Kerala High Court
Thriprayar Super Specialty Hospital ... vs Industrial Tribunal on 6 June, 2024
Author: Devan Ramachandran
Bench: Devan Ramachandran
WP(C) No.20393/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Thursday, the 6th day of June 2024 / 16th Jyaishta, 1946
WP(C) NO. 20393 OF 2024 (Y)
PETITIONER:
THRIPRAYAR SUPER SPECIALTY HOSPITAL LIMITED, THRIPRAYAR, VALAPAD
P.O, THRISSUR - 680567, REPRESENTED BY ITS MANAGING DIRECTOR, C.G
AJITHKUMAR, AGED 65 YEARS, S/O GANGADHARAN, CHIRAYATH HOUSE,
NATTIKA, THRISSUR, PIN - 680566
RESPONDENTS:
1. INDUSTRIAL TRIBUNAL THRISSUR, GROUND FLOOR, CIVIL STATION,
AYYANTHOLE, THRISSUR, REPRESENTED BY ITS PRESIDING OFFICER, PIN -
680003
2. SANGEETHA RAJESH, AGED 45 YEARS, W/O RAJESH, PAYAKKATTU HOUSE,
THEKKINKADU MAIDAN, THRIPRAYAR, VALAPAD P.O, THRISSUR, PIN - 680567
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation of and all coercive action pursuant to
Exhibit-P3 award, pending disposal of this Writ Petition (Civil), in the
interest of justice.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
SRI.AAMIR SOHRAB M. M., Advocate for the petitioner, the court passed the
following:
WP(C) No.20393/2024 2/3
DEVAN RAMACHANDRAN, J.
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W.P.(C)No.20393/2024
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Dated this the 6th day of June, 2024
O R D E R
Petitioner will take out notice before admission by speed post to the 2nd respondent. Notice to the 1st respondent is dispensed with.
All coercive action pursuant to Ext.P3 will stand deferred for a period of one month on condition that the petitioner will deposit half of the impugned amount before the 1 st respondent, however, without it being disbursed to the 2 nd respondent, within a period of two weeks from now.
Post on 21.06.2024.
Sd/-
DEVAN RAMACHANDRAN, JUDGE RR 06-06-2024 /True Copy/ Assistant Registrar WP(C) No.20393/2024 3/3 APPENDIX OF WP(C) 20393/2024 Exhibit P3 A TRUE COPY OF THE AWARD IN I.D NO. 32/2017 REGISTERED BEFORE RESPONDENT NO.1 TRIBUNAL, DATED 04.01.2024 06-06-2024 /True Copy/ Assistant Registrar