Section 9(1)(a) in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

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(a)prepare and certify a return in Form D annexed to these rules setting forth-

(i)the names of the candidates for whom valid votes have been given;

(ii)the number of valid votes given for each candidate;

(iii)the number of votes declared invalid and rejected; and

(iv)the name of or names of the person or persons and declared duly elected;

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