Dr. Dilip Mahadik vs Ramesh Chandra Mahadik on 1 October, 2014

[Cites 0, Cited by 2]

Madhya Pradesh High Court

Dr. Dilip Mahadik vs Ramesh Chandra Mahadik on 1 October, 2014

RP.256/12

01/10/2014

Shri Abhishek Bhadoria, learned counsel for the petitioner pleads no instruction. Petition is dismissed for want of prosecution. (Sujoy Paul) Judge