Karnataka High Court
Mr. Malappa Siddappa Bagewadi vs State Of Karnataka By on 4 July, 2019
Author: P.S.Dinesh Kumar
Bench: P.S.Dinesh Kumar
CRL.P.No.3353/2019
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IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 04TH DAY OF JULY 2019
BEFORE
THE HON'BLE Mr.JUSTICE P.S.DINESH KUMAR
CRIMINAL PETITION NO.3353 OF 2019
Between:
1. Mr.Malappa Siddappa Bagewadi,
S/o.Siddappa Badewadi,
Aged about 30 years,
Bidarakundi Cross,
Bidarakundi Road,
Muddebihar,
Bijapur-586 212.
2. Mr.Rohit Rajput,
S/o.Keshav,
Aged about 32 years,
Residing at Yogapur Colony,
Sindagi Road,
Bijapur-586 104.
3. Mr.Maleppa.H.Talwar,
S/o.Hanamavva,
Aged about 32 years,
Residing at Asangi, Khurd,
Bijapur-586 210.
4. Mr.Bondre Ramesh,
S/o.Ramesh,
Aged about 31 years,
CRL.P.No.3353/2019
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Residing at No.984A,
H.No.725/1 to 1049,
Basavan Bagewad,
Bijapur-586 121.
5. Mr.Sunil Pattennavar,
S/o.Subhash,
Aged about 25 years,
Residing at Siraguppi,
Bagalkot-587 116.
6. Mr.Revappa Shasappa Biradar,
S/o.Shasappa Sidhappa,
Aged about 27 years,
Residing at No.165, Vasant Dada,
Audhaugik Vasahat Sangli,
Maharashtra-416416.
7. Mr.Prabhakar Guggari,
S/o.Sidray Guggari,
Aged about 26 years,
Residing at Katral, Arjunagi,
Bijapur-586 113.
8. Mr.Thyagiprasanna.H.K,
S/o.Kumara.H.E,
Aged about 26 years,
Residing at No.1180,
Asharaya Badavane Ward,
No.17, Holenarasipura,
Hassan-573 211.
9. Mr.Kiran.J,
S/o.Jayanna,
Aged about 39 years,
Residing at Virupakshipura
Bijaguru Post,
CRL.P.No.3353/2019
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Tipur Taloku,
Nonavinkere,
Tumkur-572 224. ...Petitioners
(By Shri Sunil Kumar.H, Advocate)
And:
1. State of Karnataka by
Siddapura Police Station,
Represented by
State Public Prosecutor,
High Court of Karnataka,
Bengaluru-560 001.
2. Sri Chandrashekara B.L,
Joint Director,
Industrial Training and
Employment Department,
Dairy Circle, B.G.Road,
Bengaluru-560 076. ... Respondents
(By Sri.K.Nageshwarappa, HCGP for R1)
This Criminal Petition is filed under Section 482 of
Cr.P.C., praying to quash the complaint, FIR in the Crime
No.65/2019 vide Annexures A and B filed by the
respondent Siddapura Police Station for the offence p/u/s
34, 419, 468, 420, 471, pending before the 2nd A.C.M.M.,
Court at Bengaluru City.
This Criminal Petition coming on for Admission, this
day, the Court made the following:-
CRL.P.No.3353/2019
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ORDER
Shri H.Sunil Kumar, learned advocate for the petitioners has filed a Memo of even date seeking leave of this Court to withdraw the petitioner as not pressed.
2. Memo is placed on record. The petition is accordingly dismissed as not pressed.
3. In view of dismissal of the petition, I.A. No.1/19 does not survive for consideration and the same is also disposed of.
No costs.
Sd/-
JUDGE HJ