Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 65 in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

65. Manufacture.

- No licenced dealer in manufactured drugs shall except in accordance with the conditions of his licence and except on the premises licensed for the purpose under these Rules Manufacture any Preparation containing any manufactured drugs from materials which he is lawfully entitled to possess.