Delhi High Court - Orders
Sun Tv Network Limited vs Mx Media And Entertainment Pte Ltd on 19 July, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 871/2022 & I.As. 21246/2022, 21248/2022, 8840/2023
SUN TV NETWORK LIMITED .....Plaintiff
Through: Ms. Srishti Gupta, Advocate
(Through VC)
versus
MX MEDIA AND ENTERTAINMENT PTE LTD. .....Defendant
Through: Mr. Angad Singh Dugal and Mr.
Ankush Bhardwaj, Advocates
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 19.07.2024
1. Learned counsel for the parties jointly requests for an adjournment on account of the ongoing mediation proceedings.
2. At request, list on 09.09.2024.
MANMEET PRITAM SINGH ARORA, J JULY 19, 2024/rhc/sk CS(COMM) 871/2022 Page 1 of 1 This is a digitally signed order.
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