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Madhya Pradesh High Court

Pintu Bana @ Gajpalsingh vs The State Of Madhya Pradesh on 6 July, 2018

                                        1                               CRA-4867-2018
            The High Court Of Madhya Pradesh
                       CRA-4867-2018
                  (PINTU BANA @ GAJPALSINGH Vs THE STATE OF MADHYA PRADESH)

1
Indore, Dated : 06-07-2018
    Shri Vikas Yadav, Advocate for the appellant.
    Shri K.K.Tiwari, Public Prosecutor for the respondent/State.

Issue notice to the complainant through the Office of the Additional Advocate General, Indore. Let, case-diary be requisitioned before the next date of hearing. List after a week.

(ROHIT ARYA) JUDGE b/-

Digitally signed by M V R BALAJI SARMA Date: 2018.07.07 12:38:43 +05'30'