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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(3)(xii) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(xii)to inspect or cause to be inspected an affiliated institution for purpose of ensuring due observance of the specified courses of study and also to ensure that the facilities for instructions are fully provided and availed of;