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Delhi High Court - Orders

Sun Tv Network Limited vs Mx Media And Entertainment Pte Ltd on 19 July, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                    $~2
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 871/2022 & I.As. 21246/2022, 21248/2022, 8840/2023
                                                SUN TV NETWORK LIMITED                                                            .....Plaintiff
                                                            Through: Ms.     Srishti                                       Gupta,      Advocate
                                                                      (Through VC)

                                                                                      versus

                                        MX MEDIA AND ENTERTAINMENT PTE LTD. .....Defendant
                                                      Through: Mr. Angad Singh Dugal and Mr.
                                                                 Ankush Bhardwaj, Advocates
                                    CORAM:
                                    HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                      ORDER

% 19.07.2024

1. Learned counsel for the parties jointly requests for an adjournment on account of the ongoing mediation proceedings.

2. At request, list on 09.09.2024.

MANMEET PRITAM SINGH ARORA, J JULY 19, 2024/rhc/sk CS(COMM) 871/2022 Page 1 of 1 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2024 at 05:15:39