Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 356] [Entire Act] State of Rajasthan - Subsection Section 356(17) in Rules of the High Court of Judicature for Rajasthan, 1952 (17)All persons exempted by the State Government from personal appearance in Court under section 133 of the Code of Civil Procedure: and
