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[Cites 0, Cited by 0] [Section 46(4)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(4)(d) in The Benami Transactions (Prohibition) Act, 1988

(d)to frame issues which appear to the Appellate Tribunal essential for adjudication of the case and refer them to the Adjudicating Authority for determination;