Supreme Court - Daily Orders
Pankaj Kumar Jha Alias Prakash Chandra ... vs Union Of India on 31 July, 2023
Author: Dipankar Datta
Bench: Dipankar Datta
ITEM NO.1701 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CRIMINAL) Diary No.15369/2023
PANKAJ KUMAR JHA ALIAS PRAKASH CHANDRA JHA ALIAS PRINCE
Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 75216/2023 - DISCHARGE OF ADVOCATE ON RECORD)
Date : 31-07-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPANKAR DATTA
[IN CHAMBER]
For Petitioner(s) Petitioner-in-person
Mr. Praveen Chaturvedi, AOR
Mr. Shashindra Tripathi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Read the Office Report dated 20th July, 2023.
2. The defects pointed in the said report may be cured within a period of two weeks.
3. List the application once again after three weeks, with an appropriate Office Report.
(VIJAY KUMAR) (RAM SUBHAG SINGH) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Vijay Kumar Date: 2023.08.03 16:58:13 IST Reason: