Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Haryana - Subsection Section 77(viii) in The Haryana New Mandi Townships Building Rules, 1967 (viii)Lighting and ventilation of internal water-closet - Where the water-closet is in a domestic building and is not entered directly from the external air, it shall either -
