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State of Himachal Pradesh - Section

Section 3 in The Resettlement and Rehabilitation of Bhakra Dam Oustees (Grant of Land) Scheme 1971

3. Purpose for which land may be granted.

- The land may be granted to an oustee for subsistence purposes, who had interests in the land and other properties acquired for the dam provided he is eligible, for grant of land in Bilaspur district under this scheme.