, Block Chakia, District East Champaran.
11. The National Institute of Open Schooling through its Secretary, A- 24-25,
Institutional Area, Sector- 62, Noida- 201309, Uttar Pradesh.
12. The Director, National Institute of Open Schooling A-24-25, Institutional
Area, Sector- 62, Noida- 201309, Uttar Pradesh.
13. The Deputy Director, Patna Branch, National Institute of Open Schooling,
Lalit Bhawan, Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2877 of 2021
======================================================
Jugnu Kumari Wife of Sri Satyadev Singh Resident of Village - Shadipur,
P.O. and P.S. - Goriyakothi, District- Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar,
3. The Director, Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer, Gopalganj.
5. The District Programme Officer (Establishment), Gopalganj.
6. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Patna.
7. Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2896 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
302/631
Shabana Rana Wife of Md. Quaiyum Alam, Resident of Mirzapur Bardah,
Dariapur, P.S. - Muffasil, District - Munger, Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary of Education Department,
Govt. of Bihar, Patna.
2. The Director, Primary Education, Govt. of Bihar, Patna.
3. The District Programme Officer, Munger, District - Munger.
4. The Regional Director, National Institute of Open Schooling, Patna Centre,
Lalitbhawan, Bailey Road, Patna.
5. The Headmaster, Primary School, Dariapur, Durga Asthan (SC Tola Mai),
Munger.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2991 of 2021
======================================================
1. Anand Kumar Singh S/o Ramashankar Singh R/o Village- Madhepur, P.O.-
Kundal, P.S.- Singhia, District- Samastipur.
2. Anchal W/o Sujeet Kumar R/o Village- Mohiuddinpur, P.O.- Hansa, P.S.-
Warisnagar, District- Samastipur.
3. Hema Kumari W/o Sanjay Kumar Thakur R/o Village- Purani Bhirha, P.O.-
Bhirha, P.S.- Rosera, District- Samastipur.
4. Usha Jha W/o Durganand Jha R/o Mohalla- Lalbagh, P.O.- Darbhanga, P.S.-
Town Thana, District- Darbhanga.
5. Rakesh Raushan S/o Shyamanand Lal Das R/o At and P.O.- Ladaho, P.S.-
Biraul, District- Darbhanga.
6. Seema Srivastav W/o Ranjeet Kumar R/o Mohalla- Rajeev Nagar Road No.
23H, P.S.- Rajeev Nagar, District- Patna.
7. Anjani Kumari W/o Chandan Paswan R/o Village- Masaitha, P.O.- Ekasari,
P.S.- Chhabilapur, District- Nalanda.
8. Sinki Kumari D/o Satya Narayan Prasad R/o Village- Malikana, P.O. and
P.S.- Masaurhi, District- Patna.
9. Bhim Ray S/o Bisun Dayal Dasodhi R/o Village- Kamhariya, P.O.-
Kamarpur, P.S.- Buxar (M), District- Buxar.
10. Dinesh Kumar Ram S/o Late Ramdas Ram R/o Village- Baikunthpur, P.O.-
Parwan, P.S.- Manjhagarh, District- Gopalganj.
11. Mahesh Prasad Singh S/o Late Ramodar Singh R/o Village- Bariyarpur, P.O.
and P.S.- Warisnagar, District- Samastipur.
12. Nitesh Kumar Thakur S/o Late Krishna Thakur R/o Village- Dhekaha
Mahuwa Tola, P.O.- Dhekaha Bazar, P.S.- Motihari (Muffassil), District-
East Champaran.
13. Sandip Kumar S/o Ramjanam Ram P.O. and P.S. and District- Aurangabad.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
303/631
14. Bibha Kumari W/o Rajesh Kumar Mishra R/o at Rohua West, P.S.-
Warisnagar, District- Samastipur.
... ... Petitioner/s
Versus
1. The Union of India Through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation) National Institute of Open Schooling, A-24/25
Institutional Area, Sector-62, Noida- 201308 (U.P.).
4. National Institute of Open Schooling Through its Regional Director, Lalit
Bhawan Bailey Road, Patna.
5. The Regional Director National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary-cum-Conducting Officer National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar Through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary Education Department, Government of Bihar, Patna.
9. The Director Primary Education, Government of Bihar, Patna.
10. The District Education Officer Samastipur, District- Samastipur.
11. The District Education Officer Patna, District- Patna.
12. The District Education Officer Nawada, District- Nawada.
13. The District Education Officer Buxar, District- Buxar.
14. The District Education Officer Gopalganj, District- Gopalganj.
15. The District Education Officer East Champaran, District- East Champaran.
16. The District Education Officer Aurangabad, District- Aurangabad.
17. The District Programme Officer Establishment (Education), Samastipur,
District- Samastipur.
18. The District Programme Officer Establishment (Education), Patna, District-
Patna.
19. The District Programme Officer Establishment (Education), Nawada,
District- Nawada.
20. The District Programme Officer Establishment (Education), Buxar, District-
Buxar.
21. The District Programme Officer Establishment (Education), Gopalganj,
District- Gopalganj.
22. The District Programme Officer Establishment (Education), East
Champaran, District- East Champaran.
23. The District Programme Officer Establishment (Education), Aurangabad,
District- Aurangabad.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
304/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3053 of 2021
======================================================
Shweta Kumari D/o Sri Vimal Kishore Singh W/o Raghav Kumar, R/o -
Village and P.O. - Kubauli Ram, P.S. - Bangra District- Samastipur working
as Prakhand Teacher in Middle School Mothaha, Block - Kudhani District-
Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal SEcretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar Patna.
5. The District Education Officer, Muzaffarpur.
6. The District Programme Officer, Establishment, Muzaffarpur.
7. The Secretary cum Block Development Officer, Prakhand Niyojan Unit,
Kudhani, Block, Muzaffarpur.
8. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
9. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
10. The national Institute of Open Schooling represented through its Director, A-
24/25 Institutional Area, Sector- 62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
11. The Joint Director, represented through its Director, A-24/25 Institutional
Area, Sector- 62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
12. The Regional Director, National Institute of Open Schooling, Lalit Bhawan
Bailley Road, Patna.
13. The National Council of Teachers Education, New Delhi represented
through its Director.
14. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3102 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
305/631
Ghazala Perween W/o Syed Sadique Ahmad R/o - Azad Road Chandwara P.S.
- Town District - Muzaffarpur working as Prakhand Teacher in Elevated
Middle School Bhawanipur, Block - Aurai District- Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretry cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Muzaffarpur.
6. The District Programme Officer, Muzaffarpur.
7. The Secretary cum Block Development Officer, Prakhand Niyojan Unit,
Aurai Block, Muzaffarpur.
8. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
9. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
10. The National Institute of Open Schooling represented through it's Director,
A-24/25 Institutional Area, Sector- 62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
11. The Joint Director, The National Institute of Open Schooling, A-24/25
Institutional Area, Sector-62, NOIDA, Gautam Budh Nagar, Uttar Pradesh
12. The Regional Director, National Institute of Open Schooling, Lalit Bhawan
Bailley Road, Patna.
13. The National Council of Teachers Education, New Delhi represented
through its Director.
14. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3108 of 2021
======================================================
1. Chandan Kumar Mishra S/o Omprakash Mishra Resident of Village-
Sahbazpur, P.S.- Hata, District- Kushinagar, Uttar Pradesh Permanent
Resident of Village- Kushothar, P.S.- Bahadurpur, Dist- Darbhanga, Posted
as Prakhand Teacher at M.S. Nirniya, Bahadurpur, Darbhanga.
2. Kumari Kanchan Kiran W/o Suresh Kumar Mandal Resident of Village-
Maheshpur, P.O.- Samada, P.S.- Sour Bazar, District- Saharsa, Posted as
Prakhand Teacher at Govt. Middle School Bhawanipur, Basantpur, Dist-
Supaul.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
306/631
3. Saroj Kumar Choudhary S/o Radhakant Choudhary Resident of Village-
Rambhadarpur, P.O.- Rajoir Rambhadarpur, District- Samastipur Posted at
Panchayat Teacher U.M.S. Babasudevpur, Darbhanga.
4. Kumari Kanchan W/o Jitendra Mandal Resident of Village- Ward No.10,
Shankar Rohar, P.S.- Baheri, Dist- Darbhanga, Posted as Panchayat Teacher
at Govt. Middle School Bitholi, Darbhanga.
5. M.D. Fahim Equbal S/o Md Abdul Quadir Resident of Village- Garoun, P.S.-
Ghanshyampur, Dist- Darbhanga.
6. Shyam Narayan Yadav S/o Dhyani Yadav Resident of Village- Hriday
Nagar, P.O.- Basantpur, Dist- Supaul, Posted as Prakhand Teacher at Middle
School Khuti Block- Chhatapur, Dist- Supaul.
... ... Petitioner/s
Versus
1. The Union of India through the Human Resources Department, Govt. of
India, New Delhi.
2. The Secretary, Human Resources Department, Govt. of India, New Delhi.
3. The National Institute of Open Schooling through its Regional Director,
Lalit Bhawan, Bailey Road, Patna.
4. The Regional Director, NIOS, Lalit Bhawan, Bailey Road, Patna.
5. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
6. The Addl. Chief Secretary, Education Department, Govt. of Bihar, Patna.
7. The Director Primary Education, Govt. of Bihar, Patna.
8. The Dist. Education Officer, Darbhanga.
9. The Dist. Programme Officer (Estb.), Darbhanga.
10. The Dist Education Officer, Supaul.
11. The Dist. Programme Officer (Estb) Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3274 of 2021
======================================================
Amrita Kumari D/o Sri Upendra Singh R/o - Village - Sauli, Ward no. - 3,
P.O. - Sauli, P.S. - Triyani District- Sitamarhi working as Prakhand Teacher in
Middle School olipur Bazar Hahavir Asthan, Block- Belsand District-
Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
307/631
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Sitamarhi.
6. The District Programme Officer, Sitamarhi.
7. Panchayat Secretary, Panchayat Niyojan Unit, Gram Panchayat Sauli
Rupauli, Belsand Block, Sitamarhi.
8. The Secretary cum Block Development Officer, Prakhand Niyojan Unit,
Belsand Sitamarhi.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The National Institute of Open Schooling represented through its Director,
A-24/25 Institutional Area, Sector-62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
12. The Joint Director, The National Institue of Open Schooling, A-24/25,
Institutional Area, Sector- 62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
13. The Regional Director, National Institute of Open Schooling, Lalit Bhawan
Bailey Road, Patna.
14. The National Council of TEachers Education, Education, New Delhi
represented through its Director.
15. The Regional Director, National Council of Teachers Education, Eastern
REgional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3499 of 2021
======================================================
Girish Gourav Son of Late Giriwar Narayan Mishra Resident of Near Gayatri
Mandir, Shivpuri Colony, P.S.-Ishakchak, District-Bhagalpur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Department of School Education
and Literacy, Ministry of Human Resources Development, Government of
India, New Delhi.
2. National Institute of Open Schooling (NIOS) through its Regional Director,
Regional Office, Lalit Bhawan Patna.
3. The Regional Director, NIOS, Regional Office, Lalit Bhawan Patna.
4. The State of Bihar through the Principal Secretary, Educaton Department,
Govt. of Bihar, Patna.
5. The Director, Primary Education, Govt. of Bihar, Patna.
6. The District Education Officer, Bhagalpur.
7. The District Programme Officer (Estb), Bhagalpur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
308/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3506 of 2021
======================================================
1. Prabhat Kumar S/o Anil Kumar Singh Azad R/o Village- Iniyar, P.s.-
Mufassil, District- Begusarai
2. Dipak Kumar Diwakar S/o Mahendra Narayan Yadav R/o Village- Rohiyar,
P.s.- Mansi, District- Khagaria
3. Md. Raziullah S/o Md. Badrul Hasan R/o Village- Chainpur Dhaka, P.s.-
Dhaka, District- East Champaran
4. Md. Afroz Alam S/o Md. Geyasuddin R/o Village- Paharpur, P.s.- Barharia,
District- Siwan
5. Indu Kumari W/o Braj Bhushan R/o Village- Samaradah, P.s.- Basantpur,
District- Siwan
6. Rita Kumari W/o Navin Kumar R/o Village- Baliyapatti, P.s.- G.B. Nagar
Tarawara, District- Siwan
7. Sanjeeb Kumar Rajak S/o Ganesh Lal Rajak r/o Mohalla- Professor Colony,
Rambag, P.s.- Sadar, District- Purnea
8. Ramesh Kumar Mishra S/o Subansh Kumar Mishra R/o Village- Supour
Jamua, P.s.- Sangrampur, District- Munger
9. Md. Ajazul Haque S/o Abdul Razaque R/o Village- Mohiuddin Nagar Purab,
P.s.- Mohiuddin Nagar, District- Samastipur
10. Premlata Kumari W/o Anil Prasad R/o Village- Hira patti, Raipura, P.s.- ,
District- Saharsa
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi
2. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi
5. The National Council of Teachers Education New Delhi represented through
its Director
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15, Nilkanth Nagar, Nayapali, Bhuvneshwar, Orissa
7. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida-201308 (U.P.)
8. National Institute of Open Schooling through its Regional Director, Lalit
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
309/631
Bhawan, Bailey Road, Patna
9. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey road, Patna
10. The Additional Secretary-cum-Conducting Officer, National Institute of
Open Schooling (NIOS) Department of Education, Bihar, patna
11. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna
12. The Principal Secretary, Education Department, Government of Bihar, Patna
13. The Director, Primary Education, Government of Bihar, Patna
14. The District Education Officer, Begusarai, District- Begusarai
15. The District Education Officer, Khagaria, District- Khagaria
16. The District Education Officer, East Champaran, District- East Champaran
17. The District Education Officer, Siwan, District- Siwan
18. The District Education Officer, Purnea, District- Purnea
19. The District Education Officer, Munger, District- Munger
20. The District Education Officer, Samastipur, District- Samastipur
21. The District Education Officer, Saharsa, District- Saharsa
22. The District Programme Officer (Establishment) Education, Begusarai,
District- Begusarai
23. The District Programme Officer (Establishment) Education, Khagaria,
District- Khagaria
24. The District Programme Officer (Establishment) Education, East
Champaran, District- East Champaran
25. The District Programme Officer (Establishment) Education, Siwan, District-
Siwan
26. The District Programme Officer (Establishment) Education, Purnea, District-
Purnea
27. The District Programme Officer (Establishment) Education, Munger,
District- Munger
28. The District Programme Officer (Establishment) Education, Samastipur,
District- Samastipur
29. The District Programme Officer (Establishment) Education, Saharsa,
District- Saharsa
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3592 of 2021
======================================================
Nutan Verma W/o Late Anand Kumar Verma D/o Binda Prasad Srivastav R/o-
Village- Jamalabad, P.S.- Ahiyapur, District- Muzaffarpur working as
Prakhand Teacher in Middle School Jafarpur Mushahar Tola, Block- Belsand,
District- Sitamarhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
310/631
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Sitamarhi.
6. The District Programme Officer, Sitamarhi.
7. The Block Education Officer, Belsand Sitamarhi.
8. The Secretary cum Block Development Officer, Prakhand Niyojan Unit,
Belsand, Block, Sitamarhi.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The National Institute of Open Schooling represented through its Director,
A-24/25 Institutional Area, Sector- 62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
12. The Joint Director, The National Institute of Open Schooling, A-24/25
Institutional Area, Sector- 62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
13. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
14. The National Council of Teachers Education, New Delhi represented
through its Director.
15. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3705 of 2021
======================================================
1. JITENDRA KUMAR S/o Mahesh Ram R/o Karma Basantpur, P.s.- Simra,
District- Aurangabad
2. Sudha Kumari D/o Ramanugrah Narayan Singh R/o Village- Tetrain, P.s.-
Dhibra, District- Aurangabad
3. Sudhir Kumar S/o Vishvanath Pandey R/o Mohalla- Chainpur, P.s.- Kanti,
District- Muzaffarpur
4. Shahnawaz Alam S/o Late Md. Badrul Hassan R/o Mohalla- Pakari Pakohi,
P.s.- Karza, District- Muzaffarpur
5. Riju Kumari D/o Kaushal Kishor Singh R/o Village- Jihuli, P.s.- Patahi,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
311/631
District- East Champaran
6. Babli KUmari @ Babli Devi W/o Late Arjun Prasad Mahaldar R/o Village-
Khamela, P.s.- Amour, District- Purnea
7. Pankaj Kumar Paswan D/o Late Brahmdeo Paswan R/o Village- Karor, P.s.-
Cheriya Bariyarpur, District- Begusarai
8. Md. Sikandra Azam S/o Md. Mansur Alam R/o Village- Khatopur, P.s.-
Muffassil, District- Begusarai
9. Chandan Kumar S/o Param Dhan Sharma R/o Village- Bambhai, P.s.- Karpi,
District- Arwal
10. Rakesh Kumar S/o Devendra Prasad Mehta R/o Village- Udaynagar, P.s.-
K.Nagar, District- Purnea
11. Sanjeeb Kumar S/o Anil Prasad Yadav R/o Village- Gopal Tola tilkora, P.s.-
Murliganj, District- Madhepura
12. Sukhdeo Paswan S/o Gulab Paswan R/o Village- Dhira, P.s.- Halsi, District-
Lakhisarai
13. Satish Kumar Sharma S/o Shivnandan Mistri R/o Village- Gaura, P.s.- Halsi,
District- Lakhisarai
14. Sanjeeb Kumar Rajak S/o Ganesh lal Rajak R/o Village- Professor Colony,
Rambag, P.o.- Purnea, P.s.- Sadar, District- Purnea
15. Parmeshwar Prasad Singh S/o Late Ramjit Singh R/o Village- Bangauti,
P.o.- Purhara, P.s.- Chauri, District- Bhojpur at Ara
16. Neha Nishchal W/o Dinesh Kumar Das R/o Village- Pratap Nagar, P.s.-
Saharsa Town, District- Saharsa
17. Ashish Kumar S/o Somnath Kuwar R/o Village- Berdha, P.s.- Karzain Bazar,
District- Supaul
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi
2. The Secretary Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi
3. The Director (Evaluation) National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida-201308 (U.P.)
4. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Bailey Road, Patna
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna
6. The Additional Secretary-cum-Conducting Officer, National Institute of
Open Schooling (NIOS), Department of Education, Bihar, Patna
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna
8. The Principal Secretary, Education Department, Government of Bihar, Patna
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
312/631
9. The Director, Primary Education, Government of Bihar, Patna
10. The District Education Officer, Aurangabad, District- Aurangabad
11. The District Education Officer, Muzaffarpur, District- Muzaffarpur
12. The District Education Officer, East Champaran, District- East Champaran
13. The District Education Officer, Purnea, District- Purnea
14. The District Education Officer, Begusarai, District- Begusarai
15. The District Education Officer, Arwal, District- Arwal
16. The District Education Officer, Lakhisarai, District- Lakhisarai
17. The District Education Officer, Bhojpur, District- Bhojpur
18. The District Education Officer, Saharsa, District- Saharsa
19. The District Education Officer, Supaul, District- Supaul
20. The District Programme Officer, Establishment (Education), Aurangabad,
District- Aurangabad
21. The District Programme Officer, Establishment (Education), Muzaffarpur,
District- Muzaffarpur
22. The District Programme Officer, Establishment (Education), East
Champaran, District- East Champaran
23. The District Programme Officer, Establishment (Education), Purnea,
District- Purnea
24. The District Programme Officer, Establishment (Education), Begusarai,
District- Begusarai
25. The District Programme Officer, Establishment (Education), Arwal, District-
Arwal
26. The District Programme Officer, Establishment (Education), Lakhisarai,
District- Lakhisarai
27. The District Programme Officer, Establishment (Education), Bhojpur,
District- Bhojpur
28. The District Programme Officer, Establishment (Education), Saharsa,
District- Saharsa
29. The District Programme Officer, Establishment (Education), Supaul,
District- Supaul
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3770 of 2021
======================================================
1. Kumar Saurav Son of Radhe Shyam and Late Usha Devi Resident of 101 K,
Devineriecy Ashram, Dipugarha, P.S.- Sadar Hazaribag, District- Hazaribag
(Jharkhand). At present residing at Village and P.O.- Sarbahda, P.S.- Konch,
District- Gaya, Presently posted as Panchayat Teacher, Madhya Vidyalaya
Parsauna, P.S.- Konch, District- Gaya.
2. Kumari Kiran Mishra Wife of Parth Sarthi Nath Tiwari Resident of Village
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
313/631
and P.O.- Chandiasthan, P.S.- Govindganj, District- East Champaran, At
present posted as Panchayat Teacher- Govt. Upgraded Middle School- Bhela
Nari, Block Areraj, District- East Champaran.
3. Md. Haidar Son of Md. Manzoor Alam Resident of Village- Barhat, P.O. and
P.S.- Azam Nagar, District- Katihar at present posted at Madarsa Princess
Majeda Islamia, Phudkipur (Nimoul) P.S.- Azam Nagar, District- Katihar.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resource Development
Department, At- Shashtri Bhawan, New Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Govt. of India, At- Shastri Bhawan, New
Delhi.
3. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
4. The Director, Primary Education, Education Department, Govt. of Bihar,
Patna.
5. The District Education Officer, Gaya.
6. The District Education Officer, East Champaran at Motihari.
7. The District Education Officer, Katihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3877 of 2021
======================================================
Kumari Manisha Dipak, W/o Mithilesh Kumar Bharti, R/o-Bhagwatpur, Ward
No. 3, P.O. and P.S.-Mahishi, District-Saharsha, Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Education Department, Govt.
of Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The District Magistrate, Saharsha, Bihar.
4. The District Education Officer, Saharsha, Bihar.
5. The District Programme Officer (Establishment), Saharsha, Bihar.
6. The Block Education Officer, Mahishi Block, Saharsha, Bihar.
7. The Panchayat Teacher Niyojan Unit, Gram Panchayat Baghwa, Block-
Mahishi, District-Sharsha through its Member Secretary.
8. The National Institute of Open Schooling through its Secretary, A-24-25,
Institutional Area, Sector-62, Noida-201309, Uttar Pradesh.
9. The Director, National Institute of Open Schooling, A-24-25, Institutional
Area, Sector-62, Noida-201309, Uttar Pradesh.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
314/631
10. The Deputy Director, Patna Branch, National Institute of Open Schooling,
Lalit Bhawan, Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3930 of 2021
======================================================
1. Dayanidhi Mishra Son of Devendra Nath Mishra Resident of Village-
Bindwalia, Police Station- Kuchaikote, District- Gopalganj. At present
posted and working as Prakhand Teacher in Govt. Upgraded Middle School
Laheji, Anchal- Basantpur, District- Siwan.
2. Puja Kumari Daughter of Pradeep Kumar Singh Resident of Village- Basaon
Mahaveer Singh Ke Tola, Police Station- Basantpur, District- Siwan, At
present posted and working as Prakhand Teacher in Govt. Upgraded Middle
School Sareya Srikant, Anchal- Basantpur, District- Siwan.
3. Sunita Kumari Wife of Gautam Dubey Resident of Village- Narayanpur,
Kuchaikote, Police Station- Kuchaikote, District- Gopalganj. At present
posted and working as Panchayat Teacher in Govt. New Primary School
Sudasah Ke Tola, Anchal- Manjha, District- Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum- Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Siwan.
5. The District Education Officer, Gopalganj.
6. The District Programme Officer (Establishment), Siwan.
7. The District Programme Officer (Establishment), Gopalganj.
8. The Block Development Officer, Basantpur, District- Siwan.
9. The Block Education Officer, Basantpur, District- Siwan.
10. The Block Education Officer, Manjha, District- Gopalganj.
11. The Panchayat Secretary, Gram Panchayat Raj Manjha Purvi, Anchal-
Manjha, District- Gopalganj.
12. The Union of India through the Human Resources Development
Department, New Delhi.
13. The Secretary, Human Resources Development Department, New Delhi.
14. The Additional Secretary, Ministry of Human Resources, New Delhi.
15. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
16. The Secretary, Regional Office, National Institute of Open Schooling
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
315/631
(NIOS), Lalit Bhawan, Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3954 of 2021
======================================================
1. Bachneshwar Prasad Verma, S/o Bhuneshwar Prasad, R/o Vill-Baspatti,
Ward No. 6, P.S.-Baspatti, Distt. Supaul.
2. Abhilasha Kumari, W/o Thakur Suresh Parmar, R/o Vill-Shankarpur, Ward
No. 6, P.S. Shankarpur, Distt. Saharsa.
3. Shefali Sonam, D/o Bidyanand Thakur, R/o Vil-Kahara, Block Road,
Goswami Laxminath Nagar, Ward No. 23, P.S. and Distt-Saharsa.
4. Nilmani Kumari, W/o Santosh Kumar Jha, R/o Vill-Brahman Tola, Ward
NO. 24, P.S. and Distt. Supaul.
5. Shaika Afrin, D/o Abdul Salam, R/o Vill-Raiyam, Ward No. 11, P.S. Kewti,
Distt. Darbhanga.
6. Renu Kumari, D/o Shiv Charan Singh, R/o Vill-Gawaidangi Deramari Ward
No. 4, P.O. Bagalbari Deramari, P.S. Kochadhaman, Distt. Kishanganj.
7. Kumari Lila, W/o Mihir Jha, R/o Vill-Sohna, P.O. Bhairaw Asthan, P.S.
Bhairaw, Distt. Madhubani.
8. Pratibha Kumari, D/o Baleshwar Prasad Sinha, R/o Vil-Lanka Tola
Madhubani, P.O. Madhubani, P.S. K. Hat, Distt. Purnea.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Purnea.
4. The District Magistrate, Madhubani.
5. The District Magistrate, Supaul.
6. The District Magistrate, Saharsa.
7. The District Education Officer, Purnea.
8. The District Education Officer, Madhubani.
9. The District Education Officer, Supaul.
10. The District Education Officer, Saharsa.
11. The District Programme Officer (Establishment), Purnea.
12. The District Programme Officer (Establishment), Madhubani.
13. The District Programme Officer (Establishment), Supaul.
14. The District Programme Officer (Establishment), Saharsa.
15. The Block Development Officer, Baisa, Purnea.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
316/631
16. The Executive Officer, Nagar Panchayat, Kasba, Purnea.
17. The Block Development Officer, Madhepur, Benipatti, Madhubani.
18. The Block Development Officer, Kishanpur, Supaul.
19. The Block Development Officer, Simari Bakhtiyarpur, Banma Ithari,
Saharsa.
20. The Block Education Officer, Baisa Purnea, Purnea.
21. The Block Education Officer, Madhepur, Benipatti, Madhubani.
22. The Block Education Officer, Kishanpur, Supaul.
23. The Block Education Officer, Simari Bakhtiyarpur, Banma Ithari, Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3955 of 2021
======================================================
Priyanka Kapoor D/o Sri Vishwanath Mehta, R/o Village - Belsand, Ward No.
8, P.O. and P.S. - Belsand District - Sitamarhi working as Prakhand Teacher in
Middle School Kansar, Block - Belsand, District - Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Sitamarhi.
6. The District Programme Officer, Sitamarhi.
7. The Secretary cum Block Development Officer, Prakhand Niyojan Unit,
Belsand Block, Sitamarhi.
8. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
9. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
10. The National Institute of Open Schooling represented through its Director,
A-24/25 Institutional Area, Secor - 62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
11. The Joint Director, The National Institute of Open Schooling, A-24/25
Institutional Area, Secor 62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
12. The Regional Director, National Institute of Open Schooling, Lalit Bhawan
Bailley Road, Patna.
13. The National Council of Teachers Education, New Delhi represented
through its Director.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
317/631
14. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3960 of 2021
======================================================
Sarita Kumari Daughter of Shri Vimal Kumar Singh Wife of Shri Anand
Singh, Resident of Village-Bangra Ke Bari, Chainpur, Police Station-
Sisawan, District- Siwan, At present posted and working as Panchayat
Teacher in Govt. Primary School Bangra Ke Bari, Anchal- Sisawan, District-
Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum- Additional Chief Secretary Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education Govt. of Bihar, Patna.
4. The District Education Officer Siwan.
5. The District Programme Officer (Establishment) Siwan.
6. The Block Education Officer Sisawan, District- Siwan.
7. The Panchayat Secretary Gram Panchayat Raj Nayagaon, Anchal- Sisawan,
District- Siwan.
8. The Union of India Through the Human Resources Development
Department, New Delhi.
9. The Secretary Human Resources Development Department, New Delhi.
10. The Additional Secretary Ministry of Human Resources, New Delhi.
11. The Secretary Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
12. The Secretary Regional Office, National Institute of Open Schooling
(NIOS), Lalit Bhawan, Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4116 of 2021
======================================================
Awadh Kishor Prasad Yadav @ Awadh Kishor Prasad Yadaw, S/O
Raghuvanshi Prasad Yadav, Resident of Mohalla Belwa Mokari, P.S.-
Ramnagar, District West Champaran.
... ... Petitioner/s
Versus
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
318/631
1. The Union of India, through the Secretary, Human Resources Department,
Govt. of India, New Delhi.
2. The Secretary, Human Resources Department, Govt. of India, New Delhi.
3. The Secretary, Department of School Education and literacy, Govt. of India,
New Delhi.
4. National Institute of Open Schooling, A-24/25, Institutional Area, Sector-
62, NOIDA, Dist.- Gautam Budh Nagar, U.P., PIN-201309 through its
Chairman.
5. The Secretary, National Institute of Open Schooling, A-24/25, Institutional
Area, Sector-62, NOIDA, Distt- Gautam Budh Nagar, U.P., PIN-201309.
6. The Regional Director, Regional Centre, National Institute of Open 6.
Schooling, Lalit Bhawan, Patna, Email- [email protected]
7. The National Council of Teachers Education, New Delhi through its
Director.
8. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15, Nilkanth Nagar, Nayapali, Bhuvneshwar, Orissa.
9. The State of Bihar, through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
10. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
11. The Director, Primary Education, Bihar, Patna.
12. The District Education Officer, Bettiah, West Champaran.
13. The District Programme Officer, Bettiah, West Champaran.
14. The Block Development Officer-cum-member Secretary, Block
Emplyoment Unit, Block-Narkatiaganj, Dist.- West Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4188 of 2021
======================================================
1. Priyadarshini Gautam, D/o Krishn Kant Singh @ Krishna Kant Singh,
Resident of Mohalla-, Purani Gudari, P.S.-Bettiah Town, District-West
Champaran.
2. Sabhapati Kumar, S/o Shankar Ray, Resident of Village-Chadrahiya, Block-
Harsidhi, District-East Champaran.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Department,
Govt. of India, New Delhi.
2. The Secretary, Human Resources Department, Govt. of India, New Delhi.
3. The Secretary, Department of School Education and literacy, Govt. of India,
New Delhi.
4. National Institute of Open Schooling, A-24/25, Institutional Area, Sector-62,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
319/631
NOIDA, Dist.-Gautam Budh Nagar, U.P., PIN-201309 through its Chairman.
5. The Secretary, National Institute of Open Schooling, A-24/25, Institutional
Area, Sector-62, NOIDA, Dist.-Gautam Budh Nagar, U.P., PIN-201309.
6. The Regional Director, Regional Centre, National Institute of Open
Schooling, Lalit Bhawan, Patna
7. The National Council of Teachers Education, New Delhi through its
Director.
8. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15, Nilkanth Nagar, Nayapali, Bhuvneshwar, Orissa.
9. The State of Bihar, through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
10. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
11. The Director, Primary Education, Bihar, Patna.
12. The District Education Officer, Bettiah, West Champaran.
13. The District Education Officer, Motihari, East Champaran.
14. The District Programme Officer, Bettiah, West Champaran.
15. The District Programme Officer, Motihari, East Champaran.
16. Panchayat Primary Teachers Employment Unit, Gram Panchayat Raj
Lohiariya, Block-Chanpatia, Distt-West Champaran, through its Member
Secretary-cum-Panchayat Secretary, Gram Panchayat Raj Lohiariya, Block-
Chanpatia, Distt-West Champaran.
17. Panchayat Primary Teachers Employment Unit, Gram Panchayat Raj
Majhariya, Block-Paharpur, Distt-East Champaran, through its Member
Secretary-cum-Panchayat Secretary, Gram Panchayat Raj Majhariya, Block-
Paharpur, Distt-East Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4299 of 2021
======================================================
Raj Remy s/o - Remy Mathias Resident of Mohalla - Teen Lallten Chauk
Near Khiri Gach ke Samne, Ward No. - 21, P.s. - Bettiah Dist- West
Champaran Bettiah, posted as Primary teacher (untrained) at U.M.S. Gondwa
Tola Bettiah, West Champaran.
... ... Petitioner/s
Versus
1. The Union of India, through the Human Resources Department, Govt. of
India, New Delhi.
2. The Secretary Human Resources Department, Govt. of India, New Delhi.
3. The National Institute of Open Schooling through its Regional Director,
Lalit Bhawan Bailey Road, Patna.
4. The Regional Director, NIOS, Lalit Bhawan, bailey Road, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
320/631
5. The State of Bihar, through the Chief Secretary Govt. of Bihar Patna.
6. The Addl. Chief Secretary, Education Department Govt. of Bihar, Patna.
7. The Director Primary Education Govt. of Bihar, Patna.
8. The Dist. Education officer Bettiah, West Champaran.
9. The Dist Programme Officer (Estb.) Bettiah West Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4329 of 2021
======================================================
1. Vijay Ray S/o Ramuchit Ray R/o Vill- Chakeyari Ward no. 14, P.o.-
Vishanupur, P.s.- Rajapakar, Distt.- Vaishali
2. Yasmin Khatoon W/o Md. Tabrej Alam R/o Vill.- Naya Tola, Islampur, P.o.
and P.s.- Mahnar, Distt.- Vaishali
3. Ram Vilas Raman S/o Yugeshwar Ram R/o Vill.- Bhuhiya, P.o.- Baltharwa,
P.s.- Bhaptiyahi, Distt.- Supaul
4. Shikha Kumari D/o Randhir Kumar R/o vill and P.o.- Bihat, P.s.- Barauni,
Distt.- Begusarai
5. Navendu Kumar S/o Shankar Jha R/o Vill.- Nagdah, P.s.- Mufassil, Distt.-
Begusarai
6. Shabnam Bharti W/o Late Birendra Kumar R/o Vill and P.o.- Tilrath, P.s.-
Barauni, Distt.- Begusarai
7. Rukmani Devi D/o Lt. Bhushan Pathak R/o Vill.- Sabaur, P.o.- B.O.R. , P.s.-
Barauni, Distt.- Begudarai
8. Arvind Kumar S/o Lt. Prabhu Ram Mohci R/o Vill and P.o.- Nurpur, P.s.-
Barauni, Distt.- Begusarai
9. Ritu Raj Kumar S/o Navin Kumar R/o Vill and P.o.- Mahendrapur, P.s.-
Nayagawn, Distt.- Begusarai
10. Raj Kumar Mishra S/o Umesh Mishra R/o Vill and P.o.- Sarsi, Ward no. 06,
P.s.- Sarsi, Distt.- Purnia
11. Reena Kumari W/o Panjak Paswan R/o Vill.- Bhawanandpur, P.o.- Panapur,
P.s.- Birpur, Distt.- Begusarai
12. Ajeet Kumar Sharma S/o Baijnath Thakur R/o Vill. and P.o.- Mahanthi
Mahiya, Distt.- Bhojpur
13. Runa Kumari W/o Lt. Nilambar rai R/o Vill.- Khadka Telwa, P.o. and P.s.-
Nawhata, Distt.- Saharsa
14. Meraj Ahmad S/o Mumtaz Ahmad R/o Vill. and P.o.- Mshrauliya, P.s.-
babubarhi, Distt.- Madhubani
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary, Education Department, Govt. of
Bihar, New Secretariat, Patna
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
321/631
2. The Director (Primary Education) govt. of bihar, New Secretariat, patna
3. The District Magistrate, Vaishali
4. The District Magistrate, Begusarai
5. The District Magistrate, Araria
6. The District Magistrate, Supaul
7. The District Magistrate, Bhojpur
8. The District Magistrate, Saharsa
9. The District Education Officer, Vaishali
10. The District Education Officer, Begusarai
11. The District Education Officer, Araria
12. The District Education Officer, Supaul
13. The District Education Officer, Bhojpur
14. The District Education Officer, Saharsa
15. The District Programme Officer (Establishment), Vaishali
16. The District Programme Officer (Establishment), Begusarai
17. The District Programme Officer (Establishment), Araria
18. The District Programme Officer (Establishment), Supaul
19. The District Programme Officer (Establishment), Bhojpur
20. The District Programme Officer (Establishment), Saharsa
21. The Block Development Officer, Hajipur, Garaul, Vaishali
22. The Block Development Officer, Matihani, Barauni, Khudwandpur,
Begusarai
23. The Block Development Officer, Raniganj, Araria
24. The Block Development Officer, Saraigadh, Bhaptiyahi, Supaul
25. The Block Development Officer, Nawhata, Saharsa
26. The Executive Officer, Nagar Panchayat Jagdishpur, Bhojpur
27. The Block Education Officer, Hajipur, Garaul, Vaishali
28. The Block Education Officer, Matihani, Barauni, Khudwandpur, Begusarai
29. The Block Education Officer, Raniganj, Araria
30. The Block Education Officer, Saraigadh Bhaptiyahi, Supaul
31. The block Education Officer, Nawhata, Saharsa
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4427 of 2021
======================================================
Vijayendra Kumar Son of Sri Jagdish Singh Resident of Village- Imiliya, P.O.
and P.S.- Majhagarh, District- Gopalganj, Presently working as Block Teacher
in Middle School, Dharm Parsa, Block- Manjha, District- Gopalganj.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
322/631
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary Education Department, Govt. of Bihar, New
Secretariat, Patna.
3. The Director Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer Gopalganj.
5. The District Programme Officer (Establishment) Gopalganj.
6. National Institute of Open Schooling Through its Regional Director, Lalit
Bhawan, Patna.
7. Regional Director National Institute of Open Schooling, Lalit Bhawan,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4451 of 2021
======================================================
Ashvini Kumar son of Late Bankey Bihari Sharma resident of village Madav,
Post and P.S. Rohhaniya, District Varanasi, U.P., at present posted as Nagar
Teacher, Government Middle School Anwarpur, Hajipur.
... ... Petitioner/s
Versus
1. The State of Bihar through its Principal Secretary, Department of Education,
Government of Bihar, Patna.
2. The Director Primary Education, Bihar, Patna.
3. The District Magistrate, Vaishali at Hajipur.
4. The District Education Officer, Vaishali at Hajipur.
5. The District Programme Officer (Establishment), Vaishali at Hajipur.
6. The Block Education Officer, Vaishali at Hajipur.
7. The Headmaster, Middle School, Anwarpur Hajipur, Block and P.S. Hajipur,
District Vaishali at Hajipur.
8. The Executive Officer-cum-Secretary Nagar Shikshak, Niyojan Samiti
Nagar Parishad, Hajipur, Vaishali.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4696 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
323/631
Chandan Vatsa S/o Late Sanjay Kumar R/o- Village- Baligama, P.O.-
Noonfara, P.S.- Piar, District- Muzaffarpur working as Panchayat Teacher in
Primary School Noonfara Dih, Block- Bandra, District- Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Muzaffarpur.
6. The District Programme Officer, Establishment, Muzaffarpur.
7. The Block Development Officer, Bandra, Muzaffarpur.
8. The Panchayat Secretary, Panchayat Niyojan Unit, Gram Panchayati Raj
Noonfara, Bandra Block, Muzaffarpur.
9. The Secretary, Department of School Education and Literacy Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The National Institute of Open Schooling represented through its Director,
A-24/25 Institutional Area, Secor- 62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
12. The Joint Director, The National Institute of Open Schooling, A-24/25
Institutional Area, Secor- 62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
13. The Regional Director, National Institute of Open Schooling, Lalit Bhawan
Bailley Road, Patna.
14. The National Council of Teachers Education, New Delhi represented
through its Director.
15. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4710 of 2021
======================================================
1. Arshana Zobairi W/o Jobair Ahmad Resident of Village-Boram, Dist.-
Darbhanga, At Present Prakhand Teacher Bardaha Under, Distt.-Darbhanga.
2. Hena Praveen W/o-Md. Jawed Alam, Resident of Village-Mahammadpur,
Mobarak, Po-Pursotampur, P.S.-Maniyari, Dist.-Muzaffarpur, At Present
Under Prakhand Untrained teacher Aaga Nagar Purshotampur, Distt.-
Muzaffarpur.
3. Roushan Kumar S/o-Surendra Mishra Resident of Village-Jagdishpur,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
324/631
Baghnagari, P.S.-Sakara, Distt.-Muzaffarpur, At Present Under Prakhand
Teacher Middle School Ghosaut, Dist-Muzaffarpur.
4. Md. Asif Jilani, S/o-Md. Riyaz Alam Noori, Resident of Village- Ward no.
10, dangi hazari, PO-Bhawaniganj Bhog Dabar, Thakurganj, Distt.-
Kishanganj, At Present Prakhand teacher Untrained Upgraded Middle
School Thaurganj, Distt.-Kishanganj.
5. Md. Mazhar Imam S/o-Md. Nazre Alam, Resident of Village-Mornisf, P.S.-
Maniyari, Dist.-Muzaffarpur, at Present Prakhand teacher graduate Level
Middle School Rajla Kudhani, Distt.-Muzaffarpur
... ... Petitioner/s
Versus
1. The Union of India, through the Human Resources Department, Govt. of
India, New Delhi.
2. The Secretary Human Resources Department, Govt. of India, New Delhi.
3. The National Institute of Open Schooling through its Regional Director,
Lalit Bhawan Bailey Road, Patna.
4. The Regional Director, NIOS, Lalit Bhawan Bailey Road, Patna.
5. The State of Bihar through the Chief Secretary Govt. of Bihar Patna.
6. The Addl. Chief Secretary, Education Department Govt. of Bihar, Patna.
7. The Director Primary Education Govt. of Bihar, Patna.
8. The Dist.Educatrion Officer Darbhanga.
9. The Dist Programme Officer (Estb.) Darbhanga.
10. The Dist. Education Officer Kishanganj.
11. The Dist. Programme officer (Estb). Kishanganj.
12. The Dist. Education Officer, Muzaffarpur.
13. The Dist. Programme Officer (Estb.) Muzaffarpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4784 of 2021
======================================================
Indu W/o Ramanand Ram D/o Sonelal Ram, R/o Village - Majrohan, P.O.-
Mahindwara District - Sitamarhi working as Prakhand Teacher in Middle
School Kundal Balak, Block - Runnisaidpur, District - Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
325/631
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Sitamarhi.
6. The District Programme Officer, Establishment, Sitamarhi.
7. The Block Education Officer, Runnisaidpur Sitamarhi.
8. The Executive Officer cum Block Development Officer, Prakhand Niyojan
Unit, Runnisaidpur, Block, Sitamarhi.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The National Institute of Open Schooling represented through its Director,
A- 24/25 Institutional Area, Secor-62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
12. The Joint Director, The National Institute of Open Schooling, A-24/25
Institutional Area, Secor- 62 NOIDA, Gautam Budh Nagar, Uttar Pradesh.
13. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailley Road, Patna.
14. The National Council of Teachers Education, New Delhi represented
through its Director.
15. The Regional Director, National Council of Teachers Education Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4805 of 2021
======================================================
Farhat Naaz Daughter of Md. Jubair Alam @ Md. Zubair Alam Resident of
Village- Dumarava, P.O.- Bankebajar, P.S.- Banke Bazar, District- Gaya and
presently posted as Panchayat Teacher in Rajkiya Kanya Prmiary School,
Aanti, Block- Konch, District- Gaya.
... ... Petitioner/s
Versus
1. The Union of India Through its Ministry of Human Resources Department,
Govt. of India, New Delhi
2. The State of Bihar Through its Principal Secretary, Education Department,
Govt. of Bihar, Patna
3. The Joint Director, National Institute of Open Schooling A- 24/25,
Institutional Area, Section 62, Noida, Gautam Budha Nagar, U.P.- 201309
4. The Director, Primary Education Govt. of Bihar, Patna
5. The Regional Director, National Institute of Open Schooling, Bihar Patna
6. The District Education Officer, Gaya Gaya
7. The District Programme Officer (Establishment), Gaya Gaya
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
326/631
8. The Block Education Officer, Konch, Gaya Gaya
9. The Panchayat Secretary, Gram Panchayat Raj, Aanti, Prakhand- Konch,
Gaya District- Gaya
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4827 of 2021
======================================================
Sunil Kumar Son of Late Nathuni Choudhari, resident of Village and P.O. -
Basudeo Dihari, P.S. Dinara, District - Rohtas.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar, Patna.
2. The Director, Primary Education, Government of Bihar, Patna.
3. The District Magistrate, Rohtas (Sasaram).
4. The District Education Officer, Rohtas (Sasaram).
5. The District Programme Officer (Establishment), Rohtas (Sasaram).
6. The Block Education Officer, Dinara, District - Rohtas (Sasaram).
7. The Headmaster, Middle School, Kanya Ganj, Bhadsara, Block and P.S. -
Dinara, District - Rohtas (Sasaram).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4858 of 2021
======================================================
Suresh Kumar S/o Rajendra Sah R/o Village-Kataru Chakamahamad, P.O.-
Goraul, P.S.-Vaishali, District-Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretary, Patna.
3. The District Magistrate, Vaishali.
4. The District Educartion Officer, Vaishali
5. The District Programme Officer (Establishment), Vaishali.
6. The Block Development Officer, Garaul, Vaishali.
7. The Block Education Officer Garaul, Vaishali.
8. The Panchayat Secretary, Gram Panchayat Raj Inayat nagar, Block Goraul,
District-Vaishali.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
327/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4863 of 2021
======================================================
1. Shatruhan Mukhiya S/o Baueji Maukhiya R/o Village Bhachhchhi
Nawtoliya, P.s. and Distt.- Madhubani
2. Vikas Kumar Tiwari S/o Late Hanuman Tiwari R/o Village and P.o.-
Sundarpur Barja, P.s.- Bihiya, Distt.- Bhojpur
3. Rina Kumari D/o Late Ram Pramod Singh R/o Village and P.o.- Rasalpur,
P.s.- Dumra, Distt.- Sitamarhi
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary, Education Department, Govt. of
Bihar, New Secretariat, Patna
2. The Director, (Primary Education) Govt. of Bihar, New Secretariat, Patna
3. The District Magistrate, Madhubani
4. The District Magistrate, Bhojpur
5. The District Magistrate, Muzaffarpur
6. The District Programme Officer (Establishment), Madhubani
7. The District Programme Officer (Establishment), Bhojpur
8. The District Programme Officer (Establishment), Muzaffarpur
9. The Block Development Officer, Madhubani
10. The Block Development Officer, Bihiya, Bhojpur
11. The Block Development Officer, Aurai, Muzaffarpur
12. The Block Education Officer, Madhubani
13. The Block Education Officer, Bihiya, Bhojpur
14. The Block Education Officer, Aurai, Muzaffarpur
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4945 of 2021
======================================================
1. Neeraj Kumari D/o Sri Gobind Singh, R/o Village - Tori, P.O. Bhagwanpur,
District - Kaimur working as Prakhand Teacher in Middle School namely
Govt. Basic School Majhwari, Block - Simri, District - Buxar.
2. Ruby Khatun, D/o Kamu Mia, W/o Md Aftab Alam, R/o Village -
Siranawada, P.O. - Amrath P.S. and District - Jamui Presently working as
Prakhand Teacher in Middle School Asahana Jhundo, Block - Sono, District
- Jamui.
3. Tara Nand Mishra, S/o Sri Bhogendra Mishra, R/o Village - Arer Dih Tol,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
328/631
P.O. and P.S. - Arer Hat District - Madhubani Presently working as Prakhand
Teacher in Elevated Middle School Chahuta, Block - Benipatti, District -
Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Buxar.
6. The District Education Officer, Jamui.
7. The District Education Officer, Madhubani.
8. The District Programme Officer, Buxar.
9. The District Programme Officer, Jamui.
10. The District Programme Officer, Madhubani.
11. The Secretary cum Block Development Officer, Prakhand Niyojan Unit,
Simri Block, Buxar.
12. The Secretary cum Block Development Officer, Prakhand Niyojan Unit,
Sono Block, Jamui.
13. The Secretary cum Block Development Officer, Prakhand Niyojan Unit,
Benipatti Block, Madhubani.
14. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
15. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
16. The National Institute of Open Schooling represented through its Director,
A- 25/25 Institutional Area, Secor- 62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
17. The Joint Director, The National Institute of Open Schooling, A-24/25
Institutional Area, Secor - 62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
18. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Beilley Road, Patna.
19. The National Council of Teachers Education, New Delhi represented
through its Director.
20. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4996 of 2021
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
329/631
======================================================
Bharti Kumari W/o Anil Kumar, R/o Village - Indupur, P.O. and P.S. -
Barhiya, District - Lakhisarai at presently working as Baisc Grade Untrained
Teacher in Upgraded Middle School, Amba, Block and P.S. Jhajha, District -
Jamui.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector - 62, Noida - 201305 (U.P.).
8. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
9. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
10. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
11. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
12. The Principal Secretary, Education Department, Government of Bihar,
Patna.
13. The Director, Primary Education , Government of Bihar, Patna.
14. The District Education Officer, Lakhisarai, District - Lakhisarai.
15. The District Programme Officer, Establishment (Education), Lakhisarai,
District - Lakhisarai.
16. The Block Development Officer, Jhajha, District - Jamui.
17. The Block Education Officer, Jhajha, District - Jamui.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5133 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
330/631
1. PRIYA SHARMA Wife of Vikrant Kumar resident of village- Vishunpur
Pathra, Ikil Khas, P.s.- Makhdumpur, District- Jehanabad
2. Pratima Kumari Wife of Om Prakash resident of village- Jharkha, P.o.- Ratni
Bazar, P.s.- Shakurabad, District- Jehanabad
... ... Petitioner/s
Versus
1. The Union of India Human Recourses Department, Delhi
2. The National Institute of Open Schooling through its Director
3. Regional Director, NIOS, Lalit Bhawan, Ground Floor, Patna
4. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna
5. The Director, Primary Education, Education Department, Govt. of Bihar,
Patna
6. The District Programme Officer, Jehanabad, District- Jehanabad
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5261 of 2021
======================================================
1. Barun Ram S/o Ram Prasad Ram, R/o Village and P.O. Deep, P.S. Lakhnaur,
District Madhubani.
2. Nilam Kumari, W/o Manoj Kumar Sinha, R/o Village and P.O.-Padriya, P.S.
Simra, District Aurangabad.
3. Janardan Singh, S/o Aawadh Kishor Singh, R/o Village Madar, P.O. Chorma,
P.S. Bhagwanpur Hat, District Siwan.
4. Sangit Kumari, D/o Ranjit Singh, R/o Village and P.O.-Chauri, P.s.
Daudnagar, District Aurangabad.
5. Komal Priya, W/o Manish Kumar, R/o Village and P.O.-Badka Gawn, P.S.
Karja, District-Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary, Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Muzaffarpur.
4. The District Magistrate, Madhubani.
5. The District Magistrate, Aurangabad.
6. The District Magistrate, Siwan.
7. The District Education Officer, Muzaffarpur.
8. The District Education Officer, Madhubani.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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9. The District Education Officer, Aurangabad.
10. The District Education Officer, Siwan.
11. The District Programme Officer (Establishment), Muzaffarpur.
12. The District Programme Officer (Establishment), Madhubani.
13. The District Programme Officer (Establishment), Aurangabad.
14. The District Programme Officer (Establishment), Siwan.
15. The Block Development Officer, Kanti, Muzaffarpur.
16. The Block Development Officer, Jhanjharpur, Madhubani.
17. The Block Development Officer, Goh, Kutumba, Aurangabad.
18. The Block Development Officer, Bhagwanpur Hat, Siwan.
19. The Block Education Officer, Kanti Muzaffarpur.
20. The Block Education Officer, Jhanjharpur, Madhubani.
21. The Block Education Officer, Goh, Kutumba, Aurangabad.
22. The Block Education Officer, Bhagwanpur Hat, Siwan.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5335 of 2021
======================================================
Kamla Kant Mishra Son of Late Bhim Mishra Resident of Khandhara,
Pandeypur, P.O.-Dullahpur, P.S.-Simari, District-Buxar.
... ... Petitioner/s
Versus
1. The Union of India, Human Recourses Department, Delhi
2. The National Institute of Open Schooling, through its Director.
3. Regional Director, NIOS, Lalit Bhawan, Ground Floor, Patna.
4. The State of Bihar, through the Principal Secretary, Education Department ,
Government of Bihar, Patna.
5. The Director, Primary Education, Education, Department, Govt. of Bihar,
Patna.
6. The District Programme Officer, Arwal, District-Arwal.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5337 of 2021
======================================================
PRAMOD KUMAR S/o Late Chandradip Chanchol @ Late Chandradip
Chanchal R/o Village- Narhar Sarai, P.o.- Karja, Block- Kanti, District-
Muzaffarpur working as Assistant Teacher in Elevated Middle School Funda,
Block- Marwan, District- Muzaffarpur
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
332/631
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary cum Addl. Chief Secretary,
Education Department, Bihar, Patna
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna
3. The Secretary Primary Education, Education Department, Bihar, Patna
4. The director, Primary Education, Education Department, Bihar, Patna
5. The District Education Officer, Muzaffarpur
6. The District Programme Officer, Establishment Muzaffarpur
7. The Block Development Officer, Marwan, Muzaffarpur
8. The Block Education Officer, Marwan, Muzaffarpur
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi
11. The National Institute of Open Schooling represented through its Director ,
A-24/25 Institutional Area, Secor-62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh
12. The Joint Director, The National Institute of Open Schooling, A-24/25
Institutional Area, Secor-62, NOIDA, Gautam Budh Nagar, Uttar Pradesh
13. The Regional Director, National Institute of Open Schooling, Lalit Bhawan
Bailley Road, patna
14. The National Council of Teachers Education, New Delhi represented
through its Director
15. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15, Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5597 of 2021
======================================================
Rajiv Ranjan @ Rajivranjan S/o Sri Shyam Narayan Thakur R/o- Village and
P.O.- House no. -2, ward no. 8, Lakhanpur, P.S.- Katra, District- Muzaffarpur
working as Prakhand Teacher in Middle School Lakhanpur Kanya, Block-
Katra, District- Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary Education
Department, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
333/631
3. The Secretary Primary Education, Education Department, Bihar, Patna.
4. The Director Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer Muzaffarpur.
6. The District Programme Office Establishment, Muzaffarpur.
7. The Block Development Officer cum Executive Officer Prakhand Niyojan
Unit, Katra, Muzaffarpur.
8. The Block Education Officer Block- Katra, Muzaffarpur.
9. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The National Institute of Open Schooling Represented through its Director,
A-24/25 Institutional Area, Sector-62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
12. The Joint Director The National Institute of Open Schooling, A-24/25
Institutional Area, Sector-62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
13. The Regional Director National Institute of Open Schooling, Lalit Bhawan
Bailey Road, Patna.
14. The National Council of Teachers Education New Delhi represented through
its Director.
15. The Regional Director National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5609 of 2021
======================================================
1. Damini Kumari D/o Manoj Singh, R/o Village - Peyarepur, P.O. - Chap, P.S.
Akorigola, District - Rohtas.
2. Neshat Anjume, D/o Mokhtar Ahmad, R/o Village - Zakki Shahid, P.O. and
P.S. Sasaram, District - Rohtas.
3. Chanchal Kumari, D/o Raghunath Ram, R/o Village and P.O. - Akorigola,
P.S. Akorigola, District - Rohtas.
4. Rabindra Kumar Gupta S/o Sonalal Gupta, R/o Village and P.O. - Dehri-on-
Sone, P.S. Dehri-on-Sone, District - Rohtas.
5. Chandan Kumar, S/o Mohan Prasad, R/o Village and P.O. - Kayam Nagar,
P.S. - Koilwar, District - Bhojpur.
6. Saraswati Kumari, W/o Umesh Pandey, R/o Village Baigna, P.O. and P.S. -
Katihar, District - Katihar.
7. Suchita Kumari Shrivastav, W/o Subodh Shrivastav, R/o Village and P.O.-
Pihuli, P.S. Aasson, District - Siwan.
8. Kiran Devi, W/o Subodh Kumar Deo, R/o Village and P.O.- Chohar, P.S.
Falka, District - Katihar.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
334/631
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector - 62, Noida - 201308 (U.P.).
8. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
9. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
10. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
11. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
12. The Principal Secretary, Education Department, Government of Bihar,
Patna.
13. The Director, Primary Education, Government of Bihar, Patna.
14. The District Education Officer, Rohtas, District Rohtas at Sasaram.
15. The District Education Officer, Bhojpur, District - Bhojpur at Arrah.
16. The District Education Officer, Katihar, District - Katihar.
17. The District Education Officer, Siwan, District - Siwan.
18. The District Programme Officer, Establishment (Education), Rohtas, District
- Rohtas at Sasaram.
19. The District Programme Officer, Establishment (Education), Bhojpur,
District - Bhojpur at Arrah.
20. The District Programme Officer, Establishment (Education), Katihar,
District - Katihar.
21. The District Programme Officer, Establishment (Education), Siwan, District
- Siwan.
... ... Respondent/s
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
335/631
with
Civil Writ Jurisdiction Case No. 5650 of 2021
======================================================
1. Sudha Kumari, W/o Sushil Kumar, R/o Village-Pirmohammadpur, P.O.-
Bochaha, P.S.-Ahiyapur, District-Muzaffarpur.
2. Munni Kumari, W/o Mantosh Kumar, R/o Village and P.O.-Kanchhedawa,
P.S.- Harsidhi, District- East Champaran at Motihari.
3. Seema Raman, W/o Sanjay Kumar Raman, R/o Village/Mohalla-New
Agarwa, Near Dr. C.L. Jha, P.O. and P.S.-Motihari, District- East Champaran
at Motihari.
4. Punit Kumar son of Paltu Ram R/o Village-Beldarwa, P.O.-Auraiya, P.S.-
Adapur, District- East Champaran at Motihari.
5. Kumari Rinki Singh, W/o Late Gyanendra Singh, R/o Village-Pipra,
P.O.Mustafabad, P.S.-Goreyakothi, District-Siwan.
6. Priyanka W/o Ranjay Kumar, R/o Village and P.O.-Pipra Koeriya, P.S.-
Parihar, District-Sitamarhi.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida-201308 (U.P.).
8. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
9. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
10. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
11. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
12. The Principal Secretary, Education Department, Government of Bihar,
Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
336/631
13. The Director, Primary Education, Government of Bihar, Patna.
14. The District Education Officer, Muzaffarpur, District- Muzaffarpur.
15. The District Education Officer, East Champaran, District- East Champaran
at Motihari.
16. The District Education Officer, Siwan, District-Siwan.
17. The District Education Officer, Sitamarhi, District- Sitamarhi.
18. The District Programme Officer, Establishment (Education), Muzaffarpur,
District-Muzaffarpur.
19. The District Programme Officer, Eastablishment (Education), East
Champaran,District- East Champaran at Motihari.
20. The District Programme Officer, Establishment (Education), Siwan, District-
Siwan.
21. The District Programme Officer, Establishment (Education), Sitamarhi,
District- Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5706 of 2021
======================================================
Farida Khatoon Daughter of Late Majaffar Abbas Resident of Village -
Keshopur Kodar, P.S. - Thawe, District- Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India Through the Secretary, Human Resources Department,
New Delhi.
2. The Additional Secretary, Ministry of Human Resources, New Delhi.
3. The Secretary, Department of School Education and Literacy Ministry, The
Human Resources Department, Govt. of Bihar, Sastri Bhawan, New Delhi.
4. The State of Bihar, Through the Principal Secretary, Education Department,
Govt. of Bihar, Patna
5. The Principal Secretary, Education Department, Govt. of Bihar, Patna
6. The Director, Primary Education Department, Govt. of Bihar, Patna
7. The District Education Officer, Gopalganj.
8. The District Programme Officer, Gopalganj.
9. The Block Education Officer, Thawe, Gopalganj
10. The Block Development Officer, Thawe, Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5929 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
337/631
1. Uma Raman Mishra S/o- Bimlendra Mishra Resident of Village- Rashiyari,
P.S.- Ghanshyampur, Distt.- Darbhanga. At present Panchayat Teacher
(Untrained) Primary Teacher Tulsipur Ghanshyampur, Darbhanga.
2. Neelam Kumari W/o- Manoj Kumar Jha Resident of Village- Ward No. 06,
VTC Madanpur Lakhanaur, P.S.- Lakhanaur, Distt.- Madhubani. At Present
Panchayat Teacher, Primary School Dhoili Tol, Madhubani.
3. Priti Kiran W/o- Lalan Kumar Resident of Village- Basauli, P.S. Kudhani,
Distt.- Muzaffarpur. At present Prakhand Teacher Middle School, Chhalwan
Besic Kewati, Distt.- Madhubani.
4. Pinku Kumar Paswan S/o- Ram Sagar Paswan Resident of Village- Benipur,
P.S.- Bahera, Distt.- Darbhanga At present Prakhand teacher Middle School
Darbhanga.
5. Indra Kumar Mandal S/o- Mohi Lal Mandal Resident of Village- Dhabauti,
Ward No. 03, P.S.- Aayamath, Distt.- Madhubani. At present Graduate
teacher untrained upgraded Middle School Laukahi, Dist- Madhubani.
6. Sunita Kumari W/o- Vijay Prasad Resident of Village- Jamheta, P.S.-
Fatehpur, Distt. Gaya. At present Panchayat teacher Middle School Jamheta,
P.S.- Fatehpur, Distt.- Gaya.
7. Ruma Devi W/o- Ramsagar Yadav Resident of Village- Ranglipur, Itahar,
Distt.- Darbhanga. At Present Panchayat Teacher Primary School Baltharwa,
Darbhanga.
8. Rekha Devi W/o- Ram Kumar Resident of Village- Chunapatti, Laxmi
Nagar, P.S.- L.N.M. University Campus, Distt.- Darbhanga. At Present
Panchayat Teacher, Primary Middle School Madhupur, Distt.- Darbhanga.
9. Bhaskar Mishra S/o- Sri Indrakant Mishra Resident of Village- Parihara,
P.O.- Parihara, Distt.- Begusarai.
... ... Petitioner/s
Versus
1. Union of India Through Secretary HRD Govt. of India, New Delhi.
2. The Secretary, Human Resources Department, Govt. of India, New Delhi.
3. The National Institute of Open Schooling through its Regional Director,
Lalit Bhawan Bailey Road, Patna.
4. The Regional Director, NIOS, Lalit Bhawan, Bailey Road, Patna.
5. Bihar University Through Registrar.
6. Registrar Bihar University
7. Nalanda Open University Through Registrar 3rd Floor Biscoman Bhawan,
Patna.
8. Registrar Nalanda Open University 3rd Floor Biscoman Bhawan, Patna.
9. The District Education Officer, Darbhanga.
10. The District Programme Officer (Estd.) Darbhanga.
11. The District Education Officer, Madhubani.
12. The District Programme Officer (Estd.) Madhubani.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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13. The District Education Officer Gaya.
14. The District Programme Officer (Estd.) Gaya.
15. The District Education Officer, Begusarai.
16. The District Programme Officer (Estd.) Begusarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6003 of 2021
======================================================
Balmiki Prasad Singh S/o Nawal Prasad Singh, R/o Village - Ramgardh, P.O.
Pilich, District Nalanda working as Panchayat Teacher in Primary School
Ramgardh, Block - Hilsa, District - Nalanda.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Nalanda.
6. The District Programme Officer, Establishment, Nalanda.
7. The Block Education Officer, Hilsa, Nalanda.
8. The Panchayat Secretary, Panchayat Niyojan Unit Arpa, Block - Hilsa,
Nalanda.
9. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
10. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
11. The National Institute of Open Schooling represented through its Director,
A-24/25 Institutional Area, Secor - 62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
12. The Joint Director, The National Institute of Open Schooling, A- 24/25
Institutional Area, Secor - 62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
13. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailley Road, Patna.
14. The National Council of Teachers Education, New Delhi represented
through it's Director.
15. The Regional Director , National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
339/631
======================================================
with
Civil Writ Jurisdiction Case No. 6198 of 2021
======================================================
1. Pramila Kumari Wife of Anil Kumar Tiwari Resident of Village- Tiwari
Khareya, P.S. - Gopalpur, District- Gopalganj.
2. Pramila Kumari Daughter of Shiv Bachan Choudhari and Wife of Vijay
Kumar Sahani Resident of Village and Post - Manjhawariya, P.S. - Yodopur,
District- Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Development Department,
Govt.of India, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shashtri Bhawan,
New Delhi.
5. The National Institute of Open Schooling, A-24/25, Institutional Area,
Sector-62, NOIDA, Gautam Buddha Nagar, UP - 201309.
6. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
7. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
8. The Director, State Council of Education Research and Training (SCERT)
Mahandru, Patna - 6.
9. The District Education Officer, Gopalganj.
10. The District Program Officer, Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6282 of 2021
======================================================
Manish Pandey Son of Shree Batukeshwar Pandey Resident of Ashok Vihar,
Maranpur (Bye-Pass), P.s.- Vishnupad, district- Gaya
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Principal Secretary, Education Department, Bihar, Patna
3. The Director, Primary Education, Bihar, Patna
4. The Collector cum the District Magistrate, Gaya, Bihar
5. The Regional Deputy Director of Education, Magadh Division, District-
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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gaya
6. The District Education Officer, District- Gaya
7. The District Programme Officer, District- Gaya
8. The Block Education Officer, Bodh Gaya, District- Gaya
9. The Chairman of N.I.O.S. Government of India, New Delhi
10. The Regional Director, N.I.O.S., Lalit Bhawan, Patna
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6655 of 2021
======================================================
Manoj Kumar Son of Shree Bachahen Prasad Resident of village- Khajwati
Post and P.o.- Koshila, P.s.- Bodh Gaya, District- Gaya
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Principal Secretary, Education Department, Bihar, Patna
3. The Director, Primary Education , Bihar, Patna
4. The Collector-cum-the District Magistrate, Gaya, Bihar
5. The Regional deputy Director of Education, Magadh Division, District- gaya
6. The District Education Officer, district- Gaya
7. The District Programme Officer, district- Gaya
8. The Block Education Officer, Bod Gaya, District- Gaya
9. The Chairman of N.I.O.S. Government of India, New Delhi
10. The Regional Director, N.I.O.S. Lalit Bhawan, Patna
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6828 of 2021
======================================================
Rashmi Kumari Daughter of late Ravindra Kumar and Wife of Sameer Kumar
Resident of Mohalla - New Area, Nutan Nagar in the House of M.C. Singh,
P.S. - Civil Lines, District -Gaya.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resource Development
Department, At - Shashtri Bhawan New Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Govt. of India, At - Shastri Bhawan New
Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
4. The Director, Primary Education, Education Department, Govt. of Bihar,
Patna.
