Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(3) in West Bengal Industrial Disputes Rules, 1958

(3)A member who, without obtaining leave from the committee, fails to attend three consecutive meetings of the committee shall forfeit his membership.