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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of West Bengal - Subsection

Section 115(2)(d) in The West Bengal Panchayat Act, 1973

(d)require a Gram Panchayat, for the purpose of inspection or examination, -
(i)to produce any book, record, correspondence or other documents, or
(ii)to furnish any return, plan, estimate, statement accounts or statistics, or
(iii)to furnish or obtain any report or information.]