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Supreme Court - Daily Orders

Pankaj Kumar Jha Alias Prakash Chandra ... vs Union Of India on 31 July, 2023

Author: Dipankar Datta

Bench: Dipankar Datta

     ITEM NO.1701                                  COURT NO.5                   SECTION X

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS

                                REVIEW PETITION (CRIMINAL) Diary No.15369/2023

     PANKAJ KUMAR JHA ALIAS PRAKASH CHANDRA JHA ALIAS PRINCE
                                                        Petitioner(s)

                                                         VERSUS

     UNION OF INDIA & ORS.                                                     Respondent(s)


     (IA No. 75216/2023 - DISCHARGE OF ADVOCATE ON RECORD)

     Date : 31-07-2023 This matter was called on for hearing today.

     CORAM :                  HON'BLE MR. JUSTICE DIPANKAR DATTA
                                         [IN CHAMBER]

     For Petitioner(s)                    Petitioner-in-person

                                         Mr. Praveen Chaturvedi, AOR
                                         Mr. Shashindra Tripathi, Adv.

     For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

1. Read the Office Report dated 20th July, 2023.

2. The defects pointed in the said report may be cured within a period of two weeks.

3. List the application once again after three weeks, with an appropriate Office Report.

(VIJAY KUMAR) (RAM SUBHAG SINGH) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Vijay Kumar Date: 2023.08.03 16:58:13 IST Reason: