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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(b) in Punjab Urban Planning and Development Authority Building Rules, 2013

(b)The remaining 25 percent area of first level basement may be put to following uses.-
(i)Storage of household or other goods of non-combustible material; or
(ii)Strong rooms, bank cellars, or
(iii)Air conditioning equipment and other machines used for services and utilities of the building; or
(iv)Parking