Madhya Pradesh High Court
Netrapal Lodhi vs The State Of Madhya Pradesh on 12 January, 2023
Author: Rohit Arya
Bench: Rohit Arya
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
CRA No. 8840 of 2019
(NETRAPAL LODHI Vs THE STATE OF MADHYA PRADESH)
Dated : 12-01-2023
Ms. Ayushi Vyas - learned counsel for appellant.
Shri Rajesh Shukla - learned Deputy Advocate General for
respondent/State.
As prayed by learned counsel for appellant, list this case in the month of February, 2023.
(ROHIT ARYA) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
Aman
AMAN TIWARI
2023.01.13
10:07:26 +05'30'