5. The Chairman, National Institute of Open Schooling
6. The Director, National Institute of Open Schooling, Regional Centre, Lalit
Bhawan, Patna.
7. The District Education Officer, Jehanabad.
8. The District Programme Officer (Establishment), Jehanabad.
9. The Block Education Officer, Makhdumpur, District - Jehanabad.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7078 of 2021
======================================================
1. Md. Salimuddin Son of Md. Rakimuddin Resident of at Khalilabad
Khatatoli, P.O.-Dhanpatganj, District-Purnea, Presently Posted in UMs
Sukarna Padampur, Kochadhaman, Kishanganj.
2. Md. Habidur Rahman Son of Sarfudeen, Resident of at Jalmilik, Ward No.
13, Thakurganj Distirct-Kishanganj, Presenlty, Posted in P.S. Jalmilik
Thakurganj, Kishanganj.
3. Ruhi Sultana, Wife of Tohid Alam, Resident of Village-Tegharia, P.O.-
Kanhaiyabari Hat, Kochadhaman, District-Kishanganj Presently Posted in
Ums Dingasol, Kochadhaman, Kishanganj.
4. Dulfi Sinha Daughter of Pitambar Lal Singh Resident of Ward No. 07, hari
Nagar, Bahadurganj, P.O. and P.S.-Bahadurganj, District-Kishangnaj.
5. Md. Kamran Anwar, Son of Late Shahid Anwar, Resident of at Kairibirpur,
P.O.-Bishanpur, P.S.-Bahadurganj, District-Kishanganj.
6. Zafar Alam, Sono f Abdul Ghani, Resident of Ward No. 06, Natwapara,
P.O.-Natwapara, P.S.-Bahadurganj, District-Kishanganj.
7. Subhdra Devi Wife of Late Sukhilal Ganesh Resident of at Ward No.7,
Harinagar Bahadurganj, P.O. and P.S.-Bahadurganj, District-Kishanganj,
Presently Posted in Ums Birnea Chargharia, Bahadurganj, Kishanganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna
2. The Principal Secretary, Education Department, Government of BIhar,
Patna.
3. The Director, Primary Education, Bihar, Patna.
4. The District Education Officer Kishanganj.
5. The District Programem Officer, Establishment, Kishanganj.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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6. The Bihar School Examination Board through its Secretary, Bihar, Patna.
7. The NIOS, Bihar, Patna through its Chief Executive Officer.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7186 of 2021
======================================================
Ragini Kumari Wife of Sri Arvind Kumar Sharma Resident of village and
P.o.- Bishunpura, P.s.- Sidhwaliya, District- Gopalganj
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna
2. The Principal Secretary, Education Department, Govt. of Bihar, New
Secretariat, Patna
3. The Director, Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna
4. The District Education Officer, Gopalganj
5. The District Programme Officer (Establishment) Gopalganj
6. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Patna
7. Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7802 of 2021
======================================================
1. Chinta Kumari W/o - Late Kauleshwar Prasad R/o -Village - Bhurkunda,
Nain Sagr, District- Gaya and presently working as a Panchayat Teacher in
Primary School, Buniyad Bigha, Panchayat- Neema, Prakhand - Dobhi,
District- Gaya.
2. Soumitra Kumar S/o - Late Shyam lal Barnawal R/o - village and Post -
Urva, P.S. - Chakai, District- Jamui and at present working as an Assistant
Teacher in Utkramit Girls Middle School, Karangarh, Block- Chakai,
District- Jamui.
... ... Petitioner/s
Versus
1. The State of Bihar through its Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Director, Primary Education, Govt. of Bihar, Patna.
3. The District Education Officer, Gaya.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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4. The Director, Evaluation Department, National Institute of Open Schooling,
A-24,25, Institutional Area, Sector - 62, Noida, (U.P.).
5. The Regional Director, National Institute of Open Schooling, Bihar, Patna.
6. The District Programme Officer (Establishment), Gaya.
7. The District Education Officer, Jamui.
8. The District Programme Officer (Establishment), Jamui.
9. The Block Development Officer, Dobhi, Gaya.
10. The Block Education Officer, Dobhi, Gaya.
11. The Block Development Officer, Chakai, Jamui.
12. The Block Education Officer, Chakai, Jamui.
13. The Panchayat Secretary, Gram Panchayat Neema, Prakhand - Dobhi,
District- Gaya.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8110 of 2021
======================================================
Sony Khatoon, W/o Ibrahim Hussain, R/o Ward no. 13, Bhabhua, District -
Kaimur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. District Education Officer, Kaimur, Bhabhua.
3. Block Education Officer, Durgawati, Kaimur.
4. The Directorate of National Institute of Open Schooling, Ministry of H.R.D.
Govt. of India, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8392 of 2021
======================================================
Priyanka Kumari Daughter of Tarkeshwar Kumar Resident of Asnagar, P.S.
Kanti, District Muzaffarpur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Department of School Education
and Literacy, Ministry of Education, Shastri Bhawan, New Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Shastri Bhawan, New Delhi.
3. The National Institute of Open Schooling, A-24/25, Institutional Area,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Sector- 62, NOIDA, Dist. Gautam Budh Nagar, Uttar Pradesh.
4. The Secretary, National Institute of Open Schooling, A-24/25, Institutional
Area, Sector- 62, NOIDA, Dist. Gautam Budh Nagar, Uttar Pradesh.
5. The Regional Director, National Institute of Open Schooling, Regional
Centre, Patna, Lalit Bhawan, Ground Floor, Bailey Road, Patna, Bihar.
6. The State of Bihar through the Chief Secretary, Government of Bihar, Patna,
Old Secretariat, Bailey Road, Patna, Bihar.
7. The Principal Secretary, Education Department, Government of Bihar,
Patna, New Secretariat, Bailey Road, Patna, Bihar.
8. The District Magistrate, Muzaffarpur, Bihar.
9. The District Education Officer, Muzaffarpur, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8655 of 2021
======================================================
Abhiranjan Kumar Son of Late Mahesh Sharma Resident of Raja Bazaar,
Hannuman Nagar, Road No. 10, Jehanabad, P.o. and District- Jehanabad at
present posted as Nagar Teacher at Adarsh Middle school, Unta, Jehanabad
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department at Shastri Bhawan, New Delhi
2. The Secretary, Department of School Education and Literacy, Human
Resources Development Department at Shastri Bhawan, New Delhi
3. The State of Bihar through the Addl. Chief Secretary, Education
Department, Government of Bihar, Patna
4. The Director, Primary Education Department, Government of Bihar, Patna
5. The Chairman National Institute of Open Schooling
6. The Regional Director, National Institute of Open Schooling, Regional
Centre, Lalit Bhawan, Patna, Bihar
7. The District Education Officer, Jehanabad
8. The District Programme Officer (Eastb) Jehanabad
9. The Executive Officer, Nagar Parishad, Jehanabad
10. The Block Education Officer, Jehanabad, District- Jehanabad
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8802 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
345/631
Nilesh Kumar Singh son of Late Nagina Prasad Singh, Resident of village-
Mastul Barun, P.o. and P.s.- Barun, District- Aurangabad at present posted as
Block Teacher at Upgraded Middle School, Narayanpur No.-1 Obra
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department at Shastri Bhawan, New Delhi
2. The Secretary, Department of School Education and Literacy, Human
Resources Development Department, Government of India at Shastri
Bhawan, New Delhi
3. The State of Bihar through the Addl. Chief Secretary, Education
Department, Government of Bihar, Patna
4. The Director Primary Education Department, Government of Bihar, Patna
5. The Chairman, National Institute of Open Schooling
6. The Regional Director, National Institute of Open Schooling, Regional
Centre, Lalit Bhawan, Patna, Bihar
7. The District Education Officer, Aurangabad
8. The District Programme Officer (Eastb) Aurangabad
9. The Block Education Officer, Obra, District- Aurangabad
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8829 of 2021
======================================================
1. Ajeet Kumar S/o Late Anil Kumar, R/o Village and P.O. - Aliganj, P.S.
Chandradeep , District - Jamui.
2. Sanjay Kumar Das, S/o Sri Anant Lal Das, R/o Village - Palasi, Ward no. 5,
P.S. Narpatganj, District - Araria.
3. Sujit Kumar, S/o Arun Kumar Singh, R/o Village - Chautham, P.S.
Chautham, District - Khagaria.
4. Anima Rani, D/o Chandrika Prasad Singh, R/o Village - Rakshpal Colony,
P.O. and P.S. - Khagaria, District - Khagaria.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Director (Evaluation), National Institute of Open Schooling, A - 24-25,
Institutional Area, Sector - 62, Noida - 201308 (U.P.)
8. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
9. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
10. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
11. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
12. The Principal Secretary, Education Department, Government of Bihar,
Patna.
13. The Director, Primary Education, Government of Bihar, Patna.
14. The District Education Officer, Jamui, District - Jamui.
15. The District Education Officer, Araria, District - Araria.
16. The District Education Officer, Khagaria, District - Khagaria.
17. The District Programme Officer, Establishment (Education), Jamui, District
- Jamui.
18. The District Programme Officer, Establishment (Education), Araria, District
- Araria.
19. The District Programme Officer, Establishment (Education), Khagaria,
District - Khagaria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8913 of 2021
======================================================
Rajiv Ranjan Kumar Son of Ramphal Ram Resident of Village- Chesi, Police
Station- Naubatpur, District- Patna, Presently posted as Panchayat Teacher, at
Government Primary School, Mahamdalichak, Naubatpur, District- Patna.
... ... Petitioner/s
Versus
1. The Union of India through the Ministry of Human Resources Development,
New Delhi.
2. The Secretary, Ministry of Human Resources Development, New Delhi.
3. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shastri Bhawan,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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New Delhi.
4. The Additional Secretary, (EE,II) Department of School Education and
Literacy, Ministry of Human Resources Development, Government of India,
Shastri Bhawan, New Delhi.
5. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
6. The Principal Secretary, Education Department, Government of Bihar,
Patna.
7. The Director, Primary Education, Government of Bihar, Patna.
8. The Regional Director, National Institute of Open Schooling under Ministry
of Human Resources Development, Government of India, Lalit Bhawan,
Bailey Road, Patna.
9. The District Education Officer, Patna.
10. The District Programme Officer (Establishment), Patna.
11. The Block Education Officer, Naubatpur, District Patna.
12. The Mukhiya, Gram Panchayat Raj, Chesi, Block- Naubatpur, District-
Patna.
13. The Panchayat Secretary, Gram Panchayat Raj- Chesi, Block, Naubatpur,
District- Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8976 of 2021
======================================================
Kusum Devi Wife of Sri Nand Kishore Sah @ Shah, Resident of Village -
Bachari, P.O. - Bachai Police Station- Piro, District - Bhojpur.
... ... Petitioner/s
Versus
1. The Union of India through the Human Resources Development
Department, New Delhi.
2. The Secretary, the Human Resources Development Department, New Delhi.
3. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Government of India, Shastri
Bhawan, New Delhi.
4. The Additional Secretary, Education Department, Government of Bihar,
Patna.
5. The Director, Primary Education, Government of Bihar, Patna.
6. The Director, Research and Training Education, Government of Bihar,
Patna.
7. The District Education Officer, Bhojpur, Bihar.
8. The District Programme Officer (Establishment), Bhojpur, Bihar.
9. The National Institute of Open Schooling, A - 24/25 Institutional Area,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Sector - 62, NOIDA, District Gautam Budh Nagar (U.P) through its
Director.
10. The Regional Director, National Institute of Open Schooling, Regional
Centre, Lalit Bhawan, Ground Floor, Bailey Road, Patna - 1.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8999 of 2021
======================================================
Kameshwar Satyarthi Son of Jagar Prasad Singh Resident of Village-
Sandalpur, Katsa, Police Station- Bheldi, District- Saran at Chapra.
... ... Petitioner/s
Versus
1. The Union of India through the Principal Secretary, Ministry of HRD, Govt.
of India.
2. The Director, National Instituting of Open Schooling, A-24/25, Institutional
Area, Sector-62, Noida, Gautam Budh Nagar, U.P.- 201309.
3. The Regional Director, National Instituting of Open Schooling, Bihar, Patna.
4. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
5. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
6. The Principal Secretary, Finance Department, Govt. of Bihar, Patna.
7. The Director, Secondary Education, Govt. of Bihar, Patna.
8. The Director, Primary Education, Govt. of Bihar, Patna.
9. The District Education Officer, Saran at Chapra.
10. The District Programme Officer (Establishment), Saran at Chapra.
11. The Block Education Officer, Amnour, Saran at Chapra.
12. The District Magistrate, Saran at Chapra.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9542 of 2021
======================================================
Niraj Kumar Singh Son of Ramdeo Prasad Singh R/o Mohalla- City Road,
Gulab Bagh, P.S.- Sadar Purnea, District- Purnea.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department.
2. The Additional Secretary, Human Resources Development Department,
Department of School Education and Literacy, Shahtri Bhawan.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
349/631
3. The Government of Bihar through its Secretary, Education Department.
4. The Director, Primary Education, Education Department, Government of
Bihar.
5. The Chairman, National Institute of Open Schooling.
6. The Director, National Institute of Open Schooling, Regional Centre Patna,
Lalit Bhawan.
7. Panchayat Sachiv, Mukhiya Gram Panchayat Dubanochi, Prakhand- Pothiya,
Dist- Kishanganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9846 of 2021
======================================================
Meenakshi Das Wife of Sukhendu Kumar, Ward No. 23, Town Club Lane
Ruidhasa, Rampur, Kishanganj, P.S.-Bahadurganj, District-Kishanganj,
Presently posted as Primary Teacher New Primary School, Ruidhasa, Dachhin
Bhag Kishanganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Bihar, Patna.
4. The District Education Officer, Kishanganj.
5. The District Programme Officer, Establishment, Kishanganj.
6. The Bihar School Examination Board through its Secretary, Bihar, Patna.
7. The NIOS, Bihar, Patna through its Chief Executive Officer.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10342 of 2021
======================================================
Khushboo Kumari D/o Sunil Mishra R/o- Village and Post- Bhabhangama,
P.S.- Bihapur, District- Bhagalpur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources
Development, Govt. of India, Room no. 124, C- Wing, Shastri Bhawan, Dr.
Rajendra Prasad Road, New Delhi- 110001.
2. The National Institute of Open Schooling (An autonomous Institution under
Ministry of Education, Govt. of India), through its Chairperson, A- 24/25,
Institutional Area, Sector- 62, Noida, Distt- Gautam Budh Nagar, U.P.-
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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201309.
3. The Director (Academic), NIOS, A- 24/25, Institutional Area, Sector- 62,
Noida, Distt- Gautam Budh Nagar, U.P.- 201309.
4. The Director (Student Support Services), NIOS, A- 24/25, Institutional Area,
Sector- 62, Noida, Distt- Gautam Budh Nagar, U.P.- 201309.
5. The Director (Evaluation), NIOS, A- 24/25, Institutional Area, Sector- 62,
Noida, Distt- Gautam Budh Nagar, U.P.- 201309.
6. The State of Bihar through the Principal Secretary, Department of
Education, Govt. of Bihar, New Secretariat, Patna.
7. The Director (Primary Education), Department of Education, Govt. of Bihar,
New Secretariat, Patna.
8. The District Education Officer, Bhagalpur.
9. The District Programme Officer (Establishment), Bhagalpur.
10. The Panchayat Employment Unit, Gram Panchayat Raj Bihpur East, through
the Panchyat Secretay, Gram Panchayat Raj Bihpur East, P.S.- Bihpur,
District- Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12175 of 2021
======================================================
Zeenat Peraween D/O Mohammad Mustafa, R/O Vill Karbala Dargah, P.O.
Mahndru, P.S. Sultanganj, District Patna.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, new Secretariat, Patna.
3. The District Magistrate, Patna.
4. The District Education Officer, Patna.
5. The District Programme Officer (Establishment), Patna.
6. The Block Development Officer, Dhanarua, Patna.
7. The Block Education Officer, Dhanarua, Patna.
8. The panchayat Secretary Gram Panchayat Unit Hulaschakveer, Dhanarua,
Patna.
9. The Secretary, National Institute of Open Schooling, Ministry of HRD,
Govt. of India.
10. The Director, State Council of Education Research AND Training (SCERT)
Mahandru Patna.
... ... Respondent/s
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
351/631
with
Civil Writ Jurisdiction Case No. 12205 of 2021
======================================================
Manan Singh Son of Late Chandradeep Singh Resident of Village-Gabhirar,
Police Station-Raghunathpur, District-Siwan. At present Posted and Working
as a Prakhand teacher in Govt. Middle School Gabhirar, Anchal-
Raghunathpur, District-Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-Cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Educartion, Govt. of Bihar, Patna.
4. The District Education Officer, Siwan.
5. The District Programme Officer (Establishment), Siwan.
6. The Block Development Officer, Raghunathpur, District-Siwan.
7. The Block Education Officer, Raghunathpur, District-Siwan.
8. The Union of India thorugh the Human Resources Development department,
New Delhi.
9. The Secretary, Human Resources Development Department, New Delhi.
10. The Additional Secretary, Ministry of Human Resources, New Delhi.
11. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of Inida, Shastri
Bhawan, New Delhi.
12. The Vice Chancellor, national Institute of Open Schooling, Noida, Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12320 of 2021
======================================================
1. Veereshwar Raj S/o Shambhu Nath Pandey R/o Ward No. 12, Adarsh Nagar,
P.O.- Motihari, P.S. - Banjariya, District - East Champaran, at Present
working as Block teachers, Government upgraded Middle School, Parsa,
Babu Tola, Block-Majhaulia, District - West Champaran.
2. Bibha Kumari W/o Manibhushan Kumar R/o Village - Parsa, P.O. - Parsa,
P.S. - Majhaulia, District - West Champaran, at present working as Block
Teachers, Government upgraded Middle School, Parsa, Babu Tola, Block -
Majhaulia, District - West Champaran.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
352/631
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida-201308 (U.P.)
8. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
9. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
10. The Additional Secretary - Cum - Conducting Officer, National School of
Open Schooling (NIOS) Department of Education, Bihar, Patna.
11. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
12. The Principal Secretary, Education Department, Government of Bihar,
Patna.
13. The Director, Primary Education, Government of Bihar, Patna.
14. The District Education Officer, West Champaran, District - West
Champaran.
15. The District Programme Officer, Establishment (Education), West
Champaran, District - West Champaran.
16. The Block Development Officer Cum - Secretary, Block Teacher
Employment Committee, Majhaulia, District - West Champaran.
17. The Block Education Officer, Majhaulia District - West Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12765 of 2021
======================================================
Kumari Sangita Mishra @ Sangita Mishra D/o Ramakant Mishra R/o Village-
Hariharpur, P.S.- Vijaipur, District- Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India through its Secretary, Ministry of Human Resource
Development Department, New Delhi.
2. The Secretary, Ministry of Human Resource Development Department, New
Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
353/631
3. The Additional Secretary, Ministry of Human Resource Development
Department, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development Department, Government of India, Shastri
Bhawan, New Delhi.
5. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
6. The Principal Secretary, Education Department, Government of Bihar,
Patna.
7. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
8. The District Education Officer, Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13084 of 2021
======================================================
Dhananjay Kumar Pandey Son of Late Chandrashekhar Pandey, Resident of
Village-Bariyaria, Post Office-Bariyariya, Police Station-Sangrampur,
District-East Champaran at Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Department of Education,
Government of Bihar, Patna.
2. The Director (Primary) Education Department, Government of Bihar, Patna.
3. The District Education Officer, East Champaran, Motihari.
4. The District Program Officer (Establishment), East Champaran, Motihari.
5. The Block Officer, Sangrampur, East Champaran, Motihari.
6. Head Master of Middle School, Mishragram, Block Sangrampur, East
Champaran, Motihari.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13255 of 2021
======================================================
Atul Kumar Son of Late Rajendra Prasad Resident of Village - Bishunpura
Koila Dewa, P.S. - Mirganj, District- Gopalganj, Bihar - 841438.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Education Officer, Gopalganj.
5. The Union of India through the Human Resources Department, Shastri
Bhawan, C-Wing, Dr. Rajendra Prasad Road, New Delhi- 110001.
6. The Secretary, Human Resources Department, Shastri Bhawan, C- Wing, Dr.
Rajendra Prasad Road, New Delhi- 110001.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13509 of 2021
======================================================
Santosh Kumar Yadav Son of Late Charan Prasad, Resident of Village -
Majharia, P.O. - Khdrawn Police Station - Gonaha, District - West
Champaran.
... ... Petitioner/s
Versus
1. The Union of India through the Human Resources Development
Department, New Delhi.
2. The Secretary, the Human Resources Development Department, New Delhi.
3. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Government of India, Shastri
Bhawan, New Delhi.
4. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
5. The Director, Primary Education, Government of Bihar, Patna.
6. The Director, Research and Training Education, Government of Bihar,
Patna.
7. The District Education Officer, Bhojpur, Ara, Bihar.
8. The District Programme Officer (Establishment), Bhojpur, Ara, Bihar.
9. The National Institute of Open Schooling, A-24/25 Institutional Area, Sector
- 62, NOIDA, District Gautam Budh Nagar (U.P.) through its Director.
10. The Regional Director, National Institute of Open Schooling, Regional
Centre, Lalit Bhawan, Ground Floor, Bailey Road, Patna-1.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13979 of 2021
======================================================
1. Jyoti Kumari Sinha Wife of Ratan Kumar Sinha Resident of Village-Nirala
Nagar, Goshala Road, P.S.-Mithanpura, District-Muzaffarpur.
2. Soni Kumari Wife of Aditya Narayan, Resident of Village-Mithanpura, P.S.-
Mithanpura, District-Muzaffarpur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. Farah Deeba Daughter of Mirza Faizullah Baig, Resident of Village-of Ward
No.-49, New Colony, Mithanpura, Chowk, P.S.-Mithanpura, District-
Muzaffarpur.
4. Fahima Fatma Wife of Musheedur Rahman, Village-Bazitpur, P.S.-Barh,
District-Patna.
5. Tasleem Arif Son of Md. Alimuddin, Village-Bazitpur, P.S.-Barh, District-
Patna.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resource Development
Department.
2. The Additional Secretary (EE.II), Human Resource Development
Department, Department of School Education and Literacy, Shastri Bhawan.
3. The Government of Bihar though its Secretary, Education Department.
4. The Director, Primary Education, Education Department, Government of
Bihar.
5. The Chairman, National Institute of Open Schooling.
6. The Director, National Institute of Open Schooling, Regional Centre Patna,
Lalit Bhawan, Patna.
7. District Education Officer, Muzzafarpur.
8. District Education Officer, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14166 of 2021
======================================================
Md. Soheb, S/o Md. Gulam Haider, R/o Village-Ramol Pachgachhi, P.O.-
Salmari, P.S.-Azamnagar, District-Katihar and presently posted as an
Assistant Teacher in Eastern Residential Public School (ERPS) Tahirpur,
Azamnagar Road, Salmari, District Katihar.
... ... Petitioner/s
Versus
1. The Union of India through its Ministry of Human Resources Department,
Govt. of India, New Delhi.
2. The State of Bihar through its Principal Secretary, Education Department,
Govt. of Bihar, Patna.
3. The Joint Director, National Institute of Open Schooling, A-24/25,
Institutional Area, Sector-62, Noida, Gautam Budha Nagar, U.P.-201309.
4. The Director, Primary Education, Govt. of Bihar, Patna.
5. The Regional Director, National Institute of Open Schooling, Bihar, Patna.
6. The District Education Officer, Katihar.
7. The District Programme Officer (Establishment), Katihar.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
356/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14193 of 2021
======================================================
Baby Kumari W/o Vishnu Kumar R/o Village Chakjado Marari, P.S.
Baligaon, District Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary, Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Samastipur.
4. The District Education Officer, Samastipur.
5. The District Programme Officer (Establishment), Samastipur.
6. The Block Development Officer, Tajpur, Samastipur.
7. The Block Education Officer, Tajpur, Samastipur.
8. The Panchayat Secretary, Gram Panchayat Raj, Rahimabad, Tajpur,
Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14491 of 2021
======================================================
Md. Noor Alam Son of Md. Mahmood Alam Resident of Mohalla - Bhowara
Manihar, ward No. - 23 Bhavara P.S. - Madhubani Distt.- Madhubani, At
Present Untrained Panchayat Teacher at Govt. Primary School, Dhepura
Banka, Distt. - Madhubani.
... ... Petitioner/s
Versus
1. The Union of India through its Secretary HRD union of India New Delhi.
2. The Secretary Human Resoruces Department Union of India New Delhi.
3. The National School of Open Schooling through its Regional Director Lalit
Bhawan Bailey Road Patna.
4. The Regional Director National Institute of Open Schooling Lalit Bhawan
bailey Road, Patna.
5. The State of Bihar through its Directors Primary Education Govt. of Bihar,
Patna.
6. The Director Primary Education Govt. of Bihar, Patna.
7. The Distt. Education Officer Madhubani.
8. The Distt. Programme Officer Madhubani.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14899 of 2021
======================================================
Md. Intakhab Alam, S/o Md. Sharif, R/o Village and P.O. Banaul, P.S.
Bokhra, District - Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar, through its Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Sitamarhi.
4. The District Education Officer, Sitamarhi.
5. The District Programme Officer (Establishment), Sitamarhi.
6. The Block Development Officer, Nanpur, Sitamarhi.
7. The Block Education Officer, Nanpur, Sitamarhi.
8. The Regional Director, National Open Schooling Institution, Lalit Bhawan,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14959 of 2021
======================================================
1. Md. Irshad Alam S/o Abdul Rauf Ansari R/o Village- Idgah Muhalla, In
front of Masjid, P.O. and P.S. and Block- Dehri on Sone, District- Rohtas.
2. Binod Kumar S/o Singhasan Singh R/o Village- Bhatauli, P.O.- Siyawak,
P.S.- Baghaila, District- Rohtas.
3. Ashok Kumar Sinha S/o Ramakant Prasad R/o Mohalla- Raj Colony, Gali
No.-4, P.O. and P.S. and Block- Sasaram, District- Rohtas.
4. Bhola Singh S/o Hari Bachan Singh R/o Village- Kawai, P.O. and P.S.-
Semri, District- Rohtas.
5. Mahendra Prasad S/o Rajdeo Ram R/o Village- Bharat Kasba, P.O.-
Dharupur, P.S.- Karakat, District- Rohtas.
6. Mosarrat Parween D/o Salimuddin Khan R/o Village and P.O.- Nahauna,
P.S.- Sasaram, District- Rohtash.
7. Satish Kumar Rajak S/o Ram Singhasan Ram R/o Village and P.O.- Gogahi,
P.S.- Dhansoi, District- Rohtas.
... ... Petitioner/s
Versus
1. The Union of India, represented through the Secretary Department of School
Education and Literacy, Ministry of Human Resource Development, New
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
358/631
Delhi.
2. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education New Delhi represented through
its Director.
6. The Regional Director National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Director (Evaluation) National Institute of Open Schooling, A-24-25,
Institutional Area, Sector- 62, Noida- 201308 (U.P.)
8. National Institute of Open Schooling, Through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
9. The Regional Director National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
10. The Additional Secretary-cum- Conducting Officer National Institute of
Open Schooling, (NIOS) Department of Education, Bihar, Patna.
11. The State of Bihar through the Principal Secretary Education Department,
Government of Bihar, Patna.
12. The Principal Secretary Education Department, Government of Bihar, Patna.
13. The Director Primary Education, Government of Bihar, Patna.
14. The District Magistrate Sasaram, District- Rohtas at Sasaram.
15. The District Education Officer Sasaram, District- Rohtas at Sasaram.
16. The District Programme Officer Establishment, (Education), Sasaram,
District- Rohtas at Sasaram.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15502 of 2021
======================================================
Amit Raj Tilak, S/o Shri Ashok Kumar, R/o Village and P.O. - Majhaulia, P.S.
- Bathnaha, District - Sitamarhi. At present Posted at Primary School Sursand,
Bachha Fulwari, Harbol Das Kutir, Block - Sursand, District - Sitamarhi.
... ... Petitioner/s
Versus
1. The Union of India, represented through the Secretary, Department of
School Education and Literacy, Ministry of Human Resource Development,
New Delhi.
2. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
359/631
3. The Secretary Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector - 62, Noida - 201308 (U.P.)
8. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
9. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
10. The Additional Secretary - cum - Conducting Officer, National School of
Open Schooling (NIOS) Department of Education, Bihar, Patna.
11. The State of Bihar, through the Principal Secretary, Education Department,
Government of Bihar, Patna.
12. The Principal Secretary, Education Department, Government of Bihar,
Patna.
13. The Director, Primary Education, Government of Bihar, Patna.
14. The District Education Officer, Sitamarhi, District - Sitamarhi.
15. The District Programme Officer, Establishment (Education) Sitamarhi,
District - Sitamarhi.
16. The Block Education Officer, Sursand, District - Sitamarhi.
17. The Mukhiya, Gram Panchayat Raj Sursand (North), Block Sursand, District
- Sitamarhi.
18. The Panchayat Secretary - Cum - Member Secretary, Panchayat
Employment Unit, Sursand North, Block - Sursand, District - Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16448 of 2021
======================================================
Rubi Sharma W/o Late Arun Thakur R/o Village - Mathiya Mohan, P.O. -
Pachpakari, P.S. Dhaka, District- East Champaran.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretry, Department of School
Education and Literacy, Ministry of Human Resources Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
360/631
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector - 62, Noida- 201308 (U.P.).
8. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
9. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
10. The Additional Secretary - cum- Conducting Officer, National School of
Open Schooling (NIOS) Department of Education, Bihar, Patna.
11. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
12. The Principal Secretary, Education Department, Government of Bihar,
Patna.
13. The Director, Primary Education, Government of Bihar, Patna.
14. The District Magistrate, East Champaran, District- East Champaran.
15. The District Education Officer, East Champaran, District- East Champaran.
16. The District Programme Officer, Establishment (Education), East
Champaran, District- East Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16817 of 2021
======================================================
Krishna Kumar S/o Shri Ajay Kumar, R/o Village - Umapat Basant, P.S. -
Aurai, District - Muzaffarpur, at present working as Block Teacher at
Government Middle School Bhaluaha, Block and P.S. - Bathnaha, District -
Sitamarhi.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector - 62, Noida - 201308 (U.P.)
4. National Institute of Open Schooling, through its Regional Director, Lalit
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
361/631
Bhawan, Bailey Road, Patna.
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary - Cum - Conducting Officer, National School of
Open Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar, through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Education Officer, Sitamarhi District - Sitamarhi.
11. The District Programme Officer, Establishment (Education), Sitamarhi,
District - Sitamarhi.
12. The Block Development Officer, Bathnaha, District - Sitamarhi.
13. The Block Education Officer, Bathnaha, District - Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17970 of 2021
======================================================
Bindeshwari Prasad Azad Son of Prabhu Dayal Paswan, resident of Ward No.
9, Barthu, Police Station- Karai Parsurai, District - Nalanda.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources
Development, New Delhi.
2. The Secretary Ministry of Human Resources Development, Government of
India, New Delhi.
3. The Regional Officer, National Institute of Open Schooling, Lalit Bhawan,
Baily Road, Patna.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Government of India, New Delhi.
5. The State of Bihar through the Principal Secretary, Education Department,
Patna.
6. The Principal Secretary, Education Department, Government of Bihar,
Patna.
7. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
8. The District Education Officer, Nalanda.
9. The District Programme Officer (Establishment) Nalanda.
10. The Block Education Officer, Karai Parsurai Block, Nalanda.
11. The Mukhiya -cum-Chairman, Employment Committee, Gram Panchayat
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Raj, Barthu, Nalanda.
12. The Panchayat Secretary, Gram Panchayat Raj, Berthu, Nalanda.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18371 of 2021
======================================================
Geeta Devi W/o Sunil Singh, R/o Village and P.O.- Rulahi, P.S.- Mufassil
Motihari, District - East Champaran at Motihari.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector - 62, Noide - 201308 (U.P.).
8. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
9. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
10. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
11. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
12. The Principal Secretary, Education Department, Government of Bihar,
Patna.
13. The Director, Primary Education, Government of Bihar, Patna.
14. The District Magistrate, East Champaran, District - East Champaran at
Motihari.
15. The District Education Officer, East Champaran, District - East Champaran
at Motihari.
16. The District Programme Officer, Establishment (Education), East
Champaran, District - East Champaran at Motihari.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
363/631
17. The Block Development Officer, Motihari, District - East Champaran at
Motihari.
18. The Block Education Officer, Motihari, District - East Champaran at
Motihari.
19. The Panchayat Secretary-Cum-Secretary, Panchayat Teacher Employment
Unit , Gram Panchayat Rulhi, Block - Motihari, District - East Champaran at
Motihari.
20. The Mukhiya Cum-Chairman Panchayat Teacher Employment Unit, Gram
Panchayat Raj Rulhi, Block - Motihari, District - East Champaran at
Motihari.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18665 of 2021
======================================================
Rajesh Kumar Singh Son of Late Ramadhar Singh Resident of Village- Nauka
Tola, P.O.- Bherpurwa, P.S.- Bijayeepur, District- Gopalganj, Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Primary Education, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The District Collector, Gopalganj.
5. The District Education Officer, Gopalganj.
6. The District Education Programme Officer, Gopalganj.
7. The Block Development Officer-Cum- Secretary, Block Niyojan Committee,
Kateya, Gopalganj.
8. The Block Education Officer, Kateya, Gopalganj.
9. The Additional Secretary Cum Conducting Officer, National Institute of
Open Schooling, Govt. of Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19638 of 2021
======================================================
Gopal Kumar Yadav S/o Mahadeo Yadav, R/o Village - Kasrauti, P.O. and
P.S.- Sono, District - Jamui. at present working as Block Teacher at
Government Upgraded Middle School, Shiv Mandir, Baliyadih, Block -
Jhajha, District - Jamui.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
364/631
Government of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
3. The Director (Evaluation), National Institute of Open Schooling, A- 24-25,
Institutional Area, Sector - 62, Noida - 201308 (U.P.).
4. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
5. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
6. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Education Officer, Jamui, District - Jamui.
11. The District Programme Officer, Establishment (Education), Jamui, District
- Jamui.
12. The Block Development Officer Jhajha, District - Jamui.
13. The Block Education Officer, Jhajha, District - Jamui.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19674 of 2021
======================================================
Rajesh Kumar S/o Shri Kaushal Kishor Mishra R/o Village and P.O. - Bahera
Jahidpur, P.S. Nanpur, District- Sitamarhi. At present posted at Government
Primary School Balua Tol Bahera, Block - Nanpur, District- Sitamarhi.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The Director (Evaluation), National Institute of Open Schooling (N.I.O.S.),
A-24-25, Institutional Area, Sector -62, Noida - 20308 (U.P.)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
365/631
6. National Institute of Open Schooling, through its REgional Director, Lalit
Bhawan, Bailey Road, Patna.
7. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
8. The Additional Secretary - cum- Conducting Officer, National Institute
School of Open Schooling (NIOS), Department of Education, Bihar, Patna.
9. The State of Bihar through the Additional Chief Secretary, Education
Department, Government of Bihar, Patna.
10. The Principal Secretary, Department, Government of Bihar, Patna.
11. The Director, Primary Education, Government of Bihar, Patna.
12. The District Education Officer Sitamarhi, District- Sitamarhi.
13. The District Programme Officer, Establishment (Education), Sitamarhi,
District- Sitamarhi.
14. The Block Education Officer, Nanpur, District- Sitamarhi.
15. The Mukhiya, Gram Panchayat Raj Bahera Jahidpur, Block Nanpur,
District- Sitamarhi.
16. The Panchayat Secretary - Cum Member Secretary panchayat Employment
Unit, Bahera Jahidpur, Block - Nanpur, District- Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20475 of 2021
======================================================
Nawneet Kumar Son of Shatrudhan Thakur, Resident of Village - Lakhisarari,
P.S.- Ghosi, P.O. - Malathi, District - Jehanabad, Bihar.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department at Shastri Bhawan, New Delhi.
2. The Secretary Department of School Education and Literacy, Human
Resources Development Department, Government of India at Shastri
Bhawan, New Delhi.
3. The Chairman, National Institute of Open Schooling (NIOS).
4. The Regional Director, National Institute of Open Schooling, Regional
Centre, Lalit Bhawan, Patna, Bihar.
5. The Examination Controller, National Institute of Open Schooling, Lalit
Bhawan, Patna, Bihar.
6. The Director, Primary, Education Department, Government of Bihar, Patna.
7. The District Education Officer, Jehanabad.
8. The District Programme Officer (Estab.), District - Jehanabad.
9. The Block Education Officer, Makhdumpur, District - Jehanabad.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
366/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20883 of 2021
======================================================
Abhay Kumar S/o Kritidev Chaudhary R/o Village- Belwar Chaudhari Tola,
P.O.- Bahilwara Bhual District- Muzaffarpur working as Prakhand Teacher in
Elevated Middle School Bahilwara Bhual, Block- Saraiya District-
Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna.
3. The Secretary, Primary Education, Education Department, Bihar, Patna.
4. The Director, Primary Education, Education Department, Bihar, Patna.
5. The District Education Officer, Muzaffarpur.
6. The District Programme Officer, Establishment, Muzaffarpur.
7. The Secretary cum Block Development Officer, Prakhand Niyojan Unit,
Saraiya Block, Muzaffarpur.
8. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
9. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
10. The National Institute of Open Schooling represented through its Director,
A- 24/25 Institutional Area, Secor- 62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
11. The Joint Director, The National Institute of Open Schooling, A- 24/25
Institutional Area, Secor- 62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
12. The Regional Director, National Institute of Open Schooling, Lalit Bhawan
Bailley Road, Patna.
13. The National Council of Teachers Education, New Delhi represented
through its Director.
14. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 21067 of 2021
======================================================
1. Amit Kumar Pandey Son of Rajendra Prasad Pandey Resident at 14/63
Bhardwaji Tola, Prahlad Ghat Varanasi Utter Pradesh, presently Resident of
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
367/631
Village- Janardanpur P.O.- Durgawati P.S.- Durgawati Distt.- Kaimur, at
Present posted as Prakhand Teacher at Upgraded Middle School Janardanpur
under Distt.- Kaimur.
2. Md. Salahuddin Son of Manzoor Ahamad Resident of Mohalla- Ward No.-
02, Pali VTC- Ghanshyampur P.O.- Ghanshyampur Distt.- Darbhanga at
posted as Teacher Govt. Middle School Barahmpur.
3. Kumari Sarika W/o- Neeraj Kumar Resident of Village- Shital Bhakurahar
P.S.- Distt.- Vaishali at Hajipur presently posted as Panchayat Teacher
Primary School Poitha Lalganj Distt.- Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary Govt. of Bihar Patna.
2. That the Principal Secretary Education Department Govt. of Bihar Patna.
3. The Director Higher Education Govt. of Bihar Patna.
4. The Bihar School Examination Board Patna through its Secretary.
5. The Secretary Bihar School Examination Board Patna.
6. The Distt. Education Officer Kaimur.
7. The Distt. Education Officer Darbhanga.
8. The Distt. Education Officer Vaishali.
9. The Distt. Programme Officer Kaimur.
10. The Distt. Programme Officer (Estab.) Darbhanga.
11. The Distt. Programme Officer (Estab.) Vaishali.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 531 of 2022
======================================================
Chetna Kumari Jha W/o Ganesh Kumar Jha, Daughter of Nem Narayan Jha
Resident of Village- Bahera, P.S.- Bahera, Distt- Darbhanga, posted as
Panchayat Teacher Primary School Fatulaha South under Distt- Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Addl. Chief Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The Distt Education Officer, Darbhanga.
5. The Distt Programme Officer, Darbhanga.
6. The Regional Director, NIOS, Lalit Bhawan, Patna.
... ... Respondent/s
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
368/631
with
Civil Writ Jurisdiction Case No. 1095 of 2022
======================================================
1. Anunit Kumar Son of Nandkishor Prasad Singh, Resident of Village -
Chandwara, P.O.- Karthan, P.S.- Karthan, District - Vaishali, Pin Code -
844119, presently posted as Block Teacher at Aadarsh Rajkiya Madhya
Vidyalaya, Ramkrishna Dubiyahi Saraiya, District - Muzaffarpur.
2. Suri Chauhan D/o - Kranti Kumar Singh, W/o Chintu Kumar, Resident of
Village - Sahur, P.O. - Sahur, P.S.- Suryagarha, District - Lakhisarai (Bihar),
Pin Code - 811310, presently posted at Block Teacher at Madhya Vidyalaya
Kewali, Sono, District - Jamui.
3. Gulam Jilani, Son of Md. Chotan, Resident of - Baraini, P.O.- Baraini, P.S. -
Kahalgaon, District - Bhagalpur (Bihar), Pin Code - 813222, presently
posted at Govt. Teacher, Madrsa, Islamia Baraini, Kahalgaon, District -
Bhagalpur.
4. Amar, Son of Birendra Kumar, Resident of Mohalla - Ward No. 06, Visay
Tola, P.O.- Maniyamor, P.S.- Naugachia, District - Bhagalpur, (Bihar), Pin
Code - 853204, presently posted at (Private School), New Bal Vikash
Vidyalaya, Naugachia, District - Bhagalpur.
5. Kalanjay Kumar, Son of Arbind Kumar Pandey, Resident of Amawa, P.O. -
Amawa, P.S.- Bind, District - Nalanda, Bihar, Pin Code- 863107, presently
posted as Private School, at Sarvodaya Vidya Vihar, Residential School
Sono, Jamui.
6. Amit Kumar Jha, Son of Mahanand Jha, Resident of Village- Naya Tola,
P.O. - Bhawanipur, P.S.- Rangra Chowk, District - Bhagalpur, Bihar, Pin
code - 853204, present posted as Private School, New Bal Vikash Vidyalaya,
Naugachia, District - Bhagalpur.
7. Parvati Devi, D/o Mahendra Hembrom, W/o Kumar Keshri Nandan,
Resident of - West Ajimganj, Kharagpur, P.S.- Haveli Kharagpur, District -
Munger, Bihar, Pin Code - 811213, presently posted as Block Teacher at
Middle School Baghel Haveli Kharagpur, District - Munger.
8. Vedvati Kumari, D/o Kishori Mandal, W/o Brajesh Mandal, Resident of
Village - Balu Tola, P.S. - Ayodhyaganj Bazar, P.S.- Kursela, District -
Katihar, Bihar, Pin Code - 854101, presently posted as Panchayat Teacher
(Govt.) Primary School Tofir Gandhiya Anusuchit Tola, Chautham, District -
Khagaria.
9. Komal Kumari, D/o Bilash Paswan, W/o - Vishnu Roy, Resident of -
Nisahara, P.S.- Barari, District - Katihar, Bihar, Pin Code - 854104, presently
posted as Panchayat Teacher (Govt.) at NPS Badwa Tola, P.S.- Barari,
District - Katihar.
10. Renu Kumari D/o Shiveharan Singh, Resident of - Gawaldagi, P.O.-
Bhagalbari, P.S.- Kochadhaman, District - Kishangan, Bihar, Pin Code -
855107, presently posted as Primary School (Govt.) Gerabari, Block - Baisa,
District - Purnea.
11. Md. Parwez Alam Son of Md. Sageer Alam, Resident of Pathanpura, Ward
No. 04, P.O. - Kahalgaon, P.S.- Khahalgaon, District - Bhagalpur, Bihar, Pin
Code - 813203, presently posted as (Semi Govt. Madrsa Teacher) Madrasa-
Jagul- Uloom Kurma Tola, Mahima Chak, Rasalpur, Kahalgaon, District -
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
369/631
Bhagalpur.
12. Indu Stello Toppo, D/o Late James Toppo, Hill View Park North Ragunath
Chak, UC Danga, P.S.- Asansol, District - Bardhaman, (West Bengal), Pin
Code- 713304, presently posted as St. Josephs School, Jhajha, District -
Jamui.
13. Sona Besra, D/o Chatur Besra, Wife of Naresh Tudu, Resident of Itahari,
P.O.- Baghmara, P.S.- Boarjore, District - Godda (Jharkhand), Pin Code -
813208, presently posted as (Semi Govt.) St. Michael Balika Madhya
Vidyalay Gokhala, P.O.- Mirzachowki, Isipur, District - Bhagalpur.
14. Saket Prakash, Son of Jai Prakash Trishit, Resident of Village -
Deendayalpur, P.O. - Kodanda, P.S.- Sahkund, District - Bhagalpur, Bihar,
Pin Code - 813108, presently posted at St. Josephs School, Jhajha, District -
Jamui.
15. Raman Jee, Son of Yoganand Singh, Near Bright Carrier School, Resident of
- Anita Sadan, Shakti Nagar, P.O.- Polytechnic, P.S.- Maranga, District -
Purnea, Bihar, Pin - 854303, presently posted as Private School at Mother
Teresa School, Buddnagar, Parbatta, Khagaria.
16. Narendra Kumar Sinha Son of Yadunandan Prasad, Resident of Khaira, P.O.
and P.S. - Khaira, District - Jamui, Bihar, Pin Code - 811317, presently
posted at Maranatha Mission School Khaira Bazar, P.S.- Khaira, District -
Jamui, Bihar.
17. Mamta Kumari, D/o Late Kalu Ram Giri, Resident of - Sewta, P.O.- Marar,
P.S.- Ramgarh, District - Ramgarh, Jharkhand, Pin Code - 829117, presently
posted at St. Josephs School, Jhajha, District - Jamui, Bihar.
18. Anjana Kumari D/o Balram Lal, Wife of Kishori Prasad, Resident of Village
- Maksuspur, P.O. - Munger, P.S.- Kasim Bazar, District - Munger, Bihar, Pin
Code - 811201, presently posted at Radha Krishna Public School,
Samukhiya More, District - Banka.
19. Rakhi Sinha, D/o - Rama Nand Prasad, Wife of Satyendra Kumar Sinha,
Resident of Khaira, P.O.- Khaira, P.S.- Khaira, District - Jamui, Bihar, Pin
Code - 811317, presently posted at National Public School Nawdiha, Khaira,
District- Jamui.
... ... Petitioner/s
Versus
1. The Union of India through its Secretary, Ministry of Human Resources
Development, New Delhi.
2. The Chairman, National Institute of Open Schooling, (NIOS), Sector - 62,
NOIDA (U.P.)
3. The Regional Director, National Institute of Open Schooling (NIOS), Bihar,
Patna.
4. The Controller, Electronic Statistics Resources, National Institute of Open
Schooling (NIOS), Bihar, Patna.
5. The National Council for Teacher Education (NCTE) through its Chairman,
New Delhi.
6. The Secretary, National Council for Teacher Education (NCTE), New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
370/631
7. The State of Bihar through its Principal Secretary, Department of Education,
Government of Bihar, Patna.
8. The Principal Secretary, Department of Education, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1227 of 2022
======================================================
1. Jahida Khatoon Wife of Israfhil Ansari Resident of Village- Machawa, P.O.-
Mahuawan, P.S.- Kateya, District- Gopalganj.
2. Rakesh Kumar Ray Son of Sri Nandji Ray Resident of Village- Motipur,
P.O.- Mahuawan, P.S.- Kateya, District- Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, New
Secretariat, Patna.
3. The Director, Primary Education, Education Department, Govt,. of Bihar,
New Secretariat, Patna.
4. The District Education Officer, Gopalganj.
5. The District Programme Officer (Establishment), Gopalganj.
6. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Patna.
7. Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1423 of 2022
======================================================
Aditi Astha D/o Pradeep Narayan Singh, R/o Vill. Baruari, Ward No. 10, P.O.-
Baruari, P.S. - Supaul, District - Supaul.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Eudcation) Education Department, Govt. of Bihar,
New Secretariat, Patna.
3. The District Magistrate, Saharsa.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
371/631
4. The District Education Officer, Saharsa.
5. The District Programme Officer (Establishment), Saharsa.
6. The Block Development Officer, Sattar Kattaiya, Saharsa.
7. The Block Education Officer, Sattar Kattaiya, Saharsa.
8. The Panchayat Secretary Gram Panchayat Rakiya, Sattar Kattaiya, Saharsa.
9. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
10. The Joint Director Capacity building Cell Institute of Schooling, Lalit
Bhawan, Patna.
11. The Examination Controller, National Institure of Schooling, Lalit Bhawan,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1648 of 2022
======================================================
Kumari Manju Srivastav Wife of Raj Kishor Prasad Verma Resident of
Village - Shyampur, Post and P.S. - Adapur, District- East Champaran,
Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar through the principal Secretary, Department of Education,
Government of Bihar, Patna.
2. The Principal Secretary, Department of Education, Government of Bihar,
Patna.
3. The Director, Primary Education, Bihar, Patna.
4. The Regional Deputy Director, Education, Tirhut Division, Muzaffarpur.
5. The District Education Officer, East Champaran, Mothihari.
6. The District Program Officer, (Establishment) East Champaran, Motihari.
7. The National Institute of Open Schooling Through the Regional Director,
Lalit Bhawan, Bailey Road, Patna - 15.
8. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna - 15.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2122 of 2022
======================================================
1. Ravi Ranjan Pathak S/o Bharat Pathak R/o Village and Post- Ward no.- 2,
Aathar, District- Buxar working as Prakhand Teacher in Middle School,
Dangauli, Block- Keshath, District- Buxar
2. Jitendra Prasad S/o Kanhaiya Prasad R/o Village and Post- Amsari, District-
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
372/631
Buxar working as Prakhand Teacher in Middle School, Dangauli, Block-
Keshath, District- Buxar
3. Surendra Kumar Singh S/o Late Shio Shankar Singh R/o Village- Khadua
Post- Kusumhara, District- Rohtas working as Prakhand Teacher in Middle
School, Katiknar, Block- Keshath, District- Buxar
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Secretary, Primary Education, Education Department, Bihar, Patna.
3. The Director, Primary Education, Education Department, Bihar, Patna.
4. The District Education Officer, Buxar.
5. The District Programme Officer, Establishment, Buxar.
6. The Block Education Officer, Keshath, District- Buxar.
7. The Secretary cum Block Development Officer, Prakhand Niyojan Unit,
Keshath Block, Buxar.
8. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
9. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
10. The National Institute of Open Schooling represented through it s Director,
A- 24/25 Institutional Area, Secor- 62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
11. The Joint Director, The National Institute of Open Schooling, A-24/25
Institutional Area, Secor- 62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
12. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailley Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2285 of 2022
======================================================
Veena Kumari Wife of Sri Anay Kumar, Resident of Village - Basaon Takhat,
P.O. - Basaon, P.S. - Basantpur, District - Siwan, Presently working as
Panchayat Teacher in New Primary School, Koergawa, Tola - Mishrawaliya,
Block - Bhagwanpur, Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, New
Secretariat, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
373/631
3. The Director, Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer, Siwan.
5. The District Programme Officer (Establishment), Siwan.
6. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Patna.
7. Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2640 of 2022
======================================================
Ashutosh Kumar Mishra Son of Narwdeshwar Mishra Resident of
Pachrukhia, P.S. - Piro, District- Bhojpur, Bihar.
... ... Petitioner/s
Versus
1. The Union of India Through the Secretary, Human Resources Development
Department, Govt. of India, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, government of India, Shashtri Bhawan,
New Delhi.
5. The National Institute of Open Schooling, A/24/25, Institutional Area, Sector
- 62, NOIDA, Gautam Buddha Nagar, UP - 201309.
6. The Principal Secretary, Education Department, Patna, Bihar.
7. The Director, Primary Education, Education Department, Patna, Bihar.
8. The District Education Officer, Bhojpur.
9. The District Program Officer, Bhojpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4858 of 2022
======================================================
Neelam Paswan @ Nilam Paswan wife of Bhogendra Paswan, resident of
Ward No.- 14, Gangwara, Laxmisagar, Chunabhatte, P.S.- Darbhanga Sadar,
District- Darbhanga.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
374/631
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali, Bhuvneshwar, Orissa.
7. The State of Bihar through the Additional Chief Secretary, Education
Department, Bihar, Patna.
8. The Additional Chief Secretary, Education Department, Bihar, Patna.
9. The Secretary Primary Education, Education Department, Bihar, Patna.
10. The Director, Research and Training, Education Department, Bihar, Patna.
11. The Chancellor of Universities of Bihar, Raj Bhawan, Patna.
12. The Principal Secretary, Office of Chancellor of Universities of Bihar, Raj
Bhawan, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4958 of 2022
======================================================
Kiran Bhushan S/o Late Braj Kishor Jha, R/o Vill- Bajitpur Chakasturi, P.O.-
Bajitpur Chakasturi, P.S. Desari, Distt. - Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The Director (Research and Training), Govt. of Bihar, Patna.
4. The District Magistrate, Vaishali.
5. The District Education Officer, Vaishali.
6. The District Programme Officer (Establishment), Vaishali.
7. The Block Development Officer, Sahdae Buzurg, Vaishali.
8. The Block Education Officer, Sahdae Buzurg, Vaishali.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4971 of 2022
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
375/631
======================================================
Mukesh Kumar Thakur S/o Sachidanand Thakur R/o Village- Shastri Nagar,
Ward No- 2, P.O. and P.S.- Dumra, District- Sitamarhi, at present working as
Block Teacher (Basic Grade) Middle School Gosaipur, Block- Dumra,
District- Sitamarhi.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resources Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
4. The National Council of Teachers Education, New Delhi represented
through its Director.
5. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
6. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida- 201308 (U.P.).
7. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
8. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
9. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
10. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
11. The Principal Secretary, Education Department, Government of Bihar,
Patna.
12. The Director, Primary Education, Government of Bihar, Patna.
13. The District Education Officer, Sitamarhi, District- Sitamarhi.
14. The District Programme Officer, Establishment (Education) Sitamarhi,
District- Sitamarhi.
15. The Block Development Officer-cum-Secretary, Block Teacher Employment
Unit, Dumra, District- Sitamarhi.
16. The Block Education Officer, Dumra, District- Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5142 of 2022
======================================================
Kamaleshwar Kumar Singh Son of Late Brahamanand Singh resident of
Village - Marar, P.S. Bhagwanpur Hat, District - Siwan, presently posted as
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
376/631
Assistant Teacher in Upgraded Middle School, Saharkala, Block - Basantpur,
District - Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar, Patna.
2. The Director, Primary Education, Government of Bihar, Patna.
3. The District Magistrate, Siwan.
4. The District Eudcation Officer, Siwan.
5. The District Programme Officer (Establishment), Siwan.
6. The Block Education Officer, Basantpur, District - Siwan.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6139 of 2022
======================================================
Santosh Kumar S/o Manmohan Sharma, Resident of Village-Dumarawan,
Pathal Chowk, P.S.-Pakribarawan, District-Nawada at present posted as Block
Teacher at Rajkiya Buniyadi Vidayalaya, Baraun Bajitpur, P.S.-Pakribarawan,
District-Nawada.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Department,
New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The National Council of Teachers Education through its Director, New
Delhi.
5. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nagapali, Bhubaneswar, Orissa.
6. The State of Bihar through Principal Secretary, Department of Education,
Government of Bihar, Patna.
7. The Principal Secretary, Department of Education, Government of Bihar,
Patna.
8. Director, Primary Education, Government of Bihar, Patna.
9. The District Education Officer, Nawada.
10. The District Program Officer, Establishment, Nawada.
11. The Block Education Officer, Kawakal, Nawada.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
377/631
Civil Writ Jurisdiction Case No. 6175 of 2022
======================================================
Himanshu Gautam S/o Sri Jai Prakash Tripathi, R/o Village-Samahuta, P.O.-
Shahbajpur, P.S.-Mohania, District-Kaimur at Bhabhua at Present Working as
Block Teacher at Government Middle School, Shukulpipra, Block and P.S.-
Mohania, District-Kaimur at Bhabhua.
... ... Petitioner/s
Versus
1. The Union of India Represented through the Secretary, Department of
School Education and Literacy, Ministry of Human Resources Development,
New Delhi.
2. The Secretay, department of School Education and Literacy, Ministry Of
Human Resource Development, New Delhi.
3. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
4. The National Council of Teachers Education, New Delhi represented
through its Director.
5. The Regional Director, National Council of Teachers Education Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
6. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida-201308 (U.P.).
7. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
8. The Regional Director, National Institute of Open Schooling,Lalit Bhawan,
Bailey Road, Patna.
9. The Additional Secretary-Cum-Conducting Officer, National School of
Open Schooling (NIOS) Department of Education, Bihar, Patna.
10. The State of Bihar through the Principal Secretary, education Department,
Government of Bihar, Patna.
11. The Principal Secretary, Education Department, Government of Bihar,
Patna.
12. The Director, Primary Education, Government of Bihar, Patna.
13. The District Education Officer Kaimur District-Kaimur at Bhabhua.
14. The District Programme Officer, Eastablishment (Education) Kaimur,
District-Kaimur at Bhabhua.
15. The Block Development officer-Cum-Secretary, Block Teacher Employment
Unit, Mohania, Block-Mohania, District-Kaimur at Bhabhua.
16. The Block Panchayat Raj officer, Mohania, Block-Mohania, District-Kaimur
at Bhabhua.
17. The Block Education Officer, Mohania, District-Kaimur at Bhabhua.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
378/631
Civil Writ Jurisdiction Case No. 6257 of 2022
======================================================
Ragini Kumari Daughter of Murali Pratap Singh and Wife of Sanjay Verma
Resident of Ward No.12, Saraura, P.O.-Ariaon, District-Buxar. Bihar.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, Govt. of India, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secreary, Ministry of Human Resources, New Delhi.
4. The Secrerary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shashtri Bhawan,
New Delhi.
5. The National Institute of Open Scholing, A-24/25, Institutional Area, Sector-
62, NOIDA, Gautam Buddha Nagar, UP-201309,
6. The Principal Secreary, Education Department, Patna, Bihar.
7. The Director, Primary Education, Education Department, Patna, Bihar,
8. The District Education Officer, Buxar.
9. The District Program Officer Buxar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6530 of 2022
======================================================
1. Punam Kumari Daughter of Bashishth Muni Singh and Wife of Abhimanyu
Singh, Resident of Village and P.O.- Pasahara, District- Buxar.
2. Rajesh Kumar Singh Son of Bashisht Singh, Resident of Village and P.O.-
Amsari, District- Buxar, Bihar.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, Govt. of India, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shashtri Bhawan,
New Delhi.
5. The National Institute of Open Schooling, A-24/25, Institutional Area,
Sector-62, NOIDA, Gautam Buddha Nagar, UP- 201309.
6. The Principal Secretary, Education Department, Patna, Bihar.
7. The Director, Primary Education, Education Department, Patna, Bihar.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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8. The District Education Officer, Buxar.
9. The District Program Officer, Buxar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6596 of 2022
======================================================
Arjun Kumar Son of Late Ramchandra Ram, Resident of Village - Ikdari, P.S.
- Ghodadano, District- East Champaran (Motihari).
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Education Department,
Government of Bihar, Patna.
2. The Principal Secretary Education Department, Government of Bihar, Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Magistrate-cum Chairman District Companionate Appointment
Committee, East Champaran.
5. The District Education Officer, East Champaran.
6. The District Programme Officer, Establishment (Education), East
Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6628 of 2022
======================================================
Vidhyasagar Ram Son of late Fuleshwer Ram, R/o- Sheo Mandir Ke Pas Vill.-
Bhatwaliya, P.O.- Barahan Gopal, P.S.- Pachrukhi Goshala Road Siwan,
Anchal- Pachrukhi, Dist. Siwan (Bihar)
... ... Petitioner/s
Versus
1. The Union of India through Secretary Human Resources Department, New
Delhi
2. The Additional Secretary Ministry of Human Resources, New Delhi.
3. The Secretary Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shastri Bhawan,
New Delhi.
4. The National Institute of Open Schooling A-24/25, Institutional Area,
Sector- 62 Noida, Gautam Budh Nager U.P.- 201309
5. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar Patna
6. The Director Primary Education Department, Government of Bihar, Patna
7. The Director State Council of Education Research and Training (SCERT),
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Mahandru, Patna-6
8. The District Education Officer, Gopalganj
9. The District Program Officer, Gopalganj
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6827 of 2022
======================================================
Bhanu Kumar Jha S/o Sri Raghubendra Kumar Jha @ Raghbendra Kumar
Jha, R/o Village and P.O.- Madhopur, P.S.- Tekari, District- Gaya at Present
Posted as Panchayat Teacher at Newly Created Government Primary School,
Bala Bigha, Block- Hisua, District- Nawada.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resources Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resources Development, New Delhi.
4. The National Council of Teachers Education (NCTE), New Delhi
represented through its Director.
5. The Regional Director, National Council of Teachers Education (NCTE),
Eastern Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar,
Orissa.
6. The Director (Evaluation), National Institute of Open Schooling (NIOS), A-
24-25, Institutional Area, Sector- 62, Noida- 201308 (U.P.).
7. National Institute of Open Schooling (NIOS), through its Regional Director,
Lalit Bhawan, Bailey Road, Patna.
8. The Regional Director, National Institute of Open Schooling (NIOS), Lalit
Bhawan, Bailey Road, Patna.
9. The Additional Secretary-cum- Conducting Officer, National School of
Open Schooling (NIOS), Department of Education, Bihar, Patna.
10. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
11. The Principal Secretary, Education Department, Government of Bihar,
Patna.
12. The Director, Primary Education, Government of Bihar, Patna.
13. The District Education Officer Nawada, District- Nawada.
14. The District Programme Officer, Establishment (Education) Nawada,
District- Nawada.
15. The Block Development Officer-Cum- Secretary, Block Teacher
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Employment Unit Hisua, Block- Hisua, District- Nawada.
16. The Block Panchayat Raj Officer, Hisua, Block- Hisua, District- Nawada.
17. The Block Education Officer, Hisua, District- Nawada.
18. The Headmaster, Newly Created Government Primary School, Bala Bigha,
Block- Hisua, District- Nawada.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7078 of 2022
======================================================
1. Tabassum Khatoon D/o Abdur Rashid Ansari, R/o Vill. Koraipur, P.O.
Koraipur, P.S. Obera, District Aurangabad.
2. Rajni Kant Jha S/o Sri Chandra Kant Jha, R/o Vill- Brahman Tola
Gopalnagar, P.O. and P.S. Palasi, Distt. Araria.
3. Abdhesh Kumar Sardar S/o Devanand Sardar, R/o Vill- Majlispur, P.O.
Urlaha, P.S. Palasi, Distt. Araria.
4. Ramendra Kumar S/o Ram Narayan Sah, R/o Vill- Ramganj Ward No. 2,
P.O. Madhubani, P.S. Madhubani, Distt. Madhubani.
5. Anoj Kumar S/o Bilash Chaudhary, R/o Vill- Rajabazar, Chaudhary Tola,
P.S. Shastri Nagar, Distt. Patna.
6. Soni Kumari W/o Sampat Thakur, R/o Vill- Dharhara, P.O. Ganpatganj, P.S.
Raghopur, Distt. Supaul.
7. Mosarrat Begam W/o Shakeel Ahmad, R/o Vill- Pilakhwar, P.O. Pilakhwar,
P.S. Rajnagar, Distt. Madhubani.
8. Dharmshila Kumari S/o Dilip Kumar Diwakar, R/o Vill and P.O. Kalyanpur,
P.S. Bidupur, Distt. Vaishali.
9. Ishrat Praween D/o Md. Ahshanul Huque, R/o Vill- Mahua Nakundpur, P.O.
Mahua, P.S. Mahua, Distt. Vaishali.
10. Nikhat Nazneen D/o Mahmood Alam, R/o Vill- Mahua Mukundpur, P.O.
Mahua, P.S. Mahua, Distt. Vaishali.
11. Mridula Kumari W/o Jitendra Kumar, R/o Vill- Chandpura, P.O. Chandpura,
P.S. Raghopur, Distt. Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The Director (Research and Training), Government of Bihar, Mahendru,
Patna.
4. The District Magistrate, Vaishali.
5. The District Magistrate, Aurangabad.
6. The District Magistrate, Araria.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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7. The District Magistrate, Darbhanga.
8. The District Magistrate, Madhubani.
9. The District Magistrate, Patna.
10. The District Education Officer, Vaishali.
11. The District Education Officer, Aurangabad.
12. The District Education Officer, Araria.
13. The District Education Officer, Darbhanga.
14. The District Education Officer, Madhubani.
15. The District Education Officer, Patna.
16. The District Programme Officer (Establishment), Vaishali.
17. The District Programme Officer (Establishment), Aurangabad.
18. The District Programme Officer (Establishment), Araria.
19. The District Programme Officer (Establishment), Darbhanga.
20. The District Programme Officer (Establishment), Madhubani.
21. The District Programme Officer (Establishment), Patna.
22. The Block Development Officer, Mahua, Vaishali.
23. The Block Development Officer, Obera, Aurangabad.
24. The Block Development Officer, Palasi, Araria.
25. The Block Development Officer, Bahadurpur, Darbhanga.
26. The Block Development Officer, Phulwarsarif, Patna.
27. The Block Development Officer, Khutauna, Madhubani.
28. The Block Education Officer, Mahua, Raghopur Vaishali.
29. The Block Education Officer, Obera, Aurangabad.
30. The Block Education Officer, Palasi, Araria.
31. The Block Education Officer, Bahadurpur, Darbhanga.
32. The Block Education Officer, Phulwarisarif, Patna.
33. The Block Education Officer, Khutouna, Madhubani.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7178 of 2022
======================================================
1. Gita Kumari D/o Ram Ratan Prasad, W/o Arjun Chauhan, R/o Vill
Hazratpur Tola Baluwahi, P.O. Pithori, Block Narhat, Punthar, Dist. Nawada.
2. Rajesh Kumar Gupta, S/o Motilal Gupta, R/o Vill Hisua, Darwar Chock,
P.O. Hisua, Block Hisua, Dist. Nawada-805103.
3. Madhulika Kumari, D/o Arjun Prasad, R/o Vill Khaira, P.O. Khaira, P.S.
Ben, Dist. Nalanda.
4. Sanju Chaurasia, W/o Pravin Kumar, R/o Semriman, Brai Tola, P.O.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
383/631
Nawalpur, Dist. West Champaran.
5. Rita Devi, D/o Kamata Prasad, R/o Vill. Punol, P.O. Chota Shekhpura, P.S.
Narhat, District Nawada.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Nawada.
4. The District Magistrate, Jehanabad.
5. The District Magistrate, West Champaran.
6. The District Education Officer, Nawada.
7. The District Education Officer, Jehanabad.
8. The District Education Officer, West Champaran.
9. The District Programme Officer (Establishment), Nawada.
10. The District Programme Officer (Establishment), Jehanabad.
11. The District Programme Officer (Establishment), West Champaran.
12. The Block Development Officer, Narhat, Nawada.
13. The Block Development Officer, Modanganj, Jehanabad.
14. The Block Development Officer, Yogpatti, West Champaran.
15. The Block Education Officer, Narhat, Nawada.
16. The Block Education Officer, Modanganj, Jehanabad.
17. The Block Education Officer, Yogpatti, West Champaran.
18. The Panchayat Secretary Gram Panchayat Unit Saidapur Gowasa, Narhat,
Nawada.
