Supreme Court - Daily Orders
M/S. Machines India vs Union Of India, Thr. The Chief Engineer, ... on 8 December, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO. 3467 OF 2015
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 20980 OF 2015
M/S. MACHINES INDIA ... Petitioner
VERSUS
UNION OF INDIA,
THROUGH THE CHIEF ENGINEER, JABALPUR ZONE ... Respondent
O R D E R
Delay condoned.
The instant review petition is filed against the order dated 09.07.2015 whereby the aforementioned special leave petition was dismissed.
We have carefully gone through the review petition and the connected papers. We find no error much less apparent in the order impugned. The review petition is, accordingly, dismissed.
........................, J. [ A.K. SIKRI ] ........................, J. [ ROHINTON FALI NARIMAN ] New Delhi;
December 08, 2015.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2015.12.14 16:10:14 IST Reason: CHAMBER MATTER SECTION IVA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No. 3467/2015 In SLP(C) No. 20980/2015 M/S. MACHINES INDIA Petitioner(s) VERSUS UNION OF INDIA, THR. THE CHIEF ENGINEER, JABALPUR ZONE Respondent(s) (With appln. (s) for c/delay in filing review petition and office report) Date : 08/12/2015 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(Nidhi Ahuja) (Renu Diwan) COURT MASTER COURT MASTER [Signed order is placed on the file.]