Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36C(2)] [Section 36C] [Entire Act]

State of West Bengal - Subsection

Section 36C(2)(b) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(b)to provide for expert technical assistance or guidance for efficient working of the market committees.