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Union of India - Section

Section 5 in Paradip Port Harbour Craft Rules 1967

5. Minor or Female Owners

- If the owner of a harbour craft is a minor, the licence may be obtained by the guardian of the minor. If the owner is an woman, who according to the customs of the country does not appear in public, the licence may be obtained on her behalf by her duly authorised agent. In such cases the guardian or the agent as the case may be shall be deemed to be the owner for the purposes of these rules.