Karnataka High Court
The Oriental Insurance Co. Ltd., vs Kum. Geeta D/O Vithal Kutre, on 7 January, 2015
Author: A.N.Venugopala Gowda
Bench: A.N.Venugopala Gowda
:1:
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 07 T H DAY OF JANUARY 2015
BEFORE
THE HON'BLE MR.JUSTICE A.N.VENUGOPALA GOWDA
M.F.A. No.20825/2011
C/W
M.F.A.Nos. 20826/2011, 20827/2011,
20828/2011, 20829/2011, 20830/2011,
20831/2011, 20832/2011 AND
20833/2011[MV]
IN MFA NO 20825 OF 2011
BETWEEN
THE ORIENTAL INSURANCE CO. LTD.,
1/24, SHAH BUILDING, ASHOK NAGAR,
NIPPANI, THROUGH ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, 5TH FLOOR,
SHANBHAG CHAMBERS, KIRLOSKAR ROAD,
BELGAUM. NOW REP. BY ITS REGIONAL
MANAGER, (ASST. MANAGER)
REGIONAL OFFICE, SUMANGALA
COMPLEX, II FLOOR, LAMINGTON,
HUBLI-580020.
... APPELLANT
(BY SRI. P H PAWAR, ADV. -ABSENT-)
AND
:2:
1. KUM. GEETA D/O VITHAL KUTRE,
AGE: 16 YEARS, MINOR, REP. BY
NATURAL FATHER
VITHAL KUTRE, R/O JAGAMATTI,
TQ. CHANDGAD, DIST. KOLHAPUR,
(MAHARASHTRA).
2. SHRI. SHANTINATH PARIS MAHAJAN
A/P MADILAGE, TQ. BHUDARGAD,
DIST. KOLHAPUR, (MAHARASHTRA).
3. SHRI. GAJANAN RANABA PAWAR,
A/P UCHAGAON, TQ. & DIST. BELGAUM.
4. THE NEW INDIA ASSURANCE CO. LTD.,
BY ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, CLUB ROAD,
BELGAUM.
... RESPONDENTS
(R1, R2 & R4 ARE SERVED.)
THIS MFA IS FILED U/SEC. 173(1) MV ACT, AGAINST
THE JUDGMENT AND AWARD DTD:17-09-2010 PASSED IN
MVC NO.2170/2007 ON THE FILE OF THE PRESIDING
OFFICER, FAST TRACK COURT-II AND MEMBER, ADDL.
MACT, BELGAUM, AWARDING THE COMPENSATION OF
RS.31,000/- WITH INTEREST AT THE RATE OF 6% P.A.,
FROM THE DATE OF PETITION TILL ITS REALISATION.
IN MFA NO 20826 OF 2011
BETWEEN
THE ORIENTAL INSURANCE CO. LTD.,
1/24, SHAH BUILDING, ASHOK NAGAR,
NIPPANI, THROUGH ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, 5TH FLOOR,
SHANBHAG CHAMBERS, KIRLOSKAR ROAD,
BELGAUM. NOW REP. BY ITS ASST. MANAGER,
REGIONAL OFFICE, SUMANGALA
:3:
COMPLEX, II FLOOR, LAMINGTON,
HUBLI-580020.
... APPELLANT
(BY SRI. P H PAWAR, ADV. -ABSENT-)
AND
1. KUMAR. SACHIN S/O TANAJI PARSHI,
AGE: 13 YEARS, MINOR,
REP. BY GUARDIAN NATURAL FATHER
TANAJI NARAYAN
PARSHI, R/O KUDREMANI,
TQ. & DIST. BELGAUM.
2. SHRI. SHANTINATH PARIS MAHAJAN
A/P MADILAGE, TQ. BHUDARGAD,
DIST. KOLHAPUR, (MAHARASHTRA).
3. SHRI. GAJANAN RANABA PAWAR,
A/O UCHAGAON, TQ. & DIST. BELGAUM
4. THE NEW INDIA ASSURANCE CO. LTD.,
BY ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, CLUB ROAD,
BELGAUM. ... RESPONDENTS
THIS MFA IS FILED U/SEC. 173(1) MV ACT, AGAINST
THE JUDGMENT AND AWARD DTD:17-09-2010 PASSED IN
MVC NO.2171/2007 ON THE FILE OF THE PRESIDING
OFFICER, FAST TRACK COURT-II AND MEMBER, ADDL.
MACT, BELGAUM, AWARDING THE COMPENSATION OF
RS.2,500/- WITH INTEREST AT THE RATE OF 6% P.A.,
FROM THE DATE OF PETITION TILL ITS REALISATION.
IN MFA NO 20827 OF 2011
BETWEEN
THE ORIENTAL INSURANCE CO. LTD.,
1/24, SHAH BUILDING, ASHOK NAGAR,
:4:
NIPPANI, THROUGH ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, 5TH FLOOR,
SHANBHAG CHAMBERS, KIRLOSKAR ROAD,
BELGAUM. NOW REP. BY ITS REGIONAL
MANAGER, (ASST. MANAGER)
REGIONAL OFFICE, SUMANGALA
COMPLEX, II FLOOR, LAMINGTON,
HUBLI-580020.
... APPELLANT
(BY SRI. P H PAWAR, ADV. -ABSENT-)
AND
1. SHRI. AVADHUT S/O CHALOBA SHAMBUCHE,
AGE: 23 YEARS, OCC: AGRICULTURE,
R/O KUDREMANI, TQ. & DIST. BELGAUM.
2. SHRI. SHANTINATH PARIS MAHAJAN
A/P MADILAGE, TQ. BHUDARGAD,
DIST. KOLHAPUR, (MAHARASHTRA).
3. SHRI. GAJANAN RANABA PAWAR,
A/O UCHAGAON, TQ. & DIST. BELGAUM.
4. THE NEW INDIA ASSURANCE CO. LTD.,
BY ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, CLUB ROAD,
BELGAUM.
... RESPONDENTS
THIS MFA IS FILED U/SEC. 173(1) MV ACT, AGAINST
THE JUDGMENT AND AWARD DTD:17-09-2010 PASSED IN
MVC NO.2172/2007 ON THE FILE OF THE PRESIDING
OFFICER, FAST TRACK COURT-II AND MEMBER, ADDL.
MACT, BELGAUM, AWARDING THE COMPENSATION OF
RS.63,880/- WITH INTEREST AT THE RATE OF 6% P.A.,
FROM THE DATE OF PETITION TILL ITS REALISATION.
:5:
IN MFA NO 20828 OF 2011
BETWEEN
THE ORIENTAL INSURANCE CO. LTD.,
1/24, SHAH BUILDING, ASHOK NAGAR,
NIPPANI, THROUGH ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, 5TH FLOOR,
SHANBHAG CHAMBERS, KIRLOSKAR ROAD,
BELGAUM. NOW REP. BY ITS REGIONAL
MANAGER, (ASST. MANAGER)
REGIONAL OFFICE, SUMANGALA
COMPLEX, II FLOOR, LAMINGTON,
HUBLI-580020.
... APPELLANT
(BY SRI. P H PAWAR, ADV. -ABSENT-)
AND
1. SHRI. RAVALU S/O LAXMAN GAWADE,
AGE: 31 YEARS, OCC: AGRICULTURE,
R/O KALLEWADI, TQ. & DIST. BELGAUM
2. SHRI. SHANTINATH PARIS MAHAJAN
A/P MADILAGE, TQ. BHUDARGAD,
DIST. KOLHAPUR, MAHARASHTRA.
3. SHRI. GAJANAN RANABA PAWAR,
A/O UCHAGAON, TQ. & DIST. BELGAUM
4. THE NEW INDIA ASSURANCE CO. LTD.,
BY ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, CLUB ROAD,
BELGAUM.
... RESPONDENTS
(R2 & R4-SERVED.)
:6:
THIS MFA IS FILED U/SEC. 173(1) MV ACT, AGAINST
THE JUDGMENT AND AWARD DTD:17-09-2010 PASSED IN
MVC NO.2174/2007 ON THE FILE OF THE PRESIDING
OFFICER, FAST TRACK COURT-II AND MEMBER, ADDL.
MACT, BELGAUM, AWARDING THE COMPENSATION OF
RS.12,000/- WITH INTEREST AT THE RATE OF 6% P.A.,
FROM THE DATE OF PETITION TILL ITS REALISATION.
IN MFA NO 20829 OF 2011
BETWEEN
THE ORIENTAL INSURANCE CO. LTD.,
1/24, SHAH BUILDING, ASHOK NAGAR,
NIPPANI, THROUGH ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, 5TH FLOOR,
SHANBHAG CHAMBERS, KIRLOSKAR ROAD,
BELGAUM. NOW REP. BY ITS REGIONAL
MANAGER, (ASST. MANAGER)
REGIONAL OFFICE, SUMANGALA
COMPLEX, II FLOOR, LAMINGTON,
HUBLI-580020.
... APPELLANT
(BY SRI. P H PAWAR, ADV. -ABSENT-)
AND
1. SHRI. SURESH S/O APPAJI DESAI,
AGE: 28 YEARS, OCC: AGRICULTURE,
R/O KALLEWADI, TQ. & DIST. BELGAUM
2. SHRI. SHANTINATH PARIS MAHAJAN
A/P MADILAGE, TQ. BHUDARGAD,
DIST. KOLHAPUR, MAHARASHTRA.
3. SHRI. GAJANAN RANABA PAWAR,
A/O UCHAGAON, TQ. & DIST. BELGAUM
:7:
4. THE NEW INDIA ASSURANCE CO. LTD.,
BY ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, CLUB ROAD,
BELGAUM.
... RESPONDENTS
(R2 & R4 ARE SERVED.)
THIS MFA IS FILED U/SEC. 173(1) MV ACT, AGAINST
THE JUDGMENT AND AWARD DTD:17-09-2010 PASSED IN
MVC NO.2175/2007 ON THE FILE OF THE PRESIDING
OFFICER, FAST TRACK COURT-II AND MEMBER, ADDL.
MACT, BELGAUM, AWARDING THE COMPENSATION OF
RS.6,000/- WITH INTEREST AT THE RATE OF 6% P.A.,
FROM THE DATE OF PETITION TILL ITS REALISATION.
IN MFA NO 20830 OF 2011
BETWEEN
THE ORIENTAL INSURANCE CO. LTD.,
1/24, SHAH BUILDING, ASHOK NAGAR,
NIPPANI, THROUGH ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, 5TH FLOOR,
SHANBHAG CHAMBERS, KIRLOSKAR ROAD,
BELGAUM. NOW REP. BY ITS REGIONAL
MANAGER, (ASST. MANAGER)
REGIONAL OFFICE, SUMANGALA
COMPLEX, II FLOOR, LAMINGTON,
HUBLI-580020.
... APPELLANT
(BY SRI. P H PAWAR, ADV. -ABSENT-)
AND
1. SHRI. SHANKAR S/O PANDURANG KALAGI,
AE: 28 YEARS, OCC: AGRICULTURE,
R/O KUDREMANI, TQ. & DIST. BELGAUM
:8:
2. SHRI. SHANTINATH PARIS MAHAJAN
A/P MADILAGE, TQ. BHUDARGAD,
DIST. KOLHAPUR, MAHARASHTRA.
3. SHRI. GAJANAN RANABA PAWAR,
A/O UCHAGAON, TQ. & DIST. BELGAUM
4. THE NEW INDIA ASSURANCE CO. LTD.,
BY ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, CLUB ROAD,
BELGAUM.
... RESPONDENTS
(R2 & R4 ARE SERVED.)
THIS MFA IS FILED U/SEC. 173(1) MV ACT, AGAINST
THE JUDGMENT AND AWARD DTD:17-09-2010 PASSED IN
MVC NO.2176/2007 ON THE FILE OF THE PRESIDING
OFFICER, FAST TRACK COURT-II AND MEMBER, ADDL.
MACT, BELGAUM, AWARDING THE COMPENSATION OF
RS.28,000/- WITH INTEREST AT THE RATE OF 6% P.A.,
FROM THE DATE OF PETITION TILL ITS REALISATION.
IN MFA NO 20831 OF 2011
BETWEEN
THE ORIENTAL INSURANCE CO. LTD.,
1/24, SHAH BUILDING, ASHOK NAGAR,
NIPPANI, THROUGH ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, 5TH FLOOR,
SHANBHAG CHAMBERS, KIRLOSKAR ROAD,
BELGAUM. NOW REP. BY ITS REGIONAL
MANAGER, (ASST. MANAGER)
REGIONAL OFFICE, SUMANGALA
COMPLEX, II FLOOR, LAMINGTON,
HUBLI-580020.
... APPELLANT
(BY SRI. P H PAWAR, ADV. -ABSENT-)
:9:
AND
1. SHRI. CHANGADEO S/O VISHNU HINDALGEKAR,
AGE: 28 YEARS, OCC: AGRICULTURE,
R/O HINDALGA, TQ & DIST. BELGAUM.
2. SHRI. SHANTINATH PARIS MAHAJAN
A/P MADILAGE, TQ. BHUDARGAD,
DIST. KOLHAPUR, MAHARASHTRA.
3. SHRI. GAJANAN RANABA PAWAR,
A/O UCHAGAON, TQ. & DIST. BELGAUM
4. THE NEW INDIA ASSURANCE CO. LTD.,
BY ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, CLUB ROAD,
BELGAUM .
... RESPONDENTS
THIS MFA IS FILED U/SEC. 173(1) MV ACT, AGAINST
THE JUDGMENT AND AWARD DTD:17-09-2010 PASSED IN
MVC NO.2178/2007 ON THE FILE OF THE PRESIDING
OFFICER, FAST TRACK COURT-II AND MEMBER, ADDL.
