Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Goa - Subsection Section 77(4) in The Goa Co-operative Societies Act, 2001 (4)The inquiry shall be completed within a period of four months from the date of ordering the inquiry.