19. The Panchayat Secretary, Gram Panchayat Unit Punthar, Narhat, Nawada.
20. The Panchayat Secretary, Gram Panchayat Unit Govindpur Modanganj,
Jehanabad.
21. The Panchayat Secretary Gram Panchayat Unit Shishwa Bairagi, West
Champaran.
22. The Secretary, National Institute of Open Schooling, Ministry of HRD,
Govt. of India.
23. The Director, State Council of Education Research and Training (SCERT
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7536 of 2022
======================================================
Rizwana Khatoon D/o Ghayasuddin Khan, R/o Vill Naya Bhojpur, P.O. Naya
Bhojpur, District - Buxar.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
384/631
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education) Education Department, Govt. of Bihar,
New Secretariat, Patna.
3. The District Magistrate, Buxar.
4. The District Education Officer, Buxar.
5. The District Programme Officer (Establishment), Buxar.
6. The Block Development Officer, Dumrau, Buxar.
7. The Block Education Officer, Dumrau, Buxar.
8. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
9. The Joint Director Capacity building Cell Institute of Schooling, Lalit
Bhawan, Patna.
10. The Examination Controller, National Institute of Schooling, Lalit Bhawan,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7723 of 2022
======================================================
Archana Pandey Wife of Late Jawaharlal Pandey, Daughter of Girjesh Kumar
Pandey, resident of Upendra Nath Bagchi Lane, Musakchak, P.S.- Adampur,
District- Bhagalpur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Department of School Education
and Literacy, Ministry of Human Resources Development, Government of
India, New Delhi.
2. National Institute of Open Schooling (NIOS) through Regional Director,
Regional Office, Lalit Bhawan, Patna.
3. The Regional Director, NIOS, Regional Office, Lalit Bhawan, Patna.
4. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
5. The Director, Primary Education, Govt. of Bihar, Patna.
6. The District Education Officer, Bhagalpur.
7. The District Programme Officer (Estb.), Bhagalpur.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
385/631
Civil Writ Jurisdiction Case No. 7760 of 2022
======================================================
Parimal Kumar S/o Ramprikchan Chaudhary R/o- Near Mandir Dumhar Patti
P.S.- Pupari District- Sitamarhi working as Panchayat Teacher in Govt.
Primary School, Barai Tol, Madaripur, Block- Bajpatti, District- Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna.
2. The Secretary, Primary Education, Education Department, Bihar, Patna.
3. The Director, Primary Education, Education Department, Bihar, Patna.
4. The District Education Officer, Sitamarhi.
5. The District Programme Officer, Sitamarhi.
6. The Block Education Officer, Bajpatti, Sitamarhi.
7. The Panchayat Secretary cum Panchayat Niyojan Unit, Madaripur, Bajpatti
Block, Sitamarhi.
8. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi.
9. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
10. The National Institute of Open Schooling represented through its Director,
A-24/25 Institutional Area, Secor- 62, NOIDA, Gautam Budh Nagar, Uttar
Pradesh.
11. The Joint Director, The National Institute of Open Schooling, A-24/25
Institutional Area, Secor- 62, NOIDA, Gautam Budh Nagar, Uttar Pradesh.
12. The Regional Director, National Institute of Open Schooling, Lalit Bhawan
Bailley Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7937 of 2022
======================================================
Rina Kumari D/o Jay Prakash Bajpai, W/o Ajay Kumar Mishra, R/o Village -
Nawadih, P.S. and District - Banka, at present posted as Block Teacher at
Government Middle School, Amarpur, Block and District - Banka.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resources Development, New
Delhi.
2. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Additional Secretary, Department of School Education and Literacy,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
386/631
Ministry of Human Resource Development, New Delhi.
4. The National Council of Teachers Education, New Delhi. represented
through its Director.
5. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
6. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector - 62, Noida - 201308 (U.P.)
7. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
8. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
9. The Additional Secretary - Cum - Conducting Officer, National School of
Open Schooling (NIOS), Department of Education, Bihar, Patna.
10. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
11. The Principal Secretary Education Department, Government of Bihar, Patna.
12. The Director, Primary Education, Government of Bihar, Patna.
13. The District Education Officer, Banka, District - Banka.
14. The District Programme Officer, Establishment (Education) Banka, District -
Banka.
15. The District Panchayat Raj Officer, Banka, District - Banka.
16. The Block Development Officer - Cum - Secretary, Block Teacher
Employment Unit, Banka, Block - Banka, District - Banka.
17. The Block Panchayat Raj Officer, Banka, Block - Banka, District - Banka.
18. The Block Education Officer, Banka, District - Banka.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8116 of 2022
======================================================
Mahesh Kumar Sinha, S/o Satya Narayan Lal, R/o Mohalla - 15 (1)
Konasarai, P.O. and P.S. - Bihar Sharif, District - Nalanda, at Present working
as Block Teacher at Government Middle School, Rana Bigha, Block - Bihar
Sharif, District - Nalanda at Bihar Sharif.
... ... Petitioner/s
Versus
1. The Union of India, through the Secretary, Department of School Education
and Literacy, Ministry of Human Resources Development, New Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
387/631
4. The National Council of Teachers Education, New Delhi represented
through its Director.
5. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
6. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida - 201308 (U.P.)
7. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
8. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
9. The Additional Secretary - Cum - Conducting Officer, National School of
Open Schooling (NIOS) Department of Education, Bihar, Patna.
10. The State of Bihar, through the Principal Secretary, Education Department,
Government of Bihar, Patna.
11. The Principal Secretary, Education Department, Government of Bihar,
Patna.
12. The Director, Primary Education, Government of Bihar, Patna.
13. The District Education Officer Nalanda, District - Nalanda at Bihar Sharif.
14. The District Panchayat Raj Officer, Nalanda at Bihar Sharif.
15. The District Programme Officer, Establishment (Education), Nalanda,
District - Nalanda at Bihar Sharif.
16. The Block Development Officer - Cum - Secretary, Block Teacher
Employment Unit, Bihar Sharif, District - Nalanda at Bihar Sharif.
17. The Block Panchayat Raj Officer, Bihar Sharif, District - Nalanda at Bihar
Sharif.
18. The Block Education Officer, Bihar Sharif, District - Nalanda at Bihar
Sharif.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9054 of 2022
======================================================
Urmila Kumari W/o Ganesh ram R/o Village- Tarawe, Ward No.- 6, P.O.-
Kodihar, P.S.- Gamhariya, District- Madhepura, at present posted as
Panchayat Teacher at Government Newly Created Primary School Pandey
Tola Jeewachhpur, Block Gamhariya, District- Madhepura,.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resources Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
388/631
3. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
4. The National Council of Teachers Education, New Delhi represented
through its Director.
5. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
6. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida- 201308 (U.P.).
7. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
8. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
9. The Additional Secretary-cum-Conducting Officer, National School Open
Schooling (NIOS) Department of Education, Bihar, Patna.
10. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
11. The Principal Secretary, Education Department, Government of Bihar,
Patna.
12. The Director, Primary Education, Government of Bihar, Patna.
13. The District Education Officer, Madhepura, District- Madhepura.
14. The District Panchayat Raj Officer, Madhepura, District- Madhepura.
15. The District Programme Officer, Establishment (Education) Madhepura,
District- Madhepura.
16. The Block Development Officer-cum-Secretary, Block Teacher Employment
Unit, Gamhariya, District- Madhepura.
17. The Block Panchayat Raj Officer, Gamhariya, District- Madhepura.
18. The Block Education Officer, Gamhariya, District- Madhepura.
19. The Panchayat Secretary-cum-Member Secretary, Panchayat Teacher
Employment Unit, Gram Panchayat Raj- Jeewachhpur, Block- Gamhariya,
District- Madhepura.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9170 of 2022
======================================================
1. Saket Kumar S/o Late Mahendra Chaudhary R/o Village- Barari Behata,
Ward No.- 03, P.S.- Choraut, District- Sitamarhi, at Present posted as Block
Teacher as Government Middle School, Baura, Block- Pupri, District-
Sitamarhi.
2. Sohan Kumar S/o Late Punit Das R/o Village- Basuki Bihari, Ward No.- 10,
P.S.- Madhawapur, Block- Madhawapur, District- Madhubani, at Present
posted as Block Teacher at Government Middle School, Dumaharpatti,
Block- Pupri, District- Sitamarhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
389/631
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary Department of School
Education and Literacy, Ministry of Human Resources Development, New
Delhi.
2. The Secretary Department of School Education and Literacy, Ministry of
Human Resources Development, New Delhi.
3. The Additional Secretary Department of School Education and Literacy,
Ministry of Human Resources Development, New Delhi.
4. The National Council of Teachers Education New Delhi represented through
its Director.
5. The Regional Director National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
6. The Director (Evaluation) National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida- 201308 (U.P.)
7. National Institute of Open Schooling, Through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
8. The Regional Director National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
9. The Additional Secretary-cum-Conducting Officer National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
10. The State of Bihar Through the Principal Secretary, Education Department,
Government of Bihar, Patna.
11. The Principal Secretary, Education Department, Government of Bihar,
Patna.
12. The Director Primary Education, Government of Bihar, Patna.
13. The District Education Officer Sitamarhi, District-Sitamarhi.
14. The District Programme Officer Establishment (Education) Sitamarhi,
District- Sitamarhi.
15. The Block Development Officer-Cum- Secretary Block Teacher
Employment Unit, Choraut, Block- Choraut, District- Sitamarhi.
16. The Block Panchayat Raj Officer Choraut, Block- Choraut, District-
Sitamarhi.
17. The Block Education Officer Choraut, Block- Choraut, District- Sitamarhi.
18. The Block Development Officer-Cum-Secretary Block Teacher Employment
Unit, Pupri, Block- Pupri, District- Sitamarhi.
19. The Block Panchayat Raj Officer Pupri, Block- Pupri, District- Sitamarhi.
20. The Block Education Officer Pupri, Block- Choraut, District- Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10063 of 2022
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
390/631
======================================================
Salma Perween Daughter of M. Kamaluddin, wife of Md. Khalid Anwar,
Resident of Village - Garhotiya, Pithna, P.S. - Lodipur, District - Bhagalpur.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Department of School Education
and Literacy, Ministry of Human Resources Development, Government of
India, New Delhi.
2. National Institute of Open Schooling (NIOS) through Regional Director,
Regional Office, Lalit Bhawan, Patna.
3. The Regional Director, NIOS, Regional Office, Lalit Bhawan, Patna.
4. The Sate of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
5. The Director, Primary Eduation, Govt. of Bihar, Patna.
6. The District Education Officer, Bhagalpur.
7. The District Programme Officer (Estb.), Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10488 of 2022
======================================================
Praveen Kumar Pankaj S/o Shri Kamal Kishor Prasad Vimal R/o Village-
Raja Dumri, P.O.- Mirzapur Bandwar, P.S.- Muffasil Begusarai, District-
Begusarai, at present posted as Nagar Primary Teacher at Government
Upgraded Middle School, Mahmadpur, Begusarai Block and District-
Begusarai.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resources Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
4. The National Council of Teachers Education, New Delhi represented
through its Director.
5. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
6. The Director (Evaluation), National Institute of Open Schooling, A-24-25,
Institutional Area, Sector-62, Noida- 201308 (U.P.).
7. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
391/631
8. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
9. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education Bihar, Patna.
10. The State of Bihar through the Additional Chief Secretary, Education
Department, Government of Bihar, Patna.
11. The Additional Chief Secretary, Education Department, Govt. of Bihar,
Patna.
12. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
13. The District Education Officer Begusarai, District- Begusarai.
14. The District Programme Officer, Establishment (Education) Begusarai,
District- Begusarai.
15. The Secretary Nagar Elementary Teachers Employment Committee-cum-
Municipal Commissioner (Nagar Ayukta) Nagar Nigam, Begusarai, District-
Begusarai.
16. The Block Education Officer, Begusarai, Block and District- Begusarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11731 of 2022
======================================================
Rita Kumari W/o Late Ram Ikbal Mahto R/o Village- Sirsia Bazar, P.O. Sirsia
Bazar, P.S.- Bela, District- Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary, Education Department,
Government of Bihar, New Secretariat, Patna.
2. The Director (Primary Education) Education Department, Govt. of Bihar,
New Secretariat, Patna.
3. The District Magistrate, Sitamarhi.
4. The District Education Officer, Sitamarhi.
5. The District Programme Officer (Establishment), Sitamarhi.
6. The Block Development Officer, Parihar, Sitamarhi.
7. The Block Education Officer, Parihar, Sitamarhi.
8. The Panchayat Secretary Gram Panchayat Raj, Sirsia Bazar, Parihar,
Sitamarhi.
9. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
10. The Joint Director Capacity Building Cell Institute of Schooling, Lalit
Bhawan, Patna.
11. The Examination Controller, National Institute of Schooling, Lalit Bhawan,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
392/631
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11957 of 2022
======================================================
1. Farha Bano W/o Md. Shamsher, R/o Vill. Ekbal Nagar, P.O.-Gaya, P.S.-
Gaya, District-Gaya.
2. Rima Devi, W/o Late Upendra Kumar Singh, R/o Vill. Sherpur, P.O.-Geghta,
P.S.-Chhapra Sadar, District-Saran.
3. Shiv Dulari Devi, D/o Baleshwar Prasad, R/o Vill. Dalan Chapara, P.O.-
Umedpur, P.S.-Shahpur, District-Bhojpur.
4. Rakesh Ranjan, S/o Late Rajnarayan Jha, R/o Vill. Padumaker, P.O.-
Padumaker, P.S.-Patahi, District-East Champaran.
5. Sunita Kumari, D/o Sukhdeo Paswan, R/o Vill. Malaur, P.O.-Malaur, P.S.-
Charpokhari, District-Bojpur.
6. Sunil Kumar Ram, S/o Sheo Prasad Ram, R/o Vill Nawadih, P.O.-Ossain,
P.S.-Bihiya, District-Bhojpur.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary, Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education) Education Department, Govt. of Bihar,
New Secretariat, Patna.
3. The District Magistrate, Gaya, Saran, Bhojpur, East Champaran.
4. The District Education Officer, Gaya, Saran, Bhojpur, East Champaran.
5. The District Programme Officer (Establishment), Gaya, Saran, Bhojpur, East
Champaran.
6. The Block Development Officer, Gaya, Gaya.
7. The Block Development Officer, Chhapra Sadar, Saran.
8. The Block Development Officer, Shahpur, Charpokhari, Bihiya, Bhojpur.
9. The Block Development OFficer, Patahi, East Champaran.
10. The Block Education Officer, Gaya, Gaya.
11. The Block Education Officer, Chhapra Sadar, Saran.
12. The Block Education Officer, Shahpur, Chaprokhari, Bihiya, Bhojpur.
13. The Block Education Officer, Patahi, East Champaran.
14. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
15. The Joint Director Capacity building Cell Institute of Schooling, Lalit
Bhawan, Patna.
16. The Examination Controller, National Institute of Schooling, Lalit Bhawan,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
393/631
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11969 of 2022
======================================================
1. Kumari Menka W/o Abhay Kumar R/o Village- Kanti, P.O.- Kanti, P.S.-
Phatehpur, District- Muzaffarpur.
2. Gita Kumari W/o Vipin Kumar Pandit R/o Village- Dangsi, P.O. Dangsi,
P.S.- Barauli, District- Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary, Education Department,
Government of Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The Director (Research and Training), Education Department, Mahendru,
Patna.
4. The District Magistrate, Muzaffarpur.
5. The District Magistrate, Gopalganj.
6. The District Education Officer, Muzaffarpur, Gopalganj.
7. The District Programme Officer (Establishment), Muzaffarpur, Gopalganj.
8. The Block Development Officer, Kanti, Muzaffarpur.
9. The Block Development Officer Barauli, Gopalganj.
10. The Block Education Officer Kanti, Muzaffarpur.
11. The Block Education Officer, Barauli, Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12616 of 2022
======================================================
Vijaya Kumari W/o Shri Arun Kumar Singh, R/o Village - Anwari, Ward No.
16, P.S. Mohania, District- Kaimur at Bhabua, at Present posted as Panchayat
Teacher at Government Primary School, Bhadwaliya, Block - Mohania,
District- Kaimur at Bhabua.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resources Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
394/631
3. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
4. The Director (Evaluation), National Institute of Open Schooling, A- 24-25,
Institutional Area, Sector - 62, Noida - 201308 (U.P.).
5. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
6. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
7. The Additional Secretary-cum-Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
8. The State of Bihar through the Additional Chief Secretary, Education
Department, Government of Bihar, Patna.
9. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
10. The Director, Primary Education, Education Department Government of
Bihar, Patna.
11. The District Education Officer Kaimur at Bhabhua, District - Kaimur at
Bhabhua.
12. The District Programme Officer, Establishment (Education) Kaimur, District
- Kaimur at Bhabhua.
13. The Block Education Officer Mohania, Block - Mohania, District - Kaimur
at Bhabhua.
14. The Panchayat Secretary Gram Panchyat Raj Usari, Block - Mohania,
District - Kaimur at Bhabhua.
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 8351 of 2020)
For the Petitioner/s : Mr.Ansul
For the Respondent/s : Mr.Dr. K.N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 1037 of 2021)
For the Petitioner/s : Mr.Lakshmi Kant Sharma
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 1976 of 2021)
For the Petitioner/s : Mr.Suman Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 2280 of 2021)
For the Petitioner/s : Mr.Amal Kumar Sinha
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 2301 of 2021)
For the Petitioner/s : Mr.Rama Kant Singh
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 2506 of 2021)
For the Petitioner/s : Mr.Anuj Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2863 of 2021)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
395/631
For the Petitioner/s : Mr.Uma Kant Prasad
For the Respondent/s : Mr.Prabhakar Jha ( Gp27 )
(In Civil Writ Jurisdiction Case No. 2877 of 2021)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2896 of 2021)
For the Petitioner/s : Mr.Suman Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 2991 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 3053 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3102 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3108 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 3274 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3499 of 2021)
For the Petitioner/s : Mr.Ajay Kumar Jain
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 3506 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 3592 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3705 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Ag )
(In Civil Writ Jurisdiction Case No. 3770 of 2021)
For the Petitioner/s : Mr.Dronacharya
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 3877 of 2021)
For the Petitioner/s : Mr.Rakesh Kumar Singh
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3930 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3954 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3955 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3960 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
396/631
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4116 of 2021)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 4188 of 2021)
For the Petitioner/s : Mr.Sanjeev Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 4299 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 4329 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4427 of 2021)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4451 of 2021)
For the Petitioner/s : Mr.Sabal Kumar Jha
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4696 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4710 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 4784 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 4805 of 2021)
For the Petitioner/s : Mr.Rama Kant Singh
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 4827 of 2021)
For the Petitioner/s : Mr.Pramod Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4858 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4863 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4945 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4996 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 5133 of 2021)
For the Petitioner/s : Mr.Harendra Kumar Tiwary
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 5261 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
397/631
(In Civil Writ Jurisdiction Case No. 5335 of 2021)
For the Petitioner/s : Mr.Harendra Kumar Tiwary
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 5337 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5597 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5609 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 5650 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 5706 of 2021)
For the Petitioner/s : Mr.Satyam Shivam Sundaram
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 5929 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 6003 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 6198 of 2021)
For the Petitioner/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 6282 of 2021)
For the Petitioner/s : Mr.Madhukar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 6655 of 2021)
For the Petitioner/s : Mr.Madhukar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 6828 of 2021)
For the Petitioner/s : Mr.Arghesh Kumar
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 7078 of 2021)
For the Petitioner/s : Mr.Abdul Wadood
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
(In Civil Writ Jurisdiction Case No. 7186 of 2021)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 7802 of 2021)
For the Petitioner/s : Mr.Rama Kant Singh
For the Respondent/s : Mr.Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 8110 of 2021)
For the Petitioner/s : Mr.Raju Prasad
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 8392 of 2021)
For the Petitioner/s : Mr.Sanjay Prakash Verma
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 8655 of 2021)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
398/631
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 8802 of 2021)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 8829 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 8913 of 2021)
For the Petitioner/s : Mr.Zaki Haider
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 8976 of 2021)
For the Petitioner/s : Mr.Shree Kant Pandey
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 8999 of 2021)
For the Petitioner/s : Mr.Vipin Kumar Singh
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 9542 of 2021)
For the Petitioner/s : Mr.Rupesh Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 9846 of 2021)
For the Petitioner/s : Mr.Abdul Wadood
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
(In Civil Writ Jurisdiction Case No. 10342 of 2021)
For the Petitioner/s : Mr.Purushottam Kumar Jha
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 12175 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 12205 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 12320 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 12765 of 2021)
For the Petitioner/s : Mr.Vishwajeet Kumar Mishra
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 13084 of 2021)
For the Petitioner/s : Mr.Md. Helal Ahmad
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 13255 of 2021)
For the Petitioner/s : Mr.Kumar Kaushik
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 13509 of 2021)
For the Petitioner/s : Mr.Shree Kant Pandey
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 13979 of 2021)
For the Petitioner/s : Mr.Madahav Raj
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 14166 of 2021)
For the Petitioner/s : Mr.Rama Kant Singh
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
399/631
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 14193 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 14491 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 14899 of 2021)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Madhaw Prasad Yadaw (Gp23 )
(In Civil Writ Jurisdiction Case No. 14959 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 15502 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 16448 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 16817 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 17970 of 2021)
For the Petitioner/s : Mr.Gyan Prakash
For the Respondent/s : Mr.Dr. K N Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 18371 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K N Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 18665 of 2021)
For the Petitioner/s : Mr.Mirtyunjay Kumar
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 19638 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 19674 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 20475 of 2021)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 20883 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Subash Chandra Mishra ( Sc16 )
(In Civil Writ Jurisdiction Case No. 21067 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 531 of 2022)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 1095 of 2022)
For the Petitioner/s : Mr.Ashok Kumar Yadav
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
400/631
(In Civil Writ Jurisdiction Case No. 1227 of 2022)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 1423 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 1648 of 2022)
For the Petitioner/s : Mr.Brisketu Sharan Pandey
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 2122 of 2022)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Smt. Binita Singh (Sc 28)
(In Civil Writ Jurisdiction Case No. 2285 of 2022)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga 12)
(In Civil Writ Jurisdiction Case No. 2640 of 2022)
For the Petitioner/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Dr. K. N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 4858 of 2022)
For the Petitioner/s : Mr.Rohit Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 4958 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt.Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 4971 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 5142 of 2022)
For the Petitioner/s : Mr.Sanjay Kumar Singh
For the Respondent/s : Mr.Smt.Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 6139 of 2022)
For the Petitioner/s : Mr.Durgesh Nandan
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 6175 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 6257 of 2022)
For the Petitioner/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 6530 of 2022)
For the Petitioner/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 6596 of 2022)
For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 6628 of 2022)
For the Petitioner/s : Mr.Sushil Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 6827 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 7078 of 2022)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
401/631
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
(In Civil Writ Jurisdiction Case No. 7178 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 7536 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Binita Singh ( Sc 28 )
(In Civil Writ Jurisdiction Case No. 7723 of 2022)
For the Petitioner/s : Mr.Ajay Kumar Jain
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 7760 of 2022)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Subhash Chandra Mishra ( Sc 16 )
(In Civil Writ Jurisdiction Case No. 7937 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 8116 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 9054 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 9170 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 10063 of 2022)
For the Petitioner/s : Mr.Rajendra Kumar Jain
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 10488 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 11731 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
(In Civil Writ Jurisdiction Case No. 11957 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
(In Civil Writ Jurisdiction Case No. 11969 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 12616 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
======================================================
CATEGORY-H
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10056 of 2018
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
402/631
1. Wasim Akhtar and Ors Son of Ali Elias, resident of P.O.- Kurwa Mathiya,
P.S.- Chanpatiya, District- West Champaran.
2. Rishikesh Kumar Singh, Son of Subhash Prasad, Resident of Village-
Bilaspur, P.S.- Ramnagar, District- West Champaran.
3. Md. Shahnawaz, Son of Md. Imran, resident of Village- Telpur, P.S.-
Lauriya, District- West Champaran.
4. Rajiv Kumar Ranjan, Son of Narendra Thakur, Resident of Village- Mathiya,
P.S.- Lauriya, District- West Champaran.
5. Navin Kumar, Son of Vishwanath, resident of Village- Rampur, P.S.-
Shikarpur, District- West Champaran.
6. Sandeep Saurabh, Son of Hari Mohan Prasad, resident of Village- Mehnaul
Khurd, P.S.- Matiyaria, District- West Champaran.
7. Indresh Mishra, Son of Kameshwar Mishra, Resident of Village- Bilaspur,
P.S.- Ramnagar, District- West Champaran.
8. Amresh Kumar Pandey, Son of Rajnarayan Pandey, resident of Village-
Indrachauk Bettiah, P.S.- Nagar Thana Bettiah, District- West Champaran.
9. Saurabh Chandra, Son of Vikash Chandra, Resident of Village- Baluwa,
P.S.- Bairiya, District- West Champaran.
10. Vivek Kumar Tiwari, Son of Vijay Narayan Tiwari, Resident of Village-
Bhawani Pur, P.S.- Srinagar Pujha, District- West- Champaran.
11. Avinash Kishore, son of Bhupendra Prasad, Resident of Village- Jagiraha,
P.S.- Bairiya, District- West Champaran.
12. Vivek Kumar Raj, Son of Vinay Kumar Pandey, resident of Village- Kurwa
Mathia, P.S.- Chanpatiya, District- West Champaran.
13. Md. Wasi Ahmad, Son of Salma Khatoon, resident of Village-
Vishambharpur, P.S.- Muffasil Bettiah, District- West Champaran.
14. Rohit Kumar Gupta, Son of Anil Kumar, Resident of Village- Amwa Majhar,
P.S.- Muffasil Bettiah, Dist.- West Champaran.
15. Abhishek Kumar, Son of Awadh Kishor Mahto, Resident of Village-
Turkawalia, P.S.- Matiharia, District- West Champaran.
16. Vinay Kumar, Son of Awadh Kishor Rao, Resident of Village- Laukriya,
P.S.- Bairiya, District- West Champaran.
17. Rajiv Urao, Son of Ajay Urao, Resident of Village- Naya Tola Manguraha,
P.S.- Gaunaha, District- West Champaran.
18. Shujaullah Siddiqui, Son of Jalaluddin, Resident of Chand Barwa, P.S.-
Sathi, Dist.- West Champaran.
19. Wasim Ahmad, Son of Ali Ahmad, Resident of Village- Barwa Kala, P.S.-
Sathi, Dist.- West Champaran.
20. Afzal Ali, Son of Rukhsana Khatoon, Resident of Village- Chand Barwa,
P.S.- Sathi, Dist.- West Champaran.
21. Arun Kumar Gupta, Son of Saneha Kumari, Resident of Village-
Narkatiaganj, P.S.- Sikarpur, Dist.- West Champaran.
22. Chandra Kishor Kumar Ojha, Son of Vimlesh Kumar Ojha, Resident of
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
403/631
Village- Lauriya, P.S.- Lauriya.
23. Saurabh Kumar, Son of Purnima Kumari, Resident of Village- Gharampur,
P.S.- Sathi, Dist.- West Champaran.
24. Atul Rahman, Son of Habibur, Resident of Village- Kandhwalia, P.S.-
Lauriya, Dist.- West Champaran.
25. Tausif Nehal, Son of Iftekhar, Resident of Village- Baswariya, P.S.- Lauriya,
Dist.- West Champaran.
26. Subodh Kumar, Son of Munna Kumar, Resident of Village- Bankatwa,
Police Station- Lauriya, District- West Champaran.
27. Nasrin Parween, Daughter of Zubair Azam, Resident of Village-
Kandhwalia, Police Station- Lauriya, District- West Champaran.
28. Rajendra Kumar Ram, Son of Gopal Ram, Resident of Village- Dularpati
Nawka Tola, Police Station- Yogapati, District- West Champaran.
29. Ranjit Kumar, Son of Harendra Bhagat, Resident of Village- Aawriya Barai
Tola, Police Station- Muffasil, District- West Champaran.
30. Chanda Devi, Daughter of Hariwansh Bihari, Resident of Village- Semra
Brit, Police Station- Majhaulia, District- West Champaran.
31. Ajay Kumar Sharma, Son of Kumud Kumari, Resident of Village- Baitapur,
Police Station- Chanpatiya, District - West Champaran.
32. Ranaji Arvind, Son of Pyarelal Prasad, Resident of Village- Kamal Nath
Nagar, Police Station- Chanpatiya, District- West Champaran.
33. Sneha Patel, Son of Birendra Prasad, Resident of Village- Ranipur
Rampurwa, Police Station- Chanpatiya, District- West Champaran.
34. Priyesh Kumar Shriwastav, Son of Ravindra Prasad Shriwastav, Resident of
Village- Bela Gola Harinagar, Police Station- Ram Nagar, District- West
Champaran.
35. Manoj Prasad, Son of Suresh Ram, Resident of Village- Dashawaha, Police
Station- Barwapati, District- Kushinagar.
36. Dinesh Patel, Son of Veer Bahadur Patel, Resident of Village- Dhobni,
Police Station- Lauriya, District- West Champaran.
37. Asif Ahmad Khan, Son of Nahida Bano, Resident of Village- Kanth
Chhapra, Police Station- Pipra, District East Champaran.
38. Shamim Ahmad, Son of Raushan Jahan, Resident of Village- Rewahiya,
Police Station- Ranglahi, District- West Champaran.
39. Nanhe Kumar, Son of Kanchan Raut, Resident of Village- Bhagwatia, Police
Station- Kesharia, District- East Champaran.
40. Amrendra Ram, Son of Nageshwar Ram, Resident of Village- Patahi Thana,
Police Station- Patahi, District- East Champaran.
41. Ajit Kumar, Son of Shakti Narayan, Resident of Village- Bagahi, Police
Station- Kushinagar, District- Kushinagar.
42. Chandrabhan Bharti, Daughter of Rajendra Ram, Resident of Village-
Loharpatti, Police Station- Jararpur, District- West Champaran.
43. Nitish Kumar, Son of Chandra Kishor Prasad Gupta, Resident of Village-
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
404/631
Bankatwa, Police Station- Lauriya, District West Champaran.
44. Abhishek Kumar, Son of Suresh Kumar Soni, Resident of Village- Lauriya,
Police Station- Lauriya, District West Champaran.
45. Rahul Kumar Mishra, Son of Pramod Kumar Mishra, Resident of Village-
Bettiah Banuchapr Mahadev Nagar, Police Station- Muffasil BTH, district
West Champaran.
46. Sameer Alam, Son of Sahabi Khatoon, Resident of Village- Mansha Tola
Bettiah, Police Station- Muffasil, BTH District West Champaran.
47. Vivek Kumar, Son of Vashist Prasad Kushwaha, Resident of Village- Briti
Tola, Police Station- Chanpatia, District- West Champaran.
48. Santosh Kumar, Son of Fuldev Prasad, Resident of Village- Sirisia, Police
Station- Sathi, District- West Champaran.
49. Dilesh Ram, Son of Krishana Ram, Resident of Village- Dihi, P.S.- Dhanha,
Dist.- West Champaran.
50. Durgavati Kushwaha Son of Late Doma Kushwaha, Resident of Village-
Dhawhiya, P.S.- Dhanha, Dist.- West Champaran.
51. Vireswar Raj, Son of late Shambhu Nath Pandey, Resident of Village-
Bediban, P.S.- Pipara, Dist.- West Champaran.
52. Vipin Ram, Son of Moti Ram, Resident of Village- Amawa, P.S.-
Majhauliya, Dist.- West Champaran.
53. Pankaj Kumar, Son of Ram Ekbaal Das, Resident of Village- Bairiya dih,
P.S.- Harsiddhi, Dist.- East Champaran.
... ... Petitioner/s
Versus
1. The State Of Bihar and Ors
2. The Principal Secretary, Department of Education, Government of Bihar,
Patna.
3. The Director, Primary Education, Department of Education, Government of
Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14600 of 2018
======================================================
1. Avinash Chandra and Ors Son of Vijay Kumar Resident of Village-Ward No.
11, Kailashpur, P.S. Dumra, District-Sitamarhi.
2. Ranjit Kumar Son of Mahadeo Manjhi Resident of Village- Bulakipur,P.S.
Riga, District- Sitamarhi.
3. Samrin Parveen Daughter of Samrul Hasan Resident of Village- Ward No. 5
Kachbachipur, P.S. Fatehpur Gidhmasani, District- Sitamarhi.
4. Pramod Kumar Son of Asharfi Ram Resident of Village- Raghopur Bakhari,
P.S.- Sitamarhi, District- Sitamarhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
405/631
5. Swati Suman Daughter of Umesh Kumar Ray Resident of Village- Jagdeo
Nagar Bazar Samiti, P.S. Nawada,,District- Ara Bhojpur.
6. Pushpa Kumari Son of Mahavir Paswan Resident of Village- Sangrampur
Tole Mushharniya-II, P.S.- Sonbarsa, District- Sitamarhi.
7. Sangharsh Raj Son of Kumar Gopesh Resident of Village-Sabikpur, P.S.
Sabikpur, District- Lakhisarai.
8. Zeba Bakhteyar Son of Nehal Ahmed Resident of Village- Barakar, P.S.
Rajgir,District-Nalanda.
9. Prabhakar Pandey Son of Shashi Mohan Pandey Resident of Village-
Amnaur, P.S, Arai, District- Muzaffarpur.
10. Rajesh Raushan Son of Radha Mohan Singh Resident of Village- Bhadai,
P.S. Hathauri, District- Muzaffarpur.
11. Manoj Kumar Saroj Son of late Ramshreshth Mandal Resident of Village-
Mananpur, P.S. Runni Saidpur, District- Sitamarhi.
12. Sangita Devi Wife of latte Suresh Prasad Ray Resident of Village-
Mohanpur, P.S. Patori, District- Sitamarhi.
13. Adiya Kumar Aman Son of Kailashpati Kumar Resident of Village-Chaman
Bigha, P.S. Daudnagar, District- Aurangabad.
... ... Petitioner/s
Versus
1. The State Of Bihar and Ors
2. The Principal Secretary, Department of Education, Government of Bihar,
Patna.
3. The Director, Primary Education, Department of Education, Government of
Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19968 of 2018
======================================================
Gulshan Kumar Son of Late Rajeev Kumar, Resident of Village- Bingama,
P.S.- Patori, District- Samastipur.
... ... Petitioner/s
Versus
1. The State Of Bihar and Ors
2. The Principal Secretary Department of Education, Government of Bihar,
Patna.
3. The Director, Primary Education, Department of Education, Government of
Bihar, Patna.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
406/631
Civil Writ Jurisdiction Case No. 4327 of 2019
======================================================
1. Prashant Kumar and Ors S/o Sri Abhay Kumar R/o Village and P.O.-
Morsand Musaid, District- Sitamarhi presently working as Prakhand Teacher
in Middle School Kauriya Raipur, Block- Runisaidpur District- Sitamarhi
2. Nishant Kumar S/o Sri Dev Chandra Jha R/o Village and P.O.- Morsand
Musaid, District- Sitamarhi Presently working as Prakhand Teacher in
Middle School Basatpur, Block- Runisaidpur District- Sitamarhi
3. Santosh Kumar S/o Sri Chandeshwar Rai R/o Village- Bhagwanpur,
Bochaha P.O. and P.S.- Bochaha, District- Muzaffarpur Presently working as
Prakhand Teacher in Govt. Upgraded Middle School Sahila Balli, Block-
Aurai District- Muzaffarpur
4. Govind Kumar Thakur S/o Sri Rameshwar Thakur R/o Village and P.O.-
Karnpur, P.S.- Rudrapur District- Madhubani Presently working as Prakhand
Teacher in Elevated Middle School Chichodhva Thathi, Block- Laukahi
District- Madhubani
5. Md. Shakir Ahmad S/o Md. Isha R/o Village- Phenhara near Masjid, P.O.
and P.S.- Phenhara District- East Champaran Presently working as Prakhand
Teacher in Middle School Nayagaon Kanya, Block- Dumari Katsari District-
Shivhar
6. Ravi Raj S/o Sri Uma Shankar Prasad Gupta R/o Mohalla- 279 Desh Sewak
Marg, Brahampura P.O.- MIT, P.S.- Brahmpura, District- Muzaffarpur
Presently working as Prakhand Teacher in Govt. Elevated Middle School
Mathanbanwari, Block- Kotwa, District- East Champaran
7. Raghuwar Prasad S/o Sri Rama Prasad R/o Village and P.O.- Mogalbiraicha,
P.S.- Baruli District- Gopalganj Presently working as Prakhand Teacher in
Middle School Neuri Baruli-2, Block- Barauli, District- Gopalganj
8. Dharmendra Kumar S/o Sri Baharan Mahto R/o Village- Bharkuia P.O. and
P.S.- Barauli District- Gopalganj Presently working as Nagar Teacher in
Govt. Middle School Ratan Sarai, Block- Barauli, District- Gopalganj
9. Raj Kumar S/o Sri Bindeshwari Prasad R/o Village- Jipura, P.O.- Moriya,
District- Saran Presently working as Prakhand Teacher in Govt. Middle
School Sareya Narendra, Block- Barauli, District- Gopalganj
10. Parmanand Pintu S/o Sri Upendra Narayan Sahu R/o Ward No.-2, Near
Pond, Nawada, Madhepur District- Madhubani Presently working as
Prakhand Teacher in Govt. Adarsh Rajput Samaj Middle School, Block-
Madhepur District- Madhubani
11. Shrawan Kumar S/o Sri Ramdhari Prasad Chaurasiya R/o Village- Kazichak,
P.O. and P.S.- Maheshkhut District Khagariya Presently working as
Prakhand Teacher in Kanya Middle School, Block- Chautham District-
Khagariya
12. Pramod Kumar Singh S/o Sri Jai Narayan Singh R/o Village- Bangra,
Sugauli, P.O. and P.S.- Sugauli District- East Champaran Presently working
as Prakhand Teacher in Elevated Middle School Vishunpurva, Nagar
Panchayat Sugauli District- East Champaran
13. Sanjay Kumar Pandey S/o Sri Surendra Pandey R/o Village- Paras Pakri
Ward No.-3, P.O.- Chanayan Bandh, P.S.- Majhauliya District- West
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Champaran Presently working as Prakhand Teacher in Elevated Middle
School Pansalva, Block- Chiraiya District- East Champaran
14. Ashok Kumar S/o Late Kailu Yadav R/o Village and P.O.- Baljora, P.S.-
Triveniganj, District- Supaul Presently working as Prakhand Teacher in
Middle School Mirjava, Block- Triveniganj, District- Supaul
15. Ajeet Kumar S/o Sri Baburam Singh R/o Village- Semrauna P.O.-
Radhaganj, District- Gopalganj Presently working as Prakhand Teacher in
Govt. Buniyadi School Mishrbatraha, Block- Phulwariya District- Gopalganj
16. Rabindra Kumar S/o Sri Saryug Sharma R/o Village- Goithaha, P.O.-
Raykarariya District- East Champaran Presently working as Pakhand
Teacher in Govt. Middle School Radhiya Areraj, Block- Areraj District- East
Champaran
17. Braj Nandan Kishor Ray S/o Sri Shambhu Rai R/o Village, P.O. and P.S.-
Ramnagar District- West Champaran Presently working as Pakhand Teacher
in Govt. Middle School Taulaha Ramnagar, Block- Ramnagar, District- West
Champaran
18. Knowledge Kumar Manjhi S/o Sri Rangila Manjhi R/o Village- Nawada,
P.O.- Nawada Block- Mashrak District- Saran Presently working as
Prakhand Teacher in Elevated Middle School Ganauli Mashrak, Block-
Mashrak District- Saran
19. Deepak Kumar S/o Sri Wakil Mahto R/o- Noniya Toli, P.O. and P.S.- Bettiah
District- West Champaran Presently working as Pakhand Teacher in
Elevated Middle School Phuliyakhar, Block- Nautan District- West
Champaran
20. Kamlesh Kumar Prasad S/o Sri Samundra Prasad R/o Village- Musharwa
P.O.- Narkatiyaganj District- West Champaran Presently working as
Pakhand Teacher in Elevated Middle School Jamuniya-2, Block-
Narkatiyaganj, District- West Champaran
21. Arun Kumar Rao S/o Sri Balram Rao R/o Village- Basantpur Maswas P.O.-
Suhaha Bhawanipur Block- Sikta District- West Champaran Presently
working as Pakhand Teacher in Sirauna Middle School, Block- Chiraiya
District- East Champaran
... ... Petitioner/s
Versus
1. The State of Bihar and Ors through the Principal Secretary, Education
Department, Bihar, Patna
2. The Principal Secretary cum Additional Chief Secretary, Education
Department, Bihar, Patna
3. The Secretary Primary Education, Education Department, Bihar, Patna
4. The Director, Research and Training, Education Department, Bihar, Patna
5. The Chancellor of Universities of Bihar, Raj Bhawan, Patna
6. The Principal Secretary, Office of Chancellor of Universities of Bihar, Raj
Bhawan, Patna
7. B.R.A. Bihar University, Muzaffarpur represented through its Registrar
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
408/631
8. The Vice Chancellor, B.R.A. Bihar University, Muzaffarpur
9. The Registrar, B.R.A. Bihar University, Muzaffarpur
10. The Director, Directorate of Distance Education, B.R.A. Bihar University,
Muzaffarpur
11. The National Council of Teachers Education, New Delhi represented
through its Director
12. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa
13. The University Grant Commission (DEB) represented through its Chairman
14. The Secretary, University Grant Commission, (DEB) New Delhi
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12928 of 2019
======================================================
1. Nitesh Kumar Son of Kedar Pandit, resident of Village- Rampur Keshopur
(Malahi), P.S.- Saraiya, District- Muzaffarpur.
2. Khushbu Kumari, D/o Kailash Chaudhary, resident of Village- Khutahi, P.S.-
Paroo, District- Muzaffarpur.
3. Abdul Rahim, Son of Md. Munir, resident of Village- Quazi Mohammadpur,
P.S.- Paroo, District- Muzaffarpur.
4. Kumari Rita, D/o Baijnath Ray, Wife of Sanjeev Kumar, resident of Village-
Neempatti Lalu Chapra, P.S.- Paroo, District- Muzaffarpur.
5. Tanwir Alam, Son of Anwaruddin, resident of Village- Anjani Saran, P.S.-
Parsa, District- Saran.
6. Ranjan Kumar, Son of Ramesh Kumar, resident of Village- Shobhitapur,
P.S.- Rajepur, District- East Champaran.
7. Md. Kamran Siddiqui, Son of Md. Ahaullah, resident of Village- Jaffarpur,
P.S. Paroo, District- Muzaffarpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar, Patna.
2. The Principal Secretary, General Administration Department, Government
of Bihar, Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board through its Chairman, Budh Marg,
Patna.
5. The Secretary, Bihar School Examination Board, Budh Marg, Patna.
6. The District Magistrate, Muzaffarpur.
7. The District Education Officer, Muzaffarpur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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8. The District Programme Officer (Establishment), Muzaffarpur.
9. The Block Education Officer, Saraiya-cum-Paru, Muzaffarpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 23769 of 2019
======================================================
1. Prakash Kumar Gupta S/o Sri Kashi Nath Prasad Resident of Mohalla- Ward
No. 20, Block Road Narkatiaganj, P.s.- Shikarpur, Distt.- West Champaran at
Bettiah
2. Vikas Kumar S/o Sri Ramnarayan Prasad Resident of Mohalla- Jamadar
Tola, Ward No. 1, P.s.- Bettiah (Town), Distt.- West Champaran at Bettiah
3. Lakchami Kant Paswan S/o Sri Dipan Paswan Resident of Village-
Sarmastpur, P.s.- Sakra, Distt.- Muzaffarpur
... ... Petitioner/s
Versus
1. The Union of India through the Human Resources Department, New Delhi
2. The Secretary Human Resources Department, New Delhi
3. The Additional Secretary Ministry of Human Resources, New Delhi
4. The Secretary Department of School Education and Literacy, Ministry of
Human Resources Development, Govt. of India, Shashtri Bhawan, New
Delhi
5. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna
6. The Principal Secretary, Education Department, Govt. of Bihar, Patna
7. The Director Primary Education, Education Department, Govt. of Bihar,
Patna
8. The District Education Officer Bettiah, Distt.- West Champaran at Bettiah
9. The District Education Officer Muzaffarpur
10. Babasaheb Bhimrao Ambedkar Bihar University Muzaffarpur, through its
Registrar, Babasaheb Bhimrao Ambedkar Bihar University, Muzaffarpur
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2065 of 2020
======================================================
1. Nitu Kumari, daughter of Lalbabu Paswan, resident of Village Chalki P.O.-
Daulatpur P.S. Khodabandpur District Begusarai.
2. Etikshi Kumari, wife of Santosh Kumar RAi, resident of Village Debra P.O.
Pasta, Via Kundal P.S. Hasanpur, District Samastipur.
3. Shurutikirti Kumari, Daughter of Jagdish Rai, resident of Village Dhabolia
P.O. and P.S Kusheshwarasthan District Darbhanga.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
410/631
4. Gauri Kumari, Wife Sunil Kumar, resident of village Situwahi P.O. Salkhua
P.S. Salkhua District- Saharsa.
5. Dinesh Kumar, Son of Chandrika Paswan Sahu, resident of Village Udah
P.O. - Dinmo, P.S.- Kusheshwarasthan and District Darbahanga.
6. Satynarayan Paswan, Son of Fulo Paswan, resident of Village Parmanandpur
P.O. - P.O Dinmo, P.S. Kusheshwarasthan and District Darbhanga.
7. Ranjan Devi, wife of Kamlesh Rai, resident of Village Virgaon, P.O. Tarhi
P.S. Mahishi and District- Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department Bihar, Patna.
2. Director Primary Education Human Resources Development Department
Bihar, Patna.
3. District Magistrate, Darbhanga.
4. Regional Deputy Director Darbhanga Range Darbhanga.
5. State Project Director, Bihar Education Department Bihar Patna.
6. District Education Officer Darbhanga.
7. District Programme Officer (Establishment) Darbhanga.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4369 of 2020
======================================================
Rajeev Kumar Mishra Son of Late Bhairav Mishra, resident of Village- Sabha
Sasaula, P.s.- Suppi, District- Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Bihar, Patna.
4. The Regional Deputy Director of Education, Tirhut Division, Muzaffarpur.
5. The District Education Officer, Sheohar.
6. The District Programme Officer, Sheohar.
7. The District Treasury Officer, Sheohar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8365 of 2020
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
411/631
1. Md. Vakil S/o Md. Umar Resident of Phulwaria- 03, Ward No.- 6, Barauni,
Teghara, Begusarai.
2. Premlata Kumari W/o Vivekanand Upadhyay Resident of Kohari, Kohari,
Kaimur (Bhabhua).
3. Rita Kumari D/o Baleshwar Yadav Primary Teacher, Upgraded Middle
School, Pipra, Makhdumpur Block, Jehanabad.
4. Kumari Nirmala W/o Devendra Kumar Resident of Bhagwanpur, Chandauli,
Saiyadraja, U.P.
5. Sushma Verma W/o Bhagwaati Charan Verma Resident of 30 Rashtriya
Ganj, Birla Colony, near Police Chowki, Phulwaria, Patna.
6. Kumari Vijaya W/o Akhilesh Mishra Resident of Akabarpur, Sorampur,
Patna, Bihar.
7. Reyaz Akhtar S/o Md. Sohail Primary Teacher, Rajakeya Middle School,
Telia, Muzaffarpur, Kurhani Block, District Muzaffarpur.
8. Sunil Kumar S/o Sri Damodar Prasaad Yadav Resident of Shripur, Siripur
Dakhinwari, Madhepura, S. Dakshinwari, Bihar.
9. Ajit Kumar Son of Lakhan Prasad Resident of Village and P.O.- Ashahari,
P.S. Hilsa, District Nalanda.
10. Prabhat Ranjan Kumar Son of Ashok Kumar Resident of Village- Mirjan
Bigha, P.O.- Badi Paithana, P.S.- Pathuna, District- Nalanda.
11. Sanjay Kumar Dubey Son of Ram Dular Dubey Resident of Bhalohua, Ward
No.- 2, VIP Colony, P.O. and P.S.- Bhabhua, District- Kaimur.
12. Ajay Kumar Yadav S/o Sri Bhagwan Yadav Resident of Village- Sapahi,
P.O.- Nimej, P.S.- Bramhpur, District- Buxar.
13. Niti Kumari W/o Sri Pramod Kumar Singh Resident of Village- Barna, P.O.-
Nasej, P.S.- Kudra, District- Kaimur, Bhabhua.
14. Govind Kumar S/o Sri Ramji Ram Resident of Village- Gaura, P.O.-
Jamurna, P.S.- Mohania, District- Kaimur, Bhabhua.
15. Bandana Kumari W/o Sri Sachindra Kumar Pandey Resident of Mohalla-
Tiwari Tola, Ward No.- 19, District- Kaimur, Bhabhua.
16. Kusum Pandey D/o Sri Rambhog Pandey Resident of Village- Korhanu,
P.O.- Kilni, P.S.- Chand, District- Kaimur, Bhabhua.
... ... Petitioner/s
Versus
1. The Union of India through its Secretary, Ministry of Human Resources
Development, New Delhi.
2. The State of Bihar through its Principal Secretary.
3. The Chairman, NIOS, National Institute of Open Schooling (NIOS).
4. The Secretary, NIOS, U.P.
5. The Director, (Academic), NIOS, U.P.
6. Regional Director, NIOS, Patna.
7. Secretary, Education Department, Govt. of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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8. Director, Primary Education, Bihar.
9. District Programme Officer, Establishment, Bihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 700 of 2021
======================================================
Adabudh Nath Pandey Son of Late Binda Pandey Resident of Village-
Bhatahan, P.S.- Shyampur Bhatahan, District- Sheohar.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary Education Department, Government of Bihar, Patna.
3. The Director Primary Education, Bihar, Patna.
4. The Regional Deputy Director of Education Tirhut Division, Muzaffarpur.
5. The District Education Officer Sheohar.
6. The District Programme Officer (Establishment) Sheohar.
7. The District Treasury Officer Sheohar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1733 of 2021
======================================================
Pushpa Kumari Daughter of Raj Kumar Sah resident of Gami Tola, P.S. -
Katihar, District- Katihar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Education Department,
Govt. of Bihar, Old Secretariat, Patna.
2. The Director, Primary Education, Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Katihar.
4. The Regional Deputy Director, Primary Education, Katihar.
5. The District Education Officer, Katihar.
6. The District Programme Officer (Establishment), Katihar.
7. The Principal, Middle School, Teza Tola, Katihar.
8. The Municipal Commissioner, Municipal corporation, Katihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1926 of 2021
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
413/631
======================================================
Radhika Devi Daughter of Late Ramjee Prasad, Wife of Shri Jaiprakash Bhagt
Resident of Village- Kakadhiya Tole Srinagar, Post Office- Khodai Bagh,
Takia, Police Station- Khaira, District- Saran. At present posted and working
as Prakhand Teacher in Govt. Upgraded Middle School Kalupur, Anchal-
Nagra, District- Saran, Chapra.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Saran, Chapra.
5. The District Programme Officer (Establishment), Saran, Chapra.
6. The Block Education Officer, Nagra, District- Saran, Chapra.
7. The Union of India through the Human Resources Development
Department, New Delhi.
8. The Secretary, Human Resources Development Department, New Delhi.
9. The Additional Secretary, Ministry of Human Resources, New Delhi.
10. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
11. The Secretary, Bihar School Examination Board, Patna
12. The Controller of Examination, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2317 of 2021
======================================================
Niki Kumari Wife of Sri Peeyush Prakash Bidyarthee Resident of Village and
P.O. - Salempur, P.S. - Sidhwaliya, District- Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar,
3. The Director, Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer, Gopalganj.
5. The District Programme Officer (Establishment), Gopalganj.
6. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
414/631
7. Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2325 of 2021
======================================================
Madhavi Kumari wife of Vijay Kumar Thakur C/o Ravindra Nath Thakur,
resident of village and P.O. Dhenga East via Kaluahi District Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Human Resources
Development Government of Bihar, Patna.
2. The Director Primary Education Bihar, Patna.
3. The Regional Deputy Director of Education Darbhanga Division Darbhanga.
4. The District Education Officer, Madhubani.
5. The District Programme Officer, (Establishment) Madhubani.
6. The District Panchayat Raj Officer, Madhubani.
7. The Block Development Officer, Rahika Madhubani Rahika, Madhubani.
8. The Block Education Officer, Rahika Madhubani.
9. The Panchayat Secretary Village Panchayat Raj Hussainpur, Rahika
Madhubani.
10. The Mukhiya Panchayat Raj Hussainpur Rahika, Madhubani.
11. The Headmaster, Girls Primary School Hussainpur, Rahika Madhubani.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2529 of 2021
======================================================
1. Md Mustafiz Alam S/o-Md Faroque, Residentof Village-Dalmalpur, P.S.-
Amour, District-Purnia, Presently Working as Panchayat Teacher in Primary
School Bara Lal toli, gram Panchayat-Rangraiya, lal toli, P.S.-Amour,
District-Patna.
2. Farha Zia, D/o-Ziauddin Ahmad, Resident of Masjid Road Mirchayi Bari,
P.S.-Katihar, District-Katihar, Presently Working as Panchayat Teacher in
Primary School Kamalpur Purnia East, P.S.-Purnia, District-Purnia.
3. Md. Arshad Akhtar S/o-Late Md Sharif, Residentof Village-Hakka, P.S.-
Amour, District-Purnia, Presently Working as Panchayat Teacher in Primary
School Pipra, Bara Isrambrar, P.S.-Jokihat, District-Araria.
4. Shafquat Ara, D/o-Md Tauhid Alam, W/o-Md Quaiser, Residentof Village-
Hatgaon, P.S.-Palasi, District-Araria. Presently Working as Panchayat
Teacher in Primary School Pipra, Bara Istambrar, P.S.-Jokihat, District-
Araria.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
415/631
... ... Petitioner/s
Versus
1. The State of Bihar through the principal Secretary Education Department,
Patna.
2. The Director Primary Education Department, Education Department, Patna.
3. The District Education Officer Purnia, District-Purnia.
4. The District Proframme Officer Established Purnia, Distirct-Purnia.
5. The District Education Officer Araria, District-Araria
6. The District Programme Officer (Established Araria, District-Araria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2533 of 2021
======================================================
Vidyarathi Prasad Son of Late Din Dayal Prasad, Resident of Village- Tiyar,
Tiar, Police Station - Asawn, District - Siwan. At present posted and working
as Prakhand Teacher in Govt. Middle School Hasua, Anchal - Ziradeyee,
District - Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar. Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Siwan.
5. The District Programme Officer (Establishment), Siwan.
6. The Block Education Officer, Ziradeyee, District - Siwan.
7. The Union of India through the Human Resources Development
Department, New Delhi.
8. The Secretary, Human Resources Development Department, New Delhi.
9. The Additional Secretary, Ministry of Human Resources, New Delhi.
10. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2550 of 2021
======================================================
1. Veena Bharti, W/o Shri Jalandhar Kumar, R/o Village-Chakjainav, Post
Office-Chaksikandar, Police Station-Bidupur, District-Vaishali. At Present
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
416/631
posted and working as Panchayat Teacher in Govt. Primary School Banikol,
Anchal-Barari, District-Katihar.
2. Kumari Nutan Bharati, W/o Nityanand Paswan, Resident of Village-Kaloni
Tola, Mohana Chandapur, Police Station-Barari, District-Katihar. At present
posted and working as Panchayat Teacher in Govt. Primary School Jharkaha,
Anchal-Barari, District-Katihar.
3. Kumar Mukesh Madhav S/o Sri Rmdevo Prasad Paswan Resident of
Village-Kaloni Tola, Mohna Chandpur, Mahna Chandpur, Police Station-
Barari, District-Vaishali. At present posted and working as Panchayat
Teacher in Govt. Primary School Jharkaha, Anchal-Barari, District-Katihar.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Government of Bihar, Patna.
3. The Director Primary Education, Government of Bihar, Patna.
4. The District Education Officer, Katihar.
5. The District Programme Officer (Extablishment), Katihar.
6. The Block Education Officer, Barari, District-Katihar.
7. The Panchayat Secretary, Gram Panchayat Raj Baisogovindpur, Anchal
-Barari, District-Katihar.
8. The Panchayat Secretary, Gram Panchayat Raj Mohana Chandpur, Anchal-
Barari, District, Katihar.
9. The Union of India through the Human Resources Development Department
New Delhi.
10. The Secretary, Human Resources Development Department, New Delhi.
11. The Additional Secretary, Ministry of Huma Resources, New Delhi.
12. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Government of India, Shashtri
Bhawan, New Delhi.
13. The Secretary Bihar, School Examination Board, Bihar, Patna.
14. The Chairman, Bihar School Examination Board, Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2556 of 2021
======================================================
1. Ranjeet Kumar Son of Sri Jay Shankar Prasad Singh Resident of Village-
Biku, P.O. and P.S.- Nardiganj, District- Nawada.
2. Nishat Praveen @ Neshat Parween Daughter of Md. Samsuddin Resident of
Village- Bhatbigaha, P.O.- G.B. Kendua, P.S.- Sirdala, District- Nawada.
3. Hassan Imam Son of Mahmood Hasan Resident of Kamalpur, Ansar Nagar,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
417/631
P.O., P.S. and District- Nawada.
4. Jeetendra Chaudhary Son of Baidyanath Chaudhary Resident of Village-
Bhola Bigha, P.O.- Shadipur, P.S. Mufassil, District- Nawada.
5. Shankar Kumar Son of Rajendra Ravidas Resident of Village- Laund, P.O.-
Laund, P.S.- Sirdala, District- Nawada.
6. Alka Kumari Daughter of Sri Bishundeo Prasad Resident of Village- Musi,
P.O. and P.S.- Makhdoompur, District- Jahanabad.
7. Md. Farrukh Azzaz Mustafa Son of Gulam Mustafa Resident of Muslim
Road, Gondapur, Nawada, P.O., P.S. and District- Nawada.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, New
Secretariat, Patna.
3. The Director, Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer, Nawada.
5. The District Programme Officer (Establishment), Nawada.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2584 of 2021
======================================================
Priyanshu Kumari Wife of Raju Sao @ Arjun Prasad Sahu Resident of
Hanuman Nagar, Post Office-Bharwari, Via-Mangalgarh, Police Station-
rosara, District-Samastipur
... ... Petitioner/s
Versus
1. The State of Bihar The Principal Secretary, Human Resources Development
Department, Government of Bihar, Patna.
2. The Director Primary Education, Bihar, Patna
3. The District Magistrate, Samastipur.
4. The Mukhiya-cum-Chairman, Panchayat Niyojan Samiti, Gram Panchayat
Raj Bharwari, Rosara.
5. The Panchayat Secretary, Gram Panchayat Raj Bharwari, Rosara.
6. The Block Education Officer, Rosara.
7. The District Programme Officer, Samastipur.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
418/631
Civil Writ Jurisdiction Case No. 2816 of 2021
======================================================
1. Abhay Kumar Son of Late Umesh Prasad Singh Resident of Village-
Narauli, P.O.- Loundh, P.S.- Sirdala, District- Nawada.
2. Purushottam Kumar Son of Late Vijay Kumar @ Vijay Prasad Resident of
Village and P.O.- Bargawn, P.S- Sirdala, District- Nawada.
3. Suman Kumar Son of Late Jay Nath Ram Resident of Village and P.O.-
Fatehpur, P.S.- Akbarpur, District- Nawada.
4. Augst Kumar Gauraw Son of Late Pramod Prasad Pandit Resident of
Village- Sirauni, P.O. and P.S.- Kawakol, District- Nawada.
5. Dinesh Sharma Son of Sri Jagdish Sharma Resident of Village- Pratappur
Khalsa, P.O.- Maharama, P.S.- Roh, District- Nawada.
6. Pankaj Ravidas Son of Sri Devendra Ravidas Resident of Village- Gulni,
P.S.- Pakri Verma, District- Nawada.
7. Navin Kumar Son of Sri Asheshwar Singh Resident of Village- Velu Bigha,
P.S.- Hisua, District- Nawada.
8. Anita Kumari Wife of Anil Kumar Resident of Village and P.O.- Gondapur,
P.S. and District- Nawada.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, New
Secretariat, Patna.
3. The Director, Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer, Nawada.
5. The District Programme Officer (Establishment), Nawada.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2858 of 2021
======================================================
1. Archana Kumari, D/O- Ramchandra Chaudhary, Resident of village-
Uchhati, P.S-Birauli, District- Darbhanga.
2. Misha Bharti, D/o- Devendra Prasad Chaudhari, Resident of village- East
Bilaspur, P.S-Hayaghat, District- Darbhnaga.
3. Rehana Khatoon, W/0 Md. Feroj Alam, Resident of village Ward No- 48,
Panda sarai, Bichha Tola, P.S- Laheriasarai, District- Darbhanga.
4. Avinash Kumar Lal, S/o Bhogendra Narayan Goit, Resident of village-
Parsahi, P.S- Sutina District- Madhubani.
5. Sahina Praveen, W/o- Jahir Ahmad, Resident of village- Kilaghat, P.s-
Laheriasarai, Dist- Darbhanga.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
419/631
6. Umesh Paswan, S/o.- Raghuni Paswan, Resident of village- ward no- 04
Bazidpur, Ps.- Manigachhi, District- Darbhanga.
7. Arjun Kumar Paswan, S/0 Rajkumar Paswan, Resident of village-Milkichak
Dilawarpur, P.s.- Bahadupur, Dist- Darbhanga.
8. Manish Kumar Singh, S/o.- Harideo Prasad Singh, Resident of village-
Jainagar Tola-Fardahi, District- Madhubani
9. Nahida Tabbasum, W/o.- Md. Kalamuddin, Resident of village- Supaul ward
no-18, Ps.-Supaul, District Supaul.
10. Poonam Kumari, W/o. Rambabu Ray, Resident of village Sirniya, Ps.-
District- Darbhanga.
... ... Petitioner/s
Versus
1. The Union of India, through the Human Resources Department, Govt. Of
India, New Delhi.
2. The Secretary Human Resources Department, Govt. of India, New Delhi.
3. The National Institute of Open Schooling through its Regional Director,
Lalit Bhawan Bailey Road, Patna
4. The Regional Director, NIOS, Lalit Bhawan, Bailey Road, Patna.
5. The State OF Bihar through the chief Secretary, Govt. Of Bihar, Patna.
6. The Additional Chief Secretary, Education Department, Govt. of Bihar,
Patna.
7. The Bihar School Examination Board through Chairman, Patna.
8. The Chairman Bihar School Examination Board, Patna.
9. The Director, Primary Education Govt. of Bihar, Patna.
10. The District Education Officer, Darbhanga.
11. The District Program Officer (Estd.), Darbhanga
12. The District Education Officer, Samastipur.
13. The District Programme Oficer (Estd.), Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2874 of 2021
======================================================
Parvati Kumari W/o Sri Salik Bind R/o Village- Dobhri, P.O.- Manihari, P.S.-
Chainpur, District- Kaimur at Bhabhua.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Magistrate, Kaimur, District- Kaimur at Bhabhua.
5. The District Education Officer, Kaimur, District- Kaimur at Bhabhua.
6. The District Programme Officer, Establishment (Education), Kaimur,
District- Kaimur at Bhabhua.
7. The Block Development Officer-cum-Secretary, Block Teacher Employment
Unit, Chainpur, District- Kaimur at Bhabhua.
8. The Block Education Officer, Chainpur, District- Kaimur at Bhabhua.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2902 of 2021
======================================================
Lalita Devi W/o Narrotam Kumar Gupta, R/o Village - Parham, P.O.- Farda,
Block - Jmalpur, District - Munger.
... ... Petitioner/s
Versus
1. The State of Bihar. Bihar.
2. The District Education Officer, Munger.
3. The District Programme Officer (Education Department) Munger.
4. The Block Development Officer, Jamalpur.
5. The Block Education Officer, Jamalpur.
6. The Principle Middle School, Parham, Jamalpur, Munger.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2942 of 2021
======================================================
1. Sumit Saxena S/o - Pramod Kumar R/o - Village - Basan Bigha, P.S. -
Khizarsarai, District- Gaya and posted as Panchayat Teacher in Primary
School Khizarsarai Bazar, Gaya.
2. Amit Kumar Sinha s/o Pramod Kumar Sinha r/o - village - Gewal Bigha,
Durga Sthan, P.S. and District- Gaya and posted as Prakhand Teacher in
Middle School Delha, Manpur, Gaya.
3. Emamuddin Ansari S/o - Naeemuddin Ansari R/o Village - Bakthar, P.S.
khizarsarai, District- Gaya and posted as Panchayat Teacher in Urdu Primary
School Panchmahla, Khizarsarai, Gaya.
4. Abhilasha Kumari W/o - Chandra Shekhar Singh R/o - Village - Keni, P.S.
Khizarsarai, District- Gaya and posted as Prakhand Teacher in Madhya
Vidyalaya, Keni, Khizarsarai, Gaya.
5. Ajay Ranjan S/o - Ramchandra Ram R/o - Village - Tetariya, P.S. - Amas,
District- Gaya and posted as Panchayat Teacher in Primary School Ahuri,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Amas, Gaya.
6. Shishupal Singh S/o - Shyamsundar Singh R/o - Village and Post- Toigarh
(Toi), P.S. - Jayrampur, District- Sheikhpura and posted as Prakhand Teacher
in Middle School Tekari, Gaya.
... ... Petitioner/s
Versus
1. The State of Bihar, Bihar.
2. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The Director, Secondary Education, Govt. of Bihar, Patna.
5. The District Magistrate, Gaya.
6. The District Education Officer, Gaya.
7. The District Programme Officer (Establishment) Gaya.
8. The Block Education Officer, Khizarsarai, Gaya.
9. The Block Education Officer, Manpur, Gaya.
10. The Block Education Officer, Amas, Gaya.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2959 of 2021
======================================================
1. Anil Kumar Son of Late Narsingh Prasad, resident of Village-Bagaura,
Police Station-Daraunda, District-Siwan, at present posted and working as
an Assistant Teacher in Govt. Upgraded Middle School Mahuari, Anchal-
Maharajganj, District-Siwan.
2. Niraj Kumar Ojha, Son of Late Sardanand Ojha, Resident of Village-
Ganharia, Police Station-Pachrukhi, District-Siwan, at present posted and
working as an Assistant Teacher in Govt. Middle School Sankara
Khamhouri, Anchal-Maharajganj, District-Siwan.
3. Paramhans Mishra, Son of Late Raghunath Mishra, Resident of Village-
Pipara, Police Station-Raghunathpur, District-Siwan, at present posted and
working as an Assistant Teacher in Govt. Upgraded Middle School Harihar
Chapra, Anchal-Siswan, District-Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Additional Chief Secretary-cum-the Principal Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Principal Secretary, Finance Department, Government of Bihar, Patna.
