Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(b) in The Hyderabad (Application of Central Acts) Act, 1952 (b)[* * *] [Clauses (b) and (c) have been omitted vide Bombay Adaptation of Laws (State and Concurrent Subjects) Order, 1956.]
