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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4)(b) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(b)It shall be the duty of every employer to comply with regulations 13, 14, 16 (4), 17 (4) & (5), 18, 20 (2), 24 (7) & (8), 25, 28, 29 (2), 31, 32 (3), (6), (8) & (9), 33 to 39, 45 (1), (2) & (3), 52 (5), 53 to 56, 57 (4) (e), (5), (6) & (8), 58, 59 (4), 61 (9) and (10), 62 (13), (17), 64 to 75, 77 to 82, 84 (2), 85 except 85 (12), 86, 87 (2), 88 (4) to (8), 89 to 93, 95, 98, 107, 109 (2), 110, 114 (4), 116 and 117: