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[Cites 0, Cited by 0] [Section 36A] [Entire Act]

State of Haryana - Subsection

Section 36A(15) in Haryana Liquor Licence Rules, 1970

(15)Each Box shall be prominently marked for type of vend/Group of vends for which the bids are to be placed in the box like Country Liquor or Indian Made Foreign Liquor. Each box shall be prominently marked with box number also. There will be separate Boxes for Country Liquor and Indian Made Foreign Liquor vends/Groups of vends. There will be one Box for each slab of 50 vends/Groups of vends. One box for Country Liquor and Indian Made Foreign Liquor each may have less than 50 vends/Groups of vends for the remaining vends in the last slab. There will be one Box of Country Liquor and one Box of Indian Made Foreign Liquor vends/Groups of vends reserved for Scheduled Caste & Backward Class (A). These will be marked as Country Liquor-Scheduled Caste/Backward Class (A) and Indian Made Foreign Liquor-Scheduled Caste/Backward Class (A). All the boxes shall be placed on suitably mounted place.