MACT, BELGAUM, AWARDING THE COMPENSATION OF
RS.2,500/- WITH INTEREST AT THE RATE OF 6% P.A.,
FROM THE DATE OF PETITION TILL ITS REALISATION.
IN MFA NO 20832 OF 2011
BETWEEN
THE ORIENTAL INSURANCE CO. LTD.,
1/24, SHAH BUILDING, ASHOK NAGAR,
NIPPANI, THROUGH ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, 5TH FLOOR,
SHANBHAG CHAMBERS, KIRLOSKAR ROAD,
BELGAUM. NOW REP. BY ITS REGIONAL
MANAGER, (ASST. MANAGER)
REGIONAL OFFICE, SUMANGALA
COMPLEX, II FLOOR, LAMINGTON,
HUBLI-580020. ... APPELLANT
(BY SRI. P H PAWAR, ADV. -ABSENT-)
: 10 :
AND
1. SHRI. BALU S/O DATTU KADAM
AGE: 23 YEARS, OCC: AGRICULTURE,
R/O KALLAWADI, TQ. & DIST. BELGAUM
2. SHRI. SHANTINATH PARIS MAHAJAN
A/P MADILAGE, TQ. BHUDARGAD,
DIST. KOLHAPUR, MAHARASHTRA.
3. SHRI. GAJANAN RANABA PAWAR,
A/O UCHAGAON, TQ. & DIST. BELGAUM
4. THE NEW INDIA ASSURANCE CO. LTD.,
BY ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, CLUB ROAD,
BELGAUM.
... RESPONDENTS
(R4-SERVED.)
THIS MFA IS FILED U/SEC. 173(1) MV ACT, AGAINST
THE JUDGMENT AND AWARD DTD:17-09-2010 PASSED IN
MVC NO.2182/2007 ON THE FILE OF THE PRESIDING
OFFICER, FAST TRACK COURT-II AND MEMBER, ADDL.
MACT, BELGAUM, AWARDING THE COMPENSATION OF
RS.40,000/- WITH INTEREST AT THE RATE OF 6% P.A.,
FROM THE DATE OF PETITION TILL ITS REALISATION.
IN MFA NO 20833 OF 2011
BETWEEN
THE ORIENTAL INSURANCE CO. LTD.,
1/24, SHAH BUILDING, ASHOK NAGAR,
NIPPANI, THROUGH ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, 5TH FLOOR,
SHANBHAG CHAMBERS, KIRLOSKAR ROAD,
BELGAUM.
: 11 :
NOW REP. BY ITS ASST. MANAGER,
REGIONAL OFFICE, SUMANGALA
COMPLEX, II FLOOR, LAMINGTON,
HUBLI-580020. ... APPELLANT
(BY SRI. P H PAWAR, ADV. -ABSENT-)
AND
1. KUM. SHAMAL D/O GOPAL DURUGADE,
AGE: 15 YEARS, SINCE MINOR, REP. BY
GUARDIAN/NATURAL FATHER
GOPAL SUBRAO DURUGADE,
R/O KUDREMANI, TQ. & DIST. BELGAUM
2. SHRI. SHANTINATH PARIS MAHAJAN
A/P MADILAGE, TQ. BHUDARGAD,
DIST. KOLHAPUR, (MAHARASHTRA).
3. SHRI. GAJANAN RANABA PAWAR,
A/O UCHAGAON, TQ. & DIST. BELGAUM
4. THE NEW INDIA ASSURANCE CO. LTD.,
BY ITS DIVISIONAL MANAGER,
DIVISIONAL OFFICE, CLUB ROAD,
BELGAUM . ... RESPONDENTS
THIS MFA IS FILED U/SEC. 173(1) MV ACT, AGAINST
THE JUDGMENT AND AWARD DTD:17-09-2010 PASSED IN
MVC NO.2183/2007 ON THE FILE OF THE PRESIDING
OFFICER, FAST TRACK COURT-II AND MEMBER, ADDL.
MACT, BELGAUM, AWARDING THE COMPENSATION OF
RS.73,000/- WITH INTEREST AT THE RATE OF 6% P.A.,
FROM THE DATE OF PETITION TILL ITS REALISATION.
THESE APPEALS COMING ON FOR ORDERS,
THIS DAY, THE COURT DELIVERED THE
FOLLOWING: -
: 12 :
JUDGMENT
No appearance for the appellant.
Steps have not been taken.
Hence, appeals stand dismissed for non-
prosecution.
SD/-
JUDGE SUB* Ct:byg/-