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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(2)(d) in The Factories Act, 1948

(d)the constitution of a managing committee for the canteen and representation of the workers in the management of the canteen;
(dd)the items of expenditure in the running of the canteen which are not to be taken into account in fixing the cost of foodstuffs and which shall be borne by the employer;