Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 24 in Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004

24. Cost standard.

- 24.1 The tariffs for various categories shall be bench marked with the average cost of supply based on historical or embedded costs that are prudently incurred by the Petitioner in its operations pending any such study that reasonably establishes the category wise cost to supply. The category wise cost to supply factors in such characteristics of a category as the load factor, voltage, extent of technical and commercial losses etc.