4. The Director, Primary Education, Bihar, Patna.
5. The Joint Secretary, Education Department, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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6. The District Education Officer, Siwan.
7. The District Programme Officer (Establishment), Siwan.
8. The Block Education Officer, Maharajganj, District-Siwan.
9. The Block Education Officer, Siswan, District-Siwan.
10. The District Accounts Officer, Siwan.
11. The District Treasury Officer, Siwan.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3013 of 2021
======================================================
Arun Kumar S/o Late Ramdhyan Singh R/o- Village- Dhabapar (Dhaba),
P.O.- Oana (Kinjar), P.S.- Parasbigha Block Ratni Faridpur, District-
Jehanabad and at present working as Panchayat Teacher in Rajkiya Primary
School, Akhtiyarpur, Lakhapur Ratni Faridpur, Block, District- Jehanabad.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary Education Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Magistrate Jehanabad.
5. The District Education Officer Jehanabad.
6. The District Programme Officer (Establishment) Jehanabad.
7. The Block Education Officer Block- Ratni Faridpur, District- Jehanabad.
8. The Panchayat Secretary Lakhapur Gram Panchayat Block Ratni Faridpur,
District- Jehanabad.
9. The Mukhiya Gram Panchayat Lakhapur, Block Ratni Faridpur, District-
Jehanabad.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3024 of 2021
======================================================
Halima Ashraf Daughter of Late Md. Muslim, Wife of Md. Waseem Resident
of Village- Shahpur Baghauni, Ward No. 11, Near- Madarsa Islamia, P.s.-
Tajpur (Waini O.P.), District- Samastipur.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary, Human Resources
Department, Government of Bihar at Patna.
2. The Secretary Middle and Primary Education, Government of Bihar, Patna.
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3. The Director Middle and Primary Education, Bihar, Patna.
4. The Regional Deputy Director Middle and Primary Education, Darbhanga.
5. The Commissioner Darbhanga Pramandal, Darbhanga.
6. The District Magistrate Samastipur.
7. The District Programme Officer Samastipur.
8. The District Superintendent of Education Samastipur.
9. The District Education Officer Samastipur.
10. The Block Development Officer Tajpur, Samastipur.
11. The Block Education Extension Officer Tajpur Block, Samastipur.
12. The Block Education Extension Officer Ujiarpur Block, Samastipur.
13. The Headmaster Rajkiya Primary School, Tajpur, Samastipur.
14. The District Teachers Employment Appellate Authority Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3044 of 2021
======================================================
1. Randhir Kumar, Son of Late Surendra Prasad, Resident of Village-Khaira,
P.O.-Siyadih, P.S. Konch, District-Gaya.
2. Ravi Mahesh, Son of Rameshwar Mehta, Resident of Mohalla-Lalit Nagar,
Dandibagh, P.S. Vishnupad, District-Gaya.
3. Shivashish Mauray @ Shivashish Maurya, Son of Om Prakash Mauray,
Resident of Village-Sonawan, P.S. Islampur, District-Nalanda.
... ... Petitioner/s
Versus
1. The Union of India through the Human Resources Development
Department, New Delhi.
2. The Secretary, Human Resources Development Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources Development
Department, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shastri Bhawan,
New Delhi.
5. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resources Development, Government of India, Shastri
Bhawan, New Delhi.
6. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
7. The Principal Secretary, Education Department, Government of Bihar,
Patna.
8. The Director, Primary Education Department, Government of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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9. The Director, Research and Training, Education Department, Government of
Bihar, Patna.
10. The District Programme Officer (Establishment), Gaya.
11. The District Education Officer, Gaya.
12. The National Institute of Open Schooling, A-24/25, Institutional Area,
Sector-62, Noida, District-Gautam Budh Nagar (U.P.)-201309 through its
Director.
13. The Regional Director, National Institute of Open Schooling, Regional
Centre, Lalit Bhawan, Ground Floor, Baily Road, Patna-800001.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3051 of 2021
======================================================
Gayatri Singh @ Gaytree Singh Wife of Shri Kushwaha Rajbal Singh
Resident of Village- Saran, Police Station- Janta Bazar, District- Saran,
Chapra. At present posted and working as Panchayat Teacher in Govt. Newly
Created Primary School Dandaspur Shivtola, Anchal- Lahladpur, District-
Saran, Chapra.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The Director, State Council of Educational Research and Training (SECRT),
Patna.
5. The District Education Officer, Saran, Chapra.
6. The District Programme Officer (Establishment), Saran, Chapra.
7. The Block Development Officer, Lahladpur, District- Saran, Chapra.
8. The Block Education Officer, Lahladpur, District- Saran, Chapra.
9. The Panchayat Secretary, Gram Panchayat Raj Dandaspur, Anchal-
Lahladpur, District- Saran, Chapra.
10. The Union of India through the Human Resources Development
Department, New Delhi.
11. The Secretary, Human Resources Development Department, New Delhi.
12. The Additional Secretary, Ministry of Human Resources, New Delhi.
13. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
14. The Secretary, Bihar School Examination Board, Patna.
15. The Controller of Examination, Bihar School Examination Board, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3248 of 2021
======================================================
Ram Prakash Singh @ Ramprakash Singh Son Shri Ashok Kumar Singh
Resident of Village- Bhagwan Bazar, Police Station- Bhagwan Bazar,
District- Saran (Chapra). At present posted and working as Panchayat Teacher
in Govt. Basic School Sarahara, Anchal- Sisawan, District- Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum- Additional Chief Secretary Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education Govt. of Bihar, Patna.
4. The District Education Officer Siwan.
5. The District Programme Officer (Establishment) Siwan.
6. The Block Education Officer Sisawan, District- Siwan.
7. The Panchayat Secretary Gram Panchayat Raj Ghurghat, Anchal- Sisawan,
District- Siwan.
8. The Union of India Through the Human Resources Development
Department, New Delhi.
9. The Secretary Human Resources Development Department, New Delhi.
10. The Additional Secretary Ministry of Human Resources, New Delhi.
11. The Secretary Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3308 of 2021
======================================================
1. Surendra Kumar Suman S/o Harekrishna Yadav Resident of Village-
Havidih Barkati, P.S.- Bahari, Dist- Darbhanga, Posted as Panchayat Teacher
at Primary School Baheri, Darbhanga.
2. Ganesh Thakur S/o Late Ram Narayan Thakur Resident of Village- Baheri,
PS- Baheri, Dist- Darbhanga, Posted as Panchayat Teacher at Primary
School Kumrahdih, Darbhanga.
3. Ajay Kumar Paswan S/o Sitaram Paswan Resident of Village- Lakshmipur,
P.O.- Jorja, P.S.- Baheri, Dist- Darbhanga, Posted as Panchayat Teacher at
Primary School Kumradih, Darbhanga.
4. Sunita Kumari W/o Ajit Kumar Resident of Village- Kothara, P.S.- Baheri,
Dist- Darbhanga, Posted as Panchayat Teacher at Primary School Badhwa,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Darbhanga.
5. Anil Kumar Bharti Anil Kumar Bharti Resident of Village- Banmana, P.O.-
Lalpur Shiv Ram, P.S.- Baheri, Dist- Darbhanga, Posted as Panchayat
Teacher U.M.S. Navtoliya, Bitholi.
6. Ashok Kumar S/o Rameshwar Prasad Singh Resident of Village- Akhatwara,
PO- Bhatora, PS- Hathori, Dist- Samastipur, Posted as Prakhand Teacher
U.M.S. Baheri, Darbhanga.
7. Diwakar Kumar Singh S/o Ramchandra Singh Resident of Villagwe- Jaya,
Dist- Muzaffarpur, Posted as Panchayat Teacher Govt. Middle School Jaya,
P.S.- Gaighat, Dist- Muzaffarpur.
8. Ranjeet Kumar S/o Ram Babu Rai Resident of Village- Loma, P.S.- Gaighat,
Dist- Muzaffarpur, Posted as Panchayat Teacher at U.M.S. Loma Gaighat
Muzaffarpur.
9. Raj Kishore Mandal S/o Ramdev Mandal Resident of Village- Akhatwara
(Barahkurwa), P.O.- Bhatura, P.S.- Hathori, Dist- Samastipur, Posted as
Panchayat Teacher at Primary School Dohatnarayan, P.S.- Baheri,
Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Chief Secretary, Govt. of Bihar, Patna.
3. The Bihar School Examination Board through its Chairman, Patna, Bihar.
4. The Chairman, Bihar School Examination Board, Patna, Bihar.
5. The Secretary, Bihar School Examination Board.
6. The Director, Primary Education Department, Govt. of Bihar, Patna.
7. The Dist. Education Officer, Darbhanga.
8. The Dist. Education Officer, Muzaffarpur.
9. The Dist. Programme Officer (Estb.), Darbhanga.
10. The Dist. Programme Officer (Estb.), Muzaffarpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3312 of 2021
======================================================
1. Pankaj Kumar Son of Late Rambilas Mahto Resident of Village- Ward No.
10, Sanha, Naya Tola, Bakhadda, Bakhadda, P.S.- Sahebpur Kamal, Dist-
Begusarai. At present posted and working as Prakhand Teacher in Govt.
Middle School Sanha Naya Tola, Block- Sahebpur Kamal, District-
Begusarai.
2. Priya Ranjan Kumar Son of Late Nand Kishore Sah Resident of Village-
Panchveer, Police Station- Sahebpur Kamal, Dist- Begusarai. At present
posted and working as Prakhand Teacher in Govt. Middle School Parora,
Block- Sahebpur Kamal, District- Begusarai.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. Abhay Kumar Son of Late Chandrabhushan Singh Resident of Village-
Sanha, Naya Tola, P.S.- Sahebpur Kamal, Dist- Begusarai. At present posted
and working as Prakhand Teacher in Govt. Middle School Sanha Purana,
Block- Sahebpur Kamal, District- Begusarai.
... ... Petitioner/s
Versus
1. The State of Bihar. Bihar.
2. The Additional Chief Secretary-cum- the Principal Secretary, Education
Department, Government of Bihar, Patna.
3. The Principal Secretary, Personnel and Administrative Reforms Department,
Government of Bihar, Patna.
4. The Joint Secretary, Education Department, Govt. of Bihar, Patna.
5. The Director, Primary Education, Bihar, Patna.
6. The District Level Compassionate Appointment Committee through its
Chairman, the District Magistrate, Begusarai.
7. The District Magistrate, Begusarai.
8. The District Education Officer, Begusarai.
9. The District Programme Officer (Establishment) Begusarai.
10. The Block Education Officer, Sahebpur Kamal, District- Begusarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3326 of 2021
======================================================
1. Bismillah Khatoon Wife of- Md Abul lais Residing at- Khorideolia,
Narkatiyaganj, PS- Shikarpur, Dist- West Champaran, Presently Posted at-
Govt. Primary School Bindwalia Sukhlahj, Mainatand, Bettiah.
2. Quamar Ara Begam Wife of- Najmul Hassan Residing at- Jhumka, Behra,
PS- Sikta, Dist- West Champaran, Presently Posted at- Govt. Primary
School. Chiutaha, Mainatand, Bettiah.
3. Nusrat Jahan Wife of- Bhannu Shekh Residing at- Bastha, PS- Mainatand,
Dist- West Champaran, Presently Posted at- Govt. Primary School Urdu
Sekhwa Basantpur, Mainatand, Bettiah.
4. Md Salahuddin Ayubi Son of- Md Nabihassan Miyan, Residing at- Jhumka,
Behra, PS- Sikta, Dist- West Champaran, Presently Posted at- Govt. Primary
School, Nautanwa Kanya Urdu, Narkatiyaganj, Bettiah.
5. Kalamuddin Son of- Ash Mohammad Miya Residing at- Balthar, PS-
Balthar, Dist- West Champaran, Presently Posted at- Govt. Primary School
Bheriharwa, Mainatand, Bettiah.
6. Mohammad Taiyab Ansari Son of- Abul Hakim Residing at- Rakhahi, PS-
Shikarpur, Dist- West Champaran, Presently Posted at- Govt. Primary
School Bhir Bhiria, Mainatand, Bettiah.
7. Vivek Raj Son of- Kasturi Prasad Residing at- Narkatiaganj, PS- Shikarpur,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Dist- West Champaran, Presently Posted at- Govt. School Sherahwa
Narkatiyaganj, Bettiah.
8. Salmun Nesha Wife of- Imteyazuddin Residing at- PuniBag Baswariya, PS-
Bettiah Town, Dist- West Champaran, Presently Posted at- Govt. Primary
School BharwaTola Chanpatia, Bettiah.
9. Hajra Khatoon Wife of- Md. Mustaqeem Residing at- Narkatiaganj, PS-
Shikarpur, Dist- West Champaran, Presently Posted at- Govt. Primary
School, Jaria, Narkatiaganj, Bettiah.
10. Md. Rafatullah Son of- Md. Farhad Hussain Residing at- Madhopur, PS-
Chiraiya, Dist- East Champaran, Presently Posted at- Govt. Primary School
Kokladih, Chanpatia, West Champaran, Bettiah.
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
2. The Director, Primary Education, Education Department, Govt. of Bihar,
Patna.
3. The Regional Deputy Director, Education Department, Muzaffarpur.
4. The District Education Officer, West Champaran, Bettiah.
5. The District Programme Officer, Establishment, West Champaran, Bettiah.
6. The District Education Officer, East Champaran, Motihari.
7. The Bihar School Examination Board, Patna through its Chairman.
8. The Secretary of the Bihar School Examination Board Patna.
9. The Controller of Examination, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3371 of 2021
======================================================
Sanjeev Kumar Yadav Son of Ram Chandra Yadav Resident of Village-
Narkatiya (Mahiseut), P.O.-Dinamo, P.S.-Kusheshwar Asthan, District-
Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Govt. of Bihar, Patna.
2. The Director, Primary Education Department, Govt. of Bihar, Patna.
3. The District Programme Officer (Establishment), Darbhanga.
4. The District Education Officer, Darbhanga.
5. The Block Development officer, Kusheshwar Asthan (Darbhanga)
6. The Block Development Officer, Kusherwar Asthan (Darbhanga)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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7. The Panchayat Secretary, Gram Panchayat Raj, Jurauna, Block-Kusheshwar
Asthan, District-Darbhanga.
8. The Mukhiya Gram Panchayat Raj, Jurauna, Block-Kusheshwar Asthan,
Darbhanga.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3417 of 2021
======================================================
1. Abul Kalam Son of Nabi Hasan Ansari Residing at Semri, Bhawanipur, P.s.-
Nawalpur, Dist.- West Champaran. presently posted at Primary School,
Sivarajpur, Yogapatti, Bettiah.
2. Saghira Khatoon Wife of Md. Rafiqu Residing at- Dargah Mahalla, P.S.-
Bettiah town, Dist.- West Champaran. Presently posted at- Utkarmit High
School, Bathna, Bairiya, Bettiah.
3. Ayeesha Begum Wife of Ali Hussain Ansari Residing at- Jagdispur, P.S.-
Jagdispur, Dist.- West Champaran. Presently posted at- Primary School,
Khan Tola Majharea Shekh, Majhaulia, Bettiah.
4. Gulsaj Begum Wife of Anwar Ahmad Residing at- Beldari, P.S.- Mufassil,
Dist.- West Champaran. Presently posted at- Primary School, Nayabasti,
Shanichri, Yogapatti, Bettiah.
5. Nooruddin Son of Sarajul Haque Residing at- Dihidhabelwa, P.S.- Yogapatti,
Dist.- West Champaran. Presently posted at- Utkarmit Middle School,
Nankhar dakshin, Yogapatti, Bettiah.
6. Nasima Parween Wife of Mohammad Sajjad Residing at- Ujjain Tola, P.S.-
Nawalpur, Dist.- West Champaran. Presently posted at- Primary School,
Hardiya West, Barwat Sena, Bettiah.
7. Safina Khatoon Wife of Saheb Ansari Residing at- Semari Bhawanipur, P.S.-
Nawalpur Yogapatti, Dist.- West Champaran. Presently posted at- Middle
School, Piprahiya, Yogapatti, Bettiah.
8. Nasima Khatoon Daughter of Md. Alauddin Residing at- Mohammad Nagar,
Bettiah, P.S.- town, Dist.- West Champaran. Presently posted at- Primary
School, Sirisiya Kilon, Bairiya, Bettiah.
9. Sajda Khatoon Wife of Anwar Ansari Residing at- Noniyar Tola, Bettiah,
P.S.- Bettiah town, Dist.- West Champaran. Presently posted at- Primary
School, Bhawanipur Barai tola, Yogapatti.
10. Mehrun Nesha Wife of SK Shamsul Hoda Residing at- Daraul, P.S.-
Matiyariya, Dist.- West Champaran. Presently posted at- Utkarmit Middle
School, Daraul, Gaunaha, Bettiah.
11. Moqueem Akhter Son of Amiruddin Residing at- Tamkuhi, P.S.- Chautarwa,
Dist.- West Champaran. Presently posted at- Primary Schools, Murli Hindi,
Bagha-1, Bettiah.
12. Shabnam Parween Wife of Jamir Anwar Residing at- Raybari Mahuawa,
P.S.- Chautarwa, Dist.- West Champaran. Presently posted at- Primary
School, Bathna, Raybari Mahuawa Urdu Balak, Bagha-1, Bettiah.
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13. Tarannum Begum Wife of Safiurrahman Residing at- Raybari, Mahuawa,
P.S.- Chautarwa, Dist.- West Champaran. Presently posted at- Utkarmit
Middle School, Bhulahwa Urdu, Bagha-1,, Bettiah.
14. Aaesha Khatoon Wife of Zakir Hussain Residing at- Santpur, P.S.- Nautan,
Dist.- West Champaran. Presently posted at- Primary School, Santpur Urdu
Balak, Nautan, Bettiah.
15. Shagufta Khatoon Wife of Mohammad Salim Residing at- Santpur, P.S.-
Nautan, Dist.- West Champaran. Presently posted at- Utkarmit Middle
School, Balua, Gahiri, Nautan, Bettiah.
16. Kumari Asha Gupta Wife of Sanjay Kumar Residing at- Haiapur, P.S.-
Gopalganj, Dist.- Gopalganj. Presently posted at- Primary School, Dhunipati
Bhitha, Gopalganj.
17. Suganti Wife of Prabhunath Ram Residing at- Thakaraha, P.S.- Thakaraha,
Dist.- West Champaran. Presently posted at- Middle School, Thakaraha
Kannya, Thakaraha, Bettiah.
18. Sangita Devi Wife of Madhaw Kishor Upadhyay Residing at- Dular Patti,
P.S.- Lauriya, Dist.- West Champaran. Presently posted at- Primary School,
Laxhmipur, Yogapatti, Bettiah.
19. Sharda Devi Wife of Manoj Baitha Residing at- Hiramni Bazar, P.S.-
Chawda Danav, Dist.- East Champaran. Presently posted at- Primary School,
Prushottampur Hindi, Chawda Danav, Motihari.
20. Seema Devi Wife of Kailash Sahani Residing at- Sareya Khurd, P.S.-
Harsidhi, Dist.- East Champaran. Presently posted at- Utkarmit Middle
School, Lauriya, SC, Harsidhi, Motihari.
21. Rekha Kumari Wife of Ashok Ram Residing at- Pokhra, P.S.- Kotwa, Dist.-
East Champaran. Presently posted at- N. Primary School, Pokhra, Kotwa,
Motihari.
22. Umrawati Devi Wife of Nagendra Ram Residing at- Awaraiya Tiwari Tola,
P.S.- Bettiah Town, Dist.- West Champaran. Presently posted at- Primary
School, Ojha Mathiya, Majhualiya, Bettiah.
23. Afsana Khatoon Daughter of Late Abdul Wahid Residing at- Ratanmala,
P.S.- Bagha-1, Dist.- West Champaran. Presently posted at- Primary School,
Godiyapatti, Bagha-1.
24. Seema Singh Wife of Ajay Kumar Singh Residing at- Kathahan, P.S.-
Dhanha, Dist.- West Champaran. Presently posted at- Utkarmit Middle
School, Daunaha, Block Madhubani, Bettiah.
25. Chetna Singh Wife of Upendra Singh Residing at- Shioraj pur, P.S.- Nautan,
Dist.- West Champaran. Presently posted at- Utkarmit Middle School,
Shioraj pur, Nautan, Bettiah.
26. Punam Devi Wife of Rohit Kumar Thakur Residing at- Mansha Dube,
Patkhauli, P.S.- Bairiya, Dist.- West Champaran. Presently posted at-
Primary School, Shyampur Kotraha, Nautan, Bettiah.
27. Tarannum Saba Wife of Md. Mozammil Ansari Residing at- Mahabir Pur,
P.S.- Yogapatti, Dist.- West Champaran. Presently posted at- Utkarmit
Middle School, Baghi, Yogapatti, Bettiah.
28. Israt Jahan Wife of Zakir Hussain Residing at- Sitapur, Bluwa, P.S.-
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
431/631
Shikarpur, Dist.- West Champaran. Presently posted at- Middle School,
Manwa Parsi, Narkatiyaganj, Bettiah.
29. Shabana Parween Wife of Mokarbin Ansari Residing at- Inarwabhar, P.S.-
Paharpur, Dist.- East Champaran. Presently posted at- Primary School,
Anmol Rautke Tola, Pahadpur, Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
2. The Director Primary Education, Education Department, Govt. of Bihar,
Patna.
3. The Regional Deputy Director Education Department, Muzaffarpur.
4. The District Education Officer West Champaran, Bettiah.
5. The District Programme Officer Establishment, West Champaran, Bettiah.
6. The District Education Officer East Champaran, Motihari.
7. The Bihar School Examination Board Patna through its Chairman.
8. The Secretary of the Bihar School Examination Board Patna.
9. The Controller of Examination Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3443 of 2021
======================================================
1. Md. Nizamuddin S/o- Late Mazahrul Hque Ward No. 17, Vill. and P.O. and
P.S. and Dist.- Supaul, At Present Posted as a clerk D.O. Office Supaul.
2. Manoj Kumar Jha S/o- Late Bhupa Narayan Jha Vill.- Bagwa, P.O.-
Gopalpur, P.S.- Balbahat, Dist.- Saharsa, At Present Posted as a Clerk D.O.
Office Madhepura.
3. Maheshwar Paswan S/o- Late Ram Charitar Paswan Vill.- Dorama, P.O.-
Bihara, P.S.- Bihara, Dist.- Saharsa, At Present Posted as a Clerk D.O. Office
Madhepura.
4. Arun Ram S/o- Late Bhagawat Moti Vill.- Sukhashan Chakala, P.O.-
Sukhashan Chakala, P.S. and Dist.- Madhepura, At Present Posted as a Clerk
D.O. Office Madhepura.
5. Anil Kumar Agra S/o- Late Satyanarayan Mandal Vill.- Sipiahi, P.S.-
Barhapurwa, P.S. and Dist.- Supaul, At Present Posted as a Clerk D.O.
Office Supaul.
6. Ram Chandra Prasad Yadav S/o- Late Yamuna Prasad Yadav Vill.- Haridi
East Ward No. 3, P.S.- Pipra Bazar, Dist.- Supaul, At Present Posted as a
Clerk D.O. Office Madhepura.
7. Gauri Shankar Marandi S/o Late Pradhan Marandi Vill.- Ragunathpur, P.O.-
Mahua Bazar, P.S.- Basnahi, Dist.- Saharsa, At Present Posted as a Clerk
D.O. Office Zila School Saharsa.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
432/631
8. Sanjeev Kumar Singh S/o- Late Parsuram Singh Vill. and P.O.- Sukhpur,
P.S. and Dist.- Supaul, At Present D.O. Office Supaul.
9. Sudhir Prasad Bishwas S/o- Late Malti Devi Vill.- Basuli, P.O.- Simaria,
Dist.- Supaul, At Present Posted as a Clerk D.O. Office Supaul.
10. Kumar Roushan S/o- Late Sachitanand Lal Das Vill.- Maina, P.O.- Sonbarsa
Raj, Dist.- Saharsa, At Present Posted as a Clerk D.O. Office Saharsa.
11. Raj Narayan Mandal S/o- Late Brijnandan Kamat Vill.- Ratauli ward no.3,
P.S.- Triveniganj, Dist.- Supaul, At Present Posted as a Clerk D.O. Office
Supaul.
12. Rajnish Kumar Singh S/o- Late Baikunth Prasad Singh Vill.- Kumar Ganj,
P.O.- Rampur Khura, Dist.- Madhepura, At Present Posted as a Clerk D.O.
Office Supaul.
13. Deepak Rishi Dev S/o- Late Bindesari Sada Vill.- Mushahrniya, P.O.-
Bariyarpur, P.S.- Simari Bakhtiyarpur, Dist.- Saharsa, At Present Posted as a
Clerk D.O. Office Saharsa.
14. Sameer Verma @ Sameer Varma Son of Late Rajendra Prasad Yadav
Resident of Village- Chandoul, District- Saharsa.
... ... Petitioner/s
Versus
1. The State of Bihar Through Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
2. The Additional Chief Secretary Education Department, Govt. of Bihar,
Patna.
3. The Additional Chief Secretary Finance Department, Govt. of Bihar, Patna.
4. The Director Secondary Education Govt. of Bihar, Patna.
5. The Regional Deputy Director of Education Saharsa, District- Saharsa.
6. The District Education Officer Saharsa, District- Saharsa.
7. The District Education Officer Madhepura, District- Madhepura.
8. The District Education Officer Supaul, District- Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3482 of 2021
======================================================
Kunti Kumari Wife of Late Bharat Roy, Resident of Village- Dandaspur,
Police Station-Janta Bazar, District-Saran At Present Posted and Working as
Prakhand Teacher in Govt. Upgraded Middle School Dayalpur Hindi, Anchal-
Lahladpur, District-Saran, Chapra.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Principal Secretary-Cum-Additional Chief Secretary, Education
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
433/631
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The Director State Council of Education Research and Training (SCERT),
Patna.
5. The District Education officer, Saran Chapra.
6. The District Programme Officer (Establishment),Saran, Chapra.
7. The Block Development Officer, Lahladpur, District-Saran, Chapra.
8. THe Block Education Officer, Lhladpur, District-Saran, Chapra.
9. The Union of India through the Human Resources Development
Department, New Delhi.
10. The Secretary, Human Resources Development Department, New Delhi.
11. The Additional Secretary, Ministry of Human Resources, New Delhi.
12. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
13. The Secretary, Bihar School Examination Board, Patna.
14. The Controller of Examination, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3484 of 2021
======================================================
Rabiya Khatoon @ Rabia Khatoon Wife of Md. Alim Resident of Village-
119, Pahiyan Dhala, Post Office and Police Station- Revilganj, District-
Saran, Chapra. At present posted and working as Prakhand Teacher in Govt.
Upgraded Middle School Siswa Bujurg, Anchal- Manjhi, District- Saran,
Chapra.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The Director, State Council of Educational Research and Training (SCERT),
Patna.
5. The District Education Officer, Saran, Chapra.
6. The District Programme Officer (Establishment), Saran, Chapra.
7. The Block Development Officer, Manjhi, District- Saran, Chapra.
8. The Block Education Officer, Manjhi, District- Saran, Chapra.
9. The Union of India through the Human Resources Development
Department, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
434/631
10. The Secretary, Human Resources Development Department, New Delhi.
11. The Additional Secretary, Ministry of Human Resources, New Delhi.
12. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
13. The Secretary, Bihar School Examination Board, Patna.
14. The Controller of Examination, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3528 of 2021
======================================================
1. Ganesh Kumar Gautam, Son of Lakshmeshwar Yadav. Resident of village-
Piprahi, Post- Dinmo, P.S. Kusheshwar Asthan, Dist.- Darbhanga.
2. Nand Kishore Yadav, son of Vishwanath Yadav resident of Village-
Bahorwa, Post- Jhajhara, P.S.- Kusheshwar Asthan, Dist. - Darbhanga.
3. Santosh kumar Chaudhary, Son of Uday Chandra Chaudhary, resident of
village and Post- Bhawanipur, P.S.- Biraul, Via- Benipur, Dist. - Darbhanga.
4. Indra Mohan Paswan, Son of Upendra Paswan, resident of village-
Paikacharai, Post- Dinmo P.S.-Kusheshwar Asthan, Dist. - Darbhanga.
5. Ashok Kumar Paswan, Son of Ghuran Paswan, resident of Village-
Vishnupur, Post-Beri, P.S. Kushe shwar Asthan, Dist. - Darbhanga. versus
... ... Petitioner/s
Versus
1. The State of Bihar, BIHAR
2. The Additional Chief Secretary, Education Department, Govt. of Bihar,
Patna.
3. The Director, Primary Education, Bihar, Patna,
4. The District Magistrate, Darbhanga,
5. The District Education Officer, Darbhanga,
6. The District Programme Officer, (Establishment ) Darbhanga.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3543 of 2021
======================================================
Sharawan Kumar Singh Son of Nanhaku Prasad Singh Resident of Village-
Akhatwara, P.O.- Bhataura via Ilmasnagar, P.S.- Hathouri, Anchal-
Shivajinagar, District- Samastipur.
... ... Petitioner/s
Versus
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
435/631
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The District Education Officer, Samastipur.
4. The District Programme Officer (Estb.), Samastipur.
5. The Block Education Officer, Shivajinagar, District- Samastipur.
6. The Panchayat Secretary, Rahtoli Panchayat, Block Shivajinagar, District-
Samastipur.
7. The Head Master, Yadav Tole Primary School, Rahtoli, Block Shivajinagar,
District- Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3644 of 2021
======================================================
Manju Kumari Daughter of Bedanand Mandal, Wife of Pravin Kumar Mandal
Resident of Village- Hario, Pani Tanki, P.O. and P.S.- Akbarnagar, District-
Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
(Education) Department, Govt. of Bihar, Patna.
2. The Director Primary Education, Human Resources (Education)
Department, Govt. of Bihar, Patna.
3. The District Education Officer, Education Department, Bhagalpur.
4. The District Magistrate, Bhagalpur.
5. The District Programme Officer (Establishment), Education Deptt.
Bhagalpur.
6. The Block Education Officer, Sultanganj, Bhagalpur.
7. Mukhiya, Gram Panchayat, Kherediya, Sultanganj, Bhagalpur.
8. The Panchayat Secretary, Gram Panchayat, Kherediya, Sultanganj,
Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3646 of 2021
======================================================
1. Kalpana Kumari Daughter of Saryug Ravidas, Wife of Mahesh Das Resident
of Village- Chichraun P.O. and P.S.- Akbarnagar, District- Bhagalpur.
2. Gunjan Kumari Daughter of Siyaram Das, Wife of Arvind Kumar Resident
of Village- Mirahatti, P.S.- Sultanganj, District- Bhagalpur.
3. Md. Abdus Salam Son of Late Yunus Ahmed Resident of Village- Dauna,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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P.O.- Bakchappar, P.S.- Shahkund, District- Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary, Human Resources
(Education) Department, Govt. of Bihar, Patna.
2. The Director Primary Education Human Resources (Education) Department,
Govt. of Bihar, Patna.
3. The District Education Officer Education Department, Bhagalpur.
4. The District Magistrate Bhagalpur.
5. The District Programme Officer (establishment) Education Deptt.
Bhagalpur.
6. The Block Education Officer Sultanganj, Bhagalpur.
7. Mukhiya Gram Panchayat- Maheshi/ Birbanna/ Ghorghat, Sultanganj,
Bhagalpur.
8. The Panchayat Secretary Gram Panchayat- Maheshi/ Birbanna/ Ghorghat,
Sultanganj, Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3689 of 2021
======================================================
SANGITA KUMARI Wife of late Abhimanyu Kumar Singh Resident of
village- Dihri, P.O- Matpa, P.S.- Kutumba, District- Aurangabad
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna
2. The Principal Secretary Education Department, Govt of Bihar, New
Secretariat, Patna
3. The Director Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna
4. The District Education Officer Aurangabad
5. The District Programme Officer (Establishment), Aurangabad
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3763 of 2021
======================================================
1. Ratish Ranjan Son of Ravibhushan Prasad, Resident of Village - Pataura
Lalatola, Police Station- Motihari Muffasil, District- East Champaran at
Motihari. At present posted and working as a Prakhand Teacher in Govt.
Upgraded Middle School Baswariya, Anchal- Motihari (R), District - East
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
437/631
Champaran at Motihari.
2. Sandhya Kumari, Wife of Rajesh Kumar Sinha, Resident of Village-
Basmanpur, Police Station- Motihari, District - East Champaran at Motihari.
At present posted and Working as a Prakhand Teacher in Govt. Upgraded
Middle School Basmanpur, Anchal- Motihari, District - East Champaran, at
Motihari.
3. Mithilesh Kumar Pathak, Son of Dineshwar Pathak, Resident of Village -
Patpariya, Police Station- Motihari Muffasil, District - East Champaran at
Motihari. At present posted and working as a Prakhand Teacher in Govt.
Middle School Basatpur, Anchal- Motihari, District - East Champaran, at
Motihari.
4. Kumar Jiteshwar Pandey, Son of Alakh Deo Pandey, Resident of Village -
Aamgachhi, Police Station- Chiraiya, District - East Champaran at Motihari.
At present posted and working as a Prakhand Teacher in Govt. Upgraded
Middle School Sariswa Ghat, Anchal - Chiraiya, District - East Champaran
at Motihari.
5. Ranjay Kumar, Son of Hit Narayan Singh, Resident of Village - Patpariya,
Police Station - Motihari Muffasil, District - East Champaran at Motihari. At
present posted and working as a Prakhand Teacher in Govt. Middle School
Basatpur, Anchal- Motihari, District - East Champaran, at Motihari.
6. Eshvar Chandra Bhagat, Son of Triveni Bhagat, Resident of Village - Bara
Shankar, Police Station- Patahi, District - East Champaran at Motihari. At
present posted and Working as a Panchayat Teacher in Govt. Primary School
Kalyanpur, Anchal - Patahi, District - East Champaran at Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar. Bihar.
2. The Additional Chief Secretary-cum-the Principal Secretary, Education
Department, Government of Bihar, Patna.
3. The Director Primary Education, Bihar, Patna.
4. The District Education Officer, East Champaran at Motihari.
5. The District Programme Officer (Establishment), East Champaran at
Motihari.
6. The Block Development Officer, Block - Motihari, District - East
Champaran at Motihari.
7. The Block Development Officer, Block - Chiraiya, District - East
Champaran at Motihari.
8. The Block Education Officer, Block - Motihari, District - East Champaran at
Motihari.
9. The Block Education Officer, Block - Chiraiya, District - East Champaran at
Motihari.
10. The Block Education Officer, Block - Patahi, District - East Champaran at
Motihari.
... ... Respondent/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
438/631
======================================================
with
Civil Writ Jurisdiction Case No. 3816 of 2021
======================================================
Ranjana Kumari, W/o Sri Pramod Kumar Jha, Resident of Village-Khokha,
P.O.-Khokha, P.S.-K. Nagar, O.P. Srinagar, District-Purnia, presently posted
as Teacher Primary School/Upgraded Middle School, Khokha.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Education Department, Govt.
of Bihar, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Purnia.
5. The District Programme Officer (Establishment), Purnea.
6. The Block Education Extension Officer, Srinagar, Purnia.
7. The Executive Officer-cum-Block Development Officer, Srinagar, Purnia.
8. The Panchayat Secretary, Niyojan Unit, Khokha, North.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3829 of 2021
======================================================
Madhulika Kumari Wife of Sri Pallav Kumar Resident of Village- Rouna,
P.O.- Rouna, P.S.- Belaganj, District- Gaya.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Principal Secretary Education Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Bihar, Patna.
4. The District Education Officer, Gaya, District- Gaya.
5. The District Programme Officer (Estb.), Gaya, District- Gaya.
6. The Block Development Officer, Belaganj, District- Gaya.
7. The Block Education Officer, Belaganj, District- Gaya.
8. The Incharge Headmaster/ Headmistress, Rouna Middle School, Rouna,
Block- Belaganj, District- Gaya.
9. The Principal District Education and Training Institution, Gaya.
10. The Bihar School Examination Board, Bihar, Patna.
... ... Respondent/s
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
439/631
with
Civil Writ Jurisdiction Case No. 3881 of 2021
======================================================
1. Bipin Kumar Mishra Son of Sri Ful Kumar Mishra, Resident of Village-
Charaiya, P.S.-Bhragama, District-Araria.
2. Md. Saud Alam, son of Abdul Qudus, Resident of Village and P.O.-
Akarthapa, P.S.-Bhragama, District-Araria.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Dept., Govt.
of Bihar, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Araria.
5. The District Programme Officer (Establishment), Araria.
6. The Regional Deputy Director of Education, Purnea Division, Purnea.
7. The Block Education Officer, Bhargama, District-Araria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3899 of 2021
======================================================
1. Kumkum Kumari Daughter of Shri Upendra Paswan, Wife of Shri Naresh
Paswan Resident of Village- Bakiya Farreh, Police Station- Chautham,
District- Khagaria. At present posted and working as Panchayat Teacher in
Govt. Primary School Kamasthan Musahari, Anchal- Chautham, District-
Khagaria.
2. Rajesh Kumar Son of Bhuneshwar Paswan Resident of Village- Pawari Tola,
Fardah, Police Station- Naya Ram Nagar, District- Munger. At present
posted and working as Panchayat Teacher in Govt. Primary School Sahwasa
Nauranga, Anchal- Chautham, District- Khagaria.
3. Pinkee Kumari Wife of Babloo Kumar Resident of Village- Amani, Police
Station- Mansi, District- Khagaria. At present posted and working as
Panchayat Teacher in Govt. Primary School Khara Musahari, Anchal-
Chautham, District- Khagaria.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum- Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The Director State Council of Educational Research and Training (SCERT),
Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
440/631
5. The District Education Officer, Khagaria.
6. The District Programme Officer (Establishment), Khagaria.
7. The Block Education Officer, Chautham, District- Khagaria.
8. The Panchayat Secretary, Gram Panchayat Raj Thutthi Mohanpur, District-
Khagaria.
9. The Panchayat Secretary, Gram Panchayat Paschimi Borne, District-
Khagaria.
10. The Panchayat Secretary, Gram Panchayat Raj Saraswa, Anchal- Chautham,
District- Khagaria.
11. The Union of India through the Human Resources Development
Department, New Delhi.
12. The Secretary, Human Resources Development Department, New Delhi.
13. The Additional Secretary, Ministry of Human Resources, New Delhi.
14. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
15. The Secretary Bihar School Examination Board, Bihar, Patna.
16. The Chairman, Bihar School Examination Board, Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3969 of 2021
======================================================
Anil Kumar Sah Son of Late Jitan Sah Resident of Village - Salempur, Post -
Sutihar, P.S. Derani, District- Saran (Chapra), At present posted and working
as an Assistant Teacher in Govt. Middle School Sobhepur, Anchal- Parsa,
District- Saran (Chapra).
... ... Petitioner/s
Versus
1. The State of Bihar, Bihar.
2. The Additional Chief Secretary -cum - the Principal Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Principal Secretary, Finance Department, Government of Bihar, Patna.
4. The Director, Primary Education, BIhar, Patna.
5. The District Education Officer, Muzaffarpur.
6. The District Education Officer, Saran (Chapra).
7. The District Education Officer, Saran (Chapra).
8. The District Programme Officer (Establishment) Saran (Chapra).
9. The Block Education Officer, Parsa, District- Saran (Chapra).
10. The District Accounts Officer, Saran (Chapra).
11. The District Treasury Officer, Saran (Chapra).
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
441/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4040 of 2021
======================================================
1. Md. Shakir Alam Son of Md. Sohel Alam Resident of Mohalla- Bandhu
Modi Lane, Hussainabad, Kutubganj, District- Bhagalpur.
2. Manoranjan Kumar Son of Kapildev Singh Resident of Village- Rajapur,
P.O. and P.S.- Bodh Gaya, District- Gaya.
... ... Petitioner/s
Versus
1. The Union of India Through the Human Resources Development
Department, New Delhi.
2. The Secretary the Human Resources Development Department, New Delhi.
3. The Additional Secretary Ministry of Human Resources Development
Department, New Delhi.
4. The Secretary Department of School Education and Literacy, Ministry of
Human Resources Development Department, Government of India, Shastri
Bhawan,New Delhi.
5. The Additional Secretary Department of School Education and Literacy,
Ministry of Human Resources Development Department, Government of
India, Shastri Bhawan,New Delhi.
6. The State of Bihar Through the Principal Secretary, Education Department,
Government of Bihar, Patna.
7. The Principal Secretary Education Department, Government of Bihar, Patna.
8. The Director Primary Education Department, Government of Bihar, Patna.
9. The Director, Research and Training Education Department, Government of
Bihar, Patna.
10. The District Programme Officer (Establishment) Gaya.
11. The District Education Officer Gaya.
12. The District Programme Officer (Establishment) Banka, Bhagalpur.
13. The District Education Officer Banka, Bhagalpur.
14. The National Institute of Open Schooling A-24/25 Institutional Area, Sector-
62, Noida, District Gautam Budh Nagar (U.P.) through its Director- 201309.
15. The Regional Director National Institute of Open Schooling, Regional
Centre, Lalit Bhawan, Ground Floor, Bailey Road, Patna-1.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4041 of 2021
======================================================
1. Abbas Ali Son of Dil Mohammad Resident of Village- Daulatganj, Fidar
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
442/631
Bazar, Police Station- Bhagwan Bazar, District- Saran at Chapra. At present
posted and working as a Prakhand Teacher in Govt. Middle School Tarwa
Pojhia, Anchal- Jalalpur, District- Saran at Chapra.
2. Rina Khatun @ Rena Khatun Wife of Md. Hatim Resident of ward no.14,
Garahitire, Near- Imambara, Police Station- Bhagwan Bazar, District- Saran
at Chapra. At present posted and working as a Prakhand Teacher in Govt.
Primary School Deoria, Anchal- Jalalpur, District- Saran at Chapra.
3. Hazra Khatoon Daughter of Gafur Ansari, Wife of Md. Hanif Ansari
Resident of Village- Piyano, Anawal, Police Station- Kopa, District- Saran at
Chapra. At present posted and working as a Panchayat Teacher in Govt.
Primary School Urdu Maktab Piyano, Anchal- Jalalpur, District- Saran at
Chapra.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum- Additional Chief Secretary Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education Govt. of Bihar, Patna.
4. The District Education Officer Saran at Chapra.
5. The District Programme Officer (Establishment) Saran at Chapra.
6. The Block Development Officer Jalalpur, District- Saran at Chapra.
7. The Block Education Officer Jalalpur, District- Saran at Chapra.
8. The Panchayat Secretary Gram Panchayat Raj Deoria, Anchal- Jalalpur,
District- Saran at Chapra.
9. The Panchayat Secretary Gram Panchayat Raj Anawal, Anchal- Jalalpur,
District- Saran at Chapra.
10. The Union of India Through the Human Resources Development
Department, New Delhi.
11. The Secretary Human Resources Development Department, New Delhi.
12. The Additional Secretary Ministry of Human Resources, New Delhi.
13. The Secretary Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
14. The Secretary Bihar School Examination Board, Patna.
15. The Controller of Examination Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4128 of 2021
======================================================
Nayantara Kumari @ Nayan Tara Devi Daughter of Shri Ramakant Bhakta,
Wife of Shri Raju Bhagat Resident of Village- Lagusa, Chakdampur, Jaijori
Nadiyav, Nadiaon, Police Station- Raghunathpur, District- Siwan. At present
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
443/631
posted and working as Prakhand Teacher in Govt. Middle School Gaighat,
Anchal- Hasanpura, District- Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum- Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The Director State Council of Educational Research and Training (SCERT),
Patna.
5. The District Education Officer, Saran, Chapra.
6. The District Programme Officer (Establishment), Siwan.
7. The Block Development Officer, Hasanpura, District- Siwan.
8. The Block Education Officer, Hasanpura, District- Siwan.
9. The Union of India through the Human Resources Development
Department, New Delhi.
10. The Secretary, Human Resources Development Department, New Delhi.
11. The Additional Secretary, Ministry of Human Resources, New Delhi.
12. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
13. The Secretary, Bihar School Examination Board, Patna.
14. The Controller of Examination, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4224 of 2021
======================================================
1. KHUSHBU KUMARI D/o Sri Virendra Kumar Singh resident of village-
Manwara, Police station- Khanpur, District- Muzaffarpur
2. Reena Kumari D/o Bishundev Rai resident of village- Raghunathpur, Police
station- Waris Nagar, District- Samastipu
3. Ranju Kumari D/o Vinod Mahto resident of village- Sobhan, Police station-
Khanpur, District- Samstipur
4. Khushbu Kumari D/o Ashok Mahto resident of village- Gramchakka, Police
station- Khanpur, District- Samastipur
5. Ajay Kumar Thakur son of Dev Narayan Thakur resident of village-
Baghopur, Police station- rosera, District- Samastipur
6. Tun Tun Kumar son of Maheshwar Ray resident of village- Madhuban,
Police station- Khanpur, District- Samastipur
7. Saroj Kumari D/o Arun Mandal resident of village- Siropatti, Police station-
Khanpur, District- Samastipur
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
444/631
8. Pinki Kumari Daughter of Ram Sweak Jha resident of village- Ram Nagar,
Police station- Khanpur, District- Samastipur
9. Shashi Prabha Kumari D/o Satish Kumar Mahto resident of village-
Wazidpur, Police station- Samastipur, District- Samastipur
10. Pankaj Kumar son of Surya Narayan Mahto resident of village-
Hanumanpur, Police station- rosera, District- Samastipur
11. Santosh Kumar son of Avinash Mahto resident of village- Hansa, Police
station- Waris Nagar, District- Samastipur
12. Munni Kumari daughter of Upenda Prasad Karn resident of village-
Chatneshwar , Police station- Waris Nagar, District- Samastipur
... ... Petitioner/s
Versus
1. Union of India through the Education Department, New Delhi
2. The Secretary Education Department, New Delhi
3. The Additional Secretary, Education Department, New Delhi
4. The Secretary, Department of School Education and Literacy Minority
Education, Government of India, Shashtri Bhawan, New Delhi
5. The State of Bihar though Principal Secretary, Education Department,
Government of Bihar, Patna
6. The Pincipal Secretary, Education Department, Government of Bihar, Patna
7. The Director, Primary Education Department, Government of Bihar, Patna
8. The District Education Officer, Samastipur
9. The Distict Programme Officer (Establishment) Samastipur
10. The Mukhiya Khanpur Gram Panchayat , Khanpur, Samstipur
11. The Panchayat Secretary, Khanpur Gram Panchayat, Khanpur, Samstipur
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4255 of 2021
======================================================
Lata Kumari, Wife of Shobhakant Singh, Resident of Village-Sonbarsa Ghat,
Borne, Police Station-Chautham, District-Khagaria, at present posted and
working as Prakhand Teacher in Govt. Middle School Shivnagar, Anchal-
Beldaur, District-Khagaria.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The Director State Council of Educational Research and Training (SCERT),
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
445/631
Patna.
5. The District Education Officer, Khagaria.
6. The District Programme Officer (Establishment), Khagaria.
7. The Block Development Officer, Beldaur, District-Khagaria.
8. The Block Education Officer, Beldaur, District-Khagaria.
9. The Union of India through the Human Resources Development
Department, New Delhi.
10. The Secretary, Human Resources Development Department, New Delhi.
11. The Additional Secretary, Ministry of Human Resources, New Delhi.
12. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
13. The Secretary, Bihar School Examination Board, Patna.
14. The Controller of Examination, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4293 of 2021
======================================================
Sarva Nand Singh son of Ram Nath Singh Resident of Village- Nilkanth Tola
Goraiyasthan, P.O.- Byapur, P.S.- Maner, District- Patna
... ... Petitioner/s
Versus
1. The Union Of India through the Secretary, Human Resources Development
Department Govt. of India, New Delhi
2. The Secretary Department of School Education and Literacy Ministry of
Human Resources Department, Government of India, Shastri Bhawan, New
Delhi.
3. The Principal Secretary, Education Department, Govt. of Bihar, Patna
4. The Director Primary Education, Bihar, Patna
5. The District Education Officer, Patna
6. The District Programme Officer, (Est.) Patna
7. The Block Education Officer, Danapur, Patna
8. The Headmaster Primary School, Akilpur, Danapur, Patna
9. The Panchayat Secretary Akilpur Panchayat, P.O and P.S.- Akilpur, Dist-
Patna
10. The Mukhiya Akilpur Panchayat, P.O and P.S.- Akilpur, Dist- Patna
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4311 of 2021
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
446/631
======================================================
Akhtari Khatoon, Wife of Late Badrujama @ Badrujama Khan, Resident of
Village-Chhitauni Khurd, Police Station-Goreyakothi, District-Siwan,
presently residing at Village-Mirjapur, Police Station-Raghunathpur, District-
Siwan, at present posted and working as Prakhand Teacher in Govt. Middle
School Darauli (Boys), Anchal-Darauli, District-Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The Director State Council of Educational Research and Training (SCERT),
Patna.
5. The District Education Officer, Siwan.
6. The District Programme Officer (Establishment), Siwan.
7. The Block Development Officer, Darauli, District-Siwan.
8. The Block Education Officer, Darauli, District-Siwan.
9. The Union of India through the Human Resources Development
Department, New Delhi.
10. The Secretary, Human Resources Development Department, New Delhi.
11. The Additional Secretary, Ministry of Human Resources, New Delhi.
12. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4469 of 2021
======================================================
Jitendra Kumar Singh Son of Shri Uday Pratap Singh Resident of Village-
Harpur Karah, Police Station- Baniyapur, District- Saran (Chapra). At present
posted and working as Panchayat Teacher in Govt. Naya Primary
Bahgwanpur, Anchal- Sisawan, District- Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum- Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Siwan.
5. The District Programme Officer (Establishment), Siwan.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
447/631
6. The Block Education Officer, Sisawan, District- Siwan.
7. The Panchayat Secretary, Gram Panchayat Raj Ghurghat, Anchal- Sisawan,
District- Siwan.
8. The Union of India through the Human Resources Development
Department, New Delhi.
9. The Secretary, Human Resources Development Department, New Delhi.
10. The Additional Secretary, Ministry of Human Resources, New Delhi.
11. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4552 of 2021
======================================================
Nasrin Bano @ Nashrin Bana @ Nasreen Bano daughter of Md. Rafique
resident of Mohalla- Nai Bazar, Police Station- Bhagwan Bazar, District-
Saran.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, New Delhi.
2. The Secretary, Human Resources Development Department, Government of
India, New Delhi.
3. The Secretary, Department of School Education and Literacy, Human
Resources Development, Government of India, New Delhi.
4. The State of Bihar through the Principal Secretary, Education Department,
Patna.
5. The Principal Secretary, Education Department, Government of Bihar,
Patna.
6. The Director, Primary Education Research and Trailing, Government of
Bihar, Patna.
7. The Regional Deputy Director of Education, Saran Division, Saran.
8. The District Education Officer, Saran.
9. The District Programme Officer (Establishment), Saran.
10. The Block Education Officer, Baniapur Block, Saran.
11. The Pramukh-cum- Chairman, Block Teacher Employment Committee,
Baniapur Block, Saran.
12. The Block Development Officer-cum- Secretary, Block Teacher
Employment Committee, Baniapur Block, Saran.
... ... Respondent/s
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
448/631
with
Civil Writ Jurisdiction Case No. 4712 of 2021
======================================================
Rajeev Ranjan Son of Bidya Bhushan Kumar Resident of Vidya Kunj,
Akshayvat Maranpur, Police Station- Vishnupad, District- Gaya, At present
posted and working as Nagar Teacher in Govt. Viraj Mohini Kanya Middle
School Maulaganj, Anchal- Nagar Nigam (South), District- Gaya.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum- Additional Chief Secretary Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education Govt. of Bihar, Patna.
4. The Municipal Commissioner Nagar Nigam, Gaya.
5. The District Education Officer Gaya.
6. The District Programme Officer (Establishment) Gaya.
7. The Block Education Officer Nagar Nigam (South), Gaya.
8. The Union of India Through the Human Resources Development
Department, New Delhi.
9. The Secretary Human Resources Development Department, New Delhi.
10. The Additional Secretary Ministry of Human Resources, New Delhi.
11. The Secretary Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
12. The Secretary Regional Office, National Institute of Open Schooling
(NIOS), Lalit Bhawan, Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4735 of 2021
======================================================
Ravi Bhushan Prasad Son of Shri Rudra Prasad, Resident of Village - Sengar
Tola, Police Station- Revelganj, District - Saran at Chapra. At present posted
and Working as Panchayat Teacher in Newly Created Primary School Balua
Tola, Chaukhada, Anchal - Jalalpur, District - Saran at Chapra.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The Director, State Council of Educational Research and Training, Bihar,
Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
449/631
5. The District Education Officer, Saran at Chapra.
6. The District Programme Officer (Establishment), Saran at Chapra.
7. The Block Education Officer, Jalalpur, District - Saran at Chapra.
8. The Panchayat Secretary, Gram Panchayat Raj Ashok Nagar, Block -
Jalalpur, District - Saran at Chapra.
9. The Union of India through the Human Resources Development
Department, New Delhi.
10. The Secretary, Human Resources Development Department, New Delhi.
11. The Additional Secretary, Ministry of Human Resources, New Delhi.
12. The Secretary, Department of School Ecducation and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
13. The Secretary, Bihar School Examination Board, Bihar, Patna.
14. The Examination Controller, Bihar School Examination Board, Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4740 of 2021
======================================================
KUMARI SHWETA SONI daughter of Satish Kumar Singh resident of
village- Purvi Untta, PO and PS and District- Jehanabad and presently
working as a Panchayat Teacher in Navsrijit Primary School, Guriyaripar,
P.O- Muther, P.S. and District- Jehanabad
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Principal Secretary, Education Department, Education Department,
Government of Bihar, Patna
3. The Director, Primary Education, Government of Bihar, Patna
4. The Regional Deputy Director, Education Department, Magadh Pramandal,
Gaya
5. The District Education Officer, Jehanabad
6. The District Programme Officer, (Establishment), Jehanabad
7. The Block Education Officer, Block and District- Jehanabad
8. The Panchayat Secretary, Gram Panchayat Raj, Muther, Prakhand and
District- Jehanabad
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4742 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
450/631
1. Maya Sinha W/o Ashok Kumar Singh resident of Village- Dahat Narayan,
Police Station- Baheri, District- Darbhanga.
2. Hemant Kumar son of Umesh Yadav resident of Village- Gamharia, Police
Station- Alouli, District- Khagaria.
... ... Petitioner/s
Versus
1. Union of India through the Education Department, New Delhi.
2. The Secretary, Education Department, New Delhi.
3. The Additional Secretary, Education Department, New Delhi.
4. The Secretary, Department of School Education and Literacy Minority
Education, Government of India, Shashtri Bhawan, New Delhi.
5. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
6. The Principal Secretary, Education Department, Government of Bihar,
Patna.
7. The Director, Primary Education Department, Government of Bihar, Patna.
8. The District Education Officer, Darbhanga.
9. The District Programme Officer (Establishment), Darbhanga.
10. The Mukhiya, Bhindawa Gram Panchayat, Block Kusheshwar Asthan,
Darbhanga.
11. The Panchayat Secretary, Bhindawa Gram Panchayat, Block Kusheshwar
Asthan, Darbhanga.
12. The Mukhiya, Sughrain Gram Panchayat, Block- East Kusheshwar Asthan,
Darbhanga.
13. The Panchayat Secretary, Gram Panchayat, Block- East Kusheshwar Asthan,
Darbhanga.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4746 of 2021
======================================================
1. Rajni Kumari Wife of Sri Rakesh Kumar Srivastav Resident of Village-
Bakhraur Jaddi, P.O.- Kahla, P.S.- Barauli, District- Gopalganj, Presently
working as Panchayat Teacher in Primary School, Kamalpur, Block- Barauli,
District- Gopalganj.
2. Vandana Wife of Arvind Prasad Singh Resident of Village and P.O.-
Devapur, P.S.- Barauli, District- Gopalganj, Presently working as Block
Teacher in Middle School, Devapur, Block- Barauli, District- Gopalganj.
3. Bharti Kumari Wife of Sri Pankaj Singh Resident of Village- Devapur, Ward
No. 10, P.O.- Devapur, P.S.- Barauli, District- Gopalganj, Presently working
as Block Teacher in Middle School, Devapur, Block- Barauli, District-
Gopalganj.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
451/631
4. Kumari Aparna Wife of Sri Anup Kumar Tiwari Resident of Village-
Barahiya Bazar, P.O.- Barahima, P.S. and District- Gopalganj, Presently
working as Block Teacher in Upgraded Middle School, Supauli, Block-
Sidhwaliya, District- Gopalganj.
5. Vinod Kumar Pandey Son of Sri Surendra Pandey Resident of Village-
Barahima Bazar, P.O.- Barahima, P.S. and District- Gopalganj, Presently
working as Block Teacher in Upgraded Middle School, Mangolpur, Block-
Sidhwaliya, District- Gopalganj.
6. Rakesh Kumar Pandey Son of Sri Ram Pandey Resident of Village-
Barahima Bazar, P.O.- Barahima, P.S. and District- Gopalganj, Presently
working as Block Teacher in Upgraded Middle School, Chand Parsa, Block-
Sidhwaliya, District- Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, New
Secretariat, Patna.
3. The Director, Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer, Gopalganj.
5. The District Programme Officer (Establishment), Gopalganj.
6. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Patna.
7. Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4761 of 2021
======================================================
PRATIMA KUMARI W/o Azad Kumar R/o Village and P.o.- amhara Block-
Bihta, District- Patna working as Prakhand Teacher in Middle school Kanya
Amhara, Block- Bihta, District- patna
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary cum Additional Chief
Secretary, Education Department, Bihar, Patna
2. The Principal Secretary cum Additonal Chief Secretary, Education
Department, Bihar, Patna
3. The Secretary, Primary Education, Education Department, Bihar, Patna
4. The Director, Primary Education, Education Department, Bihar, Patna
5. The District Education Officer, Patna
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
452/631
6. The District Programme Officer, Establishment, Patna
7. The Block Development Officer cum Executive Office Prakhand Niyojan
Unit, Bihata, patna
8. Block Education Officer, Bihta, Patna
9. The Mukhiya The Panchayat Niyojan Unit, Panchatati Raj Amhara, Block-
Bihta, Patna
10. The Panchayat Secretary, Panchayat Niyojan Unit, Panchatati Raj Amhara,
Block- Bihta, Patna
11. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, Delhi
12. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi
13. The National Council of Teachers Education, New delhi represented through
its Director
14. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15, Nilkanth Nagar, Nayapali, Bhuvneshwar , Orissa
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4823 of 2021
======================================================
Manoj Kumar Singh Son Late Bhola Nath Singh Resident of Village-
Daulatganj, Mirchaiya Tola, Police Station- Bhagwan Bazar, District- Saran at
Chapra, At present posted and working as Nagar Teacher in Govt. Bapu
Kanya Middle School, Nabiganj, District- Saran at Chapra.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum- Additional Chief Secretary Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education Govt. of Bihar, Patna
4. The Director State Council of Educational Research and Training, Bihar,
Patna.
5. The District Education Officer Saran at Chapra.
6. The District Programme Officer (Establishment) Saran at Chapra.
7. The Executive Officer Nagar Parishad, Chapra, District- Saran at Chapra.
8. The Block Education Officer Chapra, District- Saran at Chapra.
9. The Union of India Through the Human Resources Development
Department, New Delhi.
10. The Secretary Human Resources Development Department, New Delhi.
11. The Additional Secretary Ministry of Human Resources, New Delhi.
12. The Secretary Department of School Education and Literacy, Ministry of
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
453/631
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
13. The Secretary Bihar School Examination Board, Bihar, Patna.
14. The Examination Controller Bihar School Examination Board, Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4915 of 2021
======================================================
Urmila Kumari Wife of Rajeev Kumar Resident of Village-Jhunathi, P.O.-
Jhunathi, P.S.-parasbigha, District-Jehanabd.
... ... Petitioner/s
Versus
1. The Union of India, Human Resource Development Department, Delhi.
2. The National Institute of Open Schooling, through its Director,
3. The Regional Director, NIOS, Lalit Bhawan, Ground Floor, Patna.
4. The State of Bihar, through the Principal Secretary, Education Department,
Government of Bihar, Patna.
5. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
6. The District Programme Officer, Establishment Jehanabad, District-
Jehanabad.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4933 of 2021
======================================================
1. Bidyawati Kumari @ Vidyawati Kumari Wife of Santosh Kumar Sah
Resident of Village- Majhaulia, Police Station- Baniyapur, District- Saran.
At present posted and working as Prakhand Teacher in Govt. Middle School
Machhgada, Anchal- Baniyapur, District- Saran at Chapra.
2. Md. Jahangir Alam Son of Md Habibur Rahaman Resident of Village-
Chopra, Police Station- Baisi, District- Purnea. At present posted and
working as a Panchayat Teacher in Govt. Newly Created Primary School
Karah Tole Ramkola, Anchal- Baniyapur, District- Saran at Chapra.
3. Rajiya Khatoon @ Raziya Khatoon Wife of Manauwar Ali Resident of
Village- Narayan Chak Madhopur, Police Station- Garkha, District- Saran at
Chapra. At present posted and working as Panchayat Teacher in Govt.
Primary School Majhwaliya Kala, Anchal- Baniyapur, District- Saran at
Chapra.
4. Md. Quamruddin Ghausi @ Mohammad Quamruddin Ghausi Son of
Mohammad Hadis Ansari Resident of Village- Kanhauli Sangram, Police
Station- Baniyapur, District- Saran at Chapra. At present posted and working
as Panchayat Teacher in Govt. Primary School Kanhauli Sangram, Anchal-
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
454/631
Baniyapur, District- Saran at Chapra.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum- Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Saran at Chapra.
5. The District Programme Officer (Establishment), Saran at Chapra.
6. The Block Development Officer, Baniyapur, District- Saran at Chapra.
7. The Block Education Officer, Baniyapur, District- Saran at Chapra.
8. The Panchayat Secretary, Gram Panchayat Raj Karah, Anchal- Baniyapur,
District- Saran at Chapra.
9. The Panchayat Secretary, Gram Panchayat Raj Bhusaw, Anchal- Baniyapur,
District- Saran at Chapra.
10. The Panchayat Secretary, Gram Panchayat Raj Sareya, Anchal- Baniyapur,
District- Saran at Chapra.
11. The Union of India through the Human Resources Development
Department, New Delhi.
12. The Secretary, Human Resources Development Department, New Delhi.
13. The Additional Secretary, Ministry of Human Resources, New Delhi.
14. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
15. The Secretary, Bihar School Examination Board, Bihar, Patna.
16. The Examination Controller, Bihar School Examination Board, Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4939 of 2021
======================================================
SATYENDRA YADAV S/o Janki Yadav R/o Village- Mahuar Kala, P.o.-
Sondhi, P.s.- Buniyadganj, Distict- Gaya, and presently posted as Prakhand
Teacher in Utkramit Middle School, Mahuar Kala, Prakhand, Manpur,
District- Gaya
... ... Petitioner/s
Versus
1. The State of Bihar through its Principal Secretary, Education Department,
Govt. of Bihar, Patna
2. The Director, Primary Education , Govt. of Bihar, Patna
3. The District Education Officer, Gaya
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
455/631
4. The District Programme Officer (Establishment) Gaya
5. The Block Development Officer, Manpur, Gaya
6. The Block Education Officer, Manpur, Gaya
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4940 of 2021
======================================================
MENKA KUMARI Daughter of Late Narendra Prasad Singh Resident of
Near Durga Mandir, At Hospital Chowk, Ward No. 16, Police Station-
Bhagwan Bazar, District- saran at Chapra, At present posted and working as a
Nagar Panchayat Teacher in Govt. Basic School Gudari Bazar, Nagar Chapra,
District- Saran at Chapra
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Principal Secretary -cum-Additonal Chief Secretary, Education
Department, Govt. of Bihar, Patna
3. The Director Primary Education, Govt. of Bihar, Patna
4. The Distict Education Officer, Saran at Chapra
5. The District Programme Officer (Establishment) Saran at Chapra
6. The Nagar Executive Officer, Nagar Parishad, Chapra, Saran at Chapra
7. Teh Union of India through the Human Resources Development
Department, New Delhi
8. The Secetary Human Resources Development Department, New Delhi
9. The Additional Secretary, Ministry of Human Resources, New Delhi
10. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4971 of 2021
======================================================
1. Hemant Kumar Choudhary S/o Deo Chandra Choudhary, Resident of
Village - Meghuliya, P.O. - Parwana, P.S. Hathouri, Distt. - Samastipur At
present posted as Primary Teacher Untrained Upgraded Middle School
Bathnaha, P.S. Khanpur, Distt. - Samastipur.
2. Jitendra Paswan, S/o Bodha Paswan, Resident of Village -Jagdishpur
Kushahi, Mahamadpur Balmi, Distt. - Muzaffarpur, At present Posted as
Prakhand Teacher Graduate (Untrained) at Upgraded Middle School
Mahima, Gopinathpur, Block - Motipur, Distt. - Muzaffarpur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
456/631
... ... Petitioner/s
Versus
1. The Union of India through the Human Resources Department, Govt. of
India, New Delhi.
2. The Secretary Human Resources Department, Govt. of India, New Delhi.
3. The National Institute of Open Schooling through its Regional Director,
Lalit Bhawan, Bailey Road, Patna.
4. The Regional Director, NIOS, Lalit Bhawan, Bailey Road, Patna.
5. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
6. The Additional Chief Secretory, Education Department, Govt. of Bihar,
Patna.
7. The Bihar School Examination Board through Chairman, Patna.
8. The Chairman Bihar School Examination Board, Patna.
9. The Director, Primary Education, Govt. of Bihar, Patna.
10. The District Education Officer, Samastipur.
11. The District Program Officer, (Estd.), Samastipur.
12. The District Education Officer, Muzaffarpur.
13. The District Programme Officer (Estd,), Muzaffarpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4982 of 2021
======================================================
Sujit Kumar Shri Prahalad Singh Resident of Village-Basatpur, Ward No. 15,
Near-Shiv Mandir, Majharia, Police Station-Motihari (Muffasil), District-East
Champaran, Motiahri. At Present Posted and Working as Prakhand Teacher in
Govt. Upgraded Middle School Hasuaha, Anchal-Motihari (Rural), District-
East Champaran, Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Principal Secretary-Cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna
3. The Director Primary Education, Govt. of Bihar, Patna
4. The District Education Officer, East Champaran, Motihari.
5. The District Programme Officer (Establishment), East Champaran, Motihari.
6. The Block Development Officer, Motihari (Rudal), District-East
Champaran, Motihari.
7. The Block Education Officer, Motihari (Rudal), District-East Champaran,
Motihari
8. The Union of India through the Human Resources Development Departmet,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
457/631
New Delhi.
9. The Secretary, Human Resources Development Department, New Delhi.
10. The Additional Secretary, Ministry of Human Resources, New Delhi.
11. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5206 of 2021
======================================================
Surendra Kumar Son of Late Chhote Lal Yadav Resident of Mohalla - Dighi
Talab, South Dighi Tank, Police Station - Civil Line, District- Gaya. At
present posted and working as a Nagar Teacher in Govt. Middle School
Kanjahapur, Anchal - Nagar Nigam (South), District- Gaya.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar Patna
3. The Director Primary Education, Govt. of Bihar, Patna Patna
4. The Municipal Commissioner, Nagar Nigam, Gaya Gaya
5. The District Education Officer, Gaya Gaya
6. The District Programme Officer (Establishment), Gaya Gaya
7. The Block Education Officer, Nagar Nigam (South), Gaya Gaya
8. The Union of India Through the Human Resources Development
Department, New Delhi
9. The Secretary, Human Resources Development Department, New Delhi
New Delhi
10. The Additional Secretary, Ministry of Human Resources, New Delhi New
Delhi
11. The Secretary, Department of School Education and Literacy Ministry of
Human Resources Development Department, Govt. of India, Shashtri
Bhawan, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5282 of 2021
======================================================
KULDEO JHA Son of Late Kapileshwar Jha Resident of village- Kusmaul,
P.o.- Balain, P.s.- Arer, District- Madhubani
... ... Petitioner/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
458/631
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Bihar, Patna
2. The Director, Primary Education Bihar, patna
3. The Regional Deputy Director of Education, Darbhanga
4. The District Magistrate, Madhubani
5. The District Education Officer, Madhubani
6. The District Programme Officer (Establishment) Madhubani
7. The Block Development Officer, Benipatti
8. The Block Education Officer, Benipatti
9. The Head Master, Middle School, Navkarhi, Benipatti
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5334 of 2021
======================================================
1. Raj Kumar Sah, Shri Ambika Sah, resident of Village-Bishunpura, Police
Station-Jalalpur, District-Saran at Chapra. At present posted and working as
Prakhand Teacher in Govt. Middle School Nawada Jalalpur, Anchal-Jalalpur,
District-Saran at Chapra.
2. Raj Kumar, son of Kali Charan Mahato, resident of Village-Pachlakh Dih,
Apahar, Police Station-Parsa, District-Saran at Chapra. At present posted
and working as Prakhand Teacher in Govt. Upgraded Middle School
Manpur, Anchal-Dariyapur, District-Saran at Chapra.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Additional Chief Secretary-cum-Principal Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Education Department, Bihar, Patna.
4. The District Magistrate, Saran at Chapra.
5. The District Education Officer, Saran at Chapra.
6. The District Programme Officer (Establishment) Education, Saran at
Chapra.
7. The Block Development Officer, Jalalpur, District-Saran at Chapra.
8. The Block Development Officer, Dariyapur, District-Saran at Chapra.
9. The Block Education Officer, Jalalpur, District-Saran at Chapra.
10. The Block Education Officer, Dariyapur, District-Saran at Chapra.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
459/631
Civil Writ Jurisdiction Case No. 5351 of 2021
======================================================
Shashi Bhushan, S/o Yogendra Prasad, R/o Village-Jasoli Kharagpatti, Police
Station-Pachrukhi, District-Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar through the District Magistrate, Siwan.
2. The District Education Officer, Siwan.
3. The District Programme Officer, ESTD (Education), Siwan.
4. The Block Education Officer, Pachrukhi, Siwan.
5. The Block Development Officer, cum-Secretary, Block Teacher
Employment Unit, Pachrukhi, Siwan.
6. The In-charge Head Master, upgraded Middle School, Kodai, Siwan.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5401 of 2021
======================================================
1. Md. Iliyas, Son of Md. Musha, Resident of Village-Amodei, P.S.
Ramgarhwa, District-East Champaran, Motihari.
2. Arse Alam, Son of Md. Alam, Resident of Village-Amodei, P.S. Ramgarhwa,
District-East Champaran, Motihari.
3. Imrana Khatoon, Daughter of Abdul Hakim, Resident of Village-Amodei,
P.S. Ramgarhwa, District-East Champaran, Motihari.
4. Nitu Kumari, D/o Krishna Prasad Kushwaha, Resident of Village-Amodei,
P.S. Ramgarhwa, District-East Champaran, Motihari.
5. Kiran Kumari, D/o Sonu Ram, Resident of Village-Bandhubarwa, P.S.
Ramgarhwa, District-East Champaran, Motihari.
6. Preetilata Kumari, Wife of Akhilesh Prasad, Resident of Village-Uchidih,
P.S. Palanwa, District-East Champaran, Motihari.
7. Md. Azaz, Son of Md. Musha, Resident of Village-Amodei, P.S.
Ramgarhwa, District-East Champaran, Motihari.
8. Rajneesh Kumar, Son of Ramwaran Prasad Singh, Resident of Village-
Durmatta, P.S. Harpur, District-Munger.
9. Anil Kumar, Son of Radhakant Thakur, Resident of Village-Dhekaha Tola,
P.S. Motihari Muffasil, District-East Champaran, Motihari.
10. Rashmi Kumari, D/o Amrendra Narayan Singh, Resident of Village-Tarapur,
P.S.-Sanhoula, District-Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
460/631
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Education Officer, District East Champaran, Motihari.
5. The District Education Officer, Munger.
6. The District Education Officer, Munger.
7. The District Programme Officer (Establishment), East Champaran
(Motihari).
8. The District Programme Officer (Establishment), Bhagalpur.
9. The District Programme Officer (Establishment), Munger.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5405 of 2021
======================================================
1. Shiv Jee Ram @ Shiv Prasad Ram Son of late Sukhram Bhagat Resident of
Village- Kinerchola, P.S.- Bhagwanpur, District- Kaimur at Bhabua.
2. Rajnikant Prasad Singh Son of Rampyari Prasad Singh resident of Village-
Baheria, P.S.- Chand, District- Kaimur (Bhabua).
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources
Govt. of India, Central Secretariat, New Delhi.
2. The Secretary, Ministry of Human Resources, Govt. of India, Central
Secretariat, New Delhi.
3. The State of Bihar through the Additional Chief Secretary, Department of
Education, Govt. of Bihar, Patna.
4. The Additional Chief Secretary, Department of Education, Govt. of Bihar,
Patna.
5. The Additional Secretary-cum- Conducting Officer, NIOS, Department of
Education, Bihar, Patna.
6. The Director, Primary Education, Govt. of Bihar, Patna.
7. The Director, National Institute of Open Schooling, A-24-25, Institutional
Area, Sector- 62, Noida- 201308 (U.P.).
8. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
9. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
10. The District Education Officer, Bhabua, Kaimur.
11. The District Programme Officer (Establishment), Bhabua, Kaimur.
... ... Respondent/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
461/631
======================================================
with
Civil Writ Jurisdiction Case No. 5615 of 2021
======================================================
SONI KUMARI Wife of Rajiv Dayal resident of Mohalla- Gidarganj, P.o.-
Laheriasarai, P.s.- Bahadurpur, District- Darbhanga
... ... Petitioner/s
Versus
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
through the Principal secretary, Human Resources Development
Department, Bihar, Patna
2. Director, Primary Education, Human Resources Development Department,
Bihar, Patna
3. District Magistrate, Darbhanga
4. Regional Deputy Director Darbhanga range, Darbhanga
5. State Project Director, Bihar Education Department, Bihar, Patna
6. District Education Officer, Darbhanga
7. District Programme Officer (Establishment) Darbhanga
8. Block Education Officer Kusheshwar Asthan East
9. Mukhiya Gram Panchayat Raj Ethar under P.s. Kusheshwar Asthan East
District Darbhanga
10. Panchayat Secretary Gram Panchayat Raj Ethar under PS Kusheshwar
Asthan East District Darbhanga
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5705 of 2021
======================================================
1. Md Gulam Gosh, Son of Md Farooque Azam, Resident of Vilalge-Dangi
Basti P.O. and P.S.-Chattargachh,District-Kishanganj. At Present appointed
as Madrasa Teacher on Alim Post in Madrasa Fedaul-Uloom Athiyabari
P.O.-Chattargachh District-Kishanganj. Madrasa no.722.
2. Md Muslim Alam Son of Md Abdul Quasim, Resident of Village-Athiyabari
P.S.-Chattargachh, District-Kishanganj. At Present Appointed as Madrasa
Teacher on Matric trained Post in Madrasa Fedaul-uloom Athiyabari P.O.-
Chattargachh District-Kishanganj. Madrasa no. 722.
3. Md. Nayeem Akhtar Son of -Nazir Ahmad, Resident of village-Saki
Mahogar Rajpur P.S.-Paharkatta, District-Kishanganj. At Present appointed
as Madrasa Teacher on Hafiz Post in Madrasa Fedaul-uloom Athiyabari
P.O.-Chattargachh District-Kishangnaj Madrasa No.722
... ... Petitioner/s
Versus
1. The State of Bihar of through Special Director Secondary education
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
462/631
Department of Bihar, Patna.
2. The Bihar State Madrasa Education Board Patna. through its Secretary,
Haroon Nagar P.S.-Phulwari Sharif District-Patna.
3. The Chairman, Bihar State Madrasa Education Board Patna. Haroon Nagar
P.S.-Phulwari Sharif District-Patna.
4. The Secretary, Bihar State Madrasa Education Board Patna. Haroon Nagar
P.S.-Phulwari Sharif District-Patna.
5. The District Education Officer Kishanganj, District-Kishanganj.
6. The Secretary Managing Committee of Madrasa Fedaul-Uloom Athiyabari
P.O.-Chattargachh District-Kishanganj Madrasa no. 722
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5725 of 2021
======================================================
Aditya Prashan Jha S/O Sri Dinesh Jha Ward 46, Mohalla - Kabilpur, P.O. -
Laheriasarai, P.S. - Bahadurpur, Balbhadar pur, District - Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar through the principal secretary, Human Resources
Department, Government of Bihar, Patna.
2. Director, Primary Education, Government of Bihar, Education Department,
New Secretariat, Bailey Road, PATNA.
3. The District Program me officer, (Establishment), Darbhanga District-
Darbhanga.
4. The Block Education Officer, Bahadurpur, District- Darbhanga.
5. The Panchyat Secretary, Gram Panchyat Raj Tikkapatti, Dekuli, District-
Darbhanga.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5746 of 2021
======================================================
1. Vijay Kumar Mishra, Son of Sri Kamal Narayan Mishra, resident of Village-
Hawibhauar, Police Station-Bahera, District-Darbhanga.
2. Md. Gayasuddin, Son of Md. Kamrup Jama, resident of Village-Ramnagar,
P.O.-Amethi, Police Station-Bahera, District-Darbhanga.
3. Md. Safiuddin, Son of Md. Rajiuddin, Resident of Village-Kaziana
(Mohammadpur), P.O. and P.S.-Bahera, District-Darbhanga.
4. Shafia Sabnam, daughter of Md. Saukat Ali, resident of Village and P.O.-
Najra Mahamada, Police Station-Manigachhi, District-Darbhanga.
5. Taukir Fatima, Daughter of Kamru Jama, resident of Village-Ramnagar,
P.O.-Amethi, Police Station-Bahera, District-Darbhanga.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
463/631
6. Renu Devi, Daughter of Sri Satya Narayan Prasad, Resident of Village and
P.O.-Pohaddi, Police Station-Bahera, District-Darbhanga.
7. Tinkal Kumari, daughter of Sri Raja Paswan, resident of Allalpatti, P.O.-
D.M.C.H., Police Station-Laheria Sarai, District-Darbhanga.
8. Dharmendra Kumar, Son of Sri Ram Jatan Paswan, resident of Village and
P.O.-Benipur, Police Station-Bahera, District-Darbhanga.
9. Md. Tarbej Alam Ansari, Son of Abdul Haffij Ansari, resident of Bahera
Bazar, P.O. and P.S.-Bahera, District-Darbhanga.
10. Santosh Kumar Paswan, Son of Sri Uma Kant Paswan, resident of Village-
Rajwada, P.O.-Nehra, Police Station-Manigachhi, District-Darbhanga.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Department of Education, Government of Bihar,
Patna.
3. The District Magistrate, Darbhanga.
4. The Education Officer, Darbhanga.
5. The Block Education Officer, Benipur Block, Darbhanga.
6. The Panchayat Secretary, Gram Panchayat Raj Debram, Amethi, Block-
Benipur, District-Darbhanga.
7. The Mukhiya, Gram Panchayat Raj Debram, Amethi, Block-Benipur,
District-Darbhanga.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5756 of 2021
======================================================
1. NEELAM KUMARI Wife of Kundan Kumar Paswan Resident of South
Daulatpur, P.s.- Jehanabad, District- Jehanabad
2. Madhubala Wife of Indrajeet Kewat Resident of Village- Madarpur, P.s.-
Jehanabad, District- Jehanabad
3. Lalita Kumari W/o Chandradeep Singh Yadav Resident of Village- Nirmali
Chak, P.s.- Kishrupur, District- Patna
4. Udal Kumar Son of Chandrika Prasad Resident of Village- Rustamchak,
P.o.- Gayani Bigha, P.s.- Jehanabad, District- Jehanabad
5. Jitendra Kumar Son of Bhagwan Sharma Resident of Village- Hali, P.s.-
Jehanabad, District- Jehanabad
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, Government of India, New Delhi
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
464/631
2. The Secretary, Human Resources Development Department, Government of
India, New Delhi
3. The Additional Secretary, Human Resources Development Department,
Government of India, New Delhi
4. The Secretary Department of School Education and Literacy,Ministry of
Human Resources Development , Government of India, Shastri Bhawan,
New Delhi
5. The State of Bihar through the Principal Secretary,Human Resources
Development , Government of Bihar, Patna
6. The Principal secretary, Human Resources Development , Government of
Bihar, Patna
7. The Director, Primary Education, Human Resources Development
Depatment, Government of Bihar, Patna
8. The District Magistrate, District- Jehanabad
9. The District Programme Officer (D.P.O.) District- Jehanabad
10. The District Education Officer (D.E.O.) District- Jehanabad
11. The Block Development Officer, Block- Kako, District- Jehanabad
12. The Block Education Officer (B.E.O.) Block- Kako, District- Jehanabad
13. The Block Development Officer Block Ratani Faridpur, District- Jehanabad
14. The Block Education Officer, Block ratani Faridpur, District- Jehanabad
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5860 of 2021
======================================================
Saroj Kumari, Wife of Sri Suresh Kumar, Village- Baraki Murarl, P.O.-
Bhadasara, P.S. -Pali, District- Jehanabad.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, Government of India, New Delhi.
2. The Secretary, Human Resources Development Department, Government of
India, New Delhi
3. The Additional Secretary, Human Resources Development Department,
Government of India, New Delhi.
4. The Secretary Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shastri Bhawan New
Delhi.
5. The State of Bihar through the Principal Secretary Human Resources
Development, Government of Bihar, Patna.
6. The Principal Secretary Human Resources Development, Government of
Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
465/631
7. The Director, Primary Education, Human Resources Development
Department, Government of Bihar, Patna
8. The District Officer (District Magistrate) , District-Jehanabad.
9. The District Programme Officer (D.P.O.) District- Jehanabad.
10. The District Education Officer (D.E.0.), District- Jehanabad.
11. The Block Development officer, Block-Kako, District- Jehanabad.
12. The Block Education Officer (BEO), Block Kako, District- Jehanabad.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5866 of 2021
======================================================
1. Kumari Amrita @ Amrita W/o Pramod Kumar, R/o Village - Koerpatti, P.S.
Thakrahan, District - West Champaran.
2. Indu Devi, W/o Pankaj Sada, R/o Village - Bhikhnaulia, P.S. - Bitha, District
- Samastipur.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Samastipur, District - Samastipur.
11. The District Magistrate, West Champaran, District - West Champaran.
12. The District Education Officer, Samastipur, District - Samastipur.
13. The District Education Officer, West Champaran, District - West
Champaran.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
466/631
14. The District Programme Officer, Establishment (Education), Samastipur,
District - Samastipur.
15. The District Programme Officer, Establishment (Education), West
Champaran, District - West Champaran.
16. The Block Education Officer, Bithan, District - Samastipur.
17. The Block Education Officer, Thakrahan, District - West Champaran.
18. The Panchayat Secretary, Gram Panchayat Raj-Koirpatti, Block - Thakrahan,
District - West Champaran.
19. The Panchayat Secretary, Gram Panchayat Raj - Sakhwa, Block - Bithan,
District - Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5872 of 2021
======================================================
Kumari Rinki Daughter of Shri Brij Nandan Dubey, Wife of Viresh Kumar @
Viresh Kumar Dwivedi Resident of Village- Manpur Pateji, Police Station-
Asaon, District- Siwan, At present posted and working as a Prakhand Teacher
in Govt. Middle School Barwan, Anchal- Andar, District- Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum- Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Siwan.
5. The District Programme Officer (Establishment), Siwan.
6. The Block Development Officer, Andar, District- Siwan.
7. The Block Education Officer, Andar, District- Siwan.
8. The Union of India through the Human Resources Development
Department, New Delhi.
9. The Secretary, Human Resources Development Department, New Delhi.
10. The Additional Secretary, Ministry of Human Resources, New Delhi.
11. The Secretary, Department of School Examination and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
12. The Secretary, Bihar School Examination Board, Patna.
13. The Controller of Examination, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
467/631
Civil Writ Jurisdiction Case No. 5906 of 2021
======================================================
1. Raj Kishore Pandey S/o Sri Bhrigunath Pandey R/o Village- Kalyanpur
Mathia, P.S.- Sindhwalia, District- Gopalganj.
2. Ajmullah Ansari S/o Late Mohd. Hasnain Ansari R/o Village- Bathua Bali
Tola, P.S.- Manjha Garb, District- Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Department,
New Delhi.
2. The Additional Secretary, Ministry of Human Resources, New Delhi.
3. The Secretary, Department of School Education and Literacy Ministry, the
Human Resources Department, Govt. of Bihar, Sastri Bhawan, New Delhi.
4. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
5. The Principal Secretary, Education Department. Govt. of Bihar, Patna.
6. The Director, Primary Education Department, Govt. of Bihar, Patna.
7. The District Education Officer, Gopalganj.
8. The District Programme Officer, Gopalganj.
9. The Block Education Officer, Barauli, Gopalganj.
10. The Block Development Officer, Barauli, Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6048 of 2021
======================================================
1. Suman Kumar Son of Mohar Ram Resident of Village- Bahuari, P.S.-
Ramgarhwa, District- Motihari (East Champaran).
2. Ashutosh Sharma Son of Mahendra Prasad Mandal Resident of Village-
Kulkuliya, P.S.- Kahalganv, District- Bhagalpur.
3. Ronak Ara Begam Wife of Md. Gaffar Masuri Resident of Village- Trilokva,
P.S.- Kesariya, District- Motihari (East Champaran).
4. Asaad Kamal Son of Amanullah Haidar Resident of Village, P.S.- Banjaria,
District- Motihari (East Champaran).
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
468/631
4. The District Education Officer, District East Champaran, Motihari.
5. The District Education Officer, District Bhagalpur.
6. The District Programme Officer (Establishment), East Champaran
(Motihari).
7. The District Programme Officer (Establishment), Bhagalpur.
8. The Additional Secretary cum Conducting Officer, National School of Open
Schooling (NIOS), Department of Education, Bihar, Patna.
9. Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
10. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
11. The Director (Evaluation), National Institute of Open Schooling A-24-25,
Institutional Area, Sector-62, Noida- 201308 (U.P.).
12. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
13. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6093 of 2021
======================================================
DHARMVIR KUMAR Son of Shri Ram Sagar Bhagat Resident of village-
Chakwa, Ward No. 12, Khodabandpur, Police Station- Khodabandpur,
District- Begusarai, At present posted and working as a panchayat Teacher in
Govt. Newly Created Primary School Das tola, Matihani, Anchal-
Khodabandpur, District- Begusarai
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna
3. The Director, Primary Education , Govt. of Bihar, Patna
4. The Director, State Council of Educational Research and Training, Bihar,
Patna
5. The District Education Officer, Begusarai
6. The District Programme Officer (Establishment) Begusarai
7. The Block Development Officer, Khodabandpur, District- Begusarai
8. The Block Education Officer, Khodabandpur, District- Begusarai
9. The Panchayat Secretary, Gram Panchayat Raj Fafaut, Anchal-
Khodabandpur, District- Begusarai
10. The Union of India through the Human Resources Development
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
469/631
Department, New Delhi
11. The Secretary, Human Resources Development Department, New Delhi
12. The Additional Secretary, Ministry of Human Resources, New Delhi
13. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi
14. The Secretary, Bihar School Examination Board, Patna
15. The Controller of Examination, Bihar School Examination Board, Patna
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6207 of 2021
======================================================
Tarannum Parween, Daughter of Md. Naseem Akhtar @ Naseem Akhtar,
Resident of Village - Sukhasan Ghuski, Durgapur, Police Station- Barari,
District - Katihar. At present posted and working as a Panchayat Teacher in
Govt. New Primary School Durgapur, Jahoor Tola, Anchal - Barari, District -
Katihar.
... ... Petitioner/s
Versus
1. The State of Bihar. Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Diretor Primary Education, Govt. of Bihar, Patna.
4. The Director State Council of Educational Research and Training (SCERT),
Patna.
5. The District Education Officer, District - Katihar.
6. The District Programme Officer (Establishment), District - Katihar.
7. The Block Development Officer, Barari, District - Katihar.
8. The Block Education Officer, Barari, District - Katihar.
9. The Panchayat Secretary, Gram Panchayat Raj Durgarpur, Anchal - Barari,
District - Katihar.
10. The Union of India through the Human Resources Development
Department, New Delhi.
11. The Secretary, Human Resources Development Department, New Delhi.
12. The Additional Secretary, Ministry of Human Resources, New Delhi.
13. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
14. The Secretary, Bihar School Examination Board, Patna.
15. The Controller of Examination, Bihar School Examination Board, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
470/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6209 of 2021
======================================================
1. Priti Sinha W/o Manish Kumar Resident of Village- Parshurampur,
Surangapur Jehanabad, P.S.- Jehanabad, District- Jehanabad.
2. Pawan Kumar Son of Mahendra Prasad Resident of Mustafabad, District-
Gaya. At present Parshurampur Surungpur, P.S.- Jehanabad, District-
Jehanabad.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Development
Department, Government of India, New Delhi.
2. The Secretary, Human Resources Development Department, Government of
India, New Delhi.
3. The Additional Secretary, Human Resources Development Department,
Government of India, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shastri Bhawan,
New Delhi.
5. The State of Bihar through the Principal Secretary, Human Resources
Development, Government of Bihar, Patna.
6. The Principal Secretary, Human Resources Development, Government of
Bihar, Patna.
7. The Director, Primary Education, Human Resources Development
Department, Government of Bihar, Patna.
8. The District Officer (District Magistrate), District- Jehanabad.
9. The District Programme Officer (D.P.O.), District- Jehanabad.
10. The District Education Officer (D.E.O.), District- Jehanabad.
11. The Block Development Officer, Block- Kako, District- Jehanabad.
12. The Block Education Officer (B.E.O.), Block- Kako, District- Jehanabad.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6227 of 2021
======================================================
Pinki Das D/o Sri Paresh Chandra Das Resident of Village- Khadi
Mahingaon, P.O.- Hafaniya, Block- Purnea, District- Purnea.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
471/631
Education, Govt. of Bihar, Patna.
2. The District Magistrate, Purnea.
3. The Director, Primary Education, Department of Education, Govt. of Bihar,
Patna.
4. The District Education Officer, Purnea.
5. The District Programme Officer (Establishment), Purnea.
6. The Block Education Officer, Bayasi, District- Purnea.
7. The District Appellate Authority, Purnea.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6269 of 2021
======================================================
Umesh Kumar Chaudhary @ Umesh Kumar Choudhary S/o Ram Jee
Chaudhary, resident of Village - Babhangama, P.S. - Birpur, District -
Begusarai.
... ... Petitioner/s
Versus
1. The Union of India, through the Secretary Department of Human Resources
Development, Government of India, New Delhi
2. The State of Bihar through the Principal Secretary, Human Resources
Development Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Department of Human Resources
Development, Govt. of Bihar, Patna.
4. The Director Secondary Education, Department of Human Resources
Development, Govt. of Bihar, Patna.
5. The Collector, Begusarai.
6. The District Education Officer, Begusarai.
7. The District Teachers Employment Appellate Authority, Begusarai.
8. The District Superintendent of Education, Begusarai.
9. The Block Development Officer, Block - Nawkothi, Dist. - Begusarai.
10. The Block Education Officer, Nawkothi Block, Dist. - Begusarai.
11. The Mukhiya, Gram Panchayat Raj, Pansara Purvi, P.S. Nawkothi, Dist. -
Begusarai.
12. The Panchayat Secretary, Pansara Purvi, P.S. Nawkothi, Dist. - Begusarai.
13. The Head Master, upgraded Middle School, Majnupur, P.S. - Nawkothi,
Dist. Begusarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6314 of 2021
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
472/631
======================================================
Seema Kumari Wife of Sri Rajesh Kumar Resident of Village- Motipur, P.O.-
Akhta, P.S.- Bairgania, District- Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
3. The Secretary, Bihar School Examination Board, Patna.
4. The District Magistrate, Sitamarhi.
5. The District Education Officer, Sitamarhi.
6. The District Programme Officer (Establishment), Sitamarhi.
7. The Secretary, Panchayat Teacher Niyojan Unit cum Panchayat Secretary,
Gram Panchayat Raj Panchtaki Yaddu, P.S.- Bairgania, District- Sitamarhi.
8. The Block Education Officer (BEO), Bairgania, District- Sitamarhi.
9. The Headmaster, Primary School Sudha Tola, Panchtaki Yaddu, P.S.-
Bairgania, District- Sitamarhi.
10. The Union of India through the Secretary Human Resource Department,
New Delhi.
11. The Secretary, Department of School Examination and Literacy, Ministry of
Education, Government of India, New Delhi.
12. The Secretary, National Institute of Open Schooling A- 24/25, Institutional
Area, Sector- 62, NOIDA, District- Gautam Budh Nagar, Uttar Pradesh-
201309.
13. The Regional Director, National Institute of Open Schooling (NIOS), Lalit
Bhawan, Ground Floor, Bailey Road, Patna- 800001.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6511 of 2021
======================================================
Anupam Kumari Daughter of Late Prakash Narayan, Resident of Village-
Madhopur Mauze, Post Office-Amolwa, Police Station-Gaunaha, District-
West Champaran, Bettiah. At Present Posted and Working as Prakhand
Teacher in Govt. Upgraded Middle School Murali Bharahwa, Anchal-
Gaunaha, District-West Champaran, Bettiah.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Principal Secretary-Cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Ditector Primary Education, Govt. of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
473/631
4. The District Education Officer, District-West Champaran, Bettiah.
5. The District Programme Officer (Establishment), District-West Champaran,
Bettiah.
6. The Block Development officer-Cum-Member secretry, Block Employment
Committee, Gaunaha, District-West Champaran, Bettiah.
7. The Block Education Officer, Gaunaha, District-West Champaran, Bettiah.
8. The Union of India through the Human Resources Development
Department, New Delhi.
9. The Secretary, Human Resources Development Department, New Delhi.
10. The Additional Secretary, Ministry of Human Resources, New Delhi.
11. The Secretary, Department of School Education and Lateracy, Ministry of
Human Resources Development Department, Govt of India, Shastri
Bhawan, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6597 of 2021
======================================================
Manoj Kumar Sharma son of Sri Shiv Mandir Sharma resident of Village
Tarani P.O. Tarani P.S. Shivsagar District Rohtas (Sasaram).
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of Human
Resources Development, Govt. of Bihar, Patna.
2. The Secretary, Department of Human Resources Development, Govt. of
Bihar, Patna.
3. The Director, Directorate of Primary Education, Department of Human
Resources Development, Patna.
4. The District Magistrate, Kaimur (Bhabhua).
5. The District Education Officer, Kaimur, (Bhabhua).
6. The District Programme Officer (Establishment) Kaimur (Bhabhua).
7. The Block Development officer Cum Member Secretary, Block Teachers
Niyojan Samittee, Ramgarh (Kaimur).
8. The Block Education Officer, Ramgarh District Kaimur (Bhabhua).
9. The Secretary, Bihar School Examination Board, Patna- 17.
10. The Head Master Upgraded Middle School, Antdih, P.O. - Badaura District
Kaimur (Bhabhua).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6742 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
474/631
1. Amir Raza S/o Late Md. Mustakim, R/o-Mohalla-Bedu tola, P.S.-Thawe,
Distirct-Gopalganj.
2. Kiran Kumari W/o Kirtayanand Singh R/o of Sariya Ward No.4, P.S.-
Gopalganj, District-Gopalganj.
3. Bibha Devi @ Bibha Kumari W/o Late Alok Kumar Singh, R/o-264A,
Behind Hotel Laxmi, Sariya Ward No.-5, P.S. Kuchaikot, District-
Gopalganj.
4. Sabita Kumari D/o Birendra Rai, R/o Village-Mairwakaran, P.S.-Kuchaikot,
Disrict-Gopalganj
5. Garima Kumari W/o Abhijit, R/o Baliwan Raimal, P.S.-Bisambharpur,
District-Gopalganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Department
New Delhi.
2. The Additional Secretary, Ministry of Human Resoures New Delhi
3. The Secretary Department of School Education and Literacy Ministry, the
Human Resources Departmetn, Govt. of Bihar, Sastri Bhawan, New Delhi.
4. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
5. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
6. The Director Primary Education Department, Govt. of Bihar, Patna.
7. The District Education Officer, Gopalganj.
8. The District Programme Officer, Gopalganj.
9. The Block Education Officer, Thawe, Gopalganj.
10. The Block Education Officer, Baikunthpur, Gopalganj.
11. The Block Education Officer, Gopalganj.
12. The Block Education Officer, Kuchaikot.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6832 of 2021
======================================================
1. Victor @ Victor Kumar S/o Ram Prasad Sah R/o Village and P.o.- Bara
Istambrar, P.s.- Jokihat, District- Araria and present working as a panchayat
Teacher in Primary School Mehandinagar, under Gram Panchayat Bara
Istambrar, Prakhand- Jokihat, District- Araria
2. Bibi Gufarana Kudarat @ Gufrana Nudrat W/o Niyaz Akhter D/o Md.
Allam, R/o Village- Mehandinagar, P.o.- Bara Istambrar, P.s.- Jokihat,
District- Araria and present working as a Prakhand Teacher in Utkramit
Middle School Naua Nankar, under Gram Panchayat Raj Bara Istambrar,
Prakhand- Jokihat, District- Araria
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
475/631
... ... Petitioner/s
Versus
1. The State of Bihar through its Principal Secretary, Education Department,
govt. of Bihar, Patna
2. The Director, Primary Education, Govt. of Bihar, Patna
3. The District education Officer, Araria
4. The District Programme Officer (Establishment) Araria
5. The Block development Officer, Jokihat, Araria
6. The Block Education Officer, Jokihat, Araria
7. The Panchayat Secretary, Gram Panchayat Raj Bara Istambrar, Prakhand-
Jokihat, District- Araria
8. The Mukhiya Gram Panchayat Raj Bara Istambrar, Prakhand- Jokihat,
District- Araria
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6866 of 2021
======================================================
1. Sima Kumari D/o Sri Umesh Singh W/o Sriman Narayan Singh, R/o vill-
Samardiha, P.s.- Karahgar, Distt.- Rohtas
2. Sudhir Kumar Singh S/o Sri Nathuni Singh R/o Vill. and P.o.- Khanethi, P.s.-
Karahgar, Distt.- Rohtas
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Ministry of Human Resources,
Govt. of India, Central Secretariat, New Delhi
2. The Secretary, Ministry of Human Resources, Govt. of India, Central
Secretariat, New Delhi
3. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna
4. The Director, Primary Education, Government of Bihar, Patna
5. The Director, National Institute of Open Schooling, A- 24-25, Institutional
Area, Sector-62, NOIDA (U.P.)
6. The National Institute of Open Schooling through its Regional Director,
Lalit Bhavan, Bailey Road, Patna
7. The District Education Officer, Kaimoor at Bhabhua
8. The District Programme Officer, Establishment, Kaimoor at Bhabhua
9. The Panchayat Secretary Gram Panchayat Raj Awanti, Block Nuaon, Distt.-
Kaimoor at Bhabhua
... ... Respondent/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
476/631
======================================================
with
Civil Writ Jurisdiction Case No. 6920 of 2021
======================================================
Rubi Kumari D/o Lalit Mandal Resident of village- ward no. 9, Chhajna, P.s.-
Laukhi, district- Madhubani, At present posted as Panchayat Teacher,
Utkramit Middle school Nemua, Block- Laukhi, Distt.- Madhubani
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief secretary, Govt. of Bihar
2. The Director, Primary Education Department, Govt. of Bihar
3. The Chairman, Bihar School Examination Board, Bihar, Patna
4. The Secretary, Bihar School Examination Board, Bihar, Patna
5. The Bihar School Examination Board, through the Chairman
6. The Distt. Education Officer, Madhubani
7. The Dist. Programme Officer (Estb), Madhubani
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7222 of 2021
======================================================
1. Reena Singh Daughter of Bindhyachal Singh Resident of Village- Banjariya,
P.s.- Banjariya, District- Motihari (East Champaran)
2. Abha Devi Wife of Ashok Kumar Verma Resident of Village- Ward no. 30,
Gayatri Nagar, P.s.- Nagar Motihari, District- Motihari (East Champaran)
3. Chiranjeev Kumar Jha Son of Late nandkishor Jha Resident of Village-
Gujroul, P.s.- Patahi, District- Motihari (East Champaran)
4. Sunanda Devi Wife of Late Jay Prakash Singh Resident of Village-
Gamhariya, P.s.- Raxaul, District- Motihari (East Champaran)
5. Binay Kumar Jha Son of Late nagendra Jha Resident of Village- Shihorwa,
P.s.- Ramgadhwa, District- Motihari (East Champaran)
6. Sujata Singh Wife of Sachitanand Singh Resident of Village- Bara Shankar,
P.s.- Patahi, District- Motihari (East Champaran)
7. Krishnawati Devi Daughter of Ramlakhan Bhagat Resident of Village-
Karjaniya, P.s.- Mairwa, District- Siwan
8. Ritesh Kumar Jha Son of Late Nawal Kishor Jha Resident of Village- Sukhi
Semra, P.s.- Palwana, District- Motihari (East Champaran)
9. Daizy Kumari Daughter of Motilal Ram Resident of Village- Ward no. 15,
Nanaura, P.s.- Ghorasahan, District- Motihari (East Champaran)
10. Krishna Murari Son opf Late Shyamakant Pandey Resident of Village-
Bangra, P.s.- Kotwa, District- Motihari (East Champaran)
11. Rahamtun Nesha Wife of sheikh Adnan Resident of Village- Ward no. 11,
Sheikh Toli Nimoi, P.s.- Sugauli, District- Motihari (East Champaran)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
477/631
12. Kumari Manju Srivastava Wife of rajkishor Prasad Resident of Village-
Shyampur Block Colony, P.s.- Adapur, District- Motihari (East Champaran)
13. Pinki Kumari Daughter of Brijkishor Singh Resident of Village- Murtiya,
P.s.- Adapur, District- Motihari (East Champaran)
14. Usha Kumari Wife of Jitendra Kumar Resident of Village- Shobhitapur, P.s.-
Rajopur, District- Motihari (East Champaran)
15. Dilsad Ahmad Son of saiyad Akhtarul Imam Resident of Village- Rampur
Bairy, P.s.- Keeshariya, District- Motihari (East Champaran)
16. Simpy Kumari Wife of Suesh Kumar Singh Resident of Village-
Madhurapur, P.s.- Lalganj, District- Vaishali
17. Rambahadur Singh Son of Jagdish Singh Resident of Village- Belwa, P.s.-
Harpur, District- Motihari (East Champaran)
18. Priyanka Kumari Wife of Sikandar Mishra Resident of Village- Ahirauliya,
P.s.- Kotwa, District- Motihari (East Champaran)
19. Alash Sabah Wife of Abdul Manan Resident of Village- Mathwa, P.s.-
Turkauliya, District- Motihari (East Champaran)
20. Satyendra Kumar Son of Harif Ram Resident of Village- Mokhlishpur, P.s.-
Banjariya, District- Motihari (East Champaran)
21. Jishan Ali Son of Irfan Ahmad Resident of Village- Garhia, P.s.- Mehsi,
District- Motihari (East Champaran)
22. robiya Khatoon Wife of Md. Kalimullah Resident of Village- Kodariya
bazar, P.s.- Patahi, District- Motihari (East Champaran)
23. Vijay Kumar Rajak Son of Ramswarup Baitha Resident of Village-
Bishunpur, P.s.- Kotwa, District- Motihari (East Champaran)
24. Gulshan Ara Wife of Faijullah Hussain Resident of Village- Sugauli, P.s.-
Sugauli, District- Motihari (East Champaran)
25. Yasmin Sultana Daughter of Md. Gayasuddin Resident of Village- Janerwa,
P.s.- Banjariya, District- Motihari (East Champaran)
26. Sayada Khatoon Daughter of Mohammad Sharif Ansari Resident of Village-
Dumra, P.s.- Kotwa, District- Motihari (East Champaran)
27. Shamshujoha Son of Abdush Sattar Resident of Village- Lakshmipur, P.s.-
Sugauli, District- Motihari (East Champaran)
28. Sheikh Adnan Son of Sheikh Naeim Resident of Village- Bharwa Tola, P.s.-
Chanpatiya, District- Motihari (East Champaran)
29. Noorjahan Begam Wife of Md. Naushad Alam Resident of Village-
Kesharia, P.s.- Kesharia, District- Motihari (East Champaran)
30. Sanjucta Kumari Daughter of Sarswati Prasad pandey Resident of Village-
New chandramari near Braham Sthan, P.s.- Motihari Sadar, District- East
Champaran
31. Gulnaz Begam D/o Md. Aarif Resident of Village- Semrahiya, P.s.-
Chhauradano, District- East Champaran
32. Arbind Kumar Son of Bipin Bihai Resident of Village- Malahi, P.s.- Malahi,
District- East Champaran (Motihari)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
478/631
33. Nekhat Afroz D/o Abdul Aziz Resident of Village- Jhatw, P.s.- Banjariya,
District- East Champaran (Motihari)
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna
2. The Principal Secretary, Education Department, Government of Bihar, Patna
3. The Director, Primary Education , Government of Bihar, Patna
4. The District Education Officer, District East Champaran, Motihari
5. The District Programme Officer (Establishment) East Champaran (Motihari)
6. The Additional Secretary cum Conducting Officer, National School of Open
Schooling (NIOS), Department of education, Bihar, Patna
7. Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi
8. The Secretary, Ministry of Human Resources, Government of Indie, Central
Secretariat, New Delhi.
9. The Director (Evaluation) National Institute of Open Schooling A-24-25,
Institutional Area, Sector-62, Noida-201308 (U.P.).
10. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
11. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7996 of 2021
======================================================
1. Jagulal Manjhi son of Shivnath Manjhi resident of village- Banauta, P.S.-
Parsa, District- Saran at present posted as Panchayat Teacher at Government
Primary School, Suman Chhapra, Block- Parsa, District- Saran at Chhapra.
2. Archana Kumari wife of Nihal Ranjan Kumar, R/O- village- Ramgarhwa,
Ward No.-2, P.S.- Ramgarhwa, District- East Champaran, at present posted
as Panchayat Teacher, Government Primary School, Dhavahi, Mushar Toli,
Block- Harsidhi, District- East Champaran.
... ... Petitioner/s
Versus
1. THE UNION OF INDIA represented through the Secretary, Department of
School Education and Literacy, Ministry of Human Resource Development,
New Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
479/631
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi..
5. The National Council of Teachers Education New Delhi represented through
its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Education Officer, Saran, District- Saran.
11. The District Education Officer, East Champaran, District- East Champaran.
12. The District Programme Officer, Establishment (Education) Saran, District-
Saran.
13. The District Programme Officer, Establishment (Education) East
Champaran, District- East Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9007 of 2021
======================================================
Arpana Jaiswal Wife of Gopal Prasad Jaiswal, Resident of Village - Janki
Sadan, Ward No. 01, Patjilwa, Police Station- Chiraiya, District - East
Champaran. PIN - 845415.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Bihar, Patna.
2. The Director, Primary Education, Govt. of Bihar, Patna.
3. The Regional Deputy Director, Education Department, Tirhut Division,
Muzaffarpur.
4. The District Magistrate, East Champaran, Motihari.
5. The District Education Officer, East Champaran, Motihari.
6. The District Programme Officer, Establishment, East Champaran, Motihari.
7. The Block Education Officer, Ghorasahan, District - East Champaran,
Motihari.
8. The Chairman, Employment Unit, Gram Panchayat Raj, Ghorasahan,
Dakshini, District - East Champaran, Motihari.
9. The Panchayat Secretary, Gram Panchayat Raj, Ghorasahan, Dakshini,
District - East Champaran, Motihari.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
480/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9479 of 2021
======================================================
BINOD KUMAR @ VINOD KUMAR Son of Jageshwar Prasad Das
Resident of village- Gorigama, Ward no. 05, P.s.- Mahnar, District- Vaishali
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resource Department,
New Delhi
2. The Secretary, Department of School Examination and Literacy, Ministry of
Education, Government of India, New Delhi
3. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna
4. The Director, Primary Education, Education Department, Government of
Bihar, patna
5. The District Magistrate, Vaishali
6. The District Education Officer, Vaishali
7. The District Programme Officer (Establishment), Vaishali
8. The Secretary, Prakhand Niyojan Unit cum Block Development Office
(BDO), Jandaha, Vaishali
9. The Block Education Officer (BEO), Jandaha, Vaishali
10. The Headmaster, Government Upgraded Middle School Madaidih, Block-
Jandaha, District- Vaishali
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9654 of 2021
======================================================
Abhishek Kumar Son of Ram Kishore Prasad Resident of Mohalla - Shankar
Sonar lane, New Godown, Gaya, P.S. - Kotwali, District- Gaya, at present
posted as Block Teacher, Middle School Paibigha, P.S. - Main (Belaganj),
District- Gaya.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department Bihar, Patna.
2. The Director Primary Education, Bihar, Patna.
3. The District Education Officer, Gaya.
4. The District Programe Officer, (Establishment) Gaya.
5. The Block Development Officer, Belaganj, Gaya.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
481/631
6. The Drawing Disbursing officer, Middle School Paibigha Main, (Belaganj),
Gaya.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10145 of 2021
======================================================
Ramesh Ram Son of Late Rajnath Ram Resident of Village - Navtan, Post
Office - Vijaipur, P.S. - Kateya, District- Gopalganj, Bihar, Presently Working
as Assistant Teacher Middle School Hussainpur, Block - Kateya, District-
Gopalganj, Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar, through the Chief Secretary Govt. of Bihar, Patna.
2. The Principal Secretary, Education Dept. Govt. of Bihar, Patna.
3. The District Collector, Gopalganj.
4. The District Education Officer, Gopalganj.
5. The District Programme Officer, Gopalganj.
6. The Block Education Extension Officer, Kateya, Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10316 of 2021
======================================================
1. Brijmohan Thakur Son of Late Suraju Thakur Resident of Mohalla-
Gaurakshni, P.S.- Jehanabad Town, District- Jehanabad at Present
headmaster of Guru Nanak Middle School, Gaya, P.S.- Kotwali, District-
Gaya.
2. Ramashray Singh Son of Late Satya Narayan Singh at Present headmaster of
Middle School Silaunja, P.S.-Belaganj, District-Gaya.
3. Sighashan Paswan Son of Late Megh Nath Paswan, at Present headmaster of
Middle School Morangpur, P.S.-Main (Belaganj), District-Gaya.
4. Jhalakdev Mochi Son of Late Shyamlal Mochi Retired Teacher of Middle
School Shahpr, P.S.-Belaganj, District-Gaya.
5. Ramashish Paswan Son of Late Janki Paswan Retired Teacher of Upgraded
Middle School Kurwan, P.S.-Khizarsarai, District-Gaya.
6. Ram Naresh Sharma Son of Late Ram Chandra Sharma Retired Teacher of
Middle School Nehalpur, P.S.-Belaganj, District-Gaya.
7. Renuka Devi Wifeo f Late Kapil Narayan Sharma, Resident of Village-
Sikaria, P.S.-Tekari, District-Gaya.
8. Anjana Devi Wife of Ashok Mochi Resident of Village-Kayamganj, P.S.-
Makhdumpur, District-Jehanabad.
9. Ashok Paswan Son of Bindeshwari Paswan, at Present Assistant Teacher of
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
482/631
Middle School Diha, P.S.-Belaganj, District-Gaya.
10. Shashi Bhushan Prasad Son of Ram Nandan Prasad, at Present Assistant
Teacher of Middle School Diha, P.S.-Belaganj, District-Gaya.
11. Shambhu Rajak Son of Late Harihar Rajak at Present Headmaster Kauadole
Samaspur, P.S.-Belaganj, District-Gaya.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department, Government of Bihar, Patna.
2. The Director Priamry Education, Bihar, Patna.
3. The District Level Primary Teachers Establishment Committee, Gaya
through its Secretary.
4. The District Magistrate, Gaya.
5. The District Education Officer, Gaya.
6. The District Programme Officer, (Establishment) Gaya.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10349 of 2021
======================================================
1. Shushila Sinha Wife of Deonarayan Sinha Resident of Village- Konharia,
P.S. Kesaria, District- East Champaran, Motihari.
2. Nutan Devi daughter of Madhukar Nath Rajak Resident of Village- Belwa
Tiwary Tola, P.S. Turkoliya, District- East Champaran, Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Education Department,
Government of Bihar, Patna.
2. The Principal Secretary Education Department, Government of Bihar, Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council for Education Research and Training, Bihar Mahendru,
Patna through its Director.
8. The Director, State Council for Education Research and Training Bihar,
Patna.
9. The District Magistrate East Champaran, (Motihari).
10. The District Education Officer, East Champaran, (Motihari).
11. The District Programme Officer, Establishment (Education) East
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Champaran, (Motihari).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10533 of 2021
======================================================
Anjum Ara Daughter of Samiullah, Wife of Gulam Sarwar, Resident of
Village - Nautan, Police Station- G.B. Nagar (Tarwara), District - Siwan. At
present posted and working as a Prakhand Teacher in Govt. Upgraded Middle
School Nautan Kanya, Anchal - Maharajganj, District - Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The Director State Council of Educational Research and Training (SCERT),
Patna.
5. The District Education Officer, Siwan.
6. The District Programme Officer (Establishment), Siwan.
7. The Block Development Officer, Maharajganj, District - Siwan.
8. The Union of India through the Human Resources Development
Department, New Delhi.
9. The Secretary, Human Resources Development Department, New Delhi.
10. The Additional Secretary, Ministry of Human Resources, New Delhi.
11. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
12. The Secretary, Bihar School Examination Board, Patna.
13. The Controller of Examination, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10607 of 2021
======================================================
Usha Kumari Wife of Shri Ambika Yadav Resident of Village-Sidhwal,
Sidhaul, Police Station-Hussainganj, District-Siwan At Present Posted and
Working as a Panchayat Teacher in Govt. Primary School Sidhwal Ahir Tola,
Anchal-Hussainganj, District-Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
484/631
2. The Principal Secretary-Cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The Director State Council of Education Research and Training (SCERT),
Patna.
5. The District Education Officer, Siwan.
6. The District Programme Officer Establishment), Siwan.
7. The Block Development Officer, Hussainganj, District-Siwan.
8. The Block Education Officer, Hussainganj, District-Siwan
9. The Union of India through the Human Resources Development
Department, New Delhi.
10. The Secretary, Human Resources Development Department, New Delhi.
11. The Additional Secretary, Ministry of Human Resources, New Delhi.
12. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of Inida, Shastri
Bhawan, New Delhi
13. The Secretary, Bihar School Examination Board, Patna.
14. The Controller of Examination, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10957 of 2021
======================================================
Tasnim Daughter of Late Rasid Ahmad Sidhiki, Wife of Wasih Ahmad,
Residece at Mohalla-Kalibag, Near Library Cinema, Betia (West Champaran)
Pin Code-84543 8
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Education Department
Government of Bihar, Patna.
2. The Director, Primary Education Department, Bihar, Patna.
3. The District Magistrate, Patna.
4. The District Education Officer, Patna.
5. Block Development Officer, Punpun (Patna).
6. Block Education Officer, Punpun (Patna).
7. The Headmaster, Madhya Vidhyalaya, Kevdha, Anchal-Punpun (Patna).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11328 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
485/631
Saera Bano Daughter of Md Mahfuz Alam Resident of Village- Rupauhli,
P.S.- Parbatta, District- Khagaria.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Government of Bihar, New
Secretariat, Patna.
3. The Director Primary Education, Education Department, Government of
Bihar, New Secretariat, Patna.
4. The District Education Officer, Khagaria.
5. The District Programme Officer (Establishment), Khagaria.
6. The Block Development Officer-cum- Member Secretary Block Teacher
Appointment Committee, Parbatta, Khagaria.
7. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Patna.
8. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11434 of 2021
======================================================
Munna Kumar S/o- Shri Nandlal Nonia R/o- Vill and P.O.- War, P.S.-
Madanpur, District- Aurangabad.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, Primary Education, Govt. of Bihar, Patna.
3. The District Education Officer, Aurangabad.
4. The District Programme Officer (Estt.), District- Aurangabad.
5. The Block Development Officer, Block- Madanpur, District- Aurangabad.
6. The Block Education Officer, Madanpur, District- Aurangabad.
7. The Mukhiya, Gram Panchayat Raj War, Block- Madanpur, District-
Aurangabad.
8. The Panchayat Secretary, Gram Panchayat Raj War, Block- Madanpur,
District- Aurangabad.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11732 of 2021
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
486/631
======================================================
1. Ayeesha Begam Wife of Alli Hussain Ansari Resident of Village- Jagdish
Pur, Birti Tola, P.s.- Jagdishpur, Dist- West Champaran, Presently posted at
Primary School Khan Tola, Kajharea Shekh, Majhaulia, West Champaran
2. Amrita Paswan Wife of Late Devlal Ram Resident of Village- Mahodipur,
P.s.- Majhaulia, Dist.- West Champaran, Presently posted at Primary School
Malahitola Rajabhar, Majhaulia, Dist- West Champaran
3. Samina Khatoon Wife of Naushad Anjum Resident of Village-
Adhakapariay, P.s.- Ramgarhwa, Dist.- East Champaran, Presently posted at
Moddle School Gadhwa, Bhogari, Majhaulia, West Champaran
4. Sabita Kumari Wife of Manish Kumar Lal Resident of Ambedkar Colony,
Ward no. 31, P.s.- Bettiha, Dist.- West Champaran, Presently posted at Govt.
Primary School, Panday Tola, Utri Bhag, Majhaulia, West Champaran
5. Nasima Parween Wife of Mohammad Sajjad Resident of Village- Ujjain
Tola, P.s.- Bettiah Town, Dist.- West Champaran, Presently posted at
Primary School Hardiya West, Barwat Sena, Bettiah, West Champaran
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna
2. The Director, Primary Education, Education Department, Govt. of Bihar,
Patna
3. The Regional Deputy Director, Education Department, Muzaffarpur
4. The District Education Officer, West Champaran, Bettiah
5. The District Programme Officer, Establishment, West Champaran, Bettiah
6. The Bihar School Examination Board, Patna through its Chairman
7. The Secretary of the Bihar School Examination Board, Patna
8. The Controller of Examination, Bihar School Examination Board, Patna
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11829 of 2021
======================================================
Md. Atiur Rahman, Son of Late Md. Karmullah Miya, resident of Village-
Muslim Tola Chanp, Damodarpur, Police Station-Pipra, District-East
Champaran at Motihari. At present posted and working as an Urdu Panchayat
Teacher in Govt. Primary School Hamarayana, Anchal-Chakia, District-East
Champaran at Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
487/631
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, East Champaran at Motihari.
5. The District Programme Officer (Establishment), East Champaran at
Motihari.
6. The Block Education Officer, Chakia, District-East Champaran at Motihari.
7. The Director, National Institute of Open Schooling, New Delhi.
8. The Union of India through the Human Resources Development
Department, New Delhi.
9. The Secretary, Human Resources Development Department, New Delhi.
10. The Additional Secretary, Ministry of Human Resources, New Delhi.
11. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11900 of 2021
======================================================
Saurav Raj Late Sohan Prasad Resident of Mohalla- Gyan Babu Chowk,
Ramna, Ward No.-3, Police Station- Motihari Sadar, District- East Champaran
at Motihari, At present posted and working as an Assistant Teacher in Govt.
Middle School Semra, Anchal- Banjariya, District- East Champaran at
Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum- Additional Chief Secretary Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education Govt. of Bihar, Patna.
4. The Director State Council of Educational Research and Training (SCERT),
Patna.
5. The District Education Officer East Champaran at Motihari.
6. The District Programme Officer (Establishment) East Champaran at
Motihari.
7. The Block Education Officer Banjariya, District- East Champaran at
Motihari.
8. The Union of India, through the Human Resources Development
Department New Delhi.
9. The Secretary Human Resources Development Department, New Delhi.
10. The Additional Secretary Ministry of Human Resources, New Delhi.
11. The Secretary Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Bhawan, New Delhi.
12. The Secretary Bihar School Examination Board, Bihar, Patna.
13. The Controller of Examination Bihar School Examination Board, Bihar,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11947 of 2021
======================================================
1. Minni Rani Sinha D/o Jay Prakash Narayan Madhkuar Resident of Village-
Konharia, P.S.- Kesaria, District- East Champaran, Motihari.
2. Gyanti Kumari Daughter of Manshi Singh Resident of Village- Manohar
Chapra, P.S.- Kesaria, District- East Champaran, Motihari.
3. Binita Kumari Wife of Pankaj Kumar Mishra Resident of Village-
Khodadpur, P.S.- Madhuban, District- East Champaran, Motihari.
4. Raju Paswan Son of Lalan Ram Resident of Village- Loknathpur, P.S.-
Govindganj, District- East Champaran, Motihari.
5. Gyanendra Kumar Son of Jay Prakash Mishra Resident of Village- Sonbarsa,
P.S.- Harssidhi, District- East Champaran, Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council for Education Research and Training, Bihar Mahendru,
Patna through its Director.
8. The Director, State Council for Education Research and Training Bihar,
Patna.
9. The District Magistrate, East Champaran, (Motihari).
10. The District Education Officer, East Champaran, (Motihari).
11. The District Programme Officer, Establishment (Education) East Champaran
(Motihari).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11979 of 2021
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
489/631
======================================================
Dinesh Manjhi Son of Late Chandradev Manjhi, Resident of Village-
Adampur, Police Station-Raghunathpur, District-Siwan At Present Posted and
Working as a Panchayat Teacher in New Primary School Dila Das Ke
Mathya, Anchal-Andar, District-Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Principal Secretary-Cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna
3. The Director Primary Education, Govt. of Bihar, Patna
4. The District Education Officer, Siwan.
5. The District Programme Officer (Establishment), Siwan.
6. The Block Education Officer, Andar, District-Siwan.
7. The Director, National Institute of Open Schooling, New Delhi.
8. The Union of India through the Human Resources Development
Department, New Delhi.
9. The Secretary, Human Resources Development Department, New Delhi.
10. The Additional Secretary, Ministry of Human Resources, New Delhi.
11. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of Inida, Shastri
Bhawan, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12024 of 2021
======================================================
1. Anita Kumari Daughter of Pradip Kumar Raj Resident of Village-Rajendra
Park Dumariya, P.O.-Chandpur, P.S.-Kusera, District-Katihar.
2. Nasiba Tarannum Wife of Abdul Basir, Resident of Village-Dumariya, P.O.-
Roshan, P.S.-Amdabad, District-Katihar.
3. Abdul Khalique Son of Abdul Rashid, Resident of Village-Govindpur, P.O.
Teghra Via Shalmari, P.S. Azam Nagar, District-Katihar.
4. Mamta Kumari Daughter of Ramotar Paswan Resident of Village-Hafiaganj,
P.O.-Sirnia, P.S.-Barari, District-Katihar.
5. Waziir Alam Son of Alauddin, Resident of Village-11 Hasimpur Dhanetha,
P.O. Falka, P.S. Falka, District-Katihar.
6. Md. Seraj Alam Son of Md. Rafique Alam, Resident of Village-Sheikh Tola
Vinodpur, P.O. Dighri, P.S.-Barari, District-Katihar.
7. Sushil Kumar Son of Shiv Chandra Sinha Resident of Village-Devi Bareta,
Post Semapur, P.S.-Barari, District-Katihar.
8. Ajay Kumar Das Son of Basudev Das, Resident of Village Nauwa Toli, P.O.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
490/631
Pirpainti, District-Bhagalpur.
9. Tanmayee Sarkar Daughter of Parimal Kumar Sarkar, Resident of Mohalla-
Green Shop Para, P.S.-Katihar, District-Katihar.
10. Birendra Murmu Son of Bhuvneshwar Murmur, Resident of Village-
Ameerpur Hardas, P.O. Pawai, P.S. Korha, District-Katihar
11. Aditya Kumar Son of Late Swarup Lal Singh Resident of Village-Pasraha,
P.O. Pasraha, P.S. Pasraha, District-katihar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Educatiion Department,
Government of Bihar, Patna, Bihar.
2. The Principal Secrerary, Education Department, Government of Bihar,
Patna, Bihar.
3. The Director, Primary Education, Government of Bihar, Patna, Bihar.
4. The Bihar School Examination Board, Patna through its Secretary
5. The Chairman, Bihar School Examination Board, Patna, Bihar.
6. The Secreary, Bihar School Examination Board, Patna, Bihar.
7. The State Council for Education and Research and Training, Mahendru,
Patna, Bihar through its Director.
8. The Director, The State Council for Education and Research an Training,
Mahendru, Patna, Bihar.
9. The District Education Officer, Katihar
10. The District Programme Officer, Establishment (Education), Katihar.
11. The National Institute of Open Schooling through its Secretary, A-24-25,
Institutional Area, Sector-62, Noida-201309, Uttar Pradesh
12. The Director, National Institute of Open Schooling A-24-25, Institutional
Area, Sector-62, Noida-201309, Uttar Pradesh
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12035 of 2021
======================================================
Manju Kumari W/o- Birendra Murmu, R/o- Village Najari, P.O. and P.S.-
Laxmipur, District- Jamui.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
491/631
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The Vice Chancellor, Indira Gandhi National Open University, Maidan
Gorhi, New Delhi.
11. The Examination Controller, Indira Gandhi National Open University,
Maidan Gorhi, New Delhi- 110068.
12. The Registrar, Indira Gandhi National Open University, Maidan Gorhi, New
Delhi.
13. The Regional Director, Indira Gandhi National Open University, Patna,
Bihar.
14. The District Education Officer, Jamui, District- Jamui.
15. The District Programme Officer, Establishment (Education), Jamui, District-
Jamui.
16. The Block Development Officer, Laxmipur, District- Jamui.
17. The Block Education Officer, Laxmipur, District- Jamui.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12093 of 2021
======================================================
1. Veena Kumari W/o Alok Kumar R/o Mohalla-Durgasthan Colony No.-1,
P.O. and P.S.-katihar, District-Katihar.
2. Shikha Kumari D/o Satyendra Chaturwedi, R/o Village-Kehunia, Ward No.-
13,P.O.-Kehunia, P.S.-Shikarpur, District-West Champaran at Motihari.
3. Sangita Kumari, W/o Vishvamitra Kharwar, R/o Village-Bairiya, P.O.-M.I.T.
Muzaffarpur, P.S.-Ahiyapur, District-Muzaffarpur.
4. Pradeep Ram S/o Tilak Ram R/o Village-Ahirauliya, P.O.-Ahirauliya, P.S.-
Chiraiya, District-East Champaran at Motihari.
5. Jai Prakash Kumar Yadav R/o Village-Bansghat Masuria, P.O.-Maharani,
P.S.-Mahmadpur, District-Gopalganj.
6. Ashok Paswan S/o Guru Paswan R/o Village-Richor, P.O.-Nawadih, Silfari,
P.S.-Chandor, Mandih, District-Jamui.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
492/631
7. Shiv Prakash S/o Kailash Mahto, R/o Village-Itahari, P.O.-Fudkichak, P.S.-
Gogri, District-Khagaria.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additionaol Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director,
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The Director (Evaluation), National Institute of Open Schooling A-24-25,
Institutional Area, Sector-62, Noida-201308 (U.P.).
8. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
9. The Regional Director, National Institute of Open Schooling,Lalit Bhawan,
Bailey Road, Patna.
10. The Additional Secretary-Cum-Conducting Officer, National School of
Open Schooling, (NIOS) Department of Education, Bihar, Patna.
11. The State of Bihar, through the Principal Secretary, Education Department,
Government of Bihar, Patna.
12. The Pricipal Secretary, Education Department, Government of Bihar, Patna.
13. The Director, Primary Education, Government of Bihar, Patna.
14. The Bihar School Examination Board through its Secretary, Patna.
15. The Chairman, Bihar School Examination Board, Patna.
16. The Secretary, Bihar School Examination Board, Patna.
17. The State Council for Education Research and Training Bihar Mahendru,
Patna through its Director,
18. The Director, The State Council for Education Research and Training Bihar,
Patna.
19. The District Education Officer, Katiahr District-Katihar.
20. The District Education Officer, East Champaran, District-East Champaran at
Motihari.
21. The District Education Officer, Muzaffarpur, District-Muzaffarpur.
22. The District, Education Officer, Siwan, District-Siwan.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
493/631
23. The District Education Officer, Jamui, District-Jamui.
24. The District Education Officer, Bhagalpur, District-Bhagalpur.
25. The District, Programme Officer, Establishment (Education), Katihar,
District-katihar.
26. The District, Programme Officer, Establishment (Education), East
Champaran, District-East Champaran at Motihari.
27. The District, Programme Officer, Establishment (Education), Muzaffarpur,
District-Muzaffarpur.
28. The District Programme Officer, Establishment (Education), Siwan, District-
Siwan.
29. The District, Programme Officer, Establishment (Education), Jamui,
District-Jamui.
30. The District, Programme Officer, Establishment (Education), Bhagalpur,
District-Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12114 of 2021
======================================================
Sushila wife of Late jai Kishore Singh Resident of Village - Nayagaon, P.S.
Sheyampur Bhatahan, District- Sheohar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Director, Primary Education, Govt. of Bihar,
Patna.
2. The Director, Research and Training, Bihar, Patna.
3. The District Education Officer, East Champaran, Motihari.
4. The Block Education Officer, Phenhara, District- East Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12155 of 2021
======================================================
1. Vinod Prasad Yadav Son of Baidnath Prasad Yadav Resident of Village-
Olhanpur, P.S.- Marhowra, District- Saran at Present Posted as Panchayat
Teacher N.P.S. Kishanpur, Block- Marhowra, District- Saran.
2. Ashraf Ali Son of Md. Ishaque Resident of Village- Chakdara Tola, P.O.-
Olhanpur, P.S.- Marhowra, District- Saran at Present Posted as Panchayat
Teacher Primary School Narayan Chak (Boy) Urdu, Block- Marhowra,
District- Saran.
3. Kumari Neelam Wife of Kumar Ravi Ranjan Resident of Village-
DharampurJafar, P.S.- Amnour, District- Saran at Present Panchayat Teacher
Primary School, Block- Marhowra, District- Saran.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
494/631
4. Raghunath Sharma Son of Shilanath Sharma Resident of Village- Mirzapur,
P.S.- Marhowra, District- Saran at Present Posted as Panchayat Teacher
Primary School Samrahiya, Block- Marhowra, District- Saran.
5. Kumari Geeta Wife of Dinesh Sharma Resident of Village- Mirzapur, P.S.-
Marhowra, District- Saran at Present Posted as Panchayat Teacher Girls
Primary School, Nautan, Block- Marhowra, District- Saran.
6. Sarita Devi Wife of Chitaranjan Prasad Yadav Resident of Village-
Olhanpur, P.S,- Marhowra, District- Saran at Present Posted as Panchayat
Teacher N.P.S. Aaywa Sheikhpura Olhanpur, Block- Marhowra, District-
Saran.
7. Abdul Wajid Rizvi Son of Shah Shahamat Hussain Resident of Village-
Olhanpur, P.S.- Marhowra, District- Saran at Present Posted as Panchayat
Teacher Primary School Urdu, Olhanpur, Block- Marhowra, District- Saran.
8. Vimla Kumari Wife of Ashok Kumar Resident of Village- Mobarakpur, P.S.-
Marhowra, District- Saran at Present Posted as Panchayat Teacher Primary
School, Block- Marhowra, District- Saran.
9. Md. Kausruzzaman Son of Md. Sahebuzzaman Resident of Village-
Olhanpur, P.S.- Marhowra, District- Saran at Present Posted as Panchayat
Teacher Government Middle School, Bhaluye, Block- Marhowra, District-
Saran.
10. Ajaz Ahmad Son of Mahamud Ansari Resident of Village- Khaira, P.S.-
Khaira, District- Saran at Present Posted as Panchayat Teacher Primary
School, Jagdishpur Tole Purvalhi, Block- Marhowra, District- Saran.
11. Eqbul Ahmad Son of Bashir Ahmad Resident of Village- Rampurkhas, P.S.-
Tariyani, District- Saran at Present Posted as Panchayat Teacher Primary
School, Uraw Olhanpur, Block- Marhowra, District- Saran.
12. Shah Md. Mamun Son of Shah Md. Shamim Resident of Village- Olhanpur,
P.S.- Marhowra, District- Saran at Present Posted as Panchayat Teacher
Primary School Uraw Olhanpur, Block- Marhowra, District- Saran.
13. Sabir Ali Son of Abdul Hakim Resident of Village- Dharma Parsa, P.S.-
Isuawapur, District- Saran at Present Posted as Panchayat Teacher Primary
School, Urdu, Tejpurwa, Block- Marhowra, District- Saran.
14. Refat Khatoon Wife of Sarfaraz Nawaz Resident of Village- Olhanpur, P.S.-
Marhowra, District- Saran at Present Posted as Panchayat Teacher Primary
School, Uraw Olhanpur, Block- Marhowra, District- Saran.
15. Md. Manawar Hussain Son of Md. Atiqullah Mansoori Resident of Village-
Narharpur, P.S.- Marhowra, District- Saran at Present Posted as Panchayat
Teacher Primary School, Urdu Mothaha, Block- Marhowra, District- Saran.
16. Kiran Kumari Wife of Jhulan Baitha Resident of Village- Narayanchak
Madhopur, P.S.- Marhowra, District- Saran at Present Posted as Panchayat
Teacher Primary School, Senduwari, Block- Marhowra, District- Saran.
17. Dilip Kumar Baitha Son of Shiv Kumar Baitha Resident of Village- Kohara,
P.S.- Daudpur, District- Saran at Present Posted as Block Teacher Aadars
Middle School, Deyalpur, Block- Marhowra, District- Saran.
18. Kamrun Nisha Wife of Shakil Akhtar Ansari Resident of Village- Chakdara,
P.S.- Marhowra, District- Saran at Present Posted as Panchayat Teacher
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Primary School Urdu, Olhanpur, Block- Marhowra, District- Saran.
19. Asma Khatoon Wife of Aftab Alam Resident of Village- Chhitranip Kanar
Hariharpur, P.S.- Khaira, District- Saran at Present Posted as Panchayat
Teacher Urdu Primary School, Majwaliya, Block- Marhowra, District-
Saran.
20. Md. Ghulam Sabir Son of Abdul Ahmad Resident of Village- Narayanchak,
P.S.- Marhowra, District- Saran at Present Posted as Panchayat Teacher
Primary School (Girl) Urdu, Block- Marhowra, District- Saran.
21. Nafees Shahid Son of Saluddin Ansari Resident of Village- Narayan Chak,
P.S.- Marhowra, District- Saran at Present Posted as Panchayat Teacher
Government Middle School, Olhanpur (Hindi), Block- Marhowra, District-
Saran.
22. Savita Kumari Wife of Sanjay Kumar Resident of Village- Parshurampur,
P.S.- Parsa, District- Saran at Present Posted as Panchayat Teacher Primary
School, Ramchak, Block- Marhowra, District- Saran.
23. Lalita Wife of Navin Kumar Resident of Village- Jafarpur, P.S.- Amnour,
District- Saran at Present Posted as Panchayat Teacher Primary School,
Aasaw, Block- Marhowra, District- Saran.
24. Mamta Kumari Daughter of Shivjee Parit Resident of Village- Bardahiya,
P.S.- Marhowra, District- Saran at Present Posted as Prakhand Teacher
Government Middle School, Bardahiya, Block- Marhowra, District- Saran.
25. Sabya Khatoon Wife of Md. Isa Ansari Resident of Village- Piyarpurawa,
P.S.- Marhowra, District- Saran at Present Posted as Prakhand Teacher Ujari
Senduwari, Nautan, Block- Marhowra, District- Saran.
26. Madhuri Raman Wife of Sanjay Kumar Ram Resident of Village- Ramchak
Bardahiya, P.S.- Marhowra, District- Saran at Present Posted as Panchayat
Teacher Primary School, Chainpur Harijan Tola, Block- Marhowra, District-
Saran.
27. Ratnesh Kumar Son of Shivdhyan Singh Resident of Village- Tejpurwa,
P.S.- Marhowra, District- Saran at Present Posted as Panchayat Teacher
Tejpurwa, Tola Chainpur, Block- Marhowra, District- Saran.
28. Minhaj Ara Wife of Gyasudin Ahmad Resident of Village- Karanpura, P.S.-
Marhowra, District- Saran at Present Posted as Panchayat Teacher Primary
School, Mubarakpur Tole Nawada, Block- Marhowra, District- Saran.
29. Firoz Jahan Wife of Md. Zafar Siddiqui Resident of Village- Chakdara, P.S.-
Marhowra, District- Saran at Present Posted as Panchayat Teacher Primary
School, Khalispur, Block- Marhowra, District- Saran.
30. Chanda Kumari Wife of Sunil Kumar Resident of Village- Sarai Muzaffar,
P.S.- Dariyapur, District- Saran at Present Posted as Panchayat Teacher
Primary School, Mubarakpur, Block- Marhowra, District- Saran.
31. Lalti Kumari Wife of Mohan Ray Resident of Village- Olhanpur, P.S.-
Marhowra, District- Saran at Present Posted as Panchayat Teacher Primary
School (Boys) Mubarakpur, Block- Marhowra, District- Saran.
32. Rajesh Ram Son of Ramechandra Ram Resident of Village- Damodarpur,
P.S.- Marhowra, District- Saran at Present Posted as Panchayat Teacher
Primary School (Boys), Mubarakpur, Block- Marhowra, District- Saran.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
496/631
33. Sajda Khatoon Daughter of Sabruddin Ansari Resident of Village- Olhanpur,
P.S.- Marhowra, District- Saran at Present Posted as Panchayat Teacher
Primary School Urdu, Bhuwalpur, Block- Marhowra, District- Saran.
34. Birjees Bano Wife of Mohammad Neyeemuddin Resident of Village-
Olhanpur, P.S.- Marhowra, District- Saran at Present Posted as Panchayat
Teacher Primary School Urdu, Olhanpur, Block- Marhowra, District- Saran.
35. Om Prakash Singh Son of Deena Nath Singh Resident of Village-
Bardahiya, P.S.- Marhowra, District- Saran at Present Posted as Panchayat
Teacher Primary School, Bhulaye, Block- Marhowra, District- Saran.
36. Md. Samiullah Ansari Son of Isa Ansari Resident of Village-
PiyarpurnaJagan Chapra, P.S.- Marhowra, District- Saran at Present Posted
as Panchayat Teacher Primary School, Bhulaye, Block- Marhowra, District-
Saran.
37. Nisima Khatoon Wife of Manjur Alam Resident of Village- Hasanpura, P.S.-
Marhowra, District- Saran at Present Posted as Panchayat Teacher Primary
School, Urdu Hasanpura, Block- Marhowra, District- Saran.
38. Nizamuddin Son of Shorab Ali Resident of Village- Basantpur, P.S.-
Mainataar, District- West Champaran at Present Posted as Panchayat Teacher
Primary School, Pochi Kapoor, Block- Marhowra, District- Saran.
39. Nikhat Jamal Daughter of Jalaluddin Resident of Mohalla- Dahiyawa, P.S.-
Town, District- Saran at Present Posted as Panchayat Teacher Primary
School, Bhuwalpur Kanya, Block- Marhowra, District- Saran.
40. Shailesh Kumar Ram Son of Bhegeran Ram Resident of Village- Israuli
Mirzapur, P.S.- Marhowra, District- Saran at Present Posted as Block
Teacher Upgrade Middle School, Tehte, Block- Marhowra, District- Saran.
41. Leela Kumari Daughter of Chhotu Ram Resident of Village- Tehati, P.S.-
Marhowra, District- Saran at Present Posted as Block Teacher, Tehti, Block-
Marhowra, District- Saran.
42. Nudrat Bano Daughter of Ehtesham Taqui, Wife of Mohamad Haris
Resident of Village- Shahpur, P.S.- Khaira, District- Saran at Present Posted
as Panchayat Teacher Primary School, Olhanpur, Block- Marhowra, District-
Saran.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Chief Secretary, Government of Bihar, Patna.
3. The Principal Secretary Education Department, Government of Bihar, Patna.
4. The Director, Primary Education Department, Government of Bihar, Patna.
5. The Director, Secondary Education Department, Government of Bihar,
Patna.
6. The Director State Counsel of Education Research, Government of Bihar,
Patna.
7. The Regional Deputy Director of Education, Saran Division at Chapra.
8. The District Education Officer, District Saran at Chapra.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
497/631
9. The District Programme Officer, Establishment, District- Saran at Chapra.
10. The District Programme Officer, SSA, District- Saran at Chapra.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12209 of 2021
======================================================
Akshari Anand Wife of Kumar Abhishek, resident of Ward no. 17, Dhobi
Patti, Line Mohallah, P.S.- Kishanganj, District - Kishanganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Department of School Education
and Literacy, Ministry of Human Resources Development, New Delhi.
2. The Secretary, Human Resources Department, Government of India.
3. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resources Development, New Delhi.
4. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
5. The Principal Secretary, Education Department, Government of Bihar,
Patna.
6. The Director, Primary Education, Government of Bihar, Patna.
7. The District Magistrate, Kishanganj.
8. The District Education Officer, Kishanganj.
9. The District Programme Officer (Establishment), Kishanganj.
10. The Block Development Officer, Kishanganj.
11. The Block Education Officer, Kishaganj.
12. The National Institute of Open Schooling through the Examination
Controller.
13. The Employment Unit, Nagar Parishad, Kishanganj, through its Executive
Officer cum Member Secretary, Kishanganj.
14. The Headmaster, Pratap Middle School, Kishanganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12246 of 2021
======================================================
Nasima Khatoon Wife of Quamare Azam, Residentof Village-Naraianapur,
Ward no.-06, P.O. and P.S.-rampur District-West Champaran, Presently
Working as Panchayat Teacher in Rajkiya Prathmik Vidyalaya Kaulachi
harijan tola Sabeaya, P.S.-ramnagar, District-West Champaran.
... ... Petitioner/s
Versus
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
498/631
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department, Govt. of Bihar.
2. The Director Primary Education Department, Govt. of Bihar.
3. The District Education Officer Araria, District-Araria.
4. The Block Education Officer Ramnagar, P.S. Ramnagar, District-West
Champaran.
5. The Panchayat Secretary, Gram Panchayat Sabeaya, P.S.-Ramnagar, District
-West Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12331 of 2021
======================================================
Sanjeev Kumar Son of Late Anuplal Ray, Resident of Village - Praspur, P.S.
Navgachhiya, District - Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Education Department,
Government of Bihar, Patna.
2. The Principal Secretary Education Department, Government of Bihar, Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Magistrate-cum Chairman District Companionate Appointment
Committee, Bhagalpur.
5. The District Education Officer, Bhagalpur.
6. The District Programme Officer, Establishment (Education), Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12571 of 2021
======================================================
Shabnam Khatun @ Shabnam Khatoon Wife of Md. Sahadat Alam Resident
of village - Karua Chautham, Ward No - 16, Police Station - Chautham,
District- Khagaria. At present posted and working as a Panchayat Teacher in
Govt. Primary School Muslim Tola, Anchal - Chautham, District- Khagaria.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary - cum - Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The Director State Council of Educational Research and Training (SCERT),
Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
499/631
5. The District Education Officer, Khagaria.
6. The District Programme Officer (Establishment), Khagaria.
7. The Block Development officer, Chautham, District- Khagaria.
8. The Block Education Officer, Chautham, District- Khagaria.
9. The Panchayat Secretary, Gram Panchayat Raj Borne, Anchal - Chautham,
District- Khagaria.
10. The Union of India through the Human Resources Development
Department, New Delhi.
11. The Secretary, Human Resources Development Department, New Delhi.
12. The Additional Secretary, Ministry of Human Resources, New Delhi.
13. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, new Delhi.
14. The Secretary, Bihar School Examination Board, Patna.
15. The Controller of Examination, Bihar School Examination Board, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12712 of 2021
======================================================
1. Om Prakash Paswan Son of Late Fakira Paswan Resident of Village-
Shivnagar, P.S.- Kasim Bazar, District- Munger.
2. Lalan Kumar Choudhary Son of Parmanand Choudhary Resident of Village-
Road No.9, Shastrinagar, P.S.- Munger Sadar, District- Munger.
3. Atma Prakash Son of Late Om Prakash Narayan Residence of Mohalla-
Maksuspur, Near Durgasthan, P.S.- Kasim Bazar, District- Munger.
4. Ganesh Kumar Akela Son of Late Mahendra Prasad Yadav Residence of
Village- Mai Sikandarpur, P.S.- Mufashil, District- Munger.
5. Mina Devi Wife of Late Vishnu Deo Ram Residence of Mohalla- Gagari,
Near Masjid, P.S.- Shekhpura, District- Shekhpura.
6. Rashmi Shahi Wife of Late Shyam Nandan Singh Residence of Mohalla-
Chatrpal Nagar, P.S.- Bakhtiyarpur, District- Patna.
7. Jeevan Kumar Son of Late Vasuki Prasad Residence of Village- Maksaspur,
Anardam ITI College, P.S.- Kasim Bazar, District- Munger.
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Education
Department, Vikash Bhawan, Bailey Road, Patna.
2. Director, Secondary Education, Education Department, Government of
Bihar, Vikash Bhawan, Bailey Road, Patna.
3. Regional Deputy Director, Education, Munger.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
500/631
4. District Education Officer, Munger.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12877 of 2021
======================================================
Parwez Alam Son of late Abdus Shakoor Resident of Village- Kanharia, Post
Office- Kanharia, Police Station- Dagarua, District- Purnia.
... ... Petitioner/s
Versus
1. The State of Bihar Through Principal Secretary, Department of Education,
Government of Bihar, Patna.
2. The Director (Primary) Education Department, Government of Bihar, Patna.
3. The District Education Officer Purnia.
4. The District Program Officer (Establishment) Purnia.
5. The Block Officer Dagarua, Purnia.
6. Head Master of Middle School Das- Pattar, Dagaruwa Block, Purnia.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13149 of 2021
======================================================
1. Indra Kala Devi Wife of Yugesh Prasad Yadav, Resident of Ward No. 12,
Laxmipur Araria, P.S. and District - Araria.
2. Manju Devi, Wife of Late Dilanand Yadav, Resident of Mahadev Chowk,
Araria, P.S. and District - Araria.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Education Department,
Bihar, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. Bihar School Examination Board, Patna through its Secretary.
5. The Chairman Bihar School, Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The State Council for Education, Research of Training, Bihar, Mahendru,
Patna through its Director.
8. The Director State Council for Education, Research and Training, Bihar,
Patna.
9. The District Magistrate, Araria.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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10. The District Education Officer, Araria.
11. The District Programm Officer, Establishment (Education) Araria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13216 of 2021
======================================================
Neetu Kumari Wife of Barun Raj, Resident of Village - Agarwa, P.O.-
Bijbani, P.S.- Ghorashan, District - East Champaran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Department of Human
Resources, Govt. of Bihar.
2. The Director, Primary Education, Govt. of Bihar.
3. The District Magistrate, East Champaran.
4. The District Education Officer, Motihari, East Champaran.
5. The District Programme Officer (Establishment), District - East Champaran.
6. The Block Education Officer, Chakia, District - East Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13368 of 2021
======================================================
Usha Jha W/o Late Vimal Kishor Jha, R/o Village - Baigna, P.S. - K. Nagar,
District - Purnea, at present working as Assistant Teacher at Government
Middle School, Baigna, Block and P.S.- K. Nagar, District - Purnea.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development
Department, New Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resources Development Department, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
502/631
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The Regional Deputy Director of Education, Purnea Division, District -
Purnea.
11. The District Magistrate, Purnea, District - Purnea.
12. The District Education Officer, Purnea, District - Purnea.
13. The District Programme Officer, Establishment (Education), Purnea, District
- Purnea.
14. The Block Education Officer, Block - K. Nagar, District- Purnea.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13440 of 2021
======================================================
Ashish Kumar Son of Anil Kumar Resident of Village- Walipur, P.S. Barh,
District- Patna.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Director, Primary Education, Bihar, Patna.
2. The Secretary Bihar School Examination Board, Patna.
3. The Examination Controller (Vividh) Bihar School Examination Board,
Patna.
4. The District Education Officer Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13477 of 2021
======================================================
Md. Serajuddin Son of Md. Moinuddin, Resident of Village-Gudari, Sekhtoli,
POlice Station-Bhagwan Bazar, District-Saran at Chapra, At Present Posted
and Working as Prakhand Teacher in Govt. Middle School Anwal, Anchal-
Jalalpur, District-Saran at Chapra.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Principal Secretary-Cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The Director, State Council of Education Research and Training, Bihar,
Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
503/631
5. The District Education Officer, Saran at Chapra.
6. The District Programme Officer (Establishment), Saran at Chapra.
7. The Block Education Officer, Jalalpur, District-Saran at Chapra.
8. The Union of India through the Human Resources Development
Department, New Delhi.
9. The Secretary, Human Resources Development Department, New Delhi.
10. The Additional Secretary, Ministry of Human Resources, New Delhi.
11. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
12. The Secretary, Bihar School Examination Board, Bihar, Patna.
13. The Examination Controller, Bihar School Examination Board, Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13636 of 2021
======================================================
Brij Bhushan Son of Shri Ramjee Chaudhary Resident of village - Kardaspur
Chitakhal, Police Station - Guthani, District- Siwan. At present posted and
working as a Panchayat Teacher in New Govt. Primary School Tarka, Anchal-
Guthani, District- Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar, Bihar.
2. The Principal Secretary- cum - Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Siwan.
5. The District Programme Officer (Establishment) Siwan.
6. The Block Development Officer, Guthani, District- Siwan.
7. The Block Education Officer, Guthani, District- Siwan.
8. The Panchayat Secretary, Gram Panchayat Raj Padari, Anchal - Guthani,
District- Siwan.
9. The Union of India through the Human Resources Development
Department, New Delhi.
10. The Secretary, Human Resources Development Department, New Delhi.
11. The Additional Secretary, Ministry of Human Resources, New Delhi.
12. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
... ... Respondent/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
504/631
======================================================
with
Civil Writ Jurisdiction Case No. 13700 of 2021
======================================================
Ghanshyam Singh, Son of Late Shyam Bihari Singh, Resident of Village -
Panwari, Police Station - Sikarhatta, District - Bhojpur at Ara. At present
posted and working as Prakhand Teacher in Govt. Middle School Kurmuri,
Anchal - Tarari, District - Bhojpur at Ara.
... ... Petitioner/s
Versus
1. The State of Bihar, Bihar.
2. The Principal Secretary - Cum - Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Bhojpur At Ara.
5. The District Programme Officer (Establishment), Bhojpur at Ara.
6. The Block Development Officer, Tarari, Bhojpur at Ara.
7. The Block Education Officer, Tarari, Bhojpur at Ara.
8. The Union of India, through the Human Resources Development
Department, New Delhi.
9. The Secretary, Human Resources Development Department, New Delhi.
10. The Additional Secretary Ministry of Human Resources, New Delhi.
11. The Secretary Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13941 of 2021
======================================================
1. Priyanka Kumari D/o Awadesh Kumar Dutta alias Avadhesh Kumar Dutta,
Resident of Village - Motihara, P.S. - Kishanganj, District - Kishanganj
presently posted at Primary School Balubari P.S. Kishanganj, District -
Kishanganj.
2. Niro Kumari, D/o Mahanthi Sahu, Resident of Village - K.V, BSF, Camp
Khagra, P.S. - Kishanganj, District - Kishanganj. Presently posted at
Upgraded Middle School Lahra Phulwari, Block - Kishanganj, District -
Kishanganj.
3. Silki Kumari, D/o Perween Kumar, Resident of Village - Mahadeopur, P.S. -
Muffassil Munger, District - Munger presently posted at Middle School
Dalwabat, Block - Pothia, District - Kishanganj.
4. Manas Das, Son of Mahendra Das, Resident of Village - Neemchand Road,
P.S. - Kishanganj, District - Kishanganj. Presently posted at Upgraded
Middle School Chhagalia Block-Pothia, District - Kishanganj.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
505/631
5. Archana Kumari, D/o Ranjeet Kumar Sinha, Resident of Village -
Nariyalbari, P.S. - Bahadurganj, District - Kishanganj. Presently posted at
Upgraded Middle School Nariyalbari, Aadivasi Tola, Block - Bahadurganj,
District - Kishanganj.
6. Anuradha Kumari, D/o Ramanand Lal Das, Resident of Village -
Dilawarganj, P.S. - Kishanganj, District - Kishanganj. Presently Posted at
Upgraded Middle School Kaliaganj, Block - Kishanganj, District -
Kishanganj.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Department of School Education
and Literacy, Ministry of Human Resources Development, New Delhi.
2. The National Council of Teachers Education, through its Regional Director,
Eastern Region Committee 15 Nilkanth Nagar, Nayapalli Bhuvaneshwar,
Orissa.
3. The State of Bihar, through the Principal Secretary, Education Department,
Bihar, Patna.
4. The Director, Primary Education, Bihar, Patna.
5. The Director, Research and Training Education Department, Bihar, Patna.
6. The District Magistrate, Kishanganj.
7. The District Education Officer, Kishanganj.
8. The District Programme Officer (Establishment), Kishanganj.
9. The Bihar School Examination Board, through its Secretary, Patna-17
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13981 of 2021
======================================================
Vidya Bharti Daughter of Shivanand Singh, Resident of Village - Gonha, P.O.
- Pratap Ganj, P.S.- Triveniganj, Dist.- Supaul, presently posted as Block
teacher (Class 6 to 8) at Rajkiya Madhya Vidalaya, Madhepura.
... ... Petitioner/s
Versus
1. The Union of India through the Human Resources Department, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shastri Bhawan,
New Delhi.
5. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
6. The Principal Secretary, Education Department, Government of Bihar.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
506/631
7. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
8. The District Education Officer, Supaul.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14096 of 2021
======================================================
Arti Devi Wife of Late Amrendra Kumar Tiwari Resident of Village and P.O.-
Sonvarsha, P.S.- Navanagar, District- Buxar.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary Education Department, Govt. of Bihar, New
Secretariat, Patna.
3. The Director, Primary Education Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer Buxar.
5. The District Programme Officer (Establishment) Buxar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14165 of 2021
======================================================
Suresh Baitha Son of Late Parikshan Baitha Resident of Mohalla - Pipra,
Ward No. 8 Bakulahar, District- West Champaran (Bettiah), At present posted
and working as an Assistant Teacher in Govt. Basic School Ghogha Bazar,
Anchal - Chanpatia, District- West Champaran at Bettiah.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretry - cum - Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The Regional Deputy Director of Education, Tirhut Division, Muzaffarpur.
5. The District Education Officer, West Champaran at Bettiah.
6. The District Programme Officer (Establishment), West Champaran at
Bettiah.
7. The Block Education Officer, Chanpatia, District - West Champaran at
Bettiah.
8. The Chairman, Bihar School Examination Board, Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
507/631
9. The Secretary, Bihar School Examination Board, Bihar, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14176 of 2021
======================================================
Harshwardhan Mani Son of Shri Shiv Prasad Singh, Resident of Village -
Dauriyadih, Jamohari, Kusumhi, Police Station - Tarari, District - Bhojpur at
Ara. At present posted and working as a Panchayat Teacher in New Govt.
Primary School Parariya, Anchal - Tarari, District - Bhojpur at Ara.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar, Patna.
2. The Principal Secretary - Cum - Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Bhojpur at Ara.
5. The District Programme Officer (Establishment), Bhojpur at Ara.
6. The Block Development Officer, Tarari, District - Bhojpur at Ara.
7. The Block Education Officer, Tarari, District - Bhojpur at Ara.
8. The Panchayat Secretary Gram Panchayat Raj Bhakura, Anchal - Tarari,
District - Bhojpur at Ara.
9. The Union of India, through the Human Resources Development
Department, New Delhi.
10. The Secretary, Human Resources Development Department, New Delhi.
11. The Additional Secretary, Ministry of Human Resources, New Delhi.
12. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14347 of 2021
======================================================
Narad Ram Son of Late Chhedi Ram, Resident of Village - Parsauni Khash,
Police Station- Ucchkagaon, District - Gopalganj, At present posted and
working as an Assistant Teacher in Govt. Middle School Dahibhata, Anchal -
Ucchkagaon, District - Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar. Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
508/631
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Magistrate, Gopalganj.
5. The District Education Officer, Gopalganj.
6. The District Programme Officer (Establishment), Gopalganj.
7. The Block Education Officer, Ucchkagaon, District - Gopalganj.
8. The Union of India through the Human Resources Development
Department, New Delhi.
9. The Secretary, Human Resources Develpment Department, New Delhi.
10. The Additional Secretary, Ministry of Human Resources, New Delhi.
11. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
12. The Director, National Institute of Open Schooling, A- 24/25, Institutional
Area, Sector - 62, NOIDA, Gautam Budh Nagar, Uttar Pradesh - 201309.
13. The Secretary, Regional Office, National Institute of Open Schooling
(NIOS), Lalit Bhawan, Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14411 of 2021
======================================================
Rajendra Kumar Paswan Son of Late Kashi Paswan Resident of Village-
Dola, Post Office and Police Station and Block- Pakribarawan, District-
Nawadah, Presently posted as Panchayat Teacher in Primary School, Tanpura,
Block- Pakribarawan, District- Nawadah.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The District Education Officer, Nawadah.
4. The District Programme Officer (Establishment), Nawadah.
5. The Block Education Officer, Pakribarawan, District- Nawadah.
6. The Director, Distance Education Directorate, State Council of Educational
Research and Training (SCERT), Mahendru, Patna- 6.
7. The Bihar School Examination Board, Patna through its Secretary, having its
office at Budh Marg, Patna.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
509/631
Civil Writ Jurisdiction Case No. 14483 of 2021
======================================================
Santosh Kumar Sinha son of Sri Devendra Mohan Prasad resident of Village
Masumganj, Police Station- Asarganj, District- Munger.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Education Department, Govt.
of Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The District Magistrate, Munger.
4. The District Education Officer, Munger.
5. The District Programme Officer, Establishment, Munger.
6. The Block Development Officer, Asarganj Block, Munger.
7. The Block Development Officer-cum- Secretary, Block Teacher
Employment Unit, Asarganj, District Munger.
8. The Block Education Officer, Asarganj Block, Munger.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14556 of 2021
======================================================
Shashikant Kumar S/o - Late Madhusudan Sao r/o - Village - Kaler, P.O. -
civil Aerodram, P.S. - Magadh Medical District- Gaya and at presently
working as an Assistant teacher in primary School, Ekamba, Wazirganj, Gaya.
... ... Petitioner/s
Versus
1. The State of Bihar through its Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Director, Primary Education, Govt. of Bihar, Patna.
3. The District Education Officer, Gaya.
4. The District Programme Officer (Establishment), Gaya.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14585 of 2021
======================================================
Kanti Bhushan Prasad @ Kanti Bhushan Prasad Srivastav S/o Jai Mandal
Prasad, R/o Village and P.O.- Baraharwa Sivan, P.S.- Dhaka, District - Siwan,
at present posted as Assistant Teacher, Government Upgraged Middle School,
Karmava, Block - Dhaka, District - East Champaran.
... ... Petitioner/s
Versus
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
510/631
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Additional Chief Secretary, Education
Department, Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The Bihar School Examination Board, through its Secretary, Bihar, Patna.
11. The Chairman, Bihar School Examination Board, Patna.
12. The Secretary, Bihar School Examination Board, Patna.
13. The Regional Deputy Director of Education, East Champaran, District - East
Champaran at Motihari.
14. The District Magistrate, East Champaran, District - East Champaran at
Motihari.
15. The District Education Officer, East Champaran, District - East Champaran
at Motihari.
16. The District Programme Officer, Establishment (Education), East
Champaran, District - East Champaran at Motihari.
17. The Block Education Officer, Block - Dhaka, District - East Champaran at
Motihari.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14639 of 2021
======================================================
Deo Narayan Sah Son of Late Parma Sah Resident of Village- Bagauchha,
Pipra, Police Station- Maharajganj, District- Siwan, At present posted and
working as Panchayat Teacher in Govt. Primary School Takkipur, Anchal-
Maharajganj, District- Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
511/631
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The Director, State Council of Educational Research and Training, Bihar,
Patna.
5. The District Education Officer, Siwan.
6. The District Programme Officer (Establishment), Siwan.
7. The Block Development Officer, Maharajganj, District- Siwan.
8. The Block Education Officer, Maharajganj, District- Siwan.
9. The Panchayat Secretary, Gram Panchayat Raj Ashok Nagar, Block-
Jalalpur, District- Saran at Chapra.
10. The Union of India through the Human Resources Development
Department, New Delhi.
11. The Secretary, Human Resources Development Department, New Delhi.
12. The Additional Secretary, Ministry of Human Resources, New Delhi.
13. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Govt. of India, Shastri
Bhawan, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14830 of 2021
======================================================
Sudha Kumari Wife of Kanhaiya Paswan, Resident of Salimpur, P.O. and P.S.-
Salimpur, District- Patna.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
3. The Director, State Council of Educational Research and Training (SCERT),
Mahandru, Patna - 6.
4. The District Education Officer, Bhagalpur.
5. The District Program Officer, (Establishment), Bhagalpur.
6. The Block Education Officer, Pirpainti, Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14884 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
512/631
Dropadi Kumari W/o Umesh Mandal, D/o Devendra Mandal R/o Village-
Kendih Charghara P.S.- Khaira, District- Jamui. At present working as Block
Teacher at Government Upgraded Middle School, Mahuli, Block- Giddhaur,
District- Jamui.
... ... Petitioner/s
Versus
1. The State of Bihar through, the Additional Chief Secretary, Education
Department Government of Bihar Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
4. The District Magistrate, Jamui, District- Jamui.
5. The District Education Officer, Jamui, District- Jamui.
6. The District Programme Officer, Establishment (Education), Jamui, District-
Jamui.
7. The Block Development Officer-Cum- Secretary, Block Teacher
Employment Unit, Gidhaur, District- Jamui.
8. The Block Education Officer, Gidhaur, District- Jamui.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15076 of 2021
======================================================
Nirbhay Kumar Ram S/o Dukhan Ram resident of Village- Mahdeva, Ward
No. 06, P.O.- Jageshwar Asthan, Via- Ghoghardiha, District- Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The Deputy Director of Education, Darbhanga Division, Darbhanga.
4. The District Education Officer, Madhubani.
5. The District Programme Officer, Establishment, Sarva Shiksha Abhiyan,
Madhubani.
6. The Block Education Officer, Ghoghardiha, Madhubani.
7. The Panchayat Secretary, Parsa North, Ghoghardiha, District- Madhubani.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15345 of 2021
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
513/631
1. Kamlesh Kumar Singh, Son of Late Rana Law Singh, Resident of Village
and P.O. - Anchha, P.S. - Daudnagar, District - Aurangabad.
2. Arun Kumar, Son of Nathuni Singh, Resident of Mo.- Lakhanusarai, Ward
No. 21, P.O. and P.S. - Sasaram, District - Rohtas.
3. Manish Kumar, Son of Arun Prasad Singh, Resident of Village - Sonvarsha,
P.O. - Jhingure, P.S. - Pauthu, District - Aurangabad.
4. Seema Kumari, D/o Banshi Prasad, Resident of Village and P.O. - Rampur
Chay, P.S. Karpi, District - Aurangabad.
5. Alok Kumar Singh, Son of Mundrika Singh, Resident of Village Bajitpur
P.O. and District - Arwal.
... ... Petitioner/s
Versus
1. The State of Bihar, Bihar,
2. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
3. The Director ( Training and Research), Education Department, Government
of Bihar, Patna.
4. The Director, SCERT, Mahendru, Patna.
5. The Joint Director (Administration), SCERT, Mahendru, Patna.
6. The District Education Officer, Aurangabad.
7. The District Programme Officer, Aurangabad.
8. The Principal, The District Institute of Education and Training, Tarar,
Daudnagar (Aurangabad).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15360 of 2021
======================================================
Priyanka Kumari W/o Bipin Kumar R/O Muhalla - Imadpur, P.O. -
Biharsharif, P.S. - Biharsharif, District- Nalanda.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Director, Primary Education, Government of Bihar, Patna.
3. The District Magistrate, Nalanda.
4. The District Education Officer, Nalanda.
5. The District Programme Officer (Establishment) Nalanda.
6. The Block Development Officer, Biharsharif, Nalanda.
7. The Block Education Officer, Biharsharif, Nalanda.
8. The Mukhiya, Gram Panchayat Raj, Rana Bigha, Block - Biharsharif,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
514/631
District- Nalanda.
9. The Panchayat Secretary, Gram Panchayat Raj, Rana Bihgha, Block -
Biharsharif, District- Nalanda.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15537 of 2021
======================================================
Priyanka Kumari Daughter of Late Nandkishore Singh, Wife of Ajit Kumar
Presently residing at Village- Balgudar, P.O.- Balgudar, P.S. and District-
Lakhisarai, Permanent resident of Village- Pansla, Bhagalpur Presently posted
as Panchayat Teacher at Primary School, Mankatha, District- Lakhisarai.
... ... Petitioner/s
Versus
1. The State of Bihar through the Secretary, Education Department,
Government of Bihar, Patna.
2. Secretary, Education Department, Government of Bihar, Patna.
3. Director, Primary Education, Education Department, Government of Bihar,
Patna.
4. Regional Deputy Director, Munger Division, Education Department,
Government of Bihar, Patna.
5. The District Education Officer, Lakhisarai.
6. The District Program Officer (Establishment), Education Department,
Lakhisarai.
7. The Block Education Officer, Lakhisarai.
8. The Drawing and Disbursement Officer, Lakhisarai.
9. Panchayat Secretary, Gram Panchayat Raj, Balgudar, District- Lakhisarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16525 of 2021
======================================================
Manju Kumari, W/o Binod Kumar Singh, R/o Village-Darihat, P.O.-Darihat,
P.S.-Darihat, District-Rohtas.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Indira Gandhi National Open University through its Director, IGNOU
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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maidan Garhi, New Delhi.
5. The Director, IGNOU maidan Garhi, New Delhi.
6. The Director, IGNOU maidan Garhi, New Delhi.
7. The Regional Director, IGNOU Regional Centre, Institutional Area,
Mithapur, Patna, Bihar.
8. The District Magistrate, District-Rohtas at Sasaram.
9. The District Education Officer, Kaimur, District-Kaimur at Bhabhua.
10. The District Programme Officer, Establishment (Education), Kaimur,
District-Kaimur at Bhabhua.
11. The Block Development Officer-cum-Secretary, Block Teacher Employment
Unit, Chainpur, District-Kaimur at Bhabhua.
12. The Block Education Officer, Chainpur, District-Kaimur at Bhabhua.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16789 of 2021
======================================================
Raj Hans Raj S/o Sakaldeep Sahni, R/o At Ward No-12, Khetapur, Manikpur,
P.S.-Sarairanjan, District-Samastipur, at Present Working as Block Teacher,
Government Upgraded Middle School, Musapur, Block and District-
Samastipur.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The State Council for Education, Reseach and Training, Mahendru, Patna,
through its Director,
5. The Director, State Council for Education Research and Training,
Mahendru, Patna.
6. The District Mgistrate Samastipur, District-Samastipur,
7. The District Education Officer Samastipur, District-Samastipur,
8. The District Programme Officer, Establishment (Education), Samastipur,
District-Samastipur.
9. The Block Development Officer-Cum-Secretary, Block Employment Unit,
Samastipur, District-Samastipur.
10. The Block Education Officer, Samastipur, District-Samastipur.
11. The Principle, District Institute of Education and Training (DIET) Pusa,
Samastipur, District-Samastipur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16918 of 2021
======================================================
1. Sunita Kumari, D/o Shri Vashishth Narayan Singh, W/o Ravi Ranjan Kumar,
R/o Village-Sakan, P.O.-Phesar, P.S. and District-Aurangabad and at present
posted as Panchayat Teacher in Nav Primary Vidyalaya, Balopur, under
Ratni, Faridpur Prakhand, District-Jehanabad.
2. Shashi Prabha, D/o Raja Ram Prasad, W/o Rajesh Kumar, R/o Village-
Dhanadihari, P.S.-Parasbigha, District-Jehanabad and at present posted as
Panchayat Teacher in Primary School Nandpura, under Ratni Faridpur,
Prakhand, District-Jehanabad.
... ... Petitioner/s
Versus
1. The State of Bihar through its Principal Secretary, Education Department
Govt. of Bihar, Patna.
2. The Principal Secretary, Education Department Govt. of Bihar, Patna.
3. The Director Education Department Govt. of Bihar, Patna.
4. The District Education Officer, Jehanabad.
5. The District Programme Officer (Establishment), Jehanabad.
6. The Block Education Officer, Ratni Faridpur, Jehanabad.
7. The Mukhia, Gram Panchayat Raj Jhunathi, Ratni Faridpur Prakhand,
District-Jehanabad.
8. The Panchayat Secretary, Gram Panchayat Raj, Ratni Faridpur Prakhand,
District-Jehanabad.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17321 of 2021
======================================================
Rita Kumari W/o Shri Pramod Sah, R/o Mohalla-Bodhawan Talaw, Jai
Shankar Nagar, P.O. and P.S. and District-Jamui, at present working as
Panchayat Teacher, Newly created Primary School Pathaldiha Mushari, Block
and District-Jamui.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director Primary Education, Government of Bihar, Patna.
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4. The District Magistrate, Jamui, District-Jamui.
5. The District Education Officer Jamui, District-Jamui.
6. The District Programme Officer Establishment (Education), Jamui, District-
Jamui.
7. The Block Education Officer, Block-Jamui, District-Jamui.
8. The Mukhiya-cum-Chairman, Panchayat Teacher Employment Committee,
Gram Panchayat Raj-Lakanpur, Block and District-Jamui.
9. The Panchayat Secretary-cum-Secretary, Panchayat Teacher Employment
Committee, Gram Panchayat Raj-Lakanpur, Block and District-Jamui.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18058 of 2021
======================================================
Sarfaraz Ahmad Son of Shakir Ahmad, Resident of Village and Post - Khesra,
P.S.- Jokihat, District - Araria. At present residing at C/o Shakir Ahmad,
Ahmad Manzil College Road, Ward No. 2, Gate No. 3, Lahia Chowk,
Kishanganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Director, Primary Education, Government of Bihar, Patna.
3. The District Education Officer, Kishanganj.
4. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18129 of 2021
======================================================
Puja Kumari Wife of Late Ranjit Kumar, D/o Sri Chandeshwari Prasad,
Resident of Village- Balapur, P.O.- Barwa Khurd, Police Station- Ghorasahan,
District - East Champaran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Bihar, Patna.
2. The Director, Primary Education, Govt. of Bihar, Patna.
3. The Regional Deputy Director, Education Department, Tirhut Division,
Muzaffarpur.
4. The District Magistrate, East Champaran, Motihari.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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5. The District Education Officer, East Champaran, Motihari.
6. The District Superintendent of Education, East Champaran, Motihari.
7. The District Programme Officer, Establishment, East Champaran, Motihari.
8. The Block Development Officer cum Secretary Block Teacher Employment
Unit, Ghorasahan, District- East Champaran, Motihari.
9. The Block Education Officer, Ghorasahan, District - East Champaran,
Motihari.
10. The Head Master, Govt. Upgraded Middle School, Ghorasahan, District -
East Champaran, Motihari.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18369 of 2021
======================================================
Brajesh Mohan Priyadarshi Son of Shri Ganesh Roy resident of Ward No. 10,
Kavilasi Tole, Bisahariya, Kundal- 02, Kundal, Samastipur, Bihar
... ... Petitioner/s
Versus
1. The State of Bihar represented through the Principal Secretary, Education
Department, Govt. of Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The District Magistrate, Samastipur.
4. The District Education Officer, Samastipur.
5. The District Programme Office (Establishment), Samastipur.
6. The Block Education Officer, Rosera, District Samastipur, and
7. The Panchayat Secretary, Gram Panchayat Raj, Mo. Nagar Purab, Block
Rosera, District Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18415 of 2021
======================================================
1. Baleshwar Kumar S/o Ram Pravesh Sah R/o Vill.- Kuriya, Distt. East
Champaran, Presently posted as Panchayat Teacher, Primary School
Khaspatti Yadunathpur, under Gram Panchayat Raj Bishanpur Sriram,
Muraul, Muzaffarpur.
2. Sukhlal Chaudhary S/o Harendra Chaudhary R/o- Vill. and P.O.- Pokhraira,
P.S.- Saraira, Distt.- Muzaffarpur, Presently posted as Panchayat Teacher,
Primary School, under Gram Panchayat Raj Bishanpur Sriram, Muraul,
Muzaffarpur.
... ... Petitioner/s
Versus
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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1. The Union of India, through the Secretary Ministry of Human Resources,
Govt. of India, Central Secretariat, New Delhi.
2. The Secretary Ministry of Human Resources, Govt. of India, Central
Secretariat, New Delhi.
3. The State of Bihar through the Principal Secretary Education Department,
Govt. of Bihar, Patna.
4. The Director Primary Education, Government of Bihar, Patna.
5. The Director National Institute of Open Schooling, A-24-25 Institutional
Area, Sector-62, NOIDA. (U.P.)
6. The National Institute of Open Schooling, Through its Regional Director,
Lalit Bhavan, Bailey Road, Patna.
7. The District Education Officer Muzaffarpur.
8. The District Programme Officer, Establishment Muzaffarpur.
9. The Block Education Officer Muraul, Distt.- Muzaffarpur.
10. The Panchayat Secretary Gram Panchayat Raj, Bishunpur Sri Ram, Block
Muraul, Distt.- Muzaffarpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18787 of 2021
======================================================
Ragini Devi @ Ragani Devi Daughter of Surrendra Manjhi and Wife of
Dharmendra Paswan Resident of Village-Turkaha, P.O. Line Bazar, P.S.-
Phulwaria, District-Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Department of
Education, Government of Bihar, Patna.
2. The Additional Chief Secretary, Department of Education, Government of
Bihar, Patna.
3. The Director, Primary Education, Bihar, Patna.
4. The Regional Deputy Director of Education Saran at Chapra.
5. The District Educaton Officer, Gopalganj.
6. The District Programme Officer (Establishment) Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19462 of 2021
======================================================
Sitesh Kumar S/o Ramprit Chaudhary, Resident of Village and P.O.-Baligarh,
P.S.-Runisaidpur, District-Sitamarhi and posted as Panchayat Teacher in
Middle School Dashai Yadav Tola, Prakhand Runisaidpur, District-Sitamarhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
520/631
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Sitamarhi.
5. The District Programme Officer (Establishment) Runisaidpur, Sitamarhi.
6. The Block Education Officer, Runisaidpur, Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19631 of 2021
======================================================
Avinash Chand Diwakar @ Avinash Chandra Diwakar Son of Shiv Shankar
Ram, Resident of Village - Patarhi, P.S. Sheo Sagar, District - Rohtas.
... ... Petitioner/s
Versus
1. The State of Bihar through its Principle Secretary, Primary Education, Bihar,
Patna.
2. The Director, Primary Education, State of Bihar, Patna.
3. The Secretary, Bihar School Examination Board, Patna.
4. The Director, State Education Research Bihar, Patna.
5. The District Education Officer, Rohtas, Sasaram.
6. The District Programme Officer, Establishment, Rohtas, Sasaram.
7. The Block Education Officer, Sheo Sagar, Rohtas.
8. The Principle, Diet Fazalganj, Sasaram.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20308 of 2021
======================================================
Mridula Kumari W/o Praveen Kumar, Resident of Village-Makhdumpur,
Chaita, Maakhdumpur Harhi, P.S.-Alipur, District-Gaya, Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Addl. Chief Secretary, Department of
Education, Government of Bihar, Patna.
2. The Addl. Chief Sectary Department of Education, Government of Bihar,
Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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3. The Director (Primary) Education Department, Bihar, Patna.
4. The District Magistrate, Jehanabad.
5. The District Education Officer, Jehanabad.
6. The District Programme Officer (Eastb.), District-Jehanabad.
7. The Block Education Officer, Block-Jehanabad, District-Jehanabad.
8. The Panchayat Secretary, Gram Panchayat-Mandebigha, Block and District-
Jehanabad.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20364 of 2021
======================================================
Poonam Kumari Wife of Sri Bablu Kumar Pankaj, resident of Village -
Daulatpur, P.S.- Dakra, Police Station- Makhdumpur, District - Jehanabad.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Director, Primary Education, Government of Bihar, Patna.
3. The District Education Officer, Jehanabad.
4. The District Programme Officer (Establishment), Jehanabad.
5. The Block Development Officer, Kako, Jehanabad.
6. The Block Education Officer, Kako, Jehanabad.
7. The Panchayat Secretary, Niyojan Unit Gram Panchayat - Nonhi Kako,
Jehanabad.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20653 of 2021
======================================================
Bibi Sulekha Khatoon Daughter of Md. Shamshuddin, Wife of Md. Meghu,
Resident of Vill-Sihar, Gram Panchayat Fatehpur, P.S.-Balrampur, District-
Katihar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Govt. of Bihar, Patna.
2. Director of Primary Education, Education Department, Govt. of Bihar,
Patna.
3. District Education Officer, Katihar.
4. District Program Officer, Establishment, Katihar.
5. Block Education Officer, Balrampur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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6. Member Secretary, Block Employment Samiti Cum Block Development
Officer, Balrampur, Katihar.
7. Head Master of Upgraded Middle School Salempur,fficer, Balrampur,
Katihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 21201 of 2021
======================================================
Rupesh Ranjan Son of Ghanshaym Prasad Resident of Mohalla- Vijay
Bhawan, Ward No. 16, (New Ward No. 18), near Court Campus, Banka, P.S.
Banka, District Banka.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The District Magistrate, Banka.
3. The District Education Officer, Banka.
4. The District Programme Officer (Establishment), Banka.
5. The Block Education Officer, Amarpur, District- Banka.
6. The Mukhiya, Gram Panchayat Shobhanpur, Block- Amarpur, District-
Banka.
7. The Panchayat Sachiv, Gram Panchayat Shobhanpur, Block- Amarpur,
District- Banka.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 21420 of 2021
======================================================
Binod Kumar Singh Son of Chandi Singh Resident of Village - Nawada, P.S. -
Chautham, District- Khagaria.
... ... Petitioner/s
Versus
1. The State of Bihar through the Collector, Khagaria.
2. That Bihar Education Project Block Resources Centre, Chautham, Khagaria.
3. The State Project Direction, Patna.
4. District Education Officer, Khagaria.
5. Sub- Divisional Grievance Redressal Officer, Khagaria.
6. District Programme Officer, Khagaria.
7. The Block Education Officer, Chautham, District- Khgaria.
... ... Respondent/s
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
523/631
with
Civil Writ Jurisdiction Case No. 173 of 2022
======================================================
Shobha Rani Rai D/o Sri Kamta Rai, W/o -Manoj Kumar Rai R/o-Mohalla-
Dumraon South Toal, P.S.-Dumraon, District-Buxar.
... ... Petitioner/s
Versus
1. The Union of India Represented through the Secretary, Department of
School Education and Literacy, Ministry of Human Resource Development,
New Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secreary, Legislative department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secreary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nikanth Nagar, Nayapali Bhuvneshwar , Orissa.
7. The State of Bihar through the Principal Secreary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretrary, Education Department, Government of Bihar,
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The District Magistrate, Buxar, District-Buxar.
11. The District Education Officer, Buxar, District-Buxar.
12. The District Programme Officer, Establishment (Education), Buxar, District-
Buxar.
13. The Block Development Officer, Dumraon, District-Buxar.
14. The Block Education Officer, Block Dumraon, District-Buxar.
15. The Mukhiya-Cum-Chairman, Panchayat Teacher Employment Committee,
Lakhandihra, Block-Dumraon, District-Buxar.
16. The Panchayat Secretary-Cum-Secretary, Panchayat Teacher Employment
Committee, Lakhandihra, Block-Dumraon, District-Buxar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 357 of 2022
======================================================
1. Rajesh Kumar Sinha Son of Late Om Prakash, Resident of Village -
Sigriyaba, P.S. Sahjahapur, District - Patna at present block teacher posted in
Utkarmit Madhya Vidyalaya Sarwanhanpur, Block - Fatuha, District - Patna.
2. Sanjay Kumar, Son of Late Hemant Prasad, Resident of Village - Chutkiya
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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Bazar, Patna City, P.S. - Malsalami, District - Patna at present block teacher
posted in Utkarmit Madhya Vidyalaya Jamalpur, Block - Fathua, District -
Patna.
3. Arun Kumar, Son of Late Suresh Manjhi, Resident of Village - Yaduvansh
Nagar Sonaru, P.O. and P.S.- Fathua, District - Patna at present block teacher
posted in Utkarmit Madhya Vidyalaya Naraina, Block - Fathua, District-
Patna.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Additional Chief Secretary-cum- Principal Secretary, Department of
Education, Govt. of Bihar, Patna.
3. The Director, Primary Education, Department of Education, Govt. of Bihar,
Patna.
4. The District Education Officer, Patna.
5. The District Programme Officer (Establishment), Patna.
6. The Block Development Officer, Fathua, Bihar, Patna.
7. The Block Education Officer, Fathua, Bihar, Patna.
8. The Headmaster, Utkarmit Madhya Vidyalaya Sarwanhanpur, Fathua, Patna.
9. The Headmaster, Utkarmit Madhya Vidyalaya Jamalpur, Fathua, Patna.
10. The Headmaster, Utkarmit Madhya Vidyalaya Naraina, Fathua, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1454 of 2022
======================================================
1. Nusrat Jahan @ Bibi Nusrat Jahan Daughter of Tasadduk Hussain, Wife of
Sahanawaz Alam Resident of Village- Joginder, P.S.- Mahalgaon, District-
Araria. At present Block Teacher Rajkiya Utkramik Madhya Vidhayalay
Chirha P.S.- Mahalgaon, Block- Jokihat, District- Araria.
2. Md. Ghayasuddin Son of Sk. Tahir Resident of Village- Kursail, P.S.-
Mahalgaon, District- Araria. At present Block Teacher Utkramik Madhya
Vidhayalay Ukhwa, Block- Jokihat, District- Araria.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department, Govt. of Bihar.
2. The Director, Primary Education Department, Govt. of Bihar.
3. The District Education Officer, Araria, District- Araria.
4. The District Programme Officer (Establishment) Araria, District- Araria.
5. The Block Education Officer, Jokihat, District- Araria.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
525/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1486 of 2022
======================================================
Tarachand Ray Son of Baldev Rai, Amwaman Bazar, Ward No. 7, West
Champaran at Bettiah.
... ... Petitioner/s
Versus
1. The Union of India through Secretary, Department of School Education and
Literacy, Ministry of Human Resource Department, New Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Department, New Delhi.
3. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Department, New Delhi.
4. The National Council for Teacher Education, New Delhi through Secretary.
5. The Regional Director, Eastern Regional Committee of National Council for
Teacher Education, 15 Nilkanth Nagar, Nayapalli Bhubneshwar, Orissa.
6. The State of Bihar through Principal Secretary, Education Department,
Patna.
7. The Director, Primary Education, Patna.
8. The District Magistrate, West Champaran at Bettiah.
9. The District Education Officer, West Champaran at Bettiah.
10. The District Programme Officer (Establishment) West Champaran at
Bettiah.
11. The Block Education Officer, Block Majaulia I, West Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1550 of 2022
======================================================
Savita Ray Wife of Sri Bharat Ray, Resident of Village - Bhathwa Khurd, P.O.
- Mahuwan, P.S. - Bhore, District - Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary Education Department, Govt. of Bihar, New
Secretariat, Patna.
3. The Director, Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer, Gopalganj.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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5. The District Programme Officer (Establishment), Gopalganj.
6. National Institute of Open Schooling through its Regional Director, Lali
Bhawan, Patna.
7. Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1576 of 2022
======================================================
Shujaullah Siddique Son of Late Jalaluddin Resident of Village- Chand
Barwa, P.O. Dhamaura, P.S. Sathi, Block- Lauriya, West Champaran, Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar, Patna
2. The Principal Secretary, Department of Education, Government of Bihar,
Patna
3. The Secretary, Department of Education, Government of Bihar, Patna
4. The Director, Primary Education, Department of Education, Government of
Bihar, Patna
5. The District Magistrate, Collectorate, West Champaran
6. The Block Development Officer, Lauriya, West Champaran
7. The District Education Officer, West Champaran
8. The District Program Officer (Establishment), West Champaran
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1734 of 2022
======================================================
Bidanti Kumari @ Bidanti Devi @ Bidanti Kumari Devi Wife of Rajendra
Ram, Resident of Village Neharuwa Khurd, P.O. - Bhathwa Bazar, P.S.
Kateya, Anchal Panchdeori, District Gopalganj. Presently posted as Panchayat
Teacher (Class - I to V) at New Primary School Naktahi, Anchal Panchdeori,
District - Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar, Patna.
2. The Director, Primary Education, Government of Bihar, Patna.
3. The National Council for Teacher Education, though its Chairman, Hans
Bhawan, Bahadur Shah Zafar Marg, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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4. The Secretary, Ministry of Human Resources Development Department of
School Education and Literacy, Shastri Bhawan, New Delhi - 110115.
5. The National Institute of Open Schooling and Autonomous institution under
MHRD, Government of India.
6. The Director Evaluation, National Institute of Open Schooling Noida (Uttar
Pradesh)
7. The Secretary Evaluation, National Institute of Open Schooling Noida (Uttar
Pradesh)
8. The District Education Officer, Gopalganj.
9. The District Programme Officer (Establishment Education), Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1912 of 2022
======================================================
Laljhari Devi Wife of Late Shiv Kumar Ram, Resident of Ward No. 4,
Dulhinganj, Saniya Barahta, Block - Jagdishpur, District - Bhojpur, Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Principal Secretary, Human Resources Department, Govt. of Bihar,
Patna.
3. The Director, Secondary Education, Bihar, Patna.
4. The Regional Deputy Director of Education, Patna Division.
5. The District Education Officer, Bhojpur, Arrah.
6. The District Programme Officer (Establishment), Education Bhojpur, Arrah.
7. The Treasury Officer, Bhojpur, Arrah.
8. The Headmaster, Primary School, Barnaw Ke Uttarwari Mathiya, Block -
Jagdishpur, Dist. - Bhojpur, Arrah.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1940 of 2022
======================================================
Seema Lal Wife of Arun Kumar Srivastava, Resident of Baswariya, Ward No.
28 near Santawan Baba Mandir, Bettiah, P.S. Bettiah, District - West
Champaran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, New Secretariat, Patna.
2. The Director Primary Education Department, Government of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
528/631
3. The District Education Officer, West Champaran, Bettiah.
4. The District Programme Officer (Establishment), West Champaran, Bettiah.
5. The Block Development Officer, Chanpatia, West Champaran.
6. The Block Education Officer, Chanpatia, Bettiah, West Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2432 of 2022
======================================================
Arvind Chaudahry Son of Savkin Chaudahry Resident of Village-Uber, Police
Station-Ghosi, District-Jehanabad.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secrerary, Education Department,
Government of Bihar, Patna.
2. The Principal Secrerary, Education Department, Government of Bihar
Patna..
3. The Director Primary Edcation, Government of Bihar, Patna.
4. The District Education Officer, Jehanabad.
5. The Block Development Officer, Ghosi, Jehanabad.
6. The Block Education Officer, Ghosi, Jehanabad.
7. The Principal Government Middle School, Korma, Ghosi, Jehanabad.
8. The District Programme Officer, (Estb.) Jehanabad
9. The Member Teachers Employment Appellate Authority, Jehanabad.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2438 of 2022
======================================================
1. Gunjan Kumar Choudhary Son of Pradeep Kumar Chaudhary Resident of
Village- Paghari, P.S.- Baheri, Distt- Darbhanga, Presently posted as
untrained Panchayat Teacher at Primary School Atahar Dih.
2. Chandra Mani Kumar Son of Dev Narayan Yadav Resident of Village-
Sadhwara Postapur Ward No.- 4, P.S.- Sindhwara, Distt- Darbhanga.
3. Kanti Kumari W/o Krishn Kumar Yadav Resident of Village- Sirniya
Bilaspur Ward No.- 01, P.S.- Daing Distt- Darbhanga, Presently posted as
untrained Panchayat Teacher at Primary School Daing.
4. Ajay Kumar Yadav Son of Subodh Narayan Yadav Resident of Village-
Rahitol Ahiyari, P.S.- Kataul, Distt- Darbhanga, presently posted as
untrained Panchayat Teacher at Primary School Atahar Dih Kamtal.
5. Mahesh Thakur Son of Late Parmeshwar Thakur Resident of Village-
Bharwari, P.S.- Haiyaghat, Distt- Darbhanga, Presently posted as Untrained
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
529/631
Panchayat Teacher at Primary School Manopur.
6. Kailash Kumar Rai Son of Radhe Shayam Ray Resident of Village- Ward
No.- 05, Kothara, P.S.- Hayaghat, Distt- Darbhanga, Presently posted as
untrained Panchayat Teacher at Primary School Sunderban.
7. Amresh Kumar Yadav Son of Sri Hirday Yadav Resident of Village-
Hathauri, P.S.- Hayaghat, Distt- Darbhanga presently posted as untrained
Panchayat Teacher at Primary School Kerwakoiet.
8. Abha Kumari D/o Rajendra Prasad Dev Resident of Village- Turki, P.S.-
Baheri, Distt- Darbhanga, Presently posted as untrained Panchayat Teacher
at Primary School Schedule Caste Tola Dhanouli.
... ... Petitioner/s
Versus
1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.
2. The Addl. Chief Secretary, Education Department, Govt. of Bihar, Patna.
3. The Director, Primary Education Department, Govt. of Bihar, Patna.
4. The Distt. Education Officer, Darbhanga.
5. The Distt Programme Officer (Estab.), Darbhanga.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2500 of 2022
======================================================
Ajay Kumar Tripathi Son of Jagnath Tripathi Resident of Village- Nagwan,
Police Station- Bhagwanpur Hat, District- Siwan.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
8. The Principal Secretary, Education Department, Government of Bihar,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
530/631
Patna.
9. The Director, Primary Education, Government of Bihar, Patna.
10. The Bihar School Examination Board, Patna through its Secretary.
11. The Chairman, Bihar School Examination Board, Patna.
12. The Secretary, Bihar School Examination Board, Patna.
13. The State Council for Education Research and Training, Bihar, Mahendru,
Patna through its Director.
14. The Director, State Council for Education Research and Training, Bihar,
Patna.
15. The District Magistrate, Siwan, District- Siwan.
16. The District Education Officer, Siwan, District- Siwan.
17. The District Programme Officer, Establishment (Education), Siwan, District-
Siwan.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2568 of 2022
======================================================
1. Manoj Kumar Son of Deo Narayan Kapri Resident of Village- Mathurapur,
P.S. Dhoraiya, District- Banka. at present posted as Panchayat Teacher at
N.P.S. Katoriya Urdu School, P.S. Amarpur, District- Banka.
2. Arbind Kumar Son of Ramchandra Thakur Resident of Village- Shohhanpur,
P.S. Amarpur, District- Banka, at present posted as Panchayat Teacher at
N.P.S. Katoriya Urdu School, P.S. Amarpur, District- Banka.
3. Kumar Gaurav Son of Sitaram Panjyara Resident of Village- Mojahidpur,
P.S. Amarpur, District- Banka, at present posted as Panchayat Teacher at
U.M.S. Janakpur, P.S. Amarpur, District- Banka.
4. Seema Kumari D/o Jai Narayan Gupta Resident of Village- Chiraiya, P.S.
Amarpur, District- Banka, at present posted as Panchayat Teacher at N.P.S.
Sobhanpur (Harijan Tola) P.S. Amarpur, District- Banka.
5. Pinki Kumar D/o Arjun Kamati Resident of Village- Bandarchuha, P.S.
Dhoraiya, District- Banka, at present posted as Panchayat Teacher at N.P.S.
Janakpur (Mandal Tola) P.S. Amarpur, District- Banka.
6. Shailesh Kumar Son of Saru Das Resident of Village- Bishanpur Jichho, P.S.
Lodipur, District- Bhagalpur, at present posted as Panchayat Teacher N.P.S.
Dhanai P.S. Amarpur, District- Banka.
7. Rambha Kumari W/o Majoj Kumar Resident of Village- Balikitta, P.S.
Amarpur, District- Bhagalpur, at present posted as Panchayat Teacher N.P.S.
Kishanpur, P.S. Amarpur, District- Banka.
... ... Petitioner/s
Versus
1. The Union of India through the Secretary, Human Resources Department,
New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
531/631
2. The Secretary, Department of School Examination and Literacy, Ministry of
Education, Government of India, New Delhi.
3. The Chairman, National Institute of Open Schooling, A-24/25, Institutional
Area, Sector-62, NOIDA, District Gautam Budh Nagar, Uttar Pradesh-
201309.
4. The Secretary, National Institute of Open Schooling, A-24/25, Institutional
Area, Sector-62, NOIDA, District Gautam Budh Nagar, Uttar Pradesh-
201309.
5. The Regional Director, National Institute of (NIOS), Lalit Bhawan, Ground
Floor, Bailey Road, Patna- 800001.
6. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
7. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
8. The Secretary, Bihar School Examination Board, Patna.
9. The District Magistrate, Banka.
10. The District Education Officer, Banka.
11. The District Programme Officer (Establishment), Banka.
12. The Block Development Officer, Amarpur Block, District- Banka.
13. The Block Education Officer (B.E.O.), Amapur Block, District- Banka.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2731 of 2022
======================================================
Vinay Kumar Tiwari son of Rampravesh Tiwari, Resident of Village-Alapur,
Manjha, Police Station-Manjhagaryh, District-Gopalganj at present posted
and working as a Panchayat Teacher in New Govt. Primary School Alapur,
Anchal-Manjha, District-Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Gopalganj.
5. The District Programme Ofifcer (Establishment), Gopalganj.
6. The Block Development Officer, Majhagarh, District-Gopalganj.
7. The Block Education Officer, Manjhagarh, District-Gopalganj.
8. The Panchayat Secretary, Gram Panchayat Raj Sipah Khas, Anchal-Manjha,
District-Gopalganj.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
532/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2746 of 2022
======================================================
Urmila Kumari Wife of Amritlal Ravidas, Resident of Mohalla - Ward No. 14,
Bariyahi Dhima, P.S. - Banmankhi, District - Purnea, at present posted at
Madhya Vidyalaya, Bariyahi, Block - Banmankhi, District - Purnea.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Bihar, Patna.
2. The Principal Secretary, Education Department, Bihar, Patna.
3. The Director, Primary Education, Education Department, Bihar, Patna.
4. The District Education Officer, Purnea.
5. The District Programme Officer (Establishment), Purnea.
6. The Head Master, Madhya Vidyalaya, Bariyahi, Banmankhi, Purnea.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3032 of 2022
======================================================
Rajeev Kumar Son of Sri Amit Kumar Patel Resident of Village and P.O.-
Gogri, P.S.- Gogri, District- Khagaria.
... ... Petitioner/s
Versus
1. The State of Bihar through Secretary, (Primary Education) Department of
Education, Govt. of Bihar, Patna.
2. The Secretary, (Primary Education), Department of Education, Governmnt
of Bihar, Patna.
3. District Magistrate, Khagaria.
4. District Education Officer, Khagaria.
5. District Programme Officer (Establishment), Khagaria.
6. Block Education Officer, Gogri, Khagaria.
7. Gram Panchayat though Panchayat, Secretary Gram Panchayat Raj, Gogri,
Khagaria.
8. The Panchayat Secretary, Gram Panchayat Raj, Gogri, Khagaria.
9. The Mukhiya, Gram Panchayat Raj, Gogri, Khagaria.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
533/631
Civil Writ Jurisdiction Case No. 3320 of 2022
======================================================
Kamlesh Kumar Son of Sri Jaylal Mahto Resident of At and PO-
Parsurampur, Police Station- Pipra, District- East Champaran.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Education Department, Govt.
of Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The District Magistrate, East Champaran.
4. The District Education Officer, East Champaran.
5. The District Programme Officer, Establishment, East Champaran.
6. The Block Development Officer, Kalyanpur Block, East Champaran.
7. The Block Education Officer, Kalyanpur Block, East Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3488 of 2022
======================================================
Karan Raj Son of Late Manjil Ram Resident of Village and P.O.- Dumri, P.S.-
Simri, District- Buxar, Presently working as Block Teacher in Govt. Girls
Middle School, Babubarahi, Block- Babubarahi, District- Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, New
Secretariat, Patna.
3. The Director, Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer, Madhubani.
5. The District Programme Officer (Establishment), Madhubani.
6. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Patna.
7. Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3607 of 2022
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
534/631
Ritesh Kumar Ranjan Son of Ram Pravesh Ram Resident of Village -
Puraniya, P.O. - Purniya, P.S. Kinjar, District- Arwal.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Additional Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, Primary Education, Government of Bihar, Patna.
3. The District Education Officer, Patna.
4. The District Programme Officer (Establishment), Patna.
5. The Block Education Officer, Paliganj, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4109 of 2022
======================================================
Shilpi Kumari Wife of Late Raman Kumar Jha, Resident of Brahaman Tola,
Supaul, Ward No. 23, P.S. and District Supaul, Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
4. The District Education Officer, Supaul.
5. The District Programme Officer (Establishment), Education Department,
Supaul.
6. The Block Education Officer, Supaul.
7. The Chairman, National Institute of Open Schooling, A-24/25, Institutional
Area, Block A, Industrieal Area, Noida (Uttar Pradesh), Pin-201309.
8. The Director, Head Regional Centre, National Institute of Open Schooling,
Patna, Ground Floor, Lalit Bhawan, Beli Road, Patna, Bihar, Pin-800001.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4626 of 2022
======================================================
1. Ram Prawaish Das @ Ram Pravesh Das, Son of Srichand Das, Resident of
Village-Saraiya, P.O.-Bhindaspur, P.S. Belaganj, District-Gaya.
2. Sangita Kumari, Wife of Niranjan Singh, Resident of Village-Fatehpur, P.O.-
Baraini, P.S. Belaganj, District-Gaya.
3. Suresh Prasad, son of Late Keshar Prasad @ Kesher Prasad Yadav, Resident
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
535/631
of Village-Dhaneta, P.O.-Fatehpur, P.S. Fatehpur, District-Gaya.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar.
2. The District Education Officer, Gaya.
3. The Block Education Officer, Belaganj, Gaya.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4682 of 2022
======================================================
Shailendra Kumar, son of Vasudev Yadav @ Basu Deo Yadav, resident of
Ward No.-7, Bela Singar Moti, P.S.-Nirmali, District-Supaul.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resources Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resources Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali, Bhuvneshwar, Orissa.
7. The State of Bihar through the Additional Chief Secretary, Education
Department, Bihar, Patna.
8. The Additional Chief Secretary, Education Department, Bihar, Patna.
9. The Secretary Primary Education, Education Department, Bihar, Patna.
10. The Director, Research and Training, Education Department, Bihar, Patna.
11. The Chancellor of Universities of Bihar, Raj Bhawan, Patna.
12. The Principal Secretary, Office of Chancellor of Universities of Bihar, Raj
Bhawan, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4719 of 2022
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
536/631
Fulmati Sah @ Fulmati Devi Wife of Dharamdev Sah Resident of Village -
Shahpur Hata Tola, Police Station - Gopalpur, District- Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Director Primary Education, Bihar, Patna.
2. The District Magistrate, Gopalganj.
3. The District Programme Officer (Establishment), Education Department,
Gopalganj.
4. The Block Development Officer, Kuchaikot, District- Gopalganj.
5. The Panchayat Secretary, Panchayat Raj Bankatta, Kuchaikot, District -
Gopalganj.
6. The Head Master, Govt. Primary School, Barnaiya Gokul, Kuchaikot,
District- Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4730 of 2022
======================================================
Ranjan Kumari Wife of lal Dev Yadav @ Lal Dev Prasad Yadav Resident of
Ward No. - 3, Chhit Motipur, P.S. - Raghopur, District- Supaul.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali, Bhuvneshwar, Orissa.
7. The State of Bihar Through the Additional Chief Secretary, Education
Department, Bihar, Patna.
8. The Additional Chief Secretary, Education Department, Bihar, Patna.
9. The Secretary Primary Education, Education Department, Bihar, Patna.
10. The Director, Research and Training, Education Department, Bihar, Patna.
11. The Chancellor of Universities of Bihar, Raj Bhawan, Patna.
12. The Principal Secretary, Office of Chancellor of Universities of Bihar, Raj
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
537/631
Bhawan, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4731 of 2022
======================================================
Bibha Kumari Wife of Shravan Kumar Raman Resident of Village- Bela
Singar Moti, Ward No.- 9, Post- Dighiya, P.S.- Nirmali, District- Supaul.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali, Bhuvneshwar, Orissa.
7. The State of Bihar through the Additional Chief Secretary, Education
Department, Bihar, Patna.
8. The Additional Chief Secretary, Education Department, Bihar, Patna.
9. The Secretary, Primary Education, Education Department, Bihar, Patna.
10. The Director, Research and Training, Education Department, Bihar, Patna.
11. The Chancellor of Universities of Bihar, Raj Bhawan, Patna.
12. The Principal Secretary, Office of Chancellor of Universities of Bihar, Raj
Bhawan, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4737 of 2022
======================================================
Md Nazamuddin @ Md. Najamuddin Son of Md. Ibrahim Resident of Village
- Sanpataha, Post - Mansapur, P.S. - laukahi, District- Madhubani.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resource Development, New
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
538/631
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary, Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali, Bhuvneshwar, Orissa.
7. The State of Bihar Through the Additional Chief Secretary, Education
Department, Bihar, Patna.
8. The Additional Chief Secretary, Education Department, Bihar, Patna.
9. The Secretary Primary Education, Education Department, Bihar, Patna.
10. The Director, Research and Training, Education Department, Bihar, Patna.
11. The Chancellor of Universities of Bihar, Raj Bhawan, Patna.
12. The Principal Secretary, Office of Chancellor of Universities of Bihar, Raj
Bhawan, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5073 of 2022
======================================================
Doman Kumar Mandal Son of Shri Kamal Prasad Mandal Resident of Village
- Dhumgarh, P.O. p- Pothia, P.S. - Forbesganj, District- Araria.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, (Primary Education), Education Department, Government of
Bihar, Patna.
3. The District Magistrate, Araria.
4. The District Education Officer, Araria.
5. The District Programme Officer, (Establishment), Araria.
6. The Block Development Officer, For Besganj, District- Araria.
7. The Block Education Officer, Forbesganj, District- Araria.
8. The Mukhiya, Gram Panchayat Raj, Pothia, Forbesganj, Araira.
9. The Panchayat Secretary, Gram Panchayat Raj, Pothia, Forbesgunj, Araria.
... ... Respondent/s
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
539/631
with
Civil Writ Jurisdiction Case No. 5104 of 2022
======================================================
Sima Kumari, Wife of Ramchandra Das, Resident of Village - Thahara, Police
Station - Maker, District - Saran at Chapra. At present posted and working as
an Assistant Teacher in Govt. Upgraded Middle School Kasba, Maker,
District - Saran at Chapra.
... ... Petitioner/s
Versus
1. The State of Bihar, Bihar, Patna.
2. The Principal Secretary - Cum - Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Saran.
5. The District Programme Officer (Establishment), Saran.
6. The Block Education Officer, Maker, District - Saran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5259 of 2022
======================================================
Rahul Kumar Son of Hari Mohan Kumar Resident of Village - Chakalhdad,
Chak Alahbad, P.S. - Chakalhdad, District- Vaishali.
... ... Petitioner/s
Versus
1. The State of Bihar Through Principal Secretary, Human Resources
Development Department, Government of Bihar, Patna.
2. The District Education Officer, Vaishali, Hajipur.
3. The District Programme Officer, Vaishali, Hajipur.
4. The Block Development Officer cum Secretary, Block Teachers Selection
Committee, Sahdei Bujurg, District- Vaishali, Hajipur.
5. The Block Education Officer, Sahdei Bujurg Block, District- Vaishali,
Hajipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6130 of 2022
======================================================
Md. Jahangir S/o Md. Hussain Resident of Ward No.4, Vill Chandauli,
Chandauli Tumba Dist- Sitamarhi
... ... Petitioner/s
Versus
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
540/631
1. The State of Bihar Bihar.
2. The Principal Secretary, Human Resources Development Department, New
Secretariat, Patna.
3. The District Magistrate, Sitamarhi.
4. The District Programme Officer (Estb). Sitamarhi.
5. The Block Development Officer, Belsand, Sitamarhi.
6. The Block Education Officer, Belsand, Sitamarhi.
7. The Panchayat Secretary, Gram Panchayat Raj Bechnaur Belsand,
Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6271 of 2022
======================================================
Rana Pratap Singh son of Rajendra Singh, resident of Village- Baraso,
Anugrhnagar, Police Station- Mairwa, District- Siwan. At present posted and
working as a Prakhand Teacher in Govt. Upgraded Middle School Dhamour,
Anchal- Mairwa, District- Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar
2. The Additional Chief Secretary-cum- Principal Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Education Department Bihar, Patna.
4. The District Magistrate, Siwan.
5. The District Education Officer, Siwan.
6. The District Programme Officer (Establishment), Siwan.
7. The Block Development Officer, Block- Mairwa, District- Siwan.
8. The Block Panchayati Raj Officer, Block- Mairwa, District- Siwan.
9. The Block Education Officer, Block- Mairwa, District- Siwan.
10. That Panchayat Secretary, Gram Panchayat Raj Semra, Anchal- Mairwa,
District- Siwan.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6298 of 2022
======================================================
Chandrashekhar Choudhary S/o Late Vyasdeo Choudahry, R/o Vill-Jorpura,
PO-Jorpura, P.S.-Tajpur, Distt.-Samastipur,
... ... Petitioner/s
Versus
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
541/631
1. The State of Bihar through the Principal Secreary, Department of Education,
Govt. of Bihar, Patna.
2. The Principal Secreary, Department of Education, Govt. of Bihar, Patna.
3. The Director, Department of Education, Govt. of Bihar, Patna.
4. The District Education Officer, Vaishali, at Hajipur.
5. The Block Education Officer, Jandaha Block, Distt. Vaishali.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6560 of 2022
======================================================
Shabana Khatoon Wife of Md. Anas, Resident of Village-Akbarpur,
Pitaaujhia, Ward No. 15, P.S.-Warisnagar, District-Samastipur.
... ... Petitioner/s
Versus
1. The State of Bihar through Director Primary Education, Govt. of Bihar,
Patna.
2. The Director Primary Education, Govt. of Bihar, Patna.
3. The District Education Officer, Samastipur.
4. The District Programme Officer (Establishment), District-Samastipur.
5. The Block Education Officer, Waris Nagar, District-Samastipur.
6. The Headmaster, Utkramit Madhya Vidyalay Sadipur Bathnaha, District-
Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6622 of 2022
======================================================
1. Mukesh Prasad Dutta S/o Sri Deo Chandra Prasad Dutta, Resident of
Mohalla-J.P. Colony, Ward No.14, Madhubani, Presently Posted as
Panchayat Teacher, NPS Khobra Tol, Harna (Andhratharhi),
2. Kumari Sudha Wife of Sri Manoj Kumar Jha Resident of Village-Birpur
(Loharpatti), P.O.-Birpur, District-Madhubani, Presently Posted as Primary
Teacher, P.S. Dakkantol, Harlakhi,
3. Sulekha Kumari W/o Sri Ram Chandra Prasad Resident of Village-Basua,
Ward No.-05 P.O.-Basua, District-Madhubani, Presently Posted as Primary
Teacher, U.H.S., Fulwariya.
4. Md. Rizwan Son of Md. Lalo, Resident of Village-naya Tola, P.O.-Aanasi
Babhancawn, P.S.-Bisfi, District-Madhubani, Presently Posted as Primary
Teacher, Upgraded Middle School, Balha (Bisfi),
5. Soofia Naaz D/o Md. Aarif Resident of Village-Baswariya, P.O.-Narchak,
District-Madhubani, at Presently Posted as Primary Teacher, Middle School,
Nahas, Khangraitha (Bisfi)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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6. Anshu Kumari Wife of Sri Anand Kumar Jha Resident of Village-Thadhi,
Ward No.-11, P.O.-Andhratharhi, District- Madhubani, Presently Posted as
Primary School, Thadhi, Kanya Durga Asthan.
... ... Petitioner/s
Versus
1. The Union of India through its Secretary, Ministry of Human Resources
Development, New Delhi.
2. The State of Bihar through the Principal Secretary, Primary Education, Govt.
of Bihar, Patna,.
3. The Chairman, NIOS,
4. The Secretary, NIOS (U.P.)
5. The Director (Academic), NIOS (U.P.)
6. The Regional Director, NIOS, Patna, Govt. of Bihar,
7. The Director, Primary Education, Bihar,
8. The District Education Officer, Madhubani.
9. The District Programme Officer (Est.), Madhubani.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6623 of 2022
======================================================
Anjali Kumari Wife of Dilip Kumar Pandey, Resident of Ward No. 15,
Jagdish Paran, P.S.-Chakmehsi, P.O.-Jagdish Paran, District-Samastipur.
... ... Petitioner/s
Versus
1. The State of Bihar through its Chief Secretary, Government of Bihar, Patna.
2. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
3. The Deputy Secretary, Education Department, Government of Bihar.
4. The Director, Primary Education, Government of Bihar, Patna.
5. The Director, Secondary Education, Government of Bihar, Patna.
6. The Secretary, Teachers Employment Unit, Gram Panchayat Raj, Jitariya,
District-Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6712 of 2022
======================================================
Kumari Sanju Sah Daughter of Bharat Sah, resident of Village and P.O.-
Khaira Tola Madhubani, Police Station-Dhanaha, District-West Champaran.
... ... Petitioner/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
543/631
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Primary Education Development Department, Government of Bihar, Patna,
New Secretariat, Bailey Road, Patna.
2. The District Magistrate, West Champaran at Bettiah.
3. The Regional Deputy Education Director Tirhut Commissionary,
Muzaffarpur.
4. The Panchayat Secretary, Gram Panchayat Raj, Machchaha Block, Bitaha,
West Champaran.
5. The District Superintendent of Education, West Champaran, Bettiah.
6. The Block Education Extension Officer, Bhitaha, West Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6946 of 2022
======================================================
1. Nur Jahan wife of Jakir Hussain Resident of Village and Post- Ghoghia, P.S.-
Jitna, District- East Champaran.
2. Nanki Khatoon wife of Shekh Ajiaj, Resident of Village- Shekhauna, P.S.-
Ghorasahan, District- East Champaran.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary Education Department, Government of Bihar, Patna.
3. The Director, Primary Education Government of Bihar, Patna
4. The District Education Officer, District East Champaran, Motihari
5. The Additional Secretary cum Conducting Officer, National School of Open
Schooling (NIOS) Department of Education, Bihar, Patna.
6. Union of India through the Secretary, Ministry of Human Resources,
Government of India, Central Secretariat, New Delhi.
7. The Secretary, Ministry of Human Resources, Government of India, Central
Secretariat, New Delhi.
8. The Director (Evaluation) National Institute of Open Schooling A-24-25,
Institutional Area, Sector- 62, Noida- 201308 (U.P.)
9. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Bailey Road, Patna.
10. The Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
544/631
Civil Writ Jurisdiction Case No. 7026 of 2022
======================================================
Himansu Kumar son of Bhagwan Paswan Resident of Village- Parari, Post
Office- Budwa, Police Station- Alauli, District- Khagaria.
... ... Petitioner/s
Versus
1. The State of Bihar through Chief Secretary, Government of Bihar, Patna.
2. The Principal Secretary, Human Resource Department, Government of
Bihar, Patna.
3. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
4. The District Magistrate, Samastipur.
5. The District Education Officer, District- Samastipur.
6. The District Programme Officer (Establishment) Samastipur, District-
Samastipur.
7. The Block Development Officer, Block- Mohiuddin Nagar, District-
Samastipur.
8. The Block Education Officer, Mohiuddin Nagar, District- Samastipur.
9. The Head Master, Primary School, Hasanpur Rajaisi, Gram Panchayat
Rajukrsaha, Block- Mohiuddin Nagar, District- Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7238 of 2022
======================================================
Reena Kumari Wife of Deepak Kumar, D/o Ram Singhasan Paswan, resident
of Village-Algana, Police Station-Kako, District-Jehanabad.
... ... Petitioner/s
Versus
1. The Union of India Human Resources Development Department, Shastri
Bhawan, New Delhi.
2. The Secretary Department of School, Education and Literacy, Human
Resources Development Department, Government of India at Shastri
Bhawan, New Delhi.
3. The State of Bihar through the Addl. Chief Secretary, Department of
Education, Government of Bihar, Patna.
4. The Director, Primary Education, Department of Education, Bihar, Patna.
5. The District Education Officer, Jehanabad.
6. The District Programme Officer (Estab.), Jehanabad.
7. The Block Education Officer, Block-Jahanabad, District-Jehanabad.
8. The Panchayat Secretary, Gram Panchayat - Kalpa, Block and District-
Jehanabad.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
545/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7265 of 2022
======================================================
Anita Kumari Wife of Sanjay Prasad Kushwaha, Daughter of Late Jawahar
Singh, Resident of Village-Khajauria, P.S.-Dharhara, District-Munger.
... ... Petitioner/s
Versus
1. The State of Bihar through Additional Chief Secretary, Department of
Education, Government of Bihar, Patna.
2. The Director, Primary Education, Government of Bihar, Patna.
3. The District Education Officer, District-Munger.
4. The District Program Officer, (Establishment), District-Munger.
5. The Block Education Officer, Dharhara - Block, District-Munger.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7410 of 2022
======================================================
1. Sanjay Kumar Singh Son of Sri Omkar Nath Singh @ Onkar Nath Singh,
resident of Village-Maner, P.O. Maner, P.s. Maner, District Patna at present
resident of Village-Bans Bagan, Tola-Chitochak, P.O. and P.S. Jamui,
District-Jamui.
2. Jashai Paswan, son of Sri Sevilal Paswan, resident of Village-Nanaur, P.S.
Rudrapur, District-Madhubani.
3. Ashok Paswan, Son of Sri Guru Paswan, resident of Village-Raychor, P.O.
Nawadih Silphari, P.S. Chandamandih, Chakai, District-Jamui.
4. Bhola Prasad Mandal, son of Sri Sampat Lal Mandal, resident of Village-
Dwashay, P.O. Dwashay, P.S. Durgaganj, District-Katihar.
5. Lalmani Singh, son of Sri Pancham Narayan Singh, resident of Village-
Chainpura, P.O. Chandpur Bhangha, P.S. Janki Nagar, District-Purnea.
6. Mira Tiwary wife of Sri Ramashankar Tiwary, resident of Village-Jalalpur,
P.O. Jalalpur, P.S. Saran, District-Saran.
7. Sunita Ray, Wife of Late Shashi Bhushan, resident of Village-Manikpur, P.O.
Manikpur, P.S. Manikpur, District-Sitamarhi.
8. Rubi Kumari, Wife of Sri Raman Kumar Raman, resident of Village-Kurban,
P.O. Kurban, P.S. Beldaur, District-Khagaria.
9. Rinku Kumari, Wife of Sri Jaikishore Pandey, resident of Village-
Manjhagarh Langtuhata, P.O. Garh Manjha, P.S. Manjha Garh, District-
Gopalganj.
10. Pinki Shahin, Wife of Md. Sahabuddin, resident of Village-Choukitand
Denagadhva, P.O. Khaira, P.S. Khaira, District-Jamui.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
546/631
11. Kabira Khatoon, Wife of Md. Shafiur Rahman, resident of Village-Mirjapur,
P.O. Bishiunpur Umapat, P.S. Muzaffarpur, District-Muzaffarpur.
12. Vivek Kumar Parmar, Son of Late Lal Bahadur Singh, resident of Village-
Lahuar, P.O. Telhar, P.S. Mahishi, District-Saharsa.
13. Akshay Raj son of Sri Ajay Sharma, resident of Mohalla-Bag Sadoram, P.O.
Patna City, P.s. Patna City, District Patna.
14. Sunil Kumar, son of Sri Raj Kumar, resident of Village-Khurdcoal (Chhoti
Coal), P.O. Kaushalpur, P.S. Amarpur, District Banka.
15. Kumari Kavita Sinha, Wife of Dinanath Paswan, resident of Mohalla-
Yaduvansh Nagar, P.O. Bankipur, P.S. Fatuha, District-Patna.
16. Kumari Ankita Daughter of Sri Jai Prakash Singh, resident of Village-
Shivnathi Pokhar, Jamui Road, P.O. Sikandra, P.S. Sikandra, District-Jamui.
17. W.B. Raman, son of Late Dinesh Prasad Yadav, resident of Village-
Purpathar, P.O. Bhoja, P.S. Khodabandpur, District Begusarai.
18. Braj Kishor son of Sri Satyanarayan Paswan, resident of Village-Shahpur,
P.O. Bhoja, P.S. Khodabandpur, District Begusarai.
19. Md. Naseem, Son of Md. Muslim Ansari, resident of Village-Hasanpur, P.O.
Jagatpur, P.S. Jagatpur, District Madhubani.
20. Ramesh Kumar Tiwari, son of Sri Dashrath Tiwari, resident of Village-
Hasanpur, P.O. Jagatpur, P.S. Jagatpur, District Madhubani.
21. Rajesh Kumar Ram, son of Sri Swaminath Ram, resident of Village-
Pakargaon, P.O. Kharpokhra, P.S. Kharpokhra, District West Champaran.
22. Sadhna Kumari, Wife of Sri Rampravesh Kumar Paswan, resident of Village
Pokharia, P.O. Begusarai, P.S. Begusarai, District Begusarai.
23. Sandhya Kumari, Wife of Sri Rakesh Singh, resident of Village-Kapdipur,
P.O. Naviganj Bazar, P.S. Basantpur, District-Siwan.
24. Kanti Devi, Wife of Sri Rajlagan Prasad Singh, resident of Mohalla-Bajrang
Path, Bajrangpuri, P.O. Dhanuki P.S. Dhanuki, District Patna.
25. Mintu Kumar Menan, Son of Sri Dev Narayan Yadav, resident of Village-
Kamalpur, P.O. Chitti, P.S. Chitti, District-Madhepura.
26. Manoj Kumar Mishra, son of Sri Surendra Mishra, resident of Village-
Baijnath, P.O. Devhalia, P.S. Ramgarh, District Kaimur at Bhabhua.
27. Jayprakash Singh son of Sri Radhe Shyam Singh resident of Village-Batan
Bigha, P.O. Kamta, P.S. Parasi, District-Arwal.
28. Nitin Gaurav, Son of Sri Subhash Kumar Verma, resident of Village-
Pirnagar, P.O. Pirnagar, P.S. Gwalpara, District-Madhepura.
29. Sarita Kumari, Wife of Sri Umesh Prasad Sah, resident of Village-Mahanth
Maniyari, Tola Vishunpur Maniyari, P.O. Mahanth Maniyari, P.S. Mahanth
Maniyari, District Muzaffarpur.
30. Khushbu Kumari, Wife of Sri Yugesh Kumar Singh resident of Village-
Aamgachhi, P.O. Bhojpur, P.S. Bhojpur, District-Araria.
31. Lalita Devi, Wife of Sri Narottam Kumar Gupta, resident of Village-Parham,
P.O. Fardah, P.S. Fardah, District Munger.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
547/631
32. Anisurrahman Ansari Son of Sri Motiurr Rahman Ansari, resident of Village
Mahuawa, P.O. Bishunpur, P.S. Jagdishpur, District West Champaran.
33. Kunti Kumari Wife of Sri Kaushal Ram, resident of Village Sundari,
Aamgachhi, P.O. Bhojpur, P.S. Bhojpur, District Araria.
34. Kalpana Kumari Wife of Sri Kumod Kumar Mandal, resident of Village
Garha, Mandal Tola, P.O. Kushmaha, P.S. Pipra, District Araria.
35. Md. Wazir, Son of Md. Hasan, resident of Village Gangpur Siswan, P.O.
Gangpur Siswan, P.S. Siswan, District Siwan.
36. Ghulam Safdar, son of Md. Ghulam Samdani, resident of Village Bara, P.O.
Bara, P.S. Chandauti, District Gaya.
37. Premlata Kumari Wife of Sri Manoj Kumar, resident of Village Ladauda,
P.O. Sahsi, P.S. Alauli, District-Khagaria.
38. Tazeen Fatma, daughter of Md. Niyaz Ahmad, resident of Village
Mahisaudi, P.O. Jamui, P.S. Jamui, District Jamui.
39. Pankaj Kumar Singh son of Late Haldhar Singh resident of Village
Madansath, P.O. Madansath, P.S. Manjhi, District Saran.
... ... Petitioner/s
Versus
1. The Union of India through the Human Resources Development
Department, New Delhi.
2. The Secretary, Human Resources Development Department, Government of
India, New Delhi.
3. The Additional Secretary, Ministry of Human Resources Development
Department, Government of India, New Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Government of India, Shastri Bhawan,
New Delhi.
5. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resources Development, Government of India, Shastri
Bhawan, New Delhi.
6. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
7. The Principal Secretary, Education Department, Government of Bihar,
Patna.
8. The Director, Primary Education Department, Government of Bihar, Patna.
9. The Director, Research and Training, Education Department, Government of
Bihar, Patna.
10. The National Institute of Open Schooling, A-24/25, Institutional Area,
Sector-62, Noida, District-Gautam Budh Nagar (U.P.)-201309 through its
Director.
11. The Regional Director, National Institute of Open Schooling, Regional
Centre, Lalit Bhawan, Ground Floor, Baily Road, Patna-800001.
12. Bihar School Examination Board, Patna through its Secretary, Chajju Bagh,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
548/631
Patna-800017.
13. The State Council of Educational Research and Training, Patna through its
Director, Mahendru, Tripolia, Patna-800006.
14. The Director, State Council of Educational Research and Training,
Mahendru, Tripolia, Patna-800006.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7467 of 2022
======================================================
Sultana D/o Md. Hasibur Rahman, resident of Ward No. 12, Vishahariya,
Bisharia, P.O. Akarthapa, P.S. Bhargama, District - Araria, Pin Code - 854334.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Government of Bihar, New Secretariat,
Patna.
4. The District Education Officer, Purnea.
5. The District Programme Officer (Establishment), Purnea.
6. National Institute Of Open Schooling through its Regional Director, Lalit
Bhawan, Patna.
7. Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
8. The Block Education Officer, Banmankhi.
9. The Headmaster Middle School, Ekraha Maktabh, Banmankhi, Purnea.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7568 of 2022
======================================================
Govind Prasad Son of Late Ramnarayan Raut @ Ramnarayan Prasad, resident
of village - Bairiya Vrit, Dhupwa Tola, Post Office- Singhpur Haraiya, Police
Station- Raxaul, District - East Champaran (Motihari). At present posted and
working as a Panchayat Teacher in Govt. Primary School Bairiya Vrit,
Anchal- Raxaul, District- East Champaran (Motihari).
... ... Petitioner/s
Versus
1. The State of Bihar. Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
549/631
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, East Champaran at Motihari.
5. The District Programme Officer (Establishment), East Champaran at
Motihari.
6. The Block Development Officer, Raxaul, District- East Champaran at
Motihari.
7. The Block Panchayati Raj Officer, Raxaul, District - East Champaran at
Motihari.
8. The Block Education Officer, Raxaul, District - East Champaran at Motihari.
9. The Panchayat Secretary, Gram Panchayat Raj Pantoka, Anchal - Raxaul,
District - East Champaran at Motihari.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7606 of 2022
======================================================
Anjani Sah son of Satyanarayan Sah, resident of Village- Bagheji, P.S.-
Barauli, District- Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Govt. of Bihar, Patna.
2. The Principal Secretary, Department of Education, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Gopalganj.
5. The District Programme Officer (Estab.), Gopalganj.
6. The Block Education Officer, Baikunthpur, Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7636 of 2022
======================================================
Md. Intekhab Alam, S/o Md. Nasiruddin, Resident of Village - Quazi Tola,
P.O. - Tarwara, P.S. - G.B. Nagar, Tarwara, District - Siwan.
... ... Petitioner/s
Versus
1. The Union of India, through the Secretary, Department of School Education
and Literacy, Ministry of Human Resource Development, New Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
550/631
3. The Secretary Legislative Department, Ministry Law and Justice, New
Delhi.
4. The Additional Secretary, Department of School Education and Literacy,
Ministry Human Resource Development, New Delhi.
5. The National Council of Teachers Education, New Delhi represented
through its Director.
6. The Regional Director, National Council Teachers Education, Estern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar, through the Principal Secretary, Education Department,
Bihar, Patna.
8. The Principal Secretary Cum Additional Chief Secretary, Education
Department, Bihar, Patna.
9. The Secretary, Primary Education, Education Department of Bihar, Patna.
10. The Director, Primary Education, Education Department of Bihar, Patna.
11. The Director, Research and Training, Education Department, Bihar, Patna.
12. The District Education (Establishment) Officer, Siwan.
13. The Chairman, Bihar School Examination Board, Budh Marg, Patna.
14. The Secretary, Bihar School Examination Board, (Senior Secondary), Budh
Marg, Patna.
15. The Deputy Secretary, Bihar School Examination Board, (Senior
Secondary), Budh Marg, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7658 of 2022
======================================================
Arun Kumar Thakur S/o Late Vedanand Thakur R/o Village and Post Lattipur,
P.S. Bihpur, District- Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Department Human
Resources, Government of Bihar, Patna.
2. The Director, Primary Education, Government of Bihar, Patna.
3. The District Magistrate, District- Bhagalpur.
4. The District Education Officer, District- Bhagalpur.
5. The District Programme Officer, District- Bhagalpur.
6. The Block Education Extension Officer, Bihpur, District- Bhagalpur.
7. The Panchayat Secretary, Gram Panchayat Raj Bihpur, Block- Bihpur,
District- Bhagalpur.
8. The Headmaster, Government Middle School, Narkatiya, Bihpur, District-
Bhagalpur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
551/631
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7830 of 2022
======================================================
Reshma Kumari D/ of Sri Shambhu Prasad Gupta, through its the Principal
Secretary, Human Resources Development Department, Government of
Bihar, New Secretariat, Patna.
... ... Petitioner/s
Versus
1. The State of Bihar through its the Principal Secretary, Human Resources
Development Department, Government of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Human Resources Development Department,
Government of Bihar, New Secretariat, Patna.
3. The Director, Primary Education, Human Resources Development
Department, Government of Bihar, Patna.
4. The District Education Officer, District Kaimur at Bhabhua.
5. The Block Education Extension Officer, Nuaon, District-Kaimur.
6. The Gram Panchayat, Eoti, through Panchayat Secretary, Nuaon, District-
Kaimur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8081 of 2022
======================================================
1. Birendra Kumar Sada S/o Late Ram Sada, R/o Vill Brahampur, P.S.-
Shumbha Deodhi P.S.- Kusheshwarsthan, Dist. - Darbhanga.
2. Ram Prawesh Sharma, S/o Braj Nandan Sharma, R/o Vill Chiri, P.O. -
Ginjee, P.S. Hulasganj, Dist. - Jahanabad.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Jahanabad.
4. The District Magistrate, Madhubani.
5. The District Education Officer, Madhubani.
6. The District Education Officer, Jahanabad.
7. The District Programme Officer (Establishment), Madhubani.
8. The District Programme Officer (Establishment), Jahanabad.
9. The Block Development Officer, Lakhnaur, Madhubani.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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10. The Block Development Officer, Hulasganj, Jahanabad.
11. The Block Education Officer, Lakhnaur, Madhubani.
12. The Block Education Officer, Hulasganj, Jahanabad.
13. The Panchayat Secretary Gram Panchayat Unit Chiri, Hulasganj, Jahanabad.
14. The Secretary, National Institute of Open Schooling, Ministry of HRD,
Govt. of India.
15. The Director, State Council of Education Research AND Training (SCERT)
Mahandru Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8198 of 2022
======================================================
1. Manoj Kumar S/o Manik Das R/o Village- Madhay, P.S.- Rajoun, District-
Banka, at present posted as Panchayat Teacher at Government Primary
School, Makramdih, Block- Rajoun, District- Banka.
2. Priy Ranjana D/o Upendra Prasad, W/o Sunil Kumar Singh R/o Village-
Dumariya, P.S.- Rajoun, District- Banka, at present posted as Panchayat
Teacher at Government Primary School, Lahoriya, Block- Rajoun, District-
Banka.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary Department of School
Education and Literacy, Ministry of Human Resource Development, New
Delhi.
2. The Secretary Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Secretary Legislative Department, Ministry of Law and Justice, New
Delhi.
4. The Additional Secretary Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
5. The National Council of Teachers Education New Delhi represented through
its Director.
6. The Regional Director National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
7. The State of Bihar through the Principal Secretary Education Department,
Government of Bihar, Patna.
8. The Principal Secretary Education Department, Government of Bihar, Patna.
9. The Director Primary Education, Government of Bihar, Patna.
10. The District Magistrate Banka, District- Banka.
11. The District Education Officer Banka, District- Banka.
12. The District Programme Officer Establishment (Education), Banka, District-
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
553/631
Banka.
13. The Block Education Officer Rajoun, District- Banka.
14. The Panchayat Secretary-Cum- Member- Secretary Panchayat Employment
Unit, Gram Panchayat Raj- Sanjha Syampur, Block- Rajoun, District-
Banka.
15. The Panchayat Secretary-Cum- Member- Secretary Gram Panchayat Raj
Chilkabar Asauta, Block- Rajoun, District- Banka.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8281 of 2022
======================================================
1. Md. Faiyaz Alam S/o Md. Niyamat Husain, R/o Village- Laxmikitta, P.S.-
Dhoraiya, District- Banka, at present posted as Block Teacher at
Government Middle School, Kharihara (Urdu), Block- Barahat, District-
Banka.
2. Ranju Rani D/o Nakul Prasad, W/o Shambhu Tanti, R/o Village- Balthara,
P.S.- Rajoun, District- Banka, at Present posted as Panchayat Teacher at
Government Primary School, Kotwali, Block- Rajoun, District- Banka.
3. Devanand S/o Late Mukdeo Prasad Singh, R/o Village- Tetariya, P.S.-
Sajour, District- Bhagalpur, at Present posted as Panchayat Teacher at
Government Primary School, Dharmray, Block- Amarpur, District- Banka.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resources Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resource Development, New Delhi.
3. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resource Development, New Delhi.
4. The National Council of Teachers Education, New Delhi represented
through its Director.
5. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
6. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
7. The Principal Secretary, Education Department, Government of Bihar,
Patna.
8. The Director, Primary Education, Government of Bihar, Patna.
9. The District Magistrate, Banka, District- Banka.
10. The District Education Officer Banka, District- Banka.
11. The District Panchayat Raj Officer, Banka, District- Banka.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
554/631
12. The District Programme Officer, Establishment (Education) Banka, District-
Banka.
13. The Block Development Officer-Cum- Secretary, Block Teacher
Employment Unit, Barahat, Block- Barahat, District- Banka.
14. The Block Development Officer-Cum- Secretary, Block Teacher
Employment Unit, Rajoun, Block- Rajoun, District- Banka.
15. The Block Development Officer-Cum- Secretary, Block Teacher
Employment Unit, Amarpur, Block- Amarpur, District- Banka.
16. The Block Panchayat Raj Officer, Barahat, Block- Barhat, District- Banka.
17. The Block Panchayat Raj Officer, Rajoun, District- Banka.
18. The Block Panchayat Raj Officer, Amarpur, District- Banka.
19. The Block Education Officer, Barahat, District- Banka.
20. The Block Education Officer, Rajoun, District- Banka.
21. The Block Education Officer, Amarpur, District- Banka.
22. The Panchayat Secretary, Panchayat Employment Unit, Gram Panchayat Raj
Amhara Harchandi, Block- Rajaun, District- Banka.
23. The Panchayat Secretary, Panchayat Employment Unit, Gram Panchayat Raj
Garipur, Block- Amarpur, District- Banka.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8424 of 2022
======================================================
Arun Kumar Mishra, Son of Late Chandraketu Mishra, Resident of Village -
Dariapur Anant, Police Station - Paliganj, District - Patna.
... ... Petitioner/s
Versus
1. The State of Bihar, Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The District Education Officer, Patna.
4. The District Programme Officer (Establishment), Patna.
5. The Block Education Officer, Paliganj, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8512 of 2022
======================================================
Sanjay Kumar Dubey S/o Sri Bharat Debey, Resident of Village-Dubauli,
O.P.-Orrah, P.S.-Belwan, District-Kaimur (Bhabhua), Presently Posted as
Panchayat Teacher, Primary School, Dubauli, Bhagwanpur, Kaimur
(Bhabhua)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
555/631
... ... Petitioner/s
Versus
1. The Union of India through its Secretary, Ministry of Human Resources
Development, New Delhi.
2. The State of Bihar through the Principal Secrerary, Primary Education,
Govt. of Bihar, Patna.
3. The Chairman, NIOS,
4. The Secretary, NIOS (U.P.),
5. The Director (Academic), NIOS (U.P.),
6. The Regional Director, NIOS Patna, Govt. of Bihar,
7. The Director, Primary Education, Bihar,
8. The District Education Officer, Kaimur (Bhabhua)
9. The District Programme Officer (Est.), Kaimur (Bhabhua)
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8520 of 2022
======================================================
Babita Kumari Wife of Sri Virendra Kumar Singh, D/o-Sri Dinanath Prasad,
Resident at Village-Ward No.23, Shantipuri, Belbanwa, POst and P.S.-
Motihari, District-East Champaran at Present Village-Navtan, P.S.-
Sangrampur, District-East Champaran, Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar through Additional Principal Secretary, Department of
Primary Education, Government of Bihar, New Secretariat, Patna.
2. The District Magistrate, Motihari, District-East Champaran
3. The District Education Officer, Motihari, District-East Champaran
4. The Block Education Officer, Sangrampur, District-East Champaran.
5. The Secretary, School Education Committee Reversed Middle School,
Navtan, Panchayat-Bhatwaliya, Sangrampur, District-East Champaran.
6. Block Relationship Officer, (B.R.O.), Block -Sangrampur, District-East
Champaran.
7. The Principal, Reversed Middle School, Navtan, Panchayat-Bhatwaliya,
Sangrampur, District-East Champaran.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8668 of 2022
======================================================
Indu Bhushan Kumar Singh S/o Late Ganesh Dutt Singh R/o Vill. Dharmrahi,
P.O.- Beldiha, P.S.- Belhar, District- Banka.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
556/631
... ... Petitioner/s
Versus
1. The State of Bihar Through its Secretary, Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education) Education Department, Govt. of Bihar,
New Secretariat, Patna.
3. The Director (Research and Training) Education Department, Govt. of
Bihar, Mahendru, Patna.
4. The District Magistrate Banka.
5. The District Education Officer Banka.
6. The District Programme Officer (Establishment) Banka.
7. The Block Education Officer Belhar, Banka.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8956 of 2022
======================================================
Nitu Kumari Wife of Jay Narayan Mandal C/o Damodar Smriti Bhawan,
Resident of Mohalla- Chitragupta Nagar, P.S.- Barh, District- Patna at present
posted as Block Teacher Middle School, Railly Diara, Block- Pandarak,
District- Patna.
... ... Petitioner/s
Versus
1. The Union of India through Human Resources Development Department,
New Delhi.
2. The Secretary, Human Resources Development Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources Department, New
Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development Department, Shastri Bhawan, New Delhi.
5. The State of Bihar through Additional Chief Secretary, Department of
Education, Government of Bihar, Patna.
6. The Additional Chief Secretary, Department of Education, Government of
Bihar, Patna.
7. The Chairman, Bihar School Examination Board, Bihar, Patna.
8. The Director, Primary Education, Government of Bihar, Patna.
9. The District Education Officer, Patna.
10. The District Programme Officer Est, Patna.
11. The Block Development Officer-cum-Member Secretary, Block
Employment Unit, Block Pandarak, Patna.
12. The Block Education Officer, Block Pandarak, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
557/631
13. The Executive Officer-cum-Block Panchayat Raj Officer, Pandarak, Block
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9033 of 2022
======================================================
Naman Chaturvedi Daughter of Shri Rajendra Chaturvedi, Wife of Shri
Jitendra Tiwari, Resident of Village - Kusaundhi, Police Station- Mirganj,
District- Gopalganj. At present posted and working as Prakhand Teacher in
Govt. Middle School Bigahi Bairisal, Anchal - Hathua, District- Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar. Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Gopalganj.
5. The District Programme Officer (Establishment), Gopalganj.
6. The Block Development Officer, Hathua, District - Gopalganj.
7. The Block Panchayati Raj Officer, Hathua, District- Gopalganj.
8. The Block Education Officer, Hathua, District- Gopalganj.
9. The Secretary, Regional Office, National Institute of Open Schooling
(NIOS), Lalit Bhawan, Bailey Road, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9116 of 2022
======================================================
Sunaina Kumari Wife of Samresh Mohan Samdarshi Resident of Ward No.10,
Kavilasi, Bissharia, Post Office- Keotahar Kundal, Samastipur, Pin- 848206,
Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar represented through the Principal Secretary, Education
Department, Govt. of Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The District Magistrate, Samastipur.
4. The District Education Officer, Samastipur.
5. The District Programme Officer (Establishment), Samastipur.
6. The Block Education Officer, Rosera, District- Samastipur and
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
558/631
7. The Panchayat Secretary, Gram Panchayat Raj, Mo. Nagar Purab, Block-
Rosera, District- Samastipur.
8. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resources Development,
Government of India.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9178 of 2022
======================================================
Bibhu Kumar Sonu S/o Brajnandan Prasas Srivastav, R/o At and P.O.-
Belsandi Tara, P.S.-Bibhutipur, District-Samastipur, at present posted as Block
Teacher at Middle School Belsandi Tara, Block-Bibhutipur, District-
Samastipur.
... ... Petitioner/s
Versus
1. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resources Development, New
Delhi.
2. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, New Delhi.
3. The Additional Secretary, Department of School Education and Literacy,
Ministry of Human Resources Development, New Delhi.
4. The National Council of Teachers Education, New Delhi represented
through its Director.
5. The Regional Director, National Council of Teachers Education, Eastern
Regional Committee, 15 Nilkanth Nagar, Nayapali Bhuvneshwar, Orissa.
6. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
7. The Principal Secretary, Education Department, Government of Bihar,
Patna.
8. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
9. The Bihar School Examination Board Patna through its Secretary.
10. The Chairman, Bihar School Examination Board, Patna.
11. The Secretary, Bihar School Examination Board, Patna.
12. The State Council for Educational research and Training, Bihar, Mahendru,
Patna through its Director.
13. The Director, State Council for Educational research and Training, Bihar,
Patna.
14. The District Magistrate Samastipur, District-Samastipur.
15. The District Education Officer, Sitamarhi, District-Sitamarhi.
16. The District Panchayat Raj Officer, Samastipur,District-Samastipur.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
559/631
17. The District Programme Officer, Establishment (Education)
Samastipur,District-Samastipur.
18. The Block Development Officer-cum-Secretary, Block Teachers
Employment Unit, Bibhutipur, District-Samastipur.
19. The Block Panchayat Raj Officer, Bibhutipur, District-Samastipur.
20. The Block Education Officer, Bibhutipur, District-Samastipur.
21. The Principal, Primary Education Teachers College, Rampur Jalalpur,
Dalsingsarai, District-Samastipur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9373 of 2022
======================================================
Ranjana Roy @ Ranjana Roy Thakur Wife of Shri Rajeev Kumar Thakur
Resident of Village Bhirha, P.S. Rosera, District Samastipur- 848216, Bihar.
... ... Petitioner/s
Versus
1. The State of Bihar represented through the Principal Secretary, Education
Department, Govt. of Bihar, Patna.
2. The Director, Primary Education, Bihar, Patna.
3. The District Magistrate, Samastipur.
4. The District Education Officer, Samastipur.
5. The District Programme Officer (Establishment), Samastipur.
6. The Panchayat Secretary, Gram Panchayat Raj, Bhirha West, Block- Rosera,
District- Samastipur.
7. The Union of India represented through the Secretary, Department of School
Education and Literacy, Ministry of Human Resources Development,
Government of India.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9377 of 2022
======================================================
Wahida Tabassum Wife of- Md Shamimur Rahman Resident of Village-
Ghormara, P.S.- Mahalgaon District- Araria. Presently working as Panchayat
Teacher in Primary School Rahmatnagar Tola-Trishulia Gram Panchayat-
Basantpur P.S. and Block- Araria, District- Araria.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department, Govt. of Bihar.
2. The Director Primary Education Department, Govt. of Bihar.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
560/631
3. The District Education Officer Araria, District-Araria
4. The District Programme Officer (Establishment) Araria District-Araria
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9382 of 2022
======================================================
Sanjay Bosak Son of Sri Prema Nand Bosak Resident of Village- Panasi,
P.O.- Panasi Hat, P.S. Paharkatta, Block- Pothiya, District- Kishanganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar, New Secretariat, Bailey Road, Patna,
Bihar.
2. The Principal Secretary, Department of Education, Government of Bihar,
New Secretariat, Bailey Road, Patna, Bihar.
3. The Director, Primary Education, Department of Education, Government of
Bihar, New Secretariat, Bailey Road, Patna, Bihar.
4. The District Education Officer, Kishanganj, Bihar.
5. The District Programme Officer (Establishment), Kishanganj, Bihar.
6. The Principal, Diet, Kishanganj.
7. The Chairman, National Council of Teachers Education, Hans Bhawan,
Bahadur Shah Zafar Marg, New Delhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9390 of 2022
======================================================
Amna Khatoon @ Bibi Amna Khatoon Wife of Md Khalilur Rahman,
Resident of Village - Thengapur, Ward no. - 07 P.O. and P.S. - Jokihat District
- Araria. Presently working as Panchayat Teacher in Primary School Dhobania
P.S. and Block - Jokihat, District - Araria.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal secretary, Human Resources
Development Department, Govt. of Bihar.
2. The Director Primary Education Department, Govt. of Bihar.
3. The District Education Officer Araria, District - Araria.
4. The District Programme Officer (Established) Araria District - Araria.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
561/631
Civil Writ Jurisdiction Case No. 9476 of 2022
======================================================
1. Manoj Kumar S/o Keshav Lal Das Resident of Gorihare Chowk, Ward No.
18, Forbesganj, Dist- Araria. At present posted as Block Teacher, Middle
School- Basgara Rampur, Block- Forbesganj, Dist- Araria.
2. Suman Kumar Mishra S/o Abhiram Mishra Resident of Ward No-4,
Gangwara Buzurg, Post- Baligarh, Block- Runnysaidpur, Dist- Sitamarhi, at
present posted as Block Teacher, Middle School- Gangwara Tola, Block-
Runnysaidpur, Dist- Sitamarhi.
3. Prakash Kumar S/o Sunil Singh Resident of Village- Narinapur, Ward No-6,
P.O.- Ramnagar, P.S.- Ramnagar, West Champaran. At present posted as
Block Teacher Middle School Navgavan, Dist- West Champaran.
4. Babalu Kumar Singh @ Bablu Singh S/o Late Sita Ram Singh Resident of
Village and Post- Dumari Kala, Block- Mejarganj, Dist- Sitamarhi. At
present posted as Block Teacher Middle School (Girl), Dumari Kala, Block-
Mejarganj, Dist- Sitamarhi.
5. Sameer Sunu S/o Tripuari Sharan Pandey Resident of Ward No.3, Ramauli,
Dist- West Champaran. At present posted as Block Teacher, Upgraded
Middle School- Belwa- Nanhakar, Block- Lauriya, Dist- West Champaran.
6. Maheshwar Rishidev S/o Ramanand Rishidev Resident of Village- Jageer
Halhaliya, Post- Khawaspur, Panchayat Raj- Halhaliya, Block- Forbesganj,
Dist- Araria. At present posted as Panchayat Teacher in Primary School-
Rahikpur at Manikpur, Block- Forbesganj, Dist- Araria.
7. Mukesh Paswan S/o Late Banarsi Paswan Resident of Village- Bathaul,
Post- Baraipura, Block and P.S.- Chhaurahi, Dist- Begusarai. at present
posted as Block Teacher in Middle School- Lakhanpatti, Panchayat- Malpur,
Block- Chhaurahi, Dist- Begusarai.
8. Dilip Kumar Sah S/o Late Dwarika Prasad Resident of Village- Karwasin,
Sandesh, Block- Udawantnagar, Dist- Bhojpur. At present posted as Block
Teacher Upgraded Middle School- Masadh, Block- Udawantnagar, Dist-
Bhojpur.
9. Priya Kumari W/o Lalan Kumar Karn Resident of Ward No- 06, Mohalla-
Vidypuri, Madhepur, Dist- Madhubani. At present posted as Panchayat
Teacher Primary School Ramchandra, Yadav Tola (new), Madhepur, Dist-
Madhubani.
10. Indresh Mishra S/o Late Kameshwar Mishra Resident of Village- Bilashpur,
P.S.- Ramnagar, Dist- West Champaran. At present posted as Panchayat
Teacher Govt. Primary School- Bilashpur, West Champaran.
11. Ashutosh Mishra S/o Kumar Nath Mishra Resident of Village and Post-
Ramai, Block- Forbesganj, Dist- Araria. At present posted as Block Teacher,
Middle School- Ramai, Block- Forbesganj, Dist- Araria.
... ... Petitioner/s
Versus
1. The Union of India through Human Resources Department, New Delhi.
2. The Secretary, Human Resources Department, New Delhi.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
562/631
3. The Additional Secretary, Ministry of Human Resources Department, New
Delhi.
4. The Secretary, Department of School Education and Literacy, Ministry of
Human Resources Development, Govt. of India Shastri Bhavan, New Delhi.
5. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
6. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
7. The Director, Primary Education, Education Department, Govt. of Bihar,
Patna.
8. The District Education Officer, Araria.
9. The District Education Officer, Madhubani.
10. The District Education Officer, West Champaran.
11. The District Education Officer, Bhojpur (Ara).
12. The District Education Officer, Begusarai.
13. The District Education Officer, Sitamarhi.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9479 of 2022
======================================================
Madhuresh Kumar S/o Sri Kedar Tiwari, Resident of Ward No. 6, Bankatwa,
Block-Bankatwa, Dist-East Champara (Motihari), At present posted as Block
Teacher, Middle School-Golapakariya, Block-Bankatwa, Dist-East
Champaran.
... ... Petitioner/s
Versus
1. The Union of India through Human Resources Department, New Delhi.
2. The Secretary Human Resources Department, New Delhi.
3. The Additional Secretary, Ministry of Human Resources Department, New
Delhi.
4. The Secretary Department of School Education and Literacy, Ministry of
Human Resources Development, Govt. of India Shastri Bhavan, New Delhi.
5. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
6. The Principal Secretary, Education Department, Govt. of Bihar, Patna.
7. The Director Primary Education, Education Department, Govt. of Bihar,
Patna.
8. The District Education Officer, East Champaran (Motihari).
9. The District Programme Officer, East Champaran (Motihari).
10. Block Education Officer, Bankatawa, Dist-East Champaran.
... ... Respondent/s
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
563/631
======================================================
with
Civil Writ Jurisdiction Case No. 9532 of 2022
======================================================
Anuj Kumar Jha Son of Late Ram Pukar Jha, Resident of Ward No. 14, Suro,
Ojha Tol, P.O. and P.S. - Bachhwara, District - Begusarai.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, New
Secretariat, Patna.
3. The Director, Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer, Beusarai.
5. The District Programme Officer (Establishment), Begusarai.
6. National Institute of Open Schooling, through its Regional Director, Lalit
Bhawan, Patna.
7. Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9637 of 2022
======================================================
Md. Mukaddar Alam S/o Md. Sharif, Resident of Village- Kusiari, P.O. and
P.S.- Pothia, District- Kishanganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The Director, Primary Education Govt. of Bihar, Patna.
3. The District Education Officer, Kishanganj.
4. The District Programme Officer, Establishment, Kishanganj.
5. The Block Education Officer, Pothia.
6. The Block Development Officer, Pothia, District- Kishanganj.
7. The Head Master, Primary School, Barnibasti, Belgachchhi, P.S. Pothia,
District- Kishanganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9643 of 2022
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
564/631
======================================================
Masuda Khatoon Wife of Afroz Alam, Resident of Village - Mathia Zirat,
Azad Bagh, Motihari, P.S. Chhatauni, District - Motihari (East Champaran).
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary Education Department,
Government of Bihar, Patna.
2. The Principal Secretary Education Department, Government of Bihar, Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. State Council for Education Research and Training, Bihar Mahendru, Patna
through its Director.
8. The Director, State Council for Education Research and Training Bihar,
Patna.
9. The District Magistrate East Champaran, (Motihari).
10. The District Education Officer, East Champaran, (Motihari).
11. The District Programme Officer, Establishment, East Champaran,
(Motihari).
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9762 of 2022
======================================================
Nagma Akthar Wife of- Md Iftekhar Alam, Daughter of- Akhtar Hussain,
Resident of Village- Ansar Nagar Pagmil, P.O. and P.S.- Hazaribagh District-
Hazaribagh. At present resident of Mohalla- Azad Nagar Ward no.- 19 P.S.
and District- Araria. Presently working as Block Teacher in Utkarmik Middle
School Joginder Balak P.S.- Mahalgaon Block- Jokihat, District- Araria.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department, Govt. of Bihar.
2. The Director Primary Education Department, Govt. of Bihar.
3. The District Education Officer Araria, District- Araria.
4. The District Programme Officer (Established) Araria District- Araria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9772 of 2022
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
565/631
Sudhanshu Kumar Son of Anil Kumar Ray, Resident of Village- Riwan, Ward
No. 5, P.O.- Akhtiyarpur, P.S.- Kargahar, District- Rohtas, Presently working
as Block Teacher in U.M.S. Begiya, Block- Sugauli, East Champaran at
Motihari.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, New
Secretariat, Patna.
3. The Director, Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer, East Champaran at Motihari.
5. The District Programme Officer (Establishment), East Champaran at
Motihari.
6. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Patna.
7. Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9899 of 2022
======================================================
Sangita Bharti W/O- Dinesh Kumar Yadav R/O- Vill.- Bhaghwa, P.O.
Nayanand Gola, P.S.- Simra, District- Purnia.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Purnia.
4. The District Education Officer, Purnia.
5. The District Programme Officer (Establishment), Purnia.
6. The Block Development Officer, Rupauli, Purnia.
7. The Block Education Officer, Rupauli, Purnea.
8. The Panchayat Secretary, Gram Panchayat Raj Koyali, Simara west,
Rupauli, Purnea.
9. The Mukhiya, Gram Panchayat Raj Koyali, Simara west, Rupauli, Purnea.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
566/631
Civil Writ Jurisdiction Case No. 9900 of 2022
======================================================
Babita Kumari Baby W/O Sachidanand Yadav, R/O Vill. Gadhia, P.O.
Kumarkhand, P.S. Kumarkhand, District Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Madhepura.
4. The District Education Officer, Madhepura.
5. The District Programme Officer (Establishment), West Champaran.
6. The District Programme Officer (Establishment), Madhepura.
7. The Block Development Officer, Kumarkhand, District Madhepura.
8. The Block Education Officer, Kumarkhand, Madhepura.
9. The Panchayat Secretary Cum Secretary Panchayat Employment Unit Gram
Panchayat Raj Kumarkhand, Block Kumarkhand, District Madhepura.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9913 of 2022
======================================================
Pratima Kumari W/o - Ngendra Kumar Resident of Village- Ghoshi, Near
Mahadev Sthan, Police Station - Ghoshi, District- Jehanabad.
... ... Petitioner/s
Versus
1. The State of Bihar through the Addl. Chief Secretary, Department of
Education, Government of Bihar, Patna.
2. The Addl. Chief Secretary, Department of Education, Government of Bihar.
3. The Director, Primary Education, Department of Education, Bihar, Patna.
4. The District Education Officer, Jehanabad.
5. The District Programme Officer (Estab), Jehanabad.
6. The Block Education Officer, Block- Makhdumpur, District- Jehanabad.
7. The Regional Director, National Institute of Open Schooling, Regional
Center, Lalit Bhawan, Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9928 of 2022
======================================================
1. Priyanka Kumari W/o Manoj Prasad, R/o Vill. Murliganj, Ward No. 10, P.O.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
567/631
Murliganj, P.S.- Murliganj, District Madhepura.
2. Shahin Praveen W/O Mu. Masud, R/O Vill. Bhairopatti, P.O. Buddhma, P.S.
Murliganj, District Madhepura.
3. Suman Kumari D/o Ramchandra Prasad R/o Vill. Rampur, P.O. Rampur, P.S.
Murliganj, District Madhepura.
4. Shahina Khatoon W/O Abdul Hasib Rabbani, R/O Vill. Puraini, P.O. Puraini,
P.S. Shrinagar, District Madhepura.
5. Bina Devi D/O Kamleshwari Prasad Yogi, R/O Vill. Sikiyaha, P.O. Bhatani
Bazar, P.S. Kumarkhand, District Madhepura.
6. Gayatri Devi W/O Shivanandan Ram, R/O Vill. Piparahi, P.O. Bhan Tekthi,
P.S. Dhailadh, District Madhepura.
7. Kailash Kumar S/O Shiv Ram Chaudhari, R/O Vill. Basaha, P.O. Basaha,
P.S. Pipra, District Supaul.
8. Rajesh Kumar Singh S/O Fanilal Mehta, R/O Vill. Hanumanagar, P.O.
Chandaur, P.S. Saur Bazar, District Saharsa.
9. Anil Kumar Manjhi S/O Hari Lal Manjhi, R/o Vill. Bangalwa, P.O.
Bangalwa, P.S. Dharahara, District Munger.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Madhepura.
4. The District Magistrate, Munger.
5. The District Education Officer, Madhepura.
6. The District Education Officer, Munger.
7. The District Programme Officer (Establishment), Madhepura.
8. The District Programme Officer (Establishment), Munger.
9. The Block Development Officer, Dheladh, District Madhepura.
10. The Block Development Officer, Kumarkhand, Madhepura.
11. The Block Development Officer, Murliganj, Madhepura.
12. The Block Development Officer, Puraini, Madhepura.
13. The Block Development Officer, Ghailar, Madhepura.
14. The Block Development Officer, Shankarpur, Madhepura.
15. The Block Education Officer, Dheladh, District Madhepura.
16. The Block Education Officer, Kumarkhand, Madhepura.
17. The Block Education Officer, Murliganj, Madhepura.
18. The Block Education Officer, Puraini, Madhepura.
19. The Block Education Officer, Ghailar, Madhepura.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
568/631
20. The Block Education Officer, Shankarpur, Madhepura.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10001 of 2022
======================================================
Kumari Chhaya D/o Shivlal Pandit W/o Chandra Dev Rai, Resident of
Mohalla- Lohiya Nagar Barmasia, P.S. and District- Katihar.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, Patna.
2. The District Magistrate, Katihar.
3. The District Education Officer, Katihar.
4. The District Programme Officer, Katihar.
5. The Block Development Officer, Mansahi, Katihar.
6. The Block Education Officer, Mansahi, Katihar.
7. The Mukhiya, Gram Panchayat, Puraitha, Mansahhi, District- Katihar.
8. The Panchayat Secretary, Gram Panchayat, Puraitha, District- Katihar.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10060 of 2022
======================================================
Priti Kumari Daughter of Late Babulal Rajak, Resident of Village - Kamat
Tola, P.O. - Kali Prasad P.S. - Pirpainti, District - Bhagalpur.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
3. The Director, State Council of Educational Research and Training (SCERT),
Mahandru, Patna - 6.
4. The District Education Ofifcer, Bhagalpur.
5. The District Program Officer, (Establishment), Bhagalpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10078 of 2022
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
569/631
Moni Shrivastav Wife of Shri Arvind Kumar Shrivastav, Resident of Village-
Bishunpura, Police Station-Mirganj, District-Gopalganj, at present posted and
working as a Panchayat Teacher in Govt. Newly Created Primary School
Mauze Ekdanga, Anchal-Hathua, District-Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Gopalganj.
5. The District Programme Officer (Establishment), Gopalganj.
6. The Block Development Officer, Hathua, District-Gopalganj.
7. The Block Education Officer, Hathua, District-Gopalganj.
8. The Panchayat Secretary, Gram Panchayat Raj Ekdanga, Anchal-Hathua,
District-Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10081 of 2022
======================================================
Krishna Kumari Daughter of Shri Chandrashekhar Prasad Singh, Resident of
Village - Amba Icharua, Medni Sadar Tola, Police Station - Alauli, District -
Khagaria At present posted and working as Panchayat Teacher in Govt.
Primary School Icharua (Musahari), Anchal - Alauli, District - Khagaria.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary - cum- Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Khagaria.
5. The District Programme Officer (Establishement), Khagaria.
6. The Block Development Officer, Alauli, District - Khagaria.
7. The Block Panchayat Raj Officer, Alauli, District - Khagaria.
8. The Block Education Officer, Alauli, District - Khagaria.
9. The Panchayat Secretary, Gram Panchayat Raj Amba Icharua, Anchal -
Alauli, District - Khagaria.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
570/631
Civil Writ Jurisdiction Case No. 10195 of 2022
======================================================
Rishav Raj Late Chandra Shekhar Mishra, resident of Village - Kailkhurd,
Kail, Police Station - Barharia, District- Siwan. At present posted and
working as Panchayat Teacher in Govt. Kanya Primary School Navihata,
Anchal - Barharia, District - Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar. Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Siwan.
5. The District Programme Officer (Establishment), Siwan.
6. The Block Development Officer, Barharia, District - Siwan.
7. The Block Panchayati Raj Officer, Barharia, District - Siwan.
8. The Block Education Officer, Barharia, District- Siwan.
9. The Panchayat Secretary, Gram Panchayat Raj, Kailgarh Uttar, Anchal -
Barharia, District - Siwan.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10281 of 2022
======================================================
1. Ajay Kumar S/o Hari Prasad Yadav, R/o Village and P.O. - Mahalgaon, P.S.-
Mahalgaon, District - Araria, at present posted as Panchayat Teacher at
Government Primary School, Ukhava Musahari Tola, Block - Jokihat,
District - Araria.
2. Md. Equbal Hussain, S/o Md. Shamim Akhter, R/o Village - Chaharpur
Jogjan, Ward No. - 11, P.O. and P.S.- Palasi, District - Araria, at present
posted as Block Teacher at Government Upgraded Middle School, Dighali,
Block - Palasi, District - Araria.
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Education
Department, Government of Bihar, Patna.
2. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Magistrate, Araria, District - Araria.
5. The District Education Officer, Araria, District - Araria.
6. The District Programme Officer, Establishment (Education), Araria, District
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
571/631
- Araria.
7. The Block Development Officer, Jokihat, District - Araria.
8. The Block Development Officer-Cum-Member Secretary Block
Employment Unit, Palasi, District - Araria.
9. The Block Education Officer, Jokihat, District - Araria.
10. The Block Education Officer, Palasi, District - Araria.
11. The Panchayat Secretary-Cum-member-Secretary, Panchayat Employment
Unit, Gram Panchayat Raj - Mahalgaon, Block - Jokihat, District - Araria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10462 of 2022
======================================================
Md. Shahzad Alam Ansari Son of Md. Shahab Uddin Ansari Resident of Naya
Tola, Karori Bazar, P.O. and P.S.- Habibpur, District- Bhagalpur
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Government of Bihar, New
Secretariat, Patna.
3. The Director, Primary Education, Education Department, Government of
Bihar, New Secretariat, Patna.
4. The District Education Officer, Bhagalpur.
5. The District Programme Officer (Establishment), Bhagalpur.
6. National Institute of Open Schooling through its Regional Director, Lalit
Bhawan, Patna.
7. Regional Director, National Institute of Open Schooling, Lalit Bhawan,
Patna.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10508 of 2022
======================================================
1. Lalita Kumari S/o- Shailendar Kumar R/o Vill. Ajad Nagar, Ward No. 9,
Madhepura, P.O.- Madhepura, P.S.- Madhepura, District- Madhepura.
2. Mukesh Kumar Das S/o- Late Jageshwar Das R/o Vill. Matadih Nayatola,
P.O.- Jamalpur, P.S.- Dharhara, District- Munger.
3. Reeta Kumari W/o Late Uday Kumar Yadav R/o Vill. Patel Nagar Jhapara
Tola, P.O. Saharsa, P.S.- Saharsa, District- Saharsa.
4. Bharti Shyamla Devi W/o Ram Prasad Rishidev R/o Vill. Jorigama, P.O.-
Jorigama, P.S.- Murliganj, District- Madhepura.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
572/631
5. Jaimangal Rai S/o Late Ram Vilash Yadav R/o Vill.- Madrouni, P.O.-
Baburban, P.S.- Parihar, District- Sitamarhi.
6. Nusrat Jabin W/o Md. Reja R/o Vill.- Mehsaul, P.O.- Mehsaul, P.S.-
Runnisaidpur, Dist. Sitamarhi.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary, Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Govt. of Bihar, New Secretariat, Patna.
3. The District Magistrate, Katihar.
4. The District Magistrate, Munger
5. The District Magistrate, Saharsa.
6. The District Magistrate, Sitamarhi.
7. The District Magistrate, Madhepura.
8. The District Education Officer, Katihar.
9. The District Education Officer, Munger.
10. The District Education Officer, Saharsa.
11. The District Education Officer, Madhepura.
12. The District Education Officer, Sitamarhi.
13. The District Programme Officer (Establishment) West Champaran.
14. The District Programme Officer (Establishment), Katihar.
15. The District Programme Officer (Establishment), Munger.
16. The District Programme Officer (Establishment), Saharsa.
17. The District Programme Officer (Establishment), Madhepura.
18. The District Programme Officer, (Establishment), Sitamarhi.
19. The Block Development Officer, Kursela, Katihar.
20. The Block Development Officer, Murliganj, Madhepura.
21. The Block Development Officer, Kahara, Saharsa.
22. The Block Development Officer, Dharhara, Munger.
23. The Block Development Officer, Dumra, Nanpur Block Sitamarhi.
24. The Block Education Officer, Kursela, Katihar.
25. The Block Education Officer, Murliganj, Madhepura.
26. The Block Education Officer, Kahara, Saharsa.
27. The Block Education Officer, Dharhara, Munger.
28. The Block Education Officer, Lalganj, Vaishali.
29. The Block Education Officer, Dumra, Nanpur Block Sitamarhi.
30. The Panchayat Secretary, Gram Panchayat Raj Matadih, Dharhara, Munger.
31. The Panchayat Secretary, Gram Panchayat Raj Jorgama, Murliganj,
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
573/631
Madhepura.
32. The Mukhiya, Gram Panchayat Raj Matadih, Dharhara, Munger.
33. The Mukhiya, Gram Panchayat Raj Jorgama, Murliganj, Madhepura.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10604 of 2022
======================================================
1. Maghfoor Alam S/o Abul Quasim, R/o Village - Mohania, Ward no. - 02,
P.O. and P.S. - Palasi, District - Araria, at present posted as Block Teacher at
Government Upgraded Middle School Mahkhad, Block - Simri
Bakhtiyarpur, District - Araria.
2. Madhu Kumari, W/o Sagar Kumar Ram, R/o Village - Manpur, Ward No. -
11, P.O.- Manpur, P.S.- Gamharia, District - Madhepura, at present posted as
Block Teacher at Government Middle School, Nand Lali, Block -
Satarkataiiya, District - Saharsha.
... ... Petitioner/s
Versus
1. The State of Bihar through Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director Primary Education Government of Bihar, Patna.
4. The Bihar School Examination Board, Patna through its Secretary.
5. The Chairman, Bihar School Examination Board, Patna.
6. The Secretary, Bihar School Examination Board, Patna.
7. The District Magistrate, Sharsa, District - Saharsa.
8. The District Education Officer, Saharsa, District - Saharsa.
9. The District Programme Officer, Establishment (Education), Saharsa,
District - Saharsa.
10. The Block Development Officer-Cum-Secretary Block Teachers
Employment Committee, Simri Bakhtiyarpur, District- Saharsa.
11. The Block Education Officer, Simri Bakhtiyarpur, District - Saharsa.
12. The Block Development Officer-Cum-Secretary, Block Teachers
Employment Committee, Satarkataiya, District - Saharsa.
13. The Block Education Officer, Satarkataiya, District - Saharsa.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10642 of 2022
======================================================
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
574/631
Ritu Kumari W/o Late Manoj Kumar, R/o Village- Malhipur, P.O.-
Maheshpur, P.S.- Bhagwanpur, District- Begusarai, at Present Posted as Block
Teacher at Government Middle School, Teyay, Block- Bhagwanpur, District-
Begusarai.
... ... Petitioner/s
Versus
1. The State of Bihar through Additional Chief Secretary, Education
Department, Government of Bihar, Patna.
2. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
3. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
4. The District Education Officer, Begusarai, District- Begusarai.
5. The District Programme Officer, Establishment (Education) Begusarai,
District- Begusarai.
6. The Block Panchayat Raj Officer- Cum- Executive Officer, Block Teachers
Employment Unit, Bhagwanpur, District- Begusarai.
7. The Block Development Officer-Cum- Member Secretary, Block Teachers
Employment Unit, Bhagwanpur, District- Begusarai.
8. The Block Education Officer Bhagwanpur, District- Begusarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10643 of 2022
======================================================
Archana Mishra Wife of Rajesh Tiwari, Resident of Village- Pyarepur, P.S.-
Barauli, District- Gopalganj.
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Department of
Education, Govt. of Bihar, Patna.
2. The Additional Chief Secretary, Education Department, Govt. of Bihar,
Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Gopalganj.
5. The District Programme Officer (Establishment), Gopalganj.
6. The Appointment Committee, through its Secretary, Gram Panchayat Raj,
Sonbarsa Barauli, Gopalganj.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10656 of 2022
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
575/631
======================================================
Pankaj Kumar Singh Son of Late Binod Kumar Singh Resident of Village -
Renuwa, P.O. - Siwan, P.S. - Hussainganj, District- Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Govt. of Bihar, New Secretariat, Patna.
2. The Principal Secretary, Education Department, Govt. of Bihar, New
Secretariat, Patna.
3. The Director, Primary Education, Education Department, Govt. of Bihar,
New Secretariat, Patna.
4. The District Education Officer, Siwan.
5. The District Programme Officer (Establishment), Siwan.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10668 of 2022
======================================================
Neelam Anand D/o Late Suresh Prasad Chaudhary, R/o at House No. -60,
Vivekanand School Road, Bangali Pada, P.S.-Rajgir, District-Nalanda, at
present posted as Block Teacher at Government Upgraded Middle School,
Renri, Block-Hilsa, District-Nalanda.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna.
2. The Principal Secretary, Education Department, Government of Bihar,
Patna.
3. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
4. The District Magistrate, Nalanda, District-Nalanda.
5. The District Education Officer, Nalanda, District-Nalanda.
6. The District Panchayat Raj Officer, Nalanda, District-Nalanda.
7. The District Programme Officer, Establishment (Education), District-
Nalanda.
8. The Block Development Officer-cum-Secretary, Block Teachers
Employment Unit, Hilsa, District-Nalanda.
9. The Block Panchayat Raj Officer, Hilsa, District-Nalanda.
10. The Block Education Officer, Hilsa, District-Nalanda.
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
576/631
Civil Writ Jurisdiction Case No. 11007 of 2022
======================================================
Jai Raj Gautam son of Late Dinesh Prasad Singh, resident of Bijulia,
Akbarpur Barari, P.S. - Shamho, District - Begusarai.
