Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 7 in The Amnesty Scheme, 2009

7. Procedure for availing benefit.

- To avail the benefit of the scheme, the applicant shall file the application to the Commissioner, Commercial Taxes through the Assessing Authority/Concerned Authority in the prescribed Form AS-I annexed herewith. The Assessing Authority shall forward the application of the applicant along with duly filled Form AS-II annexed herewith to the Commissioner.