Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 127(6)] [Section 127] [Entire Act]

State of Madhya Pradesh - Subsection

Section 127(6)(j) in The M.P. Municipalities Act, 1961

(j)a tax on persons occupying houses, buildings or lands within the limits of the Council according to their circumstances and property;