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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(10) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018

(10)If the certificate of conformity is granted in relation to goods or articles of a batch or lot, it shall be a one-time certificate and renewal of certificate of conformity is not applicable in these cases.