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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Rajasthan - Subsection

Section 71(2) in Rajasthan Muslim Wakf Regulations, 1964

(2)The following shall ordinarily be the scale of charges for copies.
(i)for copies containing 200 words or less-
(a)Ordinary Re. 1/-
(b)Urgent Rs. 2/-
(ii)for a copy, ordinary or urgent, containing more than 200 words, for every subsequent 100 words or less an extra charge of fifty naye paise and rupee one respectively shall be made.