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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Uttar Pradesh - Subsection

Section 51(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in sub-section (2), for the words ^^[kkyh djk;s tkus ds i'pkr the words csn[ky djk;s tkus ds i'pkr and in the proviso, for the words ^^nks'kh dks the words vfHk;qDr dks shall be substituted;