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[Cites 0, Cited by 0] [Section 2(11)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(11)(c) in Tamil Nadu Local Authorities Entertainments Tax Act, 2017

(c)a village panchayat constituted under the Tamil Nadu Panchayats Act, 1994,(Tamil Nadu Act 21 of 1994) in whose jurisdiction the entertainment is provided;