Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Odisha - Subsection Section 108(11) in The Orissa Motor Vehicles Rules, 1993 (11)These rules, so far as may apply, shall also be compiled with by goods carriage [and Deluxe Contract Carriage] [Inserted vide Orissa Gazette Extraordinary No. 2196 dated 14.11.2007.].
