Section 36(1)(ia) in The Income Tax Act, 1961

[Cites 0, Cited by 1] [Section 36(1)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1)(ia) in The Income Tax Act, 1961

(ia)[ the amount of any premium paid by a federal milk co-operative society to effect or to keep in force an insurance on the life of the cattle owned by a member of a co-operative society, being a primary society engaged in supplying milk raised by its members to such federal milk co-operative society;] [ Inserted by Act 21 of 1979, Section 6 (w.e.f. 1.4.1980).]

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Union of India - Subsection

Section 36(1)(ia) in The Income Tax Act, 1961