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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Himachal Pradesh - Subsection

Section 52(7) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(7)The licensees and generating companies shall follow the existing standards, codes and conditions of supply till the codes, standards and conditions of supply as per sub-regulation (6) are formulated and implemented in accordance with this regulation.Chapter - IX Arbitration of Disputes