Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 63 in Uttar Pradesh Chit Funds Act, 1975 63. Payment to be evidenced by document. - All payments in respect of a chit, whether by the foreman or by the subscriber shall be evidenced by documents in writing.
