Madhya Pradesh High Court
Pintu Bana @ Gajpalsingh vs The State Of Madhya Pradesh on 6 July, 2018
1 CRA-4867-2018
The High Court Of Madhya Pradesh
CRA-4867-2018
(PINTU BANA @ GAJPALSINGH Vs THE STATE OF MADHYA PRADESH)
1
Indore, Dated : 06-07-2018
Shri Vikas Yadav, Advocate for the appellant.
Shri K.K.Tiwari, Public Prosecutor for the respondent/State.
Issue notice to the complainant through the Office of the Additional Advocate General, Indore. Let, case-diary be requisitioned before the next date of hearing. List after a week.
(ROHIT ARYA) JUDGE b/-
Digitally signed by M V R BALAJI SARMA Date: 2018.07.07 12:38:43 +05'30'