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[Cites 0, Cited by 0] [Section 41(15)] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(15)(e) in The Rajasthan Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1981

(e)The interest on the amounts spent on the provisions and maintenance of furniture and equipment provided for in the canteen.