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State of Jharkhand - Section

Section 34 in Bihar Factories Rules, 1950

34. Power of Chief Inspector to exempt.

- Where the Chief Inspector is satisfied in respect of any particular factory or part thereof or in respect of any description of workroom or process that any requirement of rules 31 to 33 is inappropriate or is not reasonably practicable, he may by order in writing exempt the factory or part thereof, or description of workroom or process from such requirement to such extent and subject to such conditions as he may specify.