Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Income Tax Appellate Tribunal - Kolkata

J.C.I.T. (Osd), Cc-1(4), Kolkata vs M/S Lal Trades & Agencies (P) Ltd, ... on 5 May, 2021

                                       IN THE INCOME TAX APPELLATE TRIBUNAL
                                            KOLKATA BENCH 'B', KOLKATA
                                                 VIRTUAL HEARING
[Before Shri J. Sudhakar Reddy, Hon'ble Accountant Member & Shri Aby T. Varkey, Hon'ble Judicial Member]
                                             I.T(SS).A. Nos. 38 to 40/Kol/2019
                                        Assessment Year: 2011-12, 2012-13 & 2013-14

       Joint Commissioner of Income Tax (OSD), CC-1(4), Kolkata................................................Appellant

                                                              Vs.
       M/s. Lal Trade & Agencies Pvt. Ltd....................................................................................Respondent
       7, Waterloo Street
       2nd Floor
       Kolkata - 700 069
       [PAN : AAACL 5478 J]

                                                 I.T(SS).A. Nos. 26/Kol/2019
                                                   Assessment Year: 2009-10

       M/s. Lal Trade & Agencies Pvt. Ltd..........................................................................................Appellant
       7, Waterloo Street
       2nd Floor
       Kolkata - 700 069
       [PAN : AAACL 5478 J]
                                                              Vs.
       Deputy Commissioner of Income Tax, CC-1(4), Kolkata...................................................Respondent

       Appearances by:
       None, appeared on behalf of the assessee.
       Shri Supriyo Pal, Addl. CIT, D/R. appearing on behalf of the Revenue.

       Date of concluding the hearing : April 1st, 2021
       Date of pronouncing the order : May 5th, 2021

                                                       ORDER

Per Bench:-

The assessee seeks permission of this Bench to withdraw the above captioned appeals as it has availed the scheme under "Vivad Se Vishwas Act, 2020" vide application dated 19/04/2021. The assessee states that he has been granted certificate by the designated authority in Form No.-3 under the provisions of "Vivad Se Vishwas Act, 2020".

2. We accept this application of the assessee and dismiss these appeals as withdrawn.

Kolkata, the 5th day of May, 2021 Sd/- Sd/-

[Aby T. Varkey] [J. Sudhakar Reddy] Judicial Member Accountant Member Dated : 05.05.2021 {SC SPS} 2 I.T.A. No. 1948/Kol/2019 Assessment Year: 2014-15 Classic Growers Ltd Copy of the order forwarded to:

1. M/s. Lal Trade & Agencies Pvt. Ltd 7, Waterloo Street 2nd Floor Kolkata - 700 069
2. Deputy Commissioner of Income Tax, CC-1(4), Kolkata
3. Joint Commissioner of Income Tax (OSD), CC-1(4), Kolkata
4. CIT(A)-
5. CIT- ,
6. CIT(DR), Kolkata Benches, Kolkata.

True copy By order Assistant Registrar ITAT, Kolkata Benches