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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(63) in New Town Kolkata Planning Area (Building) Rules, 2014

(63)"Sanctioning Authority", for the purposes of the rules is the Executive Officer of Rajarhat or Bhangore - II Panchayat Samities, as the case may be for the area under the mouzas within their respective jurisdiction;