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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(1)The Chairman and the non-official members of the Board shall hold office during the pleasure of the State Government. In the event of super session of the committee from where the members have been nominated in the Board, the concerned member shall cease to be a member of the Board.