Supreme Court - Daily Orders
C.M.Muhammed Aboobacker . vs Ihya-Ul-Islam Sangham . on 7 August, 2015
ITEM NO.99 REGISTRAR COURT. 1 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SURAJIT DEY
Civil Appeal No(s). 6084-6085/2013
C.M.MUHAMMED ABOOBACKER & ORS. Appellant(s)
VERSUS
IHYA-UL-ISLAM SANGHAM & ORS. Respondent(s)
(with office report)
Date : 07/08/2015 These appeals were called on for hearing today.
For Appellant(s)
Mr. K. Rajeev,Adv.
For Respondent(s)
Mr. A. Venayagam Balan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on all the five respondents but no one has put in appearance on behalf of respondent Nos.2 to 5.
Both the parties have filed the statement of case. Both the appeals are in complete category. Registry to process to list the same before the Hon'ble Court, as per rules.
(SURAJIT DEY) Signature Not Verified Registrar Digitally signed by Rupam Dhamija Date: 2015.08.12 11:44:47 IST Reason: