Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Rajasthan - Subsection Section 68(12) in First Statutes of the University of Udaipur (12)The final Register of Graduates shall subject to its being stocked, be made available to the registered graduates on payment of -such fee as may be prescribed by the Board.
