Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174] [Entire Act] State of Kerala - Subsection Section 174(4) in The Kerala State Goods and Services Tax Act, 2017 (4)The Kerala Goods and Services Tax Ordinance, 2017 (11 of 2017) is hereby repealed.