... ... Petitioner/s
Versus
1. The State of Bihar through the Principal Secretary, Department of
Education, Government of Bihar, Patna.
2. The Director, Department of Education, Government of Bihar, Patna.
3. The District Magistrate, Begusarai.
4. The District Education Officer, Begusarai.
5. The District Programme Officer (Establishment), Begusarai.
6. The Block Development Officer-cum-Member Secretary Block Teacher
Niyojan Unit, Block - Shamho Akha Kurha, District - Begusarai.
7. The Headmaster, Middle School, Bijulia, Shamho Akha Kurha, District -
Begusarai.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11759 of 2022
======================================================
1. Ram Chandra Paswan S/o Late Mauje Paswan R/o Village- Gheghee, P.O.-
Salempur, P.S.- Pandaul, District- Madhubani.
2. Sanjeev Kumar S/o Anandi Ram R/o Village- Matiyari, P.O.- Matiyari, P.S.-
Farbisganj, District- Araria.
3. Uday Shankar Rajak S/o Sri Bujhan Rajak R/o Village- Sahjauli, P.O.-
Shahpur, P.S.- Shahpur, District- Bhojpur.
4. Ramesh Sada S/o Prabhu Sada R/o Village- Uchhath, P.O.- Lorika, P.S.-
Benipatti, District- Madhubani.
... ... Petitioner/s
Versus
1. The State of Bihar through its Secretary Education Department, Govt. of
Bihar, New Secretariat, Patna.
2. The Director (Primary Education), Government of Bihar, New Secretariat,
Patna.
3. The Director (Research and Training), Education Department, Mahendru
Patna.
4. The District Magistrate, Araria, Madhubani, Bhojpur.
5. The District Education Officer, Araria, Madhubani, Bhojpur.
6. The District Programme Officer (Establishment), Araria, Madhubani,
Bhojpur.
7. The Block Development Officer, Pandaul, Benipatti District- Madhubani.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
577/631
8. The Block Development Officer Farbisganj, District- Araria.
9. The Block Development Officer Shahpur, Bhojpur.
10. The Block Education Officer, Pandaul, Benipatti, District- Madhubani.
11. The Block Education Officer Farbisganj, District- Araria.
12. The Block Education Officer Shahpur, Bhojpur.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11921 of 2022
======================================================
Rukmani Devi W/o Vasistha Paswan, R/o Village - Chausa Basti, P.O. and
P.S.- Chausa, District - Madhepura, at Present Posted as Block Teacher at
Government Upgraded Middle School, Sahodra Tola, Chausa, Block -
Chausa, District - Madhepura.
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Education
Department, Government of Bihar, Patna.
2. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
3. The Director, Primary Education, Education Department, Government of
Bihar, Patna.
4. The District Education Officer, Madhepura, District - Madhepura.
5. The District Programme Officer, Establishment (Education) Madhepura,
District - Madhepura.
6. The Block Development Officer Cum-Executive-Officer, Block
Employment Unit, Chausa, District - Madhepura.
7. The Block Education Officer, Chausa, District - Madhepura.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12231 of 2022
======================================================
Rina Kumari Wife of Shri Pramod Paswan, Resident of Quarter No. 3, Road
No. 13, Gardanibagh, Phulwari, Patna, P.S. - Gardanibagh, District - Patna. At
present posted and working as a Panchayat Teacher in Govt. Primary School
Musharia Dih, Anchal - Alauli, District - Khagaria.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Principal Secretary-cum-Additional Chief Secretary, Education
Department, Govt. of Bihar, Patna.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
578/631
3. The Director Primary Education, Govt. of Bihar, Patna.
4. The District Education Officer, Khagaria.
5. The District Programme Officer (Establishment), Khagaria.
6. The Block Development Officer, Alauli, District - Khagaria.
7. The Block Panchayati Raj Officer, Alauli, District - Khagaria.
8. The Block Education Officer, Alauli, District - Khagaria.
9. The Panchayat Secretary, Gram Panchayat Raj Saharbanni, Anchal- Alauli,
District - Khagaria.
10. The Headmaster, Govt. Primary School Musharia Dih, Anchal - Alauli,
District - Khagaria.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12296 of 2022
======================================================
Priya Kumari Daughter of Sri Krishna Prasad Yadav, Resident of Mohalla -
Mahadewa, in front of Bajaj Agency, Naya Bazar Siwan, Post Office - Siwan,
P.S.- Mahadewa O.P., District - Siwan.
... ... Petitioner/s
Versus
1. The State of Bihar Bihar.
2. The Additional Chief Secretary-cum-the Principal Secretary, Education
Department, Govt. of Bihar, Patna.
3. The Director, Primary Education, Govt. of Bihar, Patna.
4. The District Magistrate, Siwan.
5. The District Education Officer, Siwan.
6. The District Programme Officer (Establishment), Siwan.
7. The Block Development Officer, Hasanpura, District - Siwan.
8. The Block Education Officer, Hasanpura, District - Siwan.
9. The Mukhiya, Gram Panchayat Raj Laheji, Anchal - Hasanpura, District -
Siwan.
10. The Panchayat Secretary, Gram Panchayat Raj Laheji, Anchal - Hasanpura,
District - Siwan.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12510 of 2022
======================================================
Manoj Yadav S/o Chhotelal Yadav R/o Village- Tetaria, P.O.- Chandramandih,
P.S.- Chandramandih, District- Jamui, at present posted as Panchayat Teacher
at Newly Created Government Primary School, Khutmo, Block- Chakai,
District- Jamui.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
579/631
... ... Petitioner/s
Versus
1. The State of Bihar through the Additional Chief Secretary, Education
Department, Government of Bihar, Patna.
2. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
3. The Director, Primary Education, Government of Bihar, Patna.
4. The District Magistrate, Jamui, District- Jamui.
5. The District Education Officer, Jamui, District- Jamui.
6. The District Programme Officer, Establishment (Education), Jamui, District-
Jamui.
7. The Block Development Officer, Chakai, District- Jamui.
8. The Block Education Officer, Chakai, District- Jamui.
9. The Panchayat Secretary- cum-Member Secretary, Panchayat Teacher
Employment Unit, Gram Panchayat Raj- Thadhi, Block- Chakai, District-
Jamui.
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 10056 of 2018)
For the Petitioner/s : Mr.Satyam Shivam Sundaram
For the Respondent/s : Mr.Prabhakar Jha- Gp27
(In Civil Writ Jurisdiction Case No. 14600 of 2018)
For the Petitioner/s : Mr.Satyam Shivam Sundaram
For the Respondent/s : Mr.Subash Chandra Mishra -Sc16
(In Civil Writ Jurisdiction Case No. 19968 of 2018)
For the Petitioner/s : Mr.Satyam Shivam Sundaram
For the Respondent/s : Mr.Smt. Binita Singh- Sc28
(In Civil Writ Jurisdiction Case No. 4327 of 2019)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 12928 of 2019)
For the Petitioner/s : Mr.Vipin Kumar
For the Respondent/s : Mr.Kameshwar Kumar (Gp17)
(In Civil Writ Jurisdiction Case No. 23769 of 2019)
For the Petitioner/s : Mr.Raghunandan Kumar Singh
For the Respondent/s : Mr.Kameshwar Kumar ( Gp17 )
(In Civil Writ Jurisdiction Case No. 2065 of 2020)
For the Petitioner/s : Mr.Diwakar Prasad Singh
For the Respondent/s : Mr.Smt.Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 4369 of 2020)
For the Petitioner/s : Mr.Pramod Kumar
For the Respondent/s : Mr.Kameshwar Kumar (Gp17)
(In Civil Writ Jurisdiction Case No. 8365 of 2020)
For the Petitioner/s : Mr.Dudh Nath Singh
For the Respondent/s : Mr.Dr. K.N. Singh ( Asg )
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
580/631
(In Civil Writ Jurisdiction Case No. 700 of 2021)
For the Petitioner/s : Mr.Pramod Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 1733 of 2021)
For the Petitioner/s : Mr.Ajit Kumar Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 1926 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 2317 of 2021)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2325 of 2021)
For the Petitioner/s : Mr.Ratanakar Jha
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2529 of 2021)
For the Petitioner/s : Mr.Md. Ziaul Quamar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2533 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 2550 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2556 of 2021)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 2584 of 2021)
For the Petitioner/s : Mr.Subhash Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 2816 of 2021)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2858 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 2874 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2902 of 2021)
For the Petitioner/s : Mr.Rajesh Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 2942 of 2021)
For the Petitioner/s : Mr.Rama Kant Singh
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 2959 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3013 of 2021)
For the Petitioner/s : Mr.Rama Kant Singh
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3024 of 2021)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
581/631
For the Petitioner/s : Mr.Apurva Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3044 of 2021)
For the Petitioner/s : Mr.Shailesh Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Ag )
(In Civil Writ Jurisdiction Case No. 3051 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3248 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Abhay Shankar Jha
(In Civil Writ Jurisdiction Case No. 3308 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3312 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3326 of 2021)
For the Petitioner/s : Mr.Md. Anjum Akhter
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3371 of 2021)
For the Petitioner/s : Mr.Ranjit Kumar Yadav
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3417 of 2021)
For the Petitioner/s : Mr.Md. Anjum Akhter
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3443 of 2021)
For the Petitioner/s : Mr.Sharda Nand Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3482 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3484 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3528 of 2021)
For the Petitioner/s : Mr.Pranav Kumar
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3543 of 2021)
For the Petitioner/s : Mr.Ajay Kumar Jain
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3644 of 2021)
For the Petitioner/s : Mr.Deepak Kumar Sinha
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3646 of 2021)
For the Petitioner/s : Mr.Deepak Kumar Sinha
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3689 of 2021)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3763 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
582/631
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3816 of 2021)
For the Petitioner/s : Mr.Dudh Nath Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3829 of 2021)
For the Petitioner/s : Mr.Sharda Nand Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 3881 of 2021)
For the Petitioner/s : Mr.Navjot Yeshu
For the Respondent/s : Mr.Binita Singh ( Sc28 )
(In Civil Writ Jurisdiction Case No. 3899 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 3969 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 4040 of 2021)
For the Petitioner/s : Mr.Manoj Kumar
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 4041 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4128 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4224 of 2021)
For the Petitioner/s : Mr.Ranjit Kumar Yadav
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 4255 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 4293 of 2021)
For the Petitioner/s : Mr.Satya Prakash
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4311 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4469 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4552 of 2021)
For the Petitioner/s : Mr.Gyan Prakash
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 4712 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4735 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4740 of 2021)
For the Petitioner/s : Mr.Rama Kant Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
583/631
(In Civil Writ Jurisdiction Case No. 4742 of 2021)
For the Petitioner/s : Mr.Ranjit Kumar Yadav
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 4746 of 2021)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4761 of 2021)
For the Petitioner/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 4823 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 4915 of 2021)
For the Petitioner/s : Mr.Rikesh Sinha
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 4933 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 4939 of 2021)
For the Petitioner/s : Mr.Rama Kant Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 4940 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 4971 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 4982 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5206 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5282 of 2021)
For the Petitioner/s : Mr.Ratanakar Jha
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5334 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5351 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar
For the Respondent/s : Mr.Lalit Kishpore ( Ag )
(In Civil Writ Jurisdiction Case No. 5401 of 2021)
For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5405 of 2021)
For the Petitioner/s : Mr.Jay Prakash Singh
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 5615 of 2021)
For the Petitioner/s : Mr.Diwakar Prasad Singh
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5705 of 2021)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
584/631
For the Petitioner/s : Mr.Md. Ziaul Quamar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5725 of 2021)
For the Petitioner/s : Mr.Bauye Jee Jha (B.J. Jha)
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga12 )
(In Civil Writ Jurisdiction Case No. 5746 of 2021)
For the Petitioner/s : Mr.Ranjit Kumar Yadav
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 5756 of 2021)
For the Petitioner/s : Mr.Arvind Prasad Singh
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 5860 of 2021)
For the Petitioner/s : Mr.Arvind Prasad Singh
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 5866 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 5872 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 5906 of 2021)
For the Petitioner/s : Mr.Satyam Shivam Sundaram
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 6048 of 2021)
For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 6093 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 6207 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 6209 of 2021)
For the Petitioner/s : Mr.Arvind Prasad Singh
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 6227 of 2021)
For the Petitioner/s : Mr.Dr. Shashi Shekhar Kishore
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 6269 of 2021)
For the Petitioner/s : Mr.Lilawati Singh
For the Respondent/s : Mr.Dr.K.N.Singh (Asg)
(In Civil Writ Jurisdiction Case No. 6314 of 2021)
For the Petitioner/s : Mr.Rajesh Kumar Sharma
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 6511 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 6597 of 2021)
For the Petitioner/s : Mr.Mithilesh Kumar
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 6742 of 2021)
For the Petitioner/s : Mr.Satyam Shivam Sundaram
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
585/631
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 6832 of 2021)
For the Petitioner/s : Mr.Rama Kant Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 6866 of 2021)
For the Petitioner/s : Mr.Chandra Shekhar Singh
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 6920 of 2021)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 7222 of 2021)
For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 7996 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 9007 of 2021)
For the Petitioner/s : Mr.Madhurendra Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 9479 of 2021)
For the Petitioner/s : Mr.Rajesh Kumar Sharma
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 9654 of 2021)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Prabhakar Jha ( Gp27 )
(In Civil Writ Jurisdiction Case No. 10145 of 2021)
For the Petitioner/s : Mr.Mirtyunjay Kumar
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 10316 of 2021)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Kameshwar Kumar ( Gp17 )
(In Civil Writ Jurisdiction Case No. 10349 of 2021)
For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 10533 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 10607 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 10957 of 2021)
For the Petitioner/s : Mr.Subodh Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 11328 of 2021)
For the Petitioner/s : Mr.Suryakant Kumar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 11434 of 2021)
For the Petitioner/s : Mr.Rajeev Kumar Singh
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 11732 of 2021)
For the Petitioner/s : Mr.Md. Anjum Akhter
For the Respondent/s : Mr.Jitendra Kumar Roy ( Sc13 )
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
586/631
(In Civil Writ Jurisdiction Case No. 11829 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 11900 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 11947 of 2021)
For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 11979 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Lalit Kishore ( Ag )
(In Civil Writ Jurisdiction Case No. 12024 of 2021)
For the Petitioner/s : Mr.Amit Kumar Jha
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 12035 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 12093 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 12114 of 2021)
For the Petitioner/s : Mr.Md. Anisur Rahman
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 12155 of 2021)
For the Petitioner/s : Mr.Md. Anis Akhtar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 12209 of 2021)
For the Petitioner/s : Mr.Krishna Kant Singh
For the Respondent/s : Mr.Dr. K.N. Singh (Asg)
(In Civil Writ Jurisdiction Case No. 12246 of 2021)
For the Petitioner/s : Mr.Md. Ziaul Quamar
For the Respondent/s : Mr.Lalit Kishore (Ag)
(In Civil Writ Jurisdiction Case No. 12331 of 2021)
For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 12571 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 12712 of 2021)
For the Petitioner/s : Mr.Kishore Kumar Thakur
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 12877 of 2021)
For the Petitioner/s : Mr.Md. Helal Ahmad
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga12 )
(In Civil Writ Jurisdiction Case No. 13149 of 2021)
For the Petitioner/s : Mr.Sunil Kumar
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
(In Civil Writ Jurisdiction Case No. 13216 of 2021)
For the Petitioner/s : Mr.Asif Kalim
For the Respondent/s : Mr.Madhaw Prasad Yadaw ( Gp23 )
(In Civil Writ Jurisdiction Case No. 13368 of 2021)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. K. N. Singh ( Asg )
(In Civil Writ Jurisdiction Case No. 13440 of 2021)
For the Petitioner/s : Mr.Dharmendra Kumar Singh
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 13477 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Madanjeet Kumar ( Gp20 )
(In Civil Writ Jurisdiction Case No. 13636 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Prabhakar Jha ( Gp27 )
(In Civil Writ Jurisdiction Case No. 13700 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Subhash Chandra Mishra ( Sc
(In Civil Writ Jurisdiction Case No. 13941 of 2021)
For the Petitioner/s : Mr.Ram Prawesh Kumar
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 13981 of 2021)
For the Petitioner/s : Mr.Nishant Kumar Sinha
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 14096 of 2021)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Prabhakar Jha ( Gp27 )
(In Civil Writ Jurisdiction Case No. 14165 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 14176 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 14347 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Madanjeet Kumar ( Gp20 )
(In Civil Writ Jurisdiction Case No. 14411 of 2021)
For the Petitioner/s : Mr.Arun Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 14483 of 2021)
For the Petitioner/s : Mr.Sanjeev Kumar Singh
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 14556 of 2021)
For the Petitioner/s : Mr.Rama Kant Singh
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 14585 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 14639 of 2021)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt.Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 14830 of 2021)
For the Petitioner/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Jitendra Kumar Roy 1 ( Sc13)
(In Civil Writ Jurisdiction Case No. 14884 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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For the Respondent/s : Mr.Kameshwar Kumar (Gp17)
(In Civil Writ Jurisdiction Case No. 15076 of 2021)
For the Petitioner/s : Mr.Arvind Kumar Sinha
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
(In Civil Writ Jurisdiction Case No. 15345 of 2021)
For the Petitioner/s : Mr.Leelawati Kumari
For the Respondent/s : Mr.Subash Chandra Mishra ( Sc
(In Civil Writ Jurisdiction Case No. 15360 of 2021)
For the Petitioner/s : Mr.Shashi Shekhar Tiwary
For the Respondent/s : Mr.Madhaw Prasad Yadaw ( Gp
(In Civil Writ Jurisdiction Case No. 15537 of 2021)
For the Petitioner/s : Mr.Sumeet Kumar Singh
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 16525 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Madanjeet Kumar ( Gp20 )
(In Civil Writ Jurisdiction Case No. 16789 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 16918 of 2021)
For the Petitioner/s : Mr.Rama Kant Singh
For the Respondent/s : Mr.Madhaw Prasad Yadaw ( Gp23 )
(In Civil Writ Jurisdiction Case No. 17321 of 2021)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 18058 of 2021)
For the Petitioner/s : Mr.Abdul Wadood
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 18129 of 2021)
For the Petitioner/s : Mr.Madhurendra Kumar
For the Respondent/s : Mr.Jitendra Kumar Roy 1 ( Sc13 )
(In Civil Writ Jurisdiction Case No. 18369 of 2021)
For the Petitioner/s : Mr.Kumar Ravish
For the Respondent/s : Mr.Subash Chandra Mishra ( Sc16 )
(In Civil Writ Jurisdiction Case No. 18415 of 2021)
For the Petitioner/s : Mr.Chandra Shekhar Singh
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 18787 of 2021)
For the Petitioner/s : Mr.Suresh Prasad Bhakta
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 19462 of 2021)
For the Petitioner/s : Mr.Rama Kant Singh
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 19631 of 2021)
For the Petitioner/s : Mr.Md. Ataul Haque
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 20308 of 2021)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 20364 of 2021)
For the Petitioner/s : Mr.Manoj Kumar
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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(In Civil Writ Jurisdiction Case No. 20653 of 2021)
For the Petitioner/s : Mr.Md. Helal Ahmad
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 21201 of 2021)
For the Petitioner/s : Mr.Sanjay Kumar Jha
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 21420 of 2021)
For the Petitioner/s : Mr.Arghesh Kumar
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 173 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 357 of 2022)
For the Petitioner/s : Mr.Bishnu Kant Dubey
For the Respondent/s : Mr.Smt. Binita Singh ( Sc28 )
(In Civil Writ Jurisdiction Case No. 1454 of 2022)
For the Petitioner/s : Mr.Md. Ziaul Quamar
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 1486 of 2022)
For the Petitioner/s : Mr.Ajay Kumar Singh
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 1550 of 2022)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 1576 of 2022)
For the Petitioner/s : Mr.Abu Nasar
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 1734 of 2022)
For the Petitioner/s : Mr.Naresh Prasad
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 1912 of 2022)
For the Petitioner/s : Mr.Madhuri Lata
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 1940 of 2022)
For the Petitioner/s : Mr.Sanjeev Kumar Shrivastava
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 2432 of 2022)
For the Petitioner/s : Mr.Birendra Kumar
For the Respondent/s : Mr.Madan Jeet Kumar (Gp 20)
(In Civil Writ Jurisdiction Case No. 2438 of 2022)
For the Petitioner/s : Mr.Mukesh Kumar No1
For the Respondent/s : Mr.Prabhakar Jha (Gp 27)
(In Civil Writ Jurisdiction Case No. 2500 of 2022)
For the Petitioner/s : Mr.Ajay Kumar Pandey
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 2568 of 2022)
For the Petitioner/s : Mr.Md. Najmul Hodda
For the Respondent/s : Mr.Dr. Krishna Nandan Singh (Asg)
(In Civil Writ Jurisdiction Case No. 2731 of 2022)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 2746 of 2022)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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For the Petitioner/s : Mr.Bijendra Kumar Singh
For the Respondent/s : Mr.Kameshwar Kumar (Gp17)
(In Civil Writ Jurisdiction Case No. 3032 of 2022)
For the Petitioner/s : Mr.Md. Najmul Hodda
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 3320 of 2022)
For the Petitioner/s : Mr.Sanjeev Kumar Singh
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12)
(In Civil Writ Jurisdiction Case No. 3488 of 2022)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 3607 of 2022)
For the Petitioner/s : Mr.Manoj Kumar
For the Respondent/s : Mr.Kameshwar Kumar (Gp17)
(In Civil Writ Jurisdiction Case No. 4109 of 2022)
For the Petitioner/s : Mr.Satish Chandra Jha 3
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 4626 of 2022)
For the Petitioner/s : Mr.Umesh Kumar
For the Respondent/s : Mr.Kameshwar Kumar ( Gp 17 )
(In Civil Writ Jurisdiction Case No. 4682 of 2022)
For the Petitioner/s : Mr.Manish Kumar No 13
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 4719 of 2022)
For the Petitioner/s : Mr.Subhash Kumar
For the Respondent/s : Mr.Subash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 4730 of 2022)
For the Petitioner/s : Mr.Manish Kumar No 13
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 4731 of 2022)
For the Petitioner/s : Mr.Manish Kumar No 13
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 4737 of 2022)
For the Petitioner/s : Mr.Manish Kumar No 13
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 5073 of 2022)
For the Petitioner/s : Mr.Ram Sagar Singh
For the Respondent/s : Mr.Smt.Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 5104 of 2022)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Madhaw Prasad Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 5259 of 2022)
For the Petitioner/s : Mr.Rashid Izhar
For the Respondent/s : Mr.Jitendra Kumar Roy 1 ( Sc 13 )
(In Civil Writ Jurisdiction Case No. 6130 of 2022)
For the Petitioner/s : Mr.Manoj Kumar Sinha
For the Respondent/s : Mr.Smt. Binita Singh ( Sc 28 )
(In Civil Writ Jurisdiction Case No. 6271 of 2022)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Prabhakar Jha ( Gp 27 )
(In Civil Writ Jurisdiction Case No. 6298 of 2022)
For the Petitioner/s : Mr.Abhishek
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 6560 of 2022)
For the Petitioner/s : Mr.Md. Anisur Rahman
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 6622 of 2022)
For the Petitioner/s : Mr.Dudh Nath Singh
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 6623 of 2022)
For the Petitioner/s : Mr.Ritika Rani
For the Respondent/s : Mr.Prabhakar Jha ( Gp 27 )
(In Civil Writ Jurisdiction Case No. 6712 of 2022)
For the Petitioner/s : Mr.Milind Kumar Mishra
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 6946 of 2022)
For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Kameshwar Kumar (Gp17)
(In Civil Writ Jurisdiction Case No. 7026 of 2022)
For the Petitioner/s : Mr.Ajay Kumar Singh
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 7238 of 2022)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 7265 of 2022)
For the Petitioner/s : Mr.Mritunjay Kumar
For the Respondent/s : Mr.Kameshwar Kumar ( Gp 17 )
(In Civil Writ Jurisdiction Case No. 7410 of 2022)
For the Petitioner/s : Mr.Shailesh Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 7467 of 2022)
For the Petitioner/s : Mr.Nazir Alam
For the Respondent/s : Mr.Subhash Chandra Mishra ( Sc 16)
(In Civil Writ Jurisdiction Case No. 7568 of 2022)
For the Petitioner/s : Mr.Mukesh Kumar
For the Respondent/s : Mr.Jitendra Kumar Roy 1 ( Sc 13 )
(In Civil Writ Jurisdiction Case No. 7606 of 2022)
For the Petitioner/s : Mr.Satyam Shivam Sundaram
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
(In Civil Writ Jurisdiction Case No. 7636 of 2022)
For the Petitioner/s : Mr.Ranjan Kumar Dubey
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 7658 of 2022)
For the Petitioner/s : Mr.Jitendra Kumar Giri
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 7830 of 2022)
For the Petitioner/s : Mr.Dhananjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 8081 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Prabhakar Jha ( Gp 27 )
(In Civil Writ Jurisdiction Case No. 8198 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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(In Civil Writ Jurisdiction Case No. 8281 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 8424 of 2022)
For the Petitioner/s : Mr.Pramod Kumar
For the Respondent/s : Mr.Madhaw Prasad Yadaw ( Gp 23 )
(In Civil Writ Jurisdiction Case No. 8512 of 2022)
For the Petitioner/s : Mr.Dudh Nath Singh
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 8520 of 2022)
For the Petitioner/s : Mr.Ashok Kumar Singh
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 8668 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 8956 of 2022)
For the Petitioner/s : Mr.Anil Kumar No.1
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 9033 of 2022)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Prabhakar Jha ( Gp 27 )
(In Civil Writ Jurisdiction Case No. 9116 of 2022)
For the Petitioner/s : Mr.Kumar Ravish
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga2)
(In Civil Writ Jurisdiction Case No. 9178 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 9373 of 2022)
For the Petitioner/s : Mr.Kumar Ravish
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 9377 of 2022)
For the Petitioner/s : Mr.Md. Ziaul Quamar
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 9382 of 2022)
For the Petitioner/s : Mr.Vinay Krishna Tripthy
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 9390 of 2022)
For the Petitioner/s : Mr.Md. Ziaul Quamar
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 9476 of 2022)
For the Petitioner/s : Mr.Bijay Shankar Choubey
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 9479 of 2022)
For the Petitioner/s : Mr.Bijay Shankar Choubey
For the Respondent/s : Mr.Additional Solicitor General
(In Civil Writ Jurisdiction Case No. 9532 of 2022)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
(In Civil Writ Jurisdiction Case No. 9637 of 2022)
For the Petitioner/s : Mr.Firoz Ahmad
For the Respondent/s : Mr.Madan Jeet Kumar ( Gp 20 )
(In Civil Writ Jurisdiction Case No. 9643 of 2022)
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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For the Petitioner/s : Mr.Alok Kumar Singh
For the Respondent/s : Mr.Subhash Chandra Mishra ( Sc 16 )
(In Civil Writ Jurisdiction Case No. 9762 of 2022)
For the Petitioner/s : Mr.Md. Ziaul Quamar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 9772 of 2022)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Prabhakar Jha (Gp27)
(In Civil Writ Jurisdiction Case No. 9899 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 9900 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 9913 of 2022)
For the Petitioner/s : Mr.Binod Kumar
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 9928 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 10001 of 2022)
For the Petitioner/s : Mr.Bhola Prasad
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (Sc13)
(In Civil Writ Jurisdiction Case No. 10060 of 2022)
For the Petitioner/s : Mr.Prince Kumar Mishra
For the Respondent/s : Mr.Subhash Chandra Mishra (Sc16)
(In Civil Writ Jurisdiction Case No. 10078 of 2022)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Kameshwar Kumar ( Gp 17 )
(In Civil Writ Jurisdiction Case No. 10081 of 2022)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 10195 of 2022)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Kameshwar Kumar ( Gp 17 )
(In Civil Writ Jurisdiction Case No. 10281 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh ( Ga 12 )
(In Civil Writ Jurisdiction Case No. 10462 of 2022)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 10508 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Madan Jeet Kumar ( Gp 20 )
(In Civil Writ Jurisdiction Case No. 10604 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Kameshwar Kumar ( Gp 17 )
(In Civil Writ Jurisdiction Case No. 10642 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Prabhakar Jha ( Gp 27 )
(In Civil Writ Jurisdiction Case No. 10643 of 2022)
For the Petitioner/s : Mr.Satyam Shivam Sundaram
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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For the Respondent/s : Mr.Madhaw Prasad Yadaw ( Gp 23 )
(In Civil Writ Jurisdiction Case No. 10656 of 2022)
For the Petitioner/s : Mr.Bipin Bihari Singh
For the Respondent/s : Mr.Madhaw Prasad Yadaw ( Gp 23 )
(In Civil Writ Jurisdiction Case No. 10668 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Jitendra Kumar Roy 1 ( Sc 13 )
(In Civil Writ Jurisdiction Case No. 11007 of 2022)
For the Petitioner/s : Mr.Pramod Kumar
For the Respondent/s : Mr.Jitendra Kumar Roy 1 ( Sc 13 )
(In Civil Writ Jurisdiction Case No. 11759 of 2022)
For the Petitioner/s : Mr.Shashi Bhushan Kumar
For the Respondent/s : Mr.Madhaw Pd. Yadaw (Gp23)
(In Civil Writ Jurisdiction Case No. 11921 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Smt. Shilpa Singh (Ga12)
(In Civil Writ Jurisdiction Case No. 12231 of 2022)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Madanjeet Kumar (Gp20)
(In Civil Writ Jurisdiction Case No. 12296 of 2022)
For the Petitioner/s : Mr.Umesh Kumar Mishra
For the Respondent/s : Mr.Smt. Binita Singh (Sc28)
(In Civil Writ Jurisdiction Case No. 12510 of 2022)
For the Petitioner/s : Mr.Mrityunjay Kumar
For the Respondent/s : Mr.Subhash Chandra Mishra ( Sc 16 )
======================================================
CORAM: HONOURABLE MR. JUSTICE SANJEEV PRAKASH
SHARMA
ORAL JUDGMENT
Date : 19-10-2022
01. These bunch of writ petitions remains certain
common questions of law and were, therefore, decided to be
heard together by a Coordinate Bench.
02. When the matters came up before the Court during
the course of hearing on 11th July, 2022, this Court observed as
under:-
"8. This Court finds that in the
bunch of cases listed today and the cases
which are pending before this Court
following categories can be laid down for
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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distribution or demarcating the cases :
(a) The trained teachers, who
opted training after 31.03.2019.
(b) Teachers who have applied for
training and have already been registered
with NIOS but have not completed their
training on 31.03.2019.
(c) Those who have completed
their training but not received the certificate
up-to 31.03.2019.
(d) Those whose results have not
been declared although they have completed
their training up to 31.03.2019.
(e) Teachers who have passed out
from IGNOU but were unable to do the
bridge course/ enrichment course of six
months as required.
(f) Teachers who have completed
their training but their results have been
withheld for one reason or the
other.
(g) Teachers do not possess 50%
marks in their Intermediate who have already
done the training provision.
(h) Apart from the aforesaid
category there are some cases where the facts
are different they will be treated in other
category."
03. Accordingly, the Registry has listed all these cases
today in different categories A, B, C, D, E, F, G and H as
pointed out hereinabove. For the purpose of disposal of the
cases, therefore, this Court is taking up the matters category-
wise. However, the principles laid down by this Judgment,
would be applicable to all categories and merely because a case
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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is being shown in a particular category, would not be confused
to behaving no application to the law as interpreted and laid
down while dictating orders of the other categories. It is for the
State Government too, therefore, apply the general principles
laid down hereinbelow on all the individual cases.
04. The aforesaid direction as a prelude are being
given since this Court notices that there are lot of writ petitions
having petitioners more than one in number and, therefore, facts
of each individual teacher cannot be looked into practically by
this Court. While of course, the concerned teachers credentials
would be available with the concerned authority of the
Block/District also.
Category-A
01. Heard the parties.
02. Out of the petitioners present before this Court in
the aforesaid bunch of writ petitions some are those who have
been appointed as untrained teachers on compassionate ground
(C.W.J.C. No.8984/2020) and others are those who have been
appointed as untrained teachers by the concerned panchayat. All
these teachers were asked to complete their training within a
period of six years. For the reason that before 30.03.2019 they
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022
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did not clear the course, or that they had improved their ranking,
their services were sought to be terminated. However, all of
them have passed Dl.Ed course from N.I.O.S. conducted by the
State Government after 31.03.2019. It is also informed that few
of the petitioners have acquired training of B.Ed/Dl.Ed from
other recognized institutions after 31.03.2019. In order to reduce
the voluminousity of the judgment, individual facts of each and
every petitioners are not being mentioned. However, keeping
view of the common facts mentioned in each writ petitions as
above they are being generally noticed in the present order.
03. All the petitioners are aggrieved of the general
orders passed by the Director, Elementary Education dated
22.10.2019, whereby in terms of the directions issued by the Union of India referring to Section 23(2) of the Right to Education Act, has directed for obtaining information relating to termination of service of such teachers, who did not acquire their training qualification up to 31.03.2019. By individual orders, some of the petitioners have been directed to be removed from their post as they have acquired their training after 31.03.2019. Such order has also been challenged by moving I.A. in the respective petitioners.
04. Learned counsels led by Mr. P. N. Shahi, Senior Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 598/631 Advocate, have argued that the action of the respondent State is illegal and unjustified. The observations of the Central Government for not allowing teachers, who are untrained as on 01.04.2019 to perform duties, cannot be treated as a direction to terminate the services of the teachers, who have already acquired the training subsequently. Learned Senior counsel appearing for the teachers, who have been appointed on compassionate ground submits that their appointment was made subject to acquiring training within a period of six years. The appointment orders have been issued in the year 2018. Thus, they could as per their conditions of appointment complete their training within a period of six years from 2018. Their appointments being special category, on compassionate grounds, could not be governed by the provisions of Section 23(2) of the R.T.E. Act so as to terminate their services. Learned counsel submits that since they are all trained, they should be allowed to continue.
05. Per contra, counsels appearing for the State Government, in the respective petitions, have commonly argued that the provisions of R.T.E. are binding on the State Government for the purpose of teaching at the level of elementary schools. Only those teachers were required to be Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 599/631 appointed, who were trained as per the original R.T.E Act of Section 23 (2). As a special gesture, the Union of India granted relaxation by adding a proviso to Section 23(2), whereby further four years time from 31.03.2015 was granted to complete the training by making an amendment vide notification dated 09.08.2017.
06. Keeping in view thereto, all these petitioners were required to complete their training up to 31.03.2019. Learned counsel submits that even if the conditions have been mentioned in the appointment letter, the same cannot give any advantage to the petitioners as any condition contrary to the provision of the Act would not bind the State Government or the Central Government and no benefit can accrued to the petitioners on account of the same. The petitioners, therefore, have no right to continue on the post.
07. I have considered the submissions. It would be relevant to notice the amendment made on 09.08.2017 by which Section 23 of the R.T.E. Act was amended by the notification reads as under :
"23. Qualifications for appointment and terms and conditions of service of teachers. -
(1) Any person possessing such minimum qualifications, as laid down by an academic authority, authorized by the Central Government, by notification, shall be eligible for appointment as Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 600/631 a teacher.
(2) Where a State does not have adequate institutions offering coursed or training in teacher education, or teachers possessing minimum qualifications as laid down under sub-
section (1) are not available in sufficient numbers, the Central Government may, if it deems necessary, by notification, relax the minimum qualifications required for appointment as a teacher, for such period, not exceeding five years, as may be specified in that notification:
Provided that a teacher who, at the commencement of this Act, does not possess minimum qualifications as laid down under sub- section (1), shall acquire such minimum qualifications within a period of five years:
[Provided further that every teacher appointed or in position as on the 31st March, 2015, who does not possess minimum qualifications as laid down under sub-section (1), shall acquire such minimum qualifications within a period of four years from the date of commencement of the Right of Children to Free and Compulsory Education (Amendment) Act, 2017.] (3) The salary and allowances payable to, and the terms and conditions of service of, teachers shall be such as may be prescribed."
08. From the aforementioned perusal it is noticed, the amendment Act has come into force with effect from 01.04.2015, although the notification is dated 09.08.2017. Thus, if four years are to be computed, they shall be computed from 01.04.2017 so as to mean that a person must acquire his training Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 601/631 as on 31.03.2019 in order to continue as a teacher in the elementary schools.
09. From the facts, which have come on record, none of the teachers who may have been appointed on the basis of orders of the Court or on the basis of compassionate ground or on account of any other reason, acquired qualification of training as on 31.03.2019. Thus on plain reading of the provisions of the Act (supra), no untrained teacher could continue in employment after 31.03.2019.
10. However, the fact remains of that they all were allowed to remain by the Government of Bihar till it dawned upon them by issuing an order on 22.10.2019, and thereafter, on 30.11.2020 directing for taking steps for removing such untrained teachers.
11. While the action of the State Government is found to be in consonance with the basic concept of the proviso added to section 23(2) of the R.T.E., this Court notices that as on today all of them had acquired the training. In several of the cases, interim orders have been passed protecting their services and it is noticed that they are all working on the post except few where no interim order was passed.
12. In ordinary course, this court would not have Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 602/631 interfered with the orders of the State Government directing for terminating the services of the petitioners. However, the petitioners have already acquired the training and they are now eligible to teach students in terms of Section 23(2) of the R.T.E. Act of 2009. Their appointment was made in accordance with law as it existed in State of Bihar by following due process.
13. The purpose of the Act of 2009 is to provide teachers to the primary classes who are all trained. The delay in acquiring the training may have been attributed to the teachers or on account of delayed sessions by the respective institutions or on account of lack of infrastructures. However, this court would not go into the said aspect but the fact remains that all of them have acquired the training as of now.
14. In the circumstances, while their earlier services rendered with the State Government may not be treated to be a regular one, no purpose at the same time would be served in terminating the services and conducting fresh selection on the same post which will also take a long time, keeping in view that the selection process itself as a long cumbersome process.
15. In order to protect the students, whose education might be affected on account of creating vacancies by terminating services of the teachers, who are already trained, Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 603/631 this court considering the fact that the education being a subject matter in the concurrent list and also considering that the State Government has a right to frame its own rules relating to appointment directs that the petitioners shall be allowed to continue on their respective post. However, considering the provision of Section 23(2) of the Act, as amended vide Amendment Act of 2017, all of them shall be treated to be freshly appointed only from the date they have acquired the training and not from an earlier date as their appointment prior to acquiring training which has been done only after 31.03.2019 was not in conformity with the provisions of the R.T.E. Act of 2009. More so as their continuance in services after 31.03.2019 even by Government was dehors the Act of 2005 and therefore cannot be regularized.
16. Accordingly, it is directed that the petitioners shall be treated as freshly appointed elementary school teachers and their services shall be counted for all purposes from the date they acquired their training. The period of service rendered prior to acquiring training, shall not be counted for any other purpose.
17. Keeping in view, the law laid down by the Apex Court in the case of Syed Abdul Qadir & Ors. Vs. State of Bihar & Ors. reported in (2009) 3 SCC Page 475 and Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 604/631 subsequent judgment in the case of State of Punjab & Ors Vs. Rafiq Masih & Ors. Reported in (2015) 4 SCC Page 334. The salary which they have drawn for the said period shall not be recovered.
18. It is made clear that those who have failed and have not acquired training till date would not be allowed to continue as they are ineligible to teach and their services shall be terminated in terms of the order of the State Government. As and when they acquire training, they will be free to participate in the subsequent selection which may be conducted by the State Government and considering their part service of the State Government may grant them one time age relaxation
19. The writ petitions are disposed of accordingly.
CATEGORY 'B' AND 'F'
01. The petitioners in Category 'B' and 'F' are those who have applied for training and have already been registered with the N.I.O.S. and S.C.E.R.T., but have not completed their training up to 31.03.2019 on account of different individual reasons. Category F are those teachers, who have completed their training but their result has been withheld or were those who have failed in one or two papers and their supplementary examination result is awaited or not held. Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 605/631
02. There are also teachers who were registered with the N.I.O.S., but not called for training on account of not having 50% minimum marks in the Intermediate. There were teachers who could not be called for training as either they were lower in the seniority or that they had not applied within time or that the number of seats were not available at that relevant time. Some of the teachers, who have completed their training, their result has not been declared on account of their not having 50% marks in the Intermediate examination. The writ petitions have been filed on behalf of the teachers jointly in a manner where in one petition there are several teachers with different facts in one petition. Therefore, I am not referring to facts of each individual but broadly they are in the aforesaid category.
03. Mr. Tej Bahadur Singh, Learned Senior Counsel, who is appearing in some of these cases submits that the result of training was declared by the respondents N.I.O.S. and S.C.E.R.T. after the cut off date that is in May, 2019, but some of the candidates result was withheld on account of not having 50% marks in the Intermediate examination, which they have acquired by way of improvement subsequently.
04. The other counsels, who have appeared for the teachers, who could not complete their training up to Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 606/631 31.03.2019, submits that the requirement of providing training was obligated on the State Government in terms of Rule 15 of the Bihar Panchayat Elementary Teachers (Employment and Service Conditions) Rules, 2012. The duty to provide training was cast upon the Officers of the State Government, to allow the petitioners to participate in the training timely and on account of their inaction in sending them for training timely, they could not complete their training before 31.03.2019. Learned counsel submits that on account of fault of the State Authorities, the petitioners should not be made to suffer and their right to livelihood cannot be taken away on account of the same.
05. On the other hand, learned counsels appearing for the State Government have referred to the provisions of R.T.E. Act of 2009, which obliges all the untrained teachers to acquire training one way or other within a stipulated three years period as it existed even prior to the amendment made in 2017. Learned counsel submits that while it is true that the Rules of 2012 also mentions of the State Government to provide training to the said teachers, it in no manner restrained the teachers to obtain training at their own level and the fault of the petitioners in not completing their training cannot be put on the State Government.
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 607/631
06. With regard to the requirement of 50% at the Intermediate level, learned counsel appearing for the N.I.O.S. has stated that the said requirement has already been done away with by the N.I.O.S. and a related affidavit has been filed in this regard, therefore, those results which have been withheld on account thereto, shall be now declared and the teachers those who have passed shall be provided certificate of training. Similarly, the candidates who could not participate in the training on account of their not possessing 50% marks at the Intermediate level shall now be allowed to participate in the training.
07. Learned counsel appearing for the State submits that so far as opportunity of two chances for clearing the training as per the regulations is concerned, it is for the S.C.E.R.T. to lay down its schedule of examination and the supplementary examination as and when held, the petitioners shall be allowed to participate.
08. I have reflected on the submissions made and the submissions as recorded hereinabove, the Bihar Panchayat Elementary Teachers (Employment and Service Conditions) Rules, 2012 provide as per Regulation 15 as under for training:-
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 608/631 "15. Service Conditions of Niyojit teachers.-
(a) Consolidated pay- (i) the panchyat elementary teachers will get the consolidated pay as follows:-
* Trained teachers (basic grade) - 7000/- per month * Untrained teachers (basic grade) - 6000/- per month * Trained teachers (Graduate grade) - 8000/- per month * Untrained teachers (Graduate grade) - 7500/- per month * Trained teachers (H.M. Middle School) - 14000/- per month
(ii) The instructors will get 4000/- consolidated pay per month.
(iii) If in future, the state government takes a decision to revise their consolidated pay, they will get the pay accordingly.
(iv) No other allowances like dearness allowance, house rent allowance, medical allowances, transport allowance etc. will be given to the Panchyat elementary teachers and instructors employed under these rules.
(b) Pay increase:- (i) The evaluation ("efficiency test") of Niyojit teachers as directed by the government according to Employment Rules, 2006 will be taken. Based on evaluation (efficiency test), the trained teachers securing 45% in general Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 609/631 category and 40% in reserved category will get Rs.
500 increase in their consolidated pay and untrained will get Rs. 300/- increase in their fixed pay after three years.
(ii) After that, the previously Niyojit trained teachers will get an increment of Rs. 170/- (one hundred and seventy) and untrained teachers Rs. 100/- (one hundred) every year. There will be no any increment to the teachers securing less mark than the prescribed. Increment shall not be given to the teacher securing less than determined marks. The teachers of general category securing less than 45% marks and the teachers of reserved categories securing less than 40% marks will be given one additional chance to improve their marks. Any teacher who get less marks than the prescribed minimum marks after the 2nd evaluation, he or she will be removed by the Niyljan Samiti from his/her post after serving show-cause notice.
(iii) The teachers employed as trained graduate teachers will get Rs. 300/- (three hundred) increase in their pay every year. The teachers employed as untrained graduate teachers will get Rs. 200/- (two hundred) increase every year.
(iv) The teachers employed in basis grade according to the provisions of this Rule will not have to take efficiency test (except the teachers employed on the compassionate ground) and they will get the enhancement of pay as mentioned in Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 610/631 sub rule (ii) above.
(v) The part time instructors will also have to appear in the efficiency test after three years. Lump-sum Rs. 300/- (Three hundred) shall be enhanced in consolidated pay to the efficiency test passed instructor. After that they will get Rs. 100 increase in their pay every years.
(c) Age of retirement:- The employed teachers and instructor will retire on the date of completing 60 years of age.
(d) Training:- (i) The state government shall provide the facility of training as prescribed by the N.C.T.E. to the untrained teachers. On successful completion of training, the teachers will get the trained fixed pay from the date of the publication of result.
(ii) In service period training for trained and untrained teachers will be organised on regular basis."
09. The amended provisions takes into account, the provision as stood under Section 23 (2) of the R.T.E. Act of 2009, for ready reference provisions of Section 23 (2) of the Act of 2015 deserves to be quoted:-
"(2) Where a State does not have adequate institutions offering courses or training in teacher education, or teachers possessing minimum qualifications as laid down under sub-
Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 611/631 section (1) are not available in sufficient numbers, the Central Government may, if it deems necessary, by notification, relax the minimum qualifications required for appointment as a teacher, for such period, not exceeding five years, as may be specified in that notification:
Provided that a teacher who, at the commencement of this Act, does not possess minimum qualifications as laid down under sub- section (1), shall acquire such minimum qualifications within a period of five years:
10. After the said proviso vide Amended Act of 2017, further proviso was added as under:-
"[Provided further that every teacher appointed or in position as on the 31st March, 2015, who does not possess minimum qualifications as laid down under sub-section (1), shall acquire such minimum qualifications within a period of four years from the date of commencement of the Right of Children to Free and compulsory Education (Amendment) Act, 2017.]"
11. The same was made effective from 01.03.2015. The Central Government has in terms of the Amendment mention about the qualification of any teacher to be trained as on 31.03.2009. As stated, I have already held (supra) in cases Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 612/631 relating to Category 'A' that the provisions of the Act will have to be implemented for the purpose of allowing teachers to teach at the Elementary School level and those who do not have the training, cannot be allowed to perform duties of a Elementary School Teacher.
12. Learned counsel for the petitioners have also submitted that their earlier period of service prior to acquiring a training should also be counted. However, this Court finds that the provisions of the Regulations of 2012 are subject to the provisions of the Act of 2009 and the Regulations of 2012 have to be read in conjunction with the provisions of the Act of 2009 in terms of Article 254 of the Constitution of India and, therefore, even though the education subject may fall in the concurrent list, the provision of Act of 2009 cannot be given a go by.
13. Thus, in view of the Act of 2009, the petitioners, who were working on the post after 2019 were without any authority. In view thereof, their earlier period of service before acquiring training cannot be counted for any purpose.
14. It is made clear that those whose services were dispensed with during the pendency of the writ petition, shall be appointed afresh from the date they have acquired the training. Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 613/631
15. In one of the case bearing C.W.J.C. No. 16790 of 2021 (Anita Kumari Vrs. The State of Bihar through the Principal Secretary), learned counsel has prayed that he should be allowed to continue as it is the fault of the N.I.O.S. and the State Government in not sending him for training.
16. In the opinion of this Court, no benefit can arise in favour of the petitioner as there is no estoppel against the law. The N.I.O.S. has taken a decision only now for allowing the candidates, who have not scored 50% marks in the Intermediate examination. Merely, because the petitioner was reinstated in 2017 and the training has already started in 2015, no right accrues to the petitioner on account of reinstatement in 2017 to claim that he should be allowed to continue even though he has not been trained. The petitioners would always be free to obtain training and thereafter apply afresh against new vacancies which may arise in future. Services of the petitioners cannot be continued on the said basis.
17. Those, who were disallowed to join training on account of not having 50% marks in Intermediate level, also cannot claim any benefit because of a subsequent decision taken now for dispensing with the 50% requirement. The decision taken by the N.I.O.S. is prospective and will apply for those Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 614/631 who are to acquire training in future and also would apply of course on these cases where the result has been withheld. In those cases, the result shall be declared as already directed hereinabove.
18. Keeping in view above, the present bunch of petitioners, who have not acquired their training as on 31.03.2019 are held to be ineligible to hold the post of teacher after 31.03.2019 in the Primary Schools.
19. Amongst the present bunch of teachers, those who have already undergone the training and their result has been withheld for one reason or the other, shall now become eligible only if they have passed the training course. In view of candid statement made by the learned counsel for the N.I.O.S. pointing out that the requirement of obtaining 50% at the Intermediate level has been done away with, it is expected from the N.I.O.S. to declare the results of the teachers within a period of 15 days henceforth and if the teachers have already passed the training course, they shall be given the same benefit as given to the teachers of category 'A' namely that they shall be treated as freshly appointed teachers from the date they have acquired the training and from the date result is declared and have passed the examination and will be allowed to continue. Their earlier Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 615/631 period of service shall not be counted for any purpose at the same time no recovery shall be made from the salary which they have drawn.
20. As regard the teachers, who have failed in the examination, the view taken as above, shall apply to them and, their services are liable to be terminated. However, it is for the State government to take a view whether those who passed the supplementary examination should be allowed to continue as freshly appointed teachers or not or otherwise they shall be allowed to participate in the fresh selections which may be conducted by the State Government. Such teachers who would be allowed to participate, in fresh selections will be given benefit of age relaxation considering that they were working on the post with a promise that they will be allowed to complete their training rendered out by the State Government.
CATEGORY C
01. It is informed that the certificates of training have not been issued up to 31st March 2019. Since, the result was already declared prior to 31st March 2019, the issuance of certificate after 31st March 2019 will not come in the way of the petitioners to be treated to be eligible in terms of the Amendment of 2017. Such teachers will not be affected by the Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 616/631 order passed by the State Government on 2020.
02. Certificate of training shall now be issued as soon as possible by the examining bodies.
CATEGORY G
01. Teachers do not possess fifty per cent marks the category G teachers. The issue relating to this category stands already decided as above.
02. In view of the statement by the N.I.O.S. authority counsel that the fifty per cent requirement of marks at the Intermediate Level has been done away with.
03. However, the same is to be treated as prospective and only with relation to future training and those whose result has been withheld or whose certificate has not been issued.
CATEGORY D
01. Those candidates whose examination was not conducted up to 31st March 2019 cannot take benefit of the orders passed herein above. They have to appear in the examination and their result has to be declared subsequently. Even if there has been a delay in conducting of the examination no benefit would accrue to them as there is no estopple against the law.
02. The provisions of the Act of Amendment Act of 2017 Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 617/631 has not been challenged anywhere and in view thereof, no benefit can be extended to such teachers. However, after such teachers have acquired their training they would be always be free to apply fresh and they would be entitled for age relaxation as observed herein above.
03. It would be relevant to quote para 23, 24 and 26 wherein the Supreme Court in the case of State of Uttar Pradesh and Anr. Vs. Anand Kumar Yadav and Ors. as reported in (2018) 13 SCC 560 held as under :
" 23. At the outset, we may note that fundamental right to free and compulsory education is one of the most important rights as without education one may never know his other rights. It goes without saying that right to education is right to quality education.
Concern for unsatisfactory quality of education has been expressed by this Court on several occasions. This Court in Ashoka Kumar Thakur v. Union of India21 observed as under:
"422. In Unni Krishnan [1993] 1 SCC 645, Reddy, J.
observed that the quality of education in government schools was extremely poor and that the schools were woefully inadequate to the needs of the children. He noted that many countries spend 6% to 8% of gross domestic 21 (2008) 6 SCC 1 - Ashok Kumar Thakur v. Union of India product on education. Our expenditure on education is Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 618/631 just 4% of GDP.
423. Though an improvement over past performance, the overall education picture leaves much to be desired. The bad news is really bad. Even where we have seen improvement, there is still failure. A survey by Pratham, an NGO, fleshes out the acute problems found in rural schools. (See ASER 2007--Rural Annual Status of Education Report for 2007, published on 16-1-2008.) The survey covered 16,000 villages. As Pratham indicates, there are an estimated 140 million children in the age group of 6 to 14 years in primary schools. Of these 30 million cannot read, 40 million can recognise a few alphabets, 40 million can read some words, and 30 million can read paragraphs. Over 55 million of these children will not complete four years of school, eventually adding to the illiterate population of India. The national literacy rate is 65%.
424. 24 districts with more than 50,000 out of school children means we have failed 24 times over. 71 districts in which there are 60 students per teacher is just as bad, if not worse. According to Pratham (and in-line with the Ministry of HRD's six-month review), the number of out of school children has hovered around 7,50,000. (p. 6) Moreover, it goes without saying that children need proper facilities. Today, just 59% of schools can boast of a usable toilet. (p. 49)
425. The quality of education is equally troubling. For Standards I and II, only 78.3% of students surveyed could recognise letters and read words or more in their own Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 619/631 language. (p. 47) In 2006, it was even worse
--only 73.1% could do so. It is disheartening to peruse the statistics for Standards III to V, where only 66.4% could read Standard I text or more in their own language in 2007. (p.
47) As Pratham stated at p. 7:
"What should be more worrying though, is the fact that in Class 2, only 9 per cent children can read the text appropriate to them, and 60 per cent cannot even recognise numbers between 10 and 99." "
24. To make the right to education meaningful, a qualified teacher undoubtedly has significant role. In this regard we may quote with approval the following observations dealing with the importance of a trained teacher in the Full Bench judgment of the High Court in Shiv Kumar Sharma(supra):
"56. ...The training of a child, that is an integral part of child development, is essential for his grooming, as a human mind, without proper training is like a horse without a bridle difficult to ride. Children in their cradle of life with the help of teachers can mould their lives for higher ambitions in their manhood. To assess and mould children with these ideals is the job of a skilled teacher and the art of such skill is pedagogy. Teachers have to serve the larger interest of the society as they are building the future. Henry Brooks Adams said, "A teacher affects eternity; he can never tell where his influence stops" and more appropriately Christa Mcauliffe said " I touch the future. I teach". This requires the possession of virtues like sacrifice and Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 620/631 honour which in turn brings respect to the status of a teacher and infuses confidence in the pupil.
57. Many children are victims of apathy and wrongly motived parental treatment. Their emotional and skilful assessment, and proper treatment, has to be handled within the clinic of an elementary school where the sole physician is none else than a trained teacher. A candidate possessing a mere educational or a training qualification without any genuine attribute may not necessarily be a good teacher.
58. It is in this background that one may remember those who have contributed to this skilful art of pedagogy. In the modern world the great philosopher and Educationist Rousseau, followed by the Swiss Predecessor of his German Pupils, Pestalozzi, are worth remembering. They were followed by the famous Germans Herbart and Froebel. The English with Lancaster and Bell followed suit and in the modern world it would be improper to forget the great contributions of Maria Montessori.
59. We do not wish to pile up names but this is only to emphasize that a great scientific contribution has been made to this skilful art of pedagogy. If one goes through the works of these great people, one can understand that child evelopment and teaching children is no easy task and cannot be confined with the acquisition of a couple of degrees as a supplement to the complete attribute required of a teacher. The narrow meaning of qualification therefore that was being pressed into service by Sri Rahul Agrawal Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 621/631 cannot be countenanced in view of the vast ocean of understanding that is required of a skilful teacher.
60. In the instant case the skill of the teacher should be lined with such ingredients that it kindles the spark of a child and balances a group of mentally uneven children. The duty of a good teacher is to bring the student into contact with the learning of fruitful elements that ensue an enduring significance in life, affirmative information of all modes of intellectual, systematical and practical activity that play a major part in the building of human mind and spirit. Their interplay is the exercise that has to be undertaken by a teacher. This exercise, particularly, in a class room of infants should be underlined with methods that are elastic enough to fit the varying needs of different types of children. The cultivation of mental training and discipline is the prime object of good teaching. We celebrate 5th of September each year as Teachers' Day to commemorate the birth of our late President Dr. S. Radhakrishnan. He defined the good qualities of a teacher as follows:
'A good teacher must know how to arouse the interest of the pupil in the field of study for which he is responsible, he must himself be a master in the field and be in touch with the latest developments in his subject, he must himself be a fellow traveler in the exciting pursuit of knowledge ...'
62. Describing the role model of teachers, our Former President of India Dr. A.P.J. Abdul Kalam, narrated his experience in his teachers' day speech on 5th September, 2003 Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 622/631 and said that a school must have the best of teachers who have the ability to teach, love teaching and build moral qualities.
63. These are the challenges of teaching which have been referred to in the guidelines dated 11th February, 2011. It is in order to ensure that the candidate is possessed of such attributes. The guidelines further provide that a candidate will be presumed to have succeeded in the test if he scores 60% or more. Some confessions have been given for reduction in the said percentage in the case of scheduled caste, scheduled tribes, and other backward classes as well as differently abled persons.
64. The reason for this is that the art of teaching is designed to educate a child.
Education is not mere acquisition of qualifications but is an overall development of a child to ensure growth and development. It is the awakening of the inner self and faculty of the child to the ways of the world. The teacher therefore should be possessed such qualities that he satisfies the curiosity of a child that enables him not only to read but to distinguish what is worth reading. The job of a teacher is not to fill the time-table with dull unintelligible tasks. This violates common sense and creativity brutally.
Teaching and training cannot be effected in the absence of knowledge about the mind which is to receive them.
65. It is the systematic and purposeful construction of a personality, so that it leaves an everlasting effect on the mind. The job of a teacher is to get across the confidence in a pupil, that there were good reasons for everything the teacher did. He Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 623/631 has to be transparent and he cannot leave a pupil to guess that there are any hidden answers. A good teacher would like the pupil to lead the way. The teacher would follow and let the pupil know that his efforts would be recognised. This confidence would help the child to develop a strength in himself to cope up with his own world by observing and solving problems. The art of teaching should not be confined only to oral transmissions because what one hears one can forget. However, what one sees, one remembers but what one. does he understands. This is what should teaching be comprised of. The teacher should therefore be in a position to infuse into a child such attributes that he or she acquires the ability to assume responsibility for himself/herself. A psychological independence that enables him/her to decide at the same time and differentiate right from wrong. This capacity of a child which lies concealed in him has to be discovered in a way that the child finds this world an interesting place to live in. For this good teaching may be 1/4th preparation and 3/4th performance.
66. A teacher is like a professional as said by Danny Hillis, "A layman knows he has to kick it; and an amateur knows where to kick it; a professional knows how hard." This quality should be possessed professionally by a teacher as the object of teaching a child is to enable him to get alone without a teacher.
67. The skill of such a performance has to be assessed because teaching is a great art to educate youth to enable him to find out and discover his own peculiar aptitudes or create Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 624/631 where none exists. A teacher has to create inclinations in the child which may serve as substitutes. The level of inspiration that has to be infused in a child should be such that he is able to make a mark in life as a complete human being. One should remember that "millions see the apple fall, but Newton was the one to ask why?" The job of a teacher at the primary level is to generate this element of curiosity in a child.
68. For this teachers have to be attributed with qualities that they are able to handle the weak and the nervous, the mediocre and intelligent with measured skill. This expertise is a onerous task and is a substantial part of pedagogy. To teach a child to become self sufficient is the art which has to be developed with caution so as not to destroy the fragile confidence by using harsh methods. The teacher eligibility test appears to be designed for this purpose.
69. It is to be remembered that teachers are to impart education to those souls who are between the period of innocence of childhood and the folly of youth. It is this aspect of pedagogy to educate a child to lead life that attains importance.
70. The art of dealing with children also involves knowing what not to say, and on the other hand patiently answering the unpredictable questions of an inquisitive child. A teacher should not give answers to children to remember only, but he should be able to give them problems to solve. It is then that the potentiality of the human race is better put to use "because a child is not a vase to be filled but a fire to be lit."
(Francois Rabelais) . A Chinese Proverb Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 625/631 goes a long way to say "give a man a fish and you feed him for a day. Teach a man to fish and you feed him for a lifetime."
Teaching is infusing of ideas instead of stuffing the brain with facts. William Arthur Ward a famous educationist said that The mediocre teacher tells, a Good teacher explains, a Superior teacher demonstrates but the great teacher inspires."
71. Children come from different backgrounds often being victimised by unwise and wrongly motived parental treatment. The teacher has to be more careful for he is enjoined with the duty of child development. This therefore is the background-in which the teachers role attains immense significance. It is for such reasons that the Union and the State appear to have come up with the necessity of a teacher eligibility test.
72. The importance of teaching and a teacher's selection should be to find out whether a candidate fulfils and is possessed of such attributes, that is capable of bringing out the best to ensure child development.
"The art of teaching is the art of assisting discovery (Mark Van Doran)". This compulsory attribute is therefore to be assessed by the State while judging the capability of a teacher and which therefore is an essential qualification and not only a minimum qualification. The essential nature of this test therefore leaves no room for doubt that mere possession of educational qualification and a teachers training course is not sufficient to assess the capacity of a teacher.
73. Sir Winston Churchill while assessing Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 626/631 the role of a teacher observed that the Head Masters of elementary schools have powers at their disposal with which even Prime Ministers have never been vested with. The reason is that the school master has to reckon not only with his pupils human tendency to run, but also with the unwisdom of parents in their early dealings with early tendency; elimination of wrong doing, not by plainly repressive methods is also one of the arts that has to be possessed by a skilful teacher.
74. All this goes to fulfil the objectives with which Article 45 of the Constitution of India was incorporated under the United Nations declaration which says that mankind owes to the child the best it has to give. An infant who does not know how to express himself, enters in an elementary school where he has to be taught his initial alphas and betas. The pronunciation, sentence-forming, elementary grammar and understanding of his first alphabets have to be installed in his mind with expertise. It is for this reason that the curriculum of the TET includes proficiency in the language of the medium of instruction, an optional language for a better understanding with the student, mathematics to assess the investigative strength of the mind and finally environmental studies to gauge the overall awareness of human life and nature. This has to be coupled with moral education and discipline and this entire combination in one performance is the skill of a teacher. He has to handle the weak and the nervous, the mediocre and intelligent, with an adequate measured skill for which a basic attribute with intelligence Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 627/631 is required to be possessed by a teacher. A teacher cannot employ methods like knocking of a child because such methods do not always turn a timid boy into a courageous one nor does it turn a spoilt brat into an angel. Nonetheless it is useful to remember Bishop Fulton J Sheen who said "Every child should have an occasional pat on the back, as long as it is applied low enough and hard enough". For teachers and guardians the proverb "Give a child enough rope, and you will trip" is also a cautionary note. The acquisition of such expertise is what is desired to be assessed and that is what the teacher eligibility test is designed for. It is only to assess these qualities that would qualify a teacher for being appointed as such and therefore the teacher eligibility test is not a mere eligibility criteria but a qualification as prescribed in addition to the academic and training qualifications.
75. It would be apt to quote Charles Dickens in his famous book "Hard Times" where the quality of a teacher has been expressed from another angle as follows:
"What I want is facts. Teach these boys and girls nothing but facts. Facts alone are wanted in life. Plant nothing else, and root out everything else."
76. The role of teacher is therefore of a mediator of learning, a parent substitute, a controller of students' behaviour, an agent of social change and finally a judge of achievement. The teacher who enters a school imparting elementary education has to act like a group leader who can remove the hindrances of doubts in the mind of an Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 628/631 infant and generate creative development. Above all he has to in still in the mind of a youngster all virtues of courage and honesty as this part of education is a vital portion of child development. It is in the early years that the importance of education has to be preached so as to achieve what a former U.S. President Garfield said "Next in importance to freedom and justice is education without which the other two cannot be entertained.
26. We are in agreement with the above observations. We are unable to agree that even unqualified teachers ought to be allowed to continue ignoring the legislative mandate or that we should exercise our jurisdiction under Article 142 to undo the said mandate. Consideration for career of 1.78 lac Shiksha Mitras, over and above their legal right, cannot be at the cost of fundamental right of children to free quality education by duly qualified teachers in terms of legislative mandate."
04. The writ petitions are accordingly dismissed.
CATEGORY E
01. The petitioners have already passed the two years D.P.E. course from IGNOU. However, the N.C.T.E. has not recognized the said course unless the candidate has completed a six months bridge course for the purpose of treating them as trained.
02. It is the case of the petitioners that the said bridge Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 629/631 course of six months was not conducted at the level of the respondents and the teachers therefore cannot be made to suffer on account of not conducting of the bridge course.
03. In the opinion of this Court, the petitioner's bridge course is required to be conducted by the State Government as soon as possible and for the said purpose, it is directed that the State Government shall conduct the bridge course within a period of three months from the date of passing of this order.
04. On participating in the bridge course those teachers who cleared the bridge course shall be treated as continued in service but for others the order of termination in terms of the Act of 2017 shall apply. This is so because the training conducted by the IGNOU initially was treated as equivalent and it is subsequent Act of the N.C.T.E. declaring the same as unrecognized. The purpose under the R.T.E. Act 2009 is to see the teachers are trained. Admittedly, two years training has already been granted to them and it is only for the purpose of recognition in terms of the N.C.T.E. that the six months bridge course is required to be done. It is also not a case where the teachers have refused to move for the bridge course.
05. Keeping in view thereto, the aforesaid directions are issued in their favor. The writ petitions are partly allowed. It is Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 630/631 made clear that on account of any such reason an individual teacher who may have been removed from service shall be reinstated and allowed to continue, if he clears the bridge course he would be allowed to participate in the bridge course for the purpose. The reinstatement shall only be after he has completed the bridge course. Such teacher would be entitled for continuance of service. However, salary for the intervening period shall not be paid to him on terms of the principle of no work no pay.
Category H
01. After having examined generally the facts of each case, this Court finds that the directions as issued herein above for each category would also govern the petitioners. Herein, it is for the State Government to examine facts of each and every teacher in terms of the order passed above. The petitioners would be free to make individual appropriate representation mentioning their own facts and the authority above as designated by the Director Education shall after referring to the directions of this Court in the preceding para's pass a speaking order.
02. State Government considering the directions issued herein above, would also take decision with reference to the Patna High Court CWJC No.16214 of 2019 dt.19-10-2022 631/631 present petitioners. In spite thereto, if any grievance of any individual person is not meted out, he or she shall be free to individually file an appeal before the concerned District Appellate Authority for redressal of his or her grievance.
03. The writ petitions are accordingly disposed of as directed herein above.
(Sanjeev Prakash Sharma, J) pravinkumar/